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Chattisgarh High Court

Shekhar Shyam Kunwar @ Maiya vs State Of Chhattisgarh 44 Cra/3197/1999 ... on 23 August, 2018

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                             Order Sheet
                                          CRA No. 982/2003
                                 Shekhar Shyam Kuwar -v- State of CG




23-8-2018

Mrs. Anju Ahuja, Adv. for the appellant.

Ms. Vasim Miyan, PL for the State. List the mater for final hearing on 5-10-2018.

Sd/-

(Sharad Kumar Gupta) Judge Pathak