Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Madhya Pradesh - Subsection Section 14(ii) in The M.P. Maihar Sharda Devi Mela Adhiniyam, 1998 (ii)providing what expenditure shall be defrayed from the Mela Fund and how should any surplus be utilised or distributed;
