Section 6(2)(ii) in Tamil Nadu Revised Pay Rules, 2017

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2)(ii) in Tamil Nadu Revised Pay Rules, 2017

(ii)in the case of a Government employee who is under suspension on that date, the option may be exercised within three months of the date of his return to duty if that date is later than the date prescribed in this sub-rule.

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State of Tamilnadu - Subsection

Section 6(2)(ii) in Tamil Nadu Revised Pay Rules, 2017