Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Maharashtra - Subsection Section 115(b) in Maharashtra Police Act (b)having the care or custody of any child under seven years of age suffer such child to commit a nuisance as aforesaid or
