Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 98 in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955

98. Fee.

- The fee for the verification of an affidavit shall be one rupee.