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Kerala High Court

Sheela J vs Union Of India on 31 January, 2026

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

     SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 352 OF 2023

PETITIONERS:

    1     PUSHPA I.K.,
          AGED 48 YEARS,
          WIFE OF SUGATHAN,
          'INCHIKKAL HOUSE', ADAT,
          THRISSUR, PIN - 680561

    2     SUGATHAN,
          AGED 55 YEARS,
          SON OF GANGADHARAN, 510,
          VAZHAPPILLY, PODIPPARA, PEECHI PO,
          THRISSUR, PIN - 680563.


          BY ADVS.
          SHRI. AKASH S.
          SHRI. GIRISH KUMAR M S
          SMT.V.S.VARALEKSHMI
          SMT.DEVIKA JAYARAJ




RESPONDENTS:

    1     UNION OF INDIA,
          REPRESENTED BY ITS SECRETARY,
          MINISTRY OF HEALTH AND FAMILY WELFARE,
          SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

    2     STATE OF KERALA,
          REPRESENTED BY ITS SECRETARY,
          MINISTRY OF HEALTH AND FAMILY WELFARE, SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001.

    3     THE DISTRICT REPRODUCTIVE &
          CHILD HEALTH ("RCH") OFFICER,
          DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE, MARINE
          DRIVE, ERNAKULAM, KERALA, PIN - 682011.
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-2:-


     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA


OTHER PRESENT:

             CGCS : SRI. ARJUN VENUGOPAL, SUDHINKUMAR K,
             SUNIL J, M JAYAKRISHNAN,M A SHAJI, PRAVEEN K V,
             VISHNU RAJAGOPAL, SUNIL J, ANIL KUMAR C R,
             SHAIJU K S, NAVANEETH N NATH, P R AJITHKUMAR,
             RAMKUMAR J, JUSTUS S, K K SETHUKUMAR, M L
             SURESHKUMAR, M N MANMADAN, JAGATH N, C
             DINESH,RAJAGOPALAN A, T V VINU, ROHITH R KARTHA,
             RAMKUMAR J, ACHUTH KRISHNAN R, MANOJKUMAR K G,
             PRADEEPKUMAR JOHN AND SMT. VANDANA P, MAHESWARY
             G, JOLIMA GEORGE, SREELAKSHMI SURESH, CHANDINI G
             NAIR, TULASI PANICKER, M SANTHY, SINDHUMOL T P,
             R. ASALATHA VARMA, GOWRI MENON, SWATHYKRISHNA K.
             SRI. SHAMEER P M (GP),
             SCS: SRI. PRENJITHKUMAR, VIVEK MENON, TITUS MANI
             VETTOM SR. PANEL COUNSELS: SRI. DAYASINDHU
             SHREEHARI N S, V GIRISHKUMAR, SUVIN R MENON, M S
             KIRAN, T C KRISHNA, SMT. H SUBHALEKSHMI, MINI
             GOPINATH, MAHESWARY G


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON   27.01.2026,       ALONG      WITH      W.P.(C)   NO.8806/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-3:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 8806 OF 2023

PETITIONERS:

     1      SIMI,
            AGED 49 YEARS,
            WIFE OF K P SEBASTIAN, 'KUNNAPPALLIL',
            VALLIKANJIRAM, NIRAMARUTHUR PO,
            MALAPPURAM, PIN - 676109.

     2      K.P.SEBASTIAN,
            AGED 55 YEARS,
            SON OF K A PAILY, 'KUNNAPPALLIL',
            VALLIKANJIRAM, NIRAMARUTHUR PO,
            MALAPPURAM - 676 109.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI
            SMT.DEVIKA JAYARAJ



RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      THE STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-4:-



     3       THE DISTRICT REPRODUCTIVE &
             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADVS. SMT.O.M.SHALINA, DEPUTY SOLICITOR
             GENERAL OF INDIA
             SRI.SHAMEER P.M., GOVT.PLEADER




         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-5:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 11992 OF 2023

PETITIONERS:

     1      SUJA PREMAN,
            AGED 50 YEARS,
            W/O. PREMACHANDRAN, NEELAKANDA SADANAM,
            RAJAKUMARI (S) .P.0, IDUKKI., PIN - 685619.

     2      PREMACHANDRAN,
            AGED 55 YEARS,
            NEELAKANDASADANAM, RAJAKUMARI (S) .P.O,
            IDUKKI,, PIN - 685619.


            BY ADV SMT.K.B.REKHA


RESPONDENTS:

     1      UNION OF INDIA,
            REP. BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHA BHAVAN, NEW DELHI, PIN - 110001.

     2      THE DIRECTOR,MEDICAL COUNCIL OF INDIA,
            PACKET-14, SECTOR -B, DWARAKA PHASE-1,
            NEW DELHI, PIN - 110077.

     3      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-6:-




     4       THE DIRECTOR, KERALA STATE MEDICAL COUNCIL,
             COMBINED COUNCIL BUILDING, RED CROSS ROAD,
             NEAR GENERAL HOSPITAL, THIRUVANANTHAPURAM,
             PIN - 695035.

     5       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ('RCH')
             OFFICER, DISTRICT MEDICAL OFFICE PARK EVE,
             MARINE DRIVE, ERNAKULAM, PIN - 682011.

     6       THE MANAGING DIRECTOR,
             MATHA ASSISTED REPRODUCTIVE CENTRE,
             THELLAKOM, KOTTAYAM., PIN - 686630.


             BY ADVS.
             O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF INDIA
             SHRI.TITUS MANI VETTOM, SC, MEDICAL COUNCIL OF
             INDIA
             SRI.N.RAGHURAJ (SR.)
             SHRI.SHAMEER P.M., GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-7:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 12992 OF 2023

PETITIONERS:

     1      VINCY BENNY,
            AGED 52 YEARS,
            WIFE OF BENNY JOHN, 'VANCHIKKAPPUZHA',
            WEST OTHERA PO, KUTTOOOR, PATHANAMTHITTA,
            PIN - 689551.

     2      BENNY JOHN,
            AGED 53 YEARS,
            SON OF V M JOHN, 'VANCHIKKAPPUZHA', WEST OTHERA
            PO, KUTTOOOR, PATHANAMTHITTA, PIN - 689551.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI
            SMT.DEVIKA JAYARAJ



RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      THE STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-8:-


             THIRUVANANTHAPURAM, PIN - 695001.

     3       THE DISTRICT REPRODUCTIVE &
             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADVS. SHRI.V.GIRISHKUMAR, SENIOR PANEL
             COUNSEL
             SHRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-9:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 13416 OF 2023

PETITIONERS:

     1      SHINY BRIGIT,
            AGED 43 YEARS,
            DAUGHTER OF C A JOHN, 17/903,
            'CHATTIVELIKAKATH HOUSE', SAUDI MUNDAMVELI S O,
            MUNDAMVELI, ERNAKULAM, PIN - 682507.

     2      AUGUSTY K.D.,
            AGED 62 YEARS,
            SON OF DEVASSY, 'KALAPPARAMBATHU',
            MADATHUMPADI PO, CHAKKATTIKKUNNU,
            THRISSUR, PIN - 680733.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI
            SMT.DEVIKA JAYARAJ



RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-10:-



     3       THE DISTRICT REPRODUCTIVE &
             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADVS SHRI.SUVIN R.MENON, SENIOR PANEL COUNSEL
             SHRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-11:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 13525 OF 2023

PETITIONERS:

     1      RADHAMANI P.,
            AGED 51 YEARS,
            D/O KUNHIRAMAN K., 'NIVEDYAM', CHEVIDICHAL,
            ADUTHILA P.O.EZHOME, KANNUR DIST., PIN - 670303.

     2      CHANDRAN KANNOTH,
            AGED 53 YEARS,
            S/O MADHAVAN, ARAYI, CHALAKKAL,
            KANHANGAD SOUTH P.O., HOSDURG TALUK KASARAGOD
            DIST., PIN - 671531.


            BY ADVS.
            SHRI.GEORGE MATHEWS
            SRI.M.M.ANTO


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH & FAMILY WELFARE, SHASTHRY
            BHAVAN, NEW DELHI, PIN - 110001.

     2      THE CHAIRMAN,
            NATIONAL MEDICAL COMMISSION POCKET-14, SECTOR-8,
            DWARAKA FACE-1, NEW DELHI., PIN - 110077.

     3      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY MINISTRY OF HEALTH
            & FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM -., PIN - 695001.
                                                           2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-12:-



     4      THE REGISTRAR,
            KERALA STATE MEDICAL COUNSEL FOR MODERN
            MEDICINE, COMBINED COUNSEL BUILDING, RED CROSS
            ROAD, NEAR GENERAL HOSPITAL, THIRUVANANTHAPURAM,
            PIN - 695035.

     5      THE DISTRICT RE-PRODUCTIVE & CHILD HELP (RCH)
            OFFICER,
            DISTRICT MEDICAL OFFICE, KANNUR., PIN - 670017.

     6      DR. JAYALAKSHMI SURAJ,
            DREAM FLOWER LVF CENTRE OPP. TOWN POLICE
            STATION, KASARAGOD, PIN - 671121.


            BY ADVS SMT.O.M.SHALINA, DSGI
            SHRI.SHAMEER P.M., GP
            SHRI.K.S.PRENJITH KUMAR, CGC



          THIS    WRIT   PETITION     (CIVIL)   HAVING   BEEN   FINALLY
HEARD ON 27.01.2026, ALONG WITH W.P.(C) NO.352/2023 AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-13:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 13628 OF 2023

PETITIONERS:

     1      K. SHAJINA,
            AGED 45 YEARS,
            WIFE OF SASI M, 'MADAPPILAKKANDY',
            KATHIRUR VILLAGE, PULLODI, PONNIAM EAST PO,
            KANNUR, PIN - 670641.

     2      SASI M,
            AGED 55 YEARS,
            SON OF GOVINDAN, 'MADAPPILAKKANDY', KATHIRUR
            VILLAGE, PULLODI, PONNIAM EAST PO, KANNUR, PIN -
            670641.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      THE STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.
                                                           2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-14:-


     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
            MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4      SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
            REPRESENTED BY ITS MANAGING DIRECTOR,
            PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


            BY ADVS.
            SHRI.K.S.PRENJITH KUMAR, CGC
            O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF INDIA
            SRI.SHAMEER P.M., GP


          THIS    WRIT   PETITION     (CIVIL)   HAVING   BEEN   FINALLY
HEARD ON 27.01.2026, ALONG WITH W.P.(C) NO.352/2023 AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-15:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 13647 OF 2023

PETITIONERS:

     1      PRAMEELA M.V.,
            AGED 45 YEARS,
            DAUGHTER OF KRISHNAN NAMBIAR, 'VINEESH BHAVAN',
            CHALA EAST PO, KADACHIRA, KANNUR, PIN - 670621.

     2      SURESH,
            AGED 55 YEARS,
            SON OF GOPALAN NAIR, 'VANCHIKKAPPUZHA', WEST
            OTHERA PO, KUTTOOOR, PATHANAMTHITTA, PIN -
            689551.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001.

     2      THE STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.
                                                           2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-16:-


     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
            MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4      SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
            REPRESENTED BY ITS MANAGING DIRECTOR,
            PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


            BY ADV SHRI.DAYASINDHU SHREEHARI N.S., SENIOR
            PANEL COUNSEL
            BY GOVT. PLEADER SRI.SHAMEED.P.M.


          THIS    WRIT   PETITION     (CIVIL)   HAVING   BEEN   FINALLY
HEARD ON 27.01.2026, ALONG WITH W.P.(C) NO.352/2023 AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-17:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 16106 OF 2023

PETITIONERS:

     1      KHADEEJA,
            AGED 50 YEARS,
            WIFE OF UMMAR, 'VELLAKKATT', CHEMMAD,
            TIRURANGADI, MALAPPURAM, PIN - 676306.

     2      UMMAR,
            AGED 55 YEARS,
            SON OF SAIDALIKKUTTY HAJI, 'VELLAKKATT',
            CHEMMAD, TIRURANGADI, MALAPPURAM, PIN - 676306.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001.

     2      THE STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-18:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL & RESEARCH CENTRE PVT.LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADVS.
             SRI.A.K.HARIDAS
             O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF INDIA
             SRI.SHAMEER P.M., GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-19:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 16107 OF 2023

PETITIONERS:

     1      S.J. SHEEBA,
            AGED 54 YEARS,
            WIFE OF BILLY LARENCE L,
            SHALOM', MP-VII-950, MADATHUVILA, KUVALASSERY
            PO, THIRUVANANTHPAURAM, PIN - 695512.

     2      BILLY LAWRENCE.L.,
            AGED 54 YEARS
            SON OF J G LARSON, 'SHALOM',
            MP-VII-950, MADATHUVILA, KUVALASSERY PO,
            THIRUVANANTHPAURAM, PIN - 695512.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001.

     2      THE STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.
                                                           2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-20:-


     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER.
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
            MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4      SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
            REPRESENTED BY ITS MANAGING DIRECTOR,
            PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


            BY ADV SHRI.SUDHINKUMAR K., CGC
            SRI.SHAMEER P.M., GP


          THIS    WRIT   PETITION     (CIVIL)   HAVING   BEEN   FINALLY
HEARD ON 27.01.2026, ALONG WITH W.P.(C) NO.352/2023 AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-21:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 16140 OF 2023

PETITIONERS:

     1      RAJI VISWANATHAN,
            AGED 48 YEARS,
            WIFE OF VISWANATHAN, 'CHIRAKKAKAM', VARAPPUZHA
            PO, ERNAKULAM - 683 517

     2      VISWANATHAN,
            AGED 58 YEARS,
            SON OF SREENIVASAN, 'CHIRAKKAKAM', VARAPPUZHA
            PO, ERNAKULAM, PIN - 683517.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ




RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
                                                           2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-22:-


            CHILD HEALTH ("RCH") OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
            MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4      SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
            REPRESENTED BY ITS MANAGING DIRECTOR,
            PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


            BY ADV SHRI.SUNIL J., CGC
            SRI.SHAMEER P.M., GP


          THIS    WRIT   PETITION     (CIVIL)   HAVING   BEEN   FINALLY
HEARD ON 27.01.2026, ALONG WITH W.P.(C) NO.352/2023 AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-23:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 16173 OF 2023

PETITIONERS:

     1      MAMATHA P.K.,
            AGED 52 YEARS,
            WIFE OF SABU K G, 'CHIRAPPADU', PADINJAREKKARA
            PO, NADUVILE, VAIKOM, KOTTAYAM, PIN - 686141.

     2      SABU K.G.,
            AGED 55 YEARS,
            SON OF GOPALAN M K, 'CHIRAPPADU', PADINJAREKKARA
            PO, NADUVILE, VAIKOM, KOTTAYAM, PIN - 686141.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ




RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                           2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-24:-


     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
            MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011

     4      SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
            REPRESENTED BY ITS MANAGING DIRECTOR,
            PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


            BY ADV SHRI.M.JAYAKRISHNAN, CGC
            SRI.SHAMEER P.M., GP


          THIS    WRIT   PETITION     (CIVIL)   HAVING   BEEN   FINALLY
HEARD ON 27.01.2026, ALONG WITH W.P.(C) NO.352/2023 AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-25:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 16429 OF 2023

PETITIONERS:

     1      SOPHIA GEORGE,
            AGED 53 YEARS,
            WIFE OF GEORGE JOSEPH, 'PERIKILAKKATTU',
            KOZHUVANAL PO, PULIYANNOOR, KOTTAYAM, PIN -
            686573

     2      GEORGE JOSEPH,
            AGED 56 YEARS,
            SON OF SCARIA JOSEPH 'PERIKILAKKATTU',
            KOZHUVANAL PO, PULIYANNOOR,
            KOTTAYAM, PIN - 686573.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ




RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                           2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-26:-



     3      DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
            MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4      SABINE HOSPITAL & RESEARCH CENTRE PVT.LTD.,
            REPRESENTED BY ITS MANAGING DIRECTOR,
            PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


            BY ADV SMT.ALKA WARRIAR, CGC
            SRI.SHAMEER P.M., GP


          THIS    WRIT   PETITION     (CIVIL)   HAVING   BEEN   FINALLY
HEARD ON 27.01.2026, ALONG WITH W.P.(C) NO.352/2023 AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-27:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 16431 OF 2023

PETITIONERS:

     1      PADMINI SETHUMADHAVAN,
            AGED 50 YEARS,
            WIFE OF SETHUMADHAVAN K V,
            'KUNNAKKATTILLAM', PAZHUNNANA,
            CHEMMANTHATTA PO, THRISSUR, PIN - 680501.

     2      SETHUMADHAVAN K.V,
            AGED 61 YEARS,
            SON OF VIKRAMAN ELAYATH,
            'KUNNAKKATTILLAM', PAZHUNNANA,
            CHEMMANTHATTA PO, THRISSUR, PIN - 680501.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ




RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                           2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-28:-




     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
            MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4      SABINE HOSPITAL & RESEARCH CENTRE PVT.LTD.,
            REPRESENTED BY ITS MANAGING DIRECTOR,
            PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


            BY ADV SHRI.M.A.SHAJI, CGC
            SRI.SHAMEER P.M., GP


          THIS    WRIT   PETITION     (CIVIL)   HAVING   BEEN   FINALLY
HEARD ON 27.01.2026, ALONG WITH W.P.(C) NO.352/2023 AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-29:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 16496 OF 2023

PETITIONERS:

     1      SUDHAKUMARIYAMMA,
            AGED 53 YEARS,
            WIFE OF MADHU K S, 'VAZHUVELIL PUTHEN VEEDU',
            MALAYALAPPUZHA THAZHAM PO,
            PATHANAMTHITTA, PIN - 689666.

     2      MADHU,
            AGED 49 YEARS,
            SON OF SIVARAMAN, 'KUTTIYIL', KARAKKAD PO,
            MULAKUZHA PART, ALAPPUZHA, PIN - 689504.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ




RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.
                                                           2026:KER:8120
WP((C) No.352/2023 & con. cases

                                    :-30:-


     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
            MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4      SABINE HOSPITAL & RESEARCH CENTRE PVT.LTD.,
            REPRESENTED BY ITS MANAGING DIRECTOR,
            PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


            BY ADV SMT.M.SHAJNA, CGC
            SRI.SHAMEER P.M. GP


          THIS    WRIT   PETITION     (CIVIL)   HAVING   BEEN   FINALLY
HEARD ON 27.01.2026, ALONG WITH W.P.(C) NO.352/2023 AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-31:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 16547 OF 2023

PETITIONERS:

     1      NAINA P.,
            AGED 52 YEARS,
            DAUGHTER OF BALAN, 'PULUKKOOL HOUSE',
            EDEKKEPPURAM THEKK, CHERUKUNNU PO,
            KANNUR, PIN - 670301.

     2      SATHEESAN M.,
            AGED 55 YEARS,
            SON OF MADHAVAN NAIR M, 'VADAKKAYIL',
            P C PALAM PO, KAKKUR, NARIKKUNNI,
            KOZHIKODE, PIN - 673585.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ




RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-32:-




     3       THE DISTRICT REPRODUCTIVE &
             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITALS AND RESEARCH CENTRE PVT.LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SMT.H.SUBHALEKSHMI
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-33:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 17635 OF 2023

PETITIONERS:

     1      VINEETHA K,
            AGED 51 YEARS,
            DAUGHTER OF KUNHIRAMAN, 35/863 'KALLULLATHIL',
            PACHAKKARI MUKKU, MEPPAYIL PO, VADAKARA, NUT
            STREET, KOZHIKODE, PIN - 673104.

     2      KUMARAN,
            AGED 58 YEARS,
            SON OF KANARAN, KARINGADUMMAL', CHERUVANNOOR,
            AVALA, KOZHIKODE, PIN - 673524.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ




RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-34:-


     3       THE DISTRICT REPRODUCTIVE &
             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADVS.
             SMT.K.MALINI
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M., GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-35:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 18129 OF 2023

PETITIONERS:

     1      SHEEJA K.K.,
            AGED 48 YEARS,
            WIFE OF SUNDARAN, 'CHITTADUKUNIYIL HOUSE',
            THURAYUR, IRINGATH, KOZHIKODE, PIN - 673523.

     2      SUNDARAN P.,
            AGED 58 YEARS,
            SON OF SEKHARAN, 'CHITTADUKUNIYIL HOUSE',
            THURAYUR, IRINGATH, KOZHIKODE, PIN - 673523.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ




RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.


     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-36:-


     3       THE DISTRICT REPRODUCTIVE &
             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.PRAVEEN K.V., CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-37:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 19054 OF 2023

PETITIONERS:

     1      LINDA GRATION,
            AGED 53 YEARS,
            WIFE OF JOSEPH GRATION THOMAS, NO. 2, TOWER 34,
            12TH FLOOR, DLF GARDEN CITY, THAZHAMBUR,
            TAMBARAM, KANCHEEPURAM, PIN - 600130.

     2      JOSEPH GRATION THOMAS,
            AGED 57 YEARS,
            SON OF S M THOMAS, NO. 2, TOWER 34, 12TH FLOOR,
            DLF GARDEN CITY, THAZHAMBUR, TAMBARAM,
            KANCHEEPURAM, PIN - 600130.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-38:-


     3       THE DISTRICT REPRODUCTIVE &
             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-39:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 19143 OF 2023

PETITIONERS:

     1      USHA P.L.,
            AGED 45 YEARS,
            WIFE OF SIVARAMAN K K, 'KAMPLIKKAL HOUSE',
            ERIYAD, AZHIKODE, THRISSUR, PIN - 680666.

     2      SIVARAMAN K.K.,
            AGED 55 YEARS,
            SON OF KRISHNAN, 'KAMPLIKKAL HOUSE', ERIYAD,
            AZHIKODE, THRISSUR, PIN - 680666.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK EVE,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-40:-


             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011,

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SMT.H.SUBHALEKSHMI
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-41:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 19149 OF 2023

PETITIONERS:

     1      RUKIYA P.P.,
            AGED 40 YEARS,
            DAUGHTER OF MOHAMMED, 'PUTHANPURAKKAL
            PULLISSERI', KARAKUIRISSI, PULLISSERI,
            PALAKKAD, PIN - 678582.

     2      ABDUL SALAM,
            AGED 58 YEARS,
            SON OF ALI KUNJU, 'VELLAYIL VADAKKATHIL',
            THEVALAKKARA, KOLLAM, PIN - 691590.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-42:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       LIFELINE SUPER SPECIALTY HOSPITAL,
             REPRESENTED BY ITS CHAIRMAN AND MANAGING
             DIRECTOR, MELOOD PO, ADOOR, PATHANAMTHITTA,
             PIN - 691554.


             BY ADV SHRI.JAISHANKAR V.NAIR, SENIOR PANEL
             COUNSEL
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-43:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 19238 OF 2023

PETITIONERS:

     1      SHEELA J.,
            AGED 53 YEARS,
            WIFE OF JAMES C O, 'MUTHUVAKONATHU VEEDU',
            KOKOTHAMANGALAM, MUNDELA PO, ARUVIKKARA,
            THIRUVANANTHAPURAM, PIN - 695543.

     2      JAMES C.O.,
            AGED 58 YEARS,
            SON OF OUSEPH, 'CHERUNELLADIYIL',
            PALAKKATTUMALA, KURICHITHANAM,
            KOTTAYAM, PIN - 686635.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA, REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE, SASTHRI
            BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-44:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       LIFELINE CLINIC AND INFERTILITY CENTRE,
             REPRESENTED BY THE CHAIRMAN AND MANAGING
             DIRECTOR, LIFELINE SUPER SPECIALTY HOSPITAL,
             MELOOD PO, ADOOR, PATHANAMTHITTA - 691 554.


             BY ADV SHRI.SUDHINKUMAR K., CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-45:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 19271 OF 2023

PETITIONERS:

     1      SABIRA,
            AGED 50 YEARS,
            WIFE OF ABOOBACKER, 'PARAMBATH HOUSE',
            KANJIRAMPOYIL, MAMPATTUMOOLA PO, CHEKKODE,
            MALAPPURAM, PIN - 679332.

     2      ABOOBACKER P,
            AGED 56 YEARS,
            SON OF MOHAMMED P, PARAMBATH HOUSE',
            KANJIRAMPOYIL, MAMPATTUMOOLA PO, CHEKKODE,
            MALAPPURAM, PIN - 679332.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-46:-


             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       LIFELINE CLINIC AND INFERTILITY CENTRE,
             ERNAKULAM,REPRESENTED BY THE CHAIRMAN AND
             MANAGING DIRECTOR, LIFELINE SUPER SPECIALTY
             HOSPITAL, MELOOD PO, ADOOR, PATHANAMTHITTA,
             PIN - 691554.


             BY ADV SHRI.M.JAYAKRISHNAN, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-47:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 19611 OF 2023

PETITIONERS:

     1      SHEMY C.P.,
            AGED 43 YEARS,
            WIFE OF MANOJ KUMAR G, 'CHERIYA PALOTH',
            VALLIYAYI, PATHAYAKUNNU PO, KANNUR,
            PIN - 670691.

     2      MANOJ KUMAR G.,
            AGED 55 YEARS,
            SON OF GOVINDAN K, 'SAVITHRI SADANAM',
            KOORARA PO, KANNUR, PIN - 670691.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-48:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA -, PIN - 686673.


             BY ADVS.
             SMT.VANDANA P., CGC
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M., GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-49:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 19860 OF 2023

PETITIONERS:

     1      MARY VALSA,
            AGED 53 YEARS,
            WIFE OF MATHEW ALEXANDER, TC 3/2750, PALACE VIEW
            ROAD, THIRUVANANTHAPURAM, PIN - 695004.

     2      MATHEW ALEXANDER C.,
            AGED 49 YEARS,
            SON OF MEDLINE ALEXANDER, TC 17/3900(3),
            'HEBRON', KOTTARA LANE, GOWREESAPATTOM, PATTOM
            PO, THIRUVANANTHAPURAM, PIN - 695004.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-50:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SMT.CHANDINI G.NAIR
             SRI.SHAMEER P.M., GP
             SMT.O.M.SHALINA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-51:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 19973 OF 2023

PETITIONERS:

     1      PRIYAMVADA S.K.,
            AGED 51 YEARS,
            DAUGHTER OF K G KESAVA GANAKAN, 'SAHITHEE
            SADANAM', BUDHANOOR PO, ENNAKKAD, BHUDHANOOR,
            ALAPPUZHA, PIN - 689510.

     2      SREEDHAR S,
            AGED 53 YEARS,
            SON OF KRISHNAYYAR, 'GOMATHY NIVAS',
            VAZHAPPALLI WEST PO, CHANGANACHERY,
            KOTTAYAM, PIN - 686103.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-52:-


             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       ABRAHAM'S INFERTILITY RESEARCH AND GYNAEC
             CENTRE,
             REPRESENTED BY ITS MANAGING DIRECTOR, NEAR
             BISHOP PALACE, CHANANACHERY, KOTTAYAM, PIN -
             686101.


             BY ADV SRI.R.PREM SANKAR
             SRI.SHAMEER P.M., GP
             SMT. O.M.SHALINA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-53:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 20357 OF 2023

PETITIONERS:

     1      KOUSALYA KUNHAPPAN,
            AGED 52 YEARS,
            WIFE OF REJI RAMAN, 'METHALA', KOMBANAD,
            ERNAKULAM, PIN - 683546.

     2      REJI RAMAN,
            AGED 49 YEARS,
            SON OF RAMAN, THURUTHU KANDATHIL, PULLUVAZHI PO,
            RAYAMANGALAM, ERNAKULAM, PIN - 683541.



            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.


     3      THE DISTRICT REPRODUCTIVE &
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-54:-


             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL & RESEARCH CENTRE PVT.LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADVS.
             SHRI.VISHNU RAJAGOPAL, CGC
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SMT.H.SUBHALEKSHMI, SENIOR PANEL COUNSEL
             SRI.SHAMEER P.M., GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-55:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 20359 OF 2023

PETITIONERS:

     1      SULOCHANA P.,
            AGED 55 YEARS,
            WIFE OF RAVEENDRAN P, 'PUZHAKKARA', MANAKKADAVU,
            PANTHEERAMKAVU PO, KOZHIKODE, PIN - 673019.

     2      RAVINDRAN P,
            AGED 60 YEARS,
            SON OF KANDANKUTTY, 'PUZHAKKARA', MANAKKADAVU,
            PANTHEERAMKAVU PO, KOZHIKODE, PIN - 673019.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            , REPRESENTED BY ITS SECRETARY, MINISTRY OF
            HEALTH AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-56:-


             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT.LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.SUNIL J., CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-57:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 20504 OF 2023

PETITIONERS:

     1      SHEEJA DEVI,
            AGED 48 YEARS,
            DAUGHTER OF RADHAKRISHNA PILLAI, 'GIRIJA
            BHAVAN', THATHAMMUNA, PADANILAM PO, NOORNAD,
            ALAPPUZA, PIN - 690529.

     2      JAYAKRISHNAN C.R.,
            AGED 56 YEARS,
            SON OF CHANDRASHEKHARAN PILLAI, 'CHANDRA NIVAS',
            TRA NAGAR 18, PUNNTHALA, THIRUMULLAVARAM,
            KOLLAM, PIN - 691012.


            BY ADVS.
            SHRI.M.UNNIKRISHNAN
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-58:-


             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       LIFELINE SUPER SPECIALTY HOSPITAL,
             REPRESENTED BY ITS CHAIRMAN AND MANAGING
             DIRECTOR, MELOOD PO, ADOOR, PATHANAMTHITTA,
             PIN - 691554.


             BY ADVS.
             SHRI.VISHNU RAJAGOPAL, CGC
             SHRI.ANILKUMAR C.R., CGC
             SRI.SHAMEER P.M., GP
             SMT.O.M.SHALINE, DSGI



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-59:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 20748 OF 2023

PETITIONERS:

     1      MUNEERA K.P.,
            AGED 52 YEARS,
            WIFE OF SHAJI K, 'PUTHENVEEDU',
            EACHOME, ANCHUKUNNU, WAYANAD, PIN - 670721.

     2      SHAJI K,
            AGED 53 YEARS,
            SON OF KEMBAN, 'PUTHENVEEDU', CLUBKUNNU,
            MANANTHAVADY, WAYANAD, PIN - 670645.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-60:-


             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.VISHNU J., CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-61:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 20788 OF 2023

PETITIONERS:

     1      RAMADAS.S.R.,
            AGED 52 YEARS,
            S/O REGHUVEERA.R.C., RAM NIVAS,
            KARINGAL, KANDALA.P.O., MARANALLOOR,
            THIRUVANANTHAPURAM, PIN - 695512.


     2      SARALA DEVI.R.S.,
            AGED 54 YEARS,
            W/O RAMADAS, RAM NIVAS, KARINGAL, KANDALA.P.O.,
            MARANALLOOR, THIRUVANANTHAPURAM,, PIN - 695512.


            BY ADVS.
            SRI.R.T.PRADEEP
            SMT.M.BINDUDAS
            SRI.G.APPAN
            SRI.P.BIJIMON
            SMT.R.AMLA


RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      THE STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-62:-




     3       THE APPROPRIATE AUTHORITY FORMED U/S 12 OF THE
             ART (R) ACT, 2021,
             REPRESENTED BY VICE CHAIRPERSON - DR. PREETHI,
             ADDITIONAL DIRECTOR OF HEALTH SERVICES (FW),
             PALAYAM - AIRPORT ROAD, NEAR GENERAL HOSPITAL
             ROAD JUNCTION, THIRUVANANTHAPURAM, KERALA,
             PIN - 695035.

     4       THE DISTRICT REPRODUCTIVE &
             CHILD HEALTH (RCH) OFFICER,
             DISTRICT MEDICAL OFFICE, PALAYAM AIRPORT ROAD,
             NEAR GOVERNMENT HOSPITAL JUNCTION,
             RISHIMANGALAM, VANCHIYOOR, THIRUVANANTHAPURAM,
             KERALA, PIN - 695035.

     5       YANA IVF FERTILITY CENTRE,
             YANA WOMEN'S HOSPITAL & FERTILITY CENTRE,
             VITHAYATHIL HEALTHCARE PRIVATE LIMITED, TC
             96/1161-3, ULLOOR AKKULAM ROAD, MEDICAL
             COLLEGE.P.O., THIRUVANANTHAPURAM, PIN - 695011.


             BY ADVS.
             O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF INDIA
             SHRI.N.SATHEESH
             SMT.PRIYA CAROL
             SMT.ARYA M.A.
             SMT.ANJU DILEEP
             SRI.VISHNU J, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-63:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 20902 OF 2023

PETITIONERS:

     1      BINDU V,
            AGED 56 YEARS,
            WIFE OF BINISH M, 'CHANDRAVILAS', MANARI
            PARAMBU, GOVINDAPURAM PO, KUTHIRAVATTOM
            KOZHIKODE, PIN - 673016.

     2      BINISH M.,
            AGED 49 YEARS,
            SON OF KUNHIRAMAN, 5/1478A AMMU, PALAT PARAMBA,
            ERANHIPALAM SO, KOZHIKODE, PIN - 673006.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ



RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-64:-


             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV KUM.S.KRISHNA
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-65:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 20914 OF 2023

PETITIONERS:

     1      LEENA VARGHESE,
            AGED 50 YEARS,
            WIFE OF JACOB KYTHAPARAMBIL JOHN,
            'KYTHAPPARAMBIL J J VILLA', KOTTATHODE,
            THIRUVALLA, PATHANAMTHITTA, PIN - 689101.

     2      JACOB KYTHAPPARAMBIL JOHN,
            AGED 50 YEARS,
            SON OF JOHN JACOB, 'KYTHAPPARAMBIL J J VILLA',
            KOTTATHODE, THIRUVALLA, PATHANAMTHITTA,
            PIN - 689101.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-66:-


             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.PRAVEEN K.V., CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-67:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 21079 OF 2023

PETITIONERS:

     1      MERLY MATHEW,
            AGED 47 YEARS,
            WIFE OF SEBASTIAN THOMAS, 'PULIMALAYIL',
            RAMAPURAM, KOTTAYAM, PIN - 686576.

     2      SEBASTIAN THOMAS,
            AGED 56 YEARS,
            SON OF THOMAS KURIAN, 'PULIMALAYIL',
            RAMAPURAM, KOTTAYAM, PIN - 686576.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-68:-


             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.ANILKUMAR C.R., CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-69:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 21084 OF 2023

PETITIONERS:

     1      SOSAMMA,
            AGED 51 YEARS,
            WIFE OF KUNJUMON P, 'ALUMKUZHI VADAKAKTHIL',
            MUTHUPILAKKADU, PERUVILAKKARA PO, SASTHAMKOTTA,
            KOLLAM, PIN - 691500.

     2      KUNJUMON P.,
            AGED 54 YEARS,
            SON OF PAPPACHAN, 'ALUMKUZHI VADAKAKTHIL',
            MUTHUPILAKKADU, PERUVILAKKARA PO, SASTHAMKOTTA,
            KOLLAM - 691 500.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-70:-


             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       ABRAHAM'S INFERTILITY RESEARCH AND GYNAEC
             CENTRE,REPRESENTED BY ITS MANAGING DIRECTOR,
             NEAR BISHOP PALACE, CHANGANACHERY, KOTTAYAM,
             PIN - 686101.


             BY ADV SRI.K.K.SETHUKUMAR
             SRI.SHAMEER P.M., GP
             SMT.O.M.SHALINA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-71:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 21109 OF 2023

PETITIONERS:

     1      ASHANAYAR,
            AGED 49 YEARS,
            WIFE OF JAYAKUMAR K A, 'KAKKATTIL PADINJARE
            WARRIAM', KAKKAD, MAMALA, PUTHENCRUZ, ERNAKULAM,
            PIN - 682305

     2      JAYAKUMAR K.A,
            AGED 57 YEARS,
            SON OF ACHUTHA WARRIER, 'KAKKATTIL PADINJARE
            WARRIAM', KAKKAD, MAMALA, PUTHENCRUZ,
            ERNAKULAM, PIN - 682305.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-72:-


             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.SHAIJU K.S., CGC
             SRI.SHAMEER P.M.,GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-73:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 21346 OF 2023

PETITIONERS:

     1      SINDHU SANTHOSH,
            AGED 49 YEARS,
            WIFE OF K P SANTHOSH, 'KOZHIKKODATHU', PANAYALI,
            MANICKAMANGALAM PO, ERNAKULAM, PIN - 683574.

     2      K.P. SANTHOSH,
            AGED 60 YEARS,
            SON OF PAVITHRAN, 'KOZHIKKODATHU', PANAYALI,
            MANICKAMANGALAM PO, ERNAKULAM, PIN - 683574.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-74:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SMT.M.SHAJNA, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-75:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 21478 OF 2023

PETITIONERS:

     1      REMA K.,
            AGED 56 YEARS,
            WIFE OF SANTHOSH KUMAR, 'CHITTIYIL HOUSE',
            PAZHANGOD, CHERUKUNNU PO, KANNUR, PIN - 670301.

     2      SANTHOSH KUMAR K.,
            AGED 57 YEARS,
            SON OF APPU, 50/1651, 'KAKKATTIL', NEAR MES
            WOMEN'S COLLEGE, NADAKKAVU PO, KOZHIKODE, PIN -
            673011.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-76:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.NAVANEETH.N.NATH, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-77:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 21783 OF 2023

PETITIONERS:

     1      TESSA THOMAS,
            AGED 49 YEARS,
            WIFE OF MATHEWS G KALLATTU, 'VAYALIL KALAPPURA',
            VETTIMUKAL PO, ETTUMANOOR, KOTTAYAM,
            PIN - 686631.

     2      MATHEWS G KALLATTU,
            AGED 57 YEARS,
            SON OF K A GEORGE, 'KALLIDUKKIL MANIYAMKULAM',
            CHENNAD, POONJAR, THEKKEKKARA, KOTTAYAM,
            PIN - 686581.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-78:-


             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.RAMKUMAR J., CGC
             SRI.SHAMEER P.M.,GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-79:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 21804 OF 2023

PETITIONERS:

     1      SHEEJA P.K,
            AGED 50 YEARS,
            DAUGHTER OF KUTTAPPU P K, 'PADINJAREKUNNIL',
            ELATHOOR, ERANJIKKAL, KOZHIKODE, PIN - 673303.

     2      SREENU M.K.,
            AGED 55 YEARS,
            SON OF SANKARAN, 'MANNARAKUNNATH', VAKAYAD PO,
            NADUVANNUR, KOZHIKODE - 673 614.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-80:-


             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.JUSTUS S., CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-81:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 22257 OF 2023

PETITIONERS:

     1      RANJINI RAJAPPAN NAIR,
            AGED 45 YEARS.
            WIFE OF SURESHKUMAR V, 'KRISHNA KRIPA', KOKKAD
            PO, CHAKKUVARAKKAL, KOLLAM, PIN - 691538.

     2      SURESH KUMAR V.,
            AGED 56 YEARS,
            SON OF VASUDEVAN NAIR, 'KRISHNA KRIPA', KOKKAD
            PO, CHAKKUVARAKKAL, KOLLAM, PIN - 691538.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
            MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-82:-




     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SMT.MAHESWARY.G., SENIOR PANEL COUNSEL
             SRI.SHAMEER P.M.,GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-83:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 22788 OF 2023

PETITIONERS:

     1      MINI,
            AGED 48 YEARS,
            WIFE OF RAVI, 'MADEKKANDY', NANMANDA,
            KOZHIKODE, PIN - 673613.

     2      RAVI,
            AGED 56 YEARS,
            SON OF KUNHICHEKKAN, 'MADEKKANDY', NANMANDA,
            KOZHIKODE, PIN - 673613.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-84:-


             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SRI.A.K.HARIDAS
             SRI.SHAMEER P.M., GP
             SMT.O.M.SHALINA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-85:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 22823 OF 2023

PETITIONERS:

     1      SUJATHA,
            AGED 49 YEARS,
            WIFE OF RAMESAN T S, THEKKE MADAM', NEAR
            CHAKRAPANI TEMPLE, SOUTH THRIKKARIPPUR,
            KASARAGOD, PIN - 671311.

     2      RAMESAN T.S.,
            AGED 55 YEARS,
            SON OF T V SUBRAHMANIA IYER (LATE),
            THEKKE MADAM', NEAR CHAKRAPANI TEMPLE, SOUTH
            THRIKKARIPPUR, KASARAGOD, PIN - 671311.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-86:-


             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       DREAM FLOWER,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             BANK ROAD, KASARAGOD, PIN - 671121.


             BY ADV O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-87:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 23019 OF 2023

PETITIONERS:

     1      DR.YAMUNA A.,
            AGED 52 YEARS,
            DAUGHTER OF K KUTTAPPAN, TC 37/1632,
            DEVI KRIPA', SWATHI NAGAR, WEST FORT,
            THIRUVANANTHAPURAM, PIN - 695023.

     2      DR.PRATHAPAN K.D.,
            AGED 58 YEARS,
            SON OF T P DIVAKARAN, TC 37/1632, '
            DEVI KRIPA', SWATHI NAGAR, WEST FORT,
            THIRUVANANTHAPURAM, PIN - 695023.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-88:-


             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       K J K HOSPITAL,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             NALANCHIRA, THIRUVANANTHAPURAM, PIN - 695015.


             BY ADVS.
             SHRI.K.VIJAYAN
             O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF INDIA
             SRI.SHAMEER.P.M. GOVT. PLEADER


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-89:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 23418 OF 2023

PETITIONERS:

     1      JAYASREE,
            AGED 51 YEARS,
            WIFE OF NIDHIN RAJ, PONNALIL VEEDU',
            VADAKKUMTHALA KOLLAM, PIN - 690536.

     2      NIDHIN RAJAN,
            AGED 57 YEARS,
            SON OF PRABHAKARAN, 'PONNALIL VEEDU',
            VADAKKUMTHALA KOLLAM, PIN - 690536.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
            CHILD HEALTH ("RCH") OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-90:-


             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.NAVANEETH.N.NATH, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-91:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 24247 OF 2023

PETITIONERS:

     1      A.G. SARALAKUMARI,
            AGED 52 YEARS,
            WIFE OF SURESHKUMAR M K, 'ASSARIPARAMBIL',
            CHATHANKERY PO, PERINGARA, PATHANAMTHITTA,
            PIN - 689112.

     2      SURESHKUMAR M.K.,
            AGED 59 YEARS,
            SON OF KESAVAN, 'MURIKKANARIL', NIRANAM PO,
            PATHANAMTHITTA, PIN - 689621.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ



RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE &
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-92:-


             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       ABRAHAM'S INFERTILITY RESEARCH AND GYNAEC
             CENTRE,REPRESENTED BY ITS MANAGING DIRECTOR,
             NEAR BISHOP PALACE, CHANGANACHERY, KOTTAYAM,
             PIN - 686101.


             BY ADV SHRI.K.K.SETHUKUMAR, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-93:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 24748 OF 2023

PETITIONERS:

     1      SHAMINI,
            AGED 45 YEARS,
            WIFE OF BASHEER A H, 'AMPOLICHIRA MELETHIL',
            ATHIKKATTUKULANGARA SOUTH, PALAMEL PO,
            MAVELIKKARA, ALAPPUZHA, PIN - 690504.

     2      BASHEER A H.,
            AGED 56 YEARS,
            SON OF HASSAN KANNU RAWTHER, 'AMPOLICHIRA
            MELETHIL', ATHIKKATTUKULANGARA SOUTH, PALAMEL
            PO, MAVELIKKARA, ALAPPUZHA, PIN - 690504.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-94:-


             OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM, KERALA,
             PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SMT.M.SHAJNA, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-95:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 24842 OF 2023

PETITIONERS:

     1      KUMARI M.P.,
            AGED 55 YEARS,
            WIFE OF SASIDHARAN M P, MANCHERYPALLIYALIL HOUSE
            SREELEKSHMI, KAVALAPPARA PO, SHORNUR, PALAKKAD,
            PIN - 679523.

     2      SASIDHARAN M.P,
            AGED 62 YEARS,
            SON OF M P NARAYANAN, MANCHERYPALLIYALIL HOUSE
            SREELEKSHMI, KAVALAPPARA PO, SHORNUR, PALAKKAD,
            PIN - 679523.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE, SASTHRI
            BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-96:-


     3       THE DISTRICT REPRODUCTIVE &
             CHILD HEALTH ("RCH") OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       NAHAS CENTRE FOR ASSISTED REPRODUCTION AND
             ENDOSCOPY,REPRESENTED BY ITS MANAGING DIRECTOR,
             1ST FLOOR, N E BALRAM MEMORIAL BUILDING, RAJEEV
             GANDHI ROAD, KANNUR, PIN - 670001.


             BY ADV SHRI.SUDHINKUMAR K., CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-97:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 24912 OF 2023

PETITIONERS:

     1      KOCHUMOL CHACKO,
            AGED 50 YEARS,
            WIFE OF BIJU, 'PATHINARIL',
            VELOOR PO, KOTTAYAM, PIN - 686003.

     2      BIJU,
            AGED 51 YEARS,
            SON OF ELIAS, 'PATHINARIL', VELOOR PO,
            KOTTAYAM, PIN - 686003.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE, SASTHRI
            BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
                                                            2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-98:-


             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673,


             BY ADV SMT.M.SHAJNA, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH      W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-99:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 25037 OF 2023

PETITIONERS:

     1      BINDU K.K.,
            AGED 42 YEARS,
            WIFE OF V SURENDRAN, 'KALIKOTT', KANDAMKUNNU PO,
            MALABAR PO, KANNUR, PIN - 670643.

     2      V. SURENDRAN,
            AGED 57 YEARS,
            SON OF ACHUTHAN V, 'VALIYAPARAMBATH VELLOTH
            HOUSE', THALLODE, KOTTAYAM, MALABAR PO, KANNUR,
            PIN - 670643.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-100:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011.


     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV KUM.S.KRISHNA
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-101:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 25055 OF 2023

PETITIONERS:

     1      SUNI SUNNY,
            AGED 48 YEARS,
            WIFE OF SUNNY MATHEW, 'VELIYAMKULATHEL',
            KADAPLAMATTAM, ELACKAD, KOTTAYAM, PIN - 686571.

     2      SUNNY MATHEW,
            AGED 58 YEARS,
            SON OF MATHEW, 'VELIYAMKULATHEL', KADAPLAMATTAM,
            ELACKAD, KOTTAYAM, PIN - 686571


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      THE STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM,
            PARK AVENUE, MARINE DRIVE, ERNAKULAM, KERALA,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-102:-


             PIN - 682011.


     4       THE LIFELINE HOSPITAL AND INFERTILITY CENTRE,
             REPRESENTED BY ITS MANAGING DIRECTOR, 55/981-
             983, MAIN AVENUE ROAD, PANAMPALLY NAGAR, KOCHI,
             PIN - 682036.


             BY ADV SRI.K.ARJUN VENUGOPAL
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-103:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 25072 OF 2023

PETITIONERS:

     1      PRAMEELA K.,
            AGED 49 YEARS,
            WIFE OF RAJEEVKUMAR K V, 'KOTTAYINTEVIDA',
            PUTHUPPANAM PO, MANIYUR, KOZHIKODE, PIN -
            673105.

     2      RAJEEVKUMAR K.V.,
            AGED 59 YEARS,
            SON OF KANNAN, 'KOTTAYINTEVIDA', PUTHUPPANAM PO,
            MANIYUR, KOZHIKODE, PIN - 673105.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      THE STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-104:-


             AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
             682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,

             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADVS.
             SMT.DEEPA RAJESH
             O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF INDIA
             SRI.SHAMEER.P.M., GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-105:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 25512 OF 2023

PETITIONERS:

     1      BINDU R.,
            AGED 50 YEARS,
            WIFE OF GOPAKUMAR G, 'GANGA SADANAM', KULAKADA,
            PUTHOOR, KOLLAM, PIN - 691507.

     2      GOPAKUMAR G.,
            AGED 55 YEARS,
            SON OF GANGADHARAN PILLAI, 'GANGA SADANAM',
            KULAKADA, PUTHOOR, KOLLAM, PIN - 691507.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-106:-


             SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2       STATE OF KERALA,
             REPRESENTED BY ITS SECRETARY,
             MINISTRY OF HEALTH AND FAMILY WELFARE,
             SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
             AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
             682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,

             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SRI.R.MURALEEKRISHNAN (MALAKKARA)
             SMT.O.M.SHALINE, DSGI
             SRI.SHAMEER P,M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-107:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 25780 OF 2023

PETITIONERS:

     1      BEENA MARKOSE,
            AGED 54 YEARS,
            WIFE OF ADV. SABU K, 'KARAKKATTUPARAMBIL',
            RUBBER BOARD PO, PUTHUPPALLY, KOTTAYAM,
            PIN - 656009.

     2      ADV.SABU K.,
            AGED 57 YEARS,
            SON OF KOCHERIAH, 'KARAKKATTUPARAMBIL', RUBBER
            BOARD PO, PUTHUPPALLY, KOTTAYAM, PIN - 656009.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-108:-


             SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1       THE UNION OF INDIA,
             REPRESENTED BY ITS SECRETARY,
             MINISTRY OF HEALTH AND FAMILY WELFARE,
             SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2       THE STATE OF KERALA,
             REPRESENTED BY ITS SECRETARY,
             MINISTRY OF HEALTH AND FAMILY WELFARE,
             SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
             AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
             682011.


     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.SHAIJU K.S., CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-109:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 25970 OF 2023

PETITIONERS:

     1      SHYNI C.,
            AGED 44 YEARS,
            WIFE OF PAVITHRAN K P, 'KAKKOTT HOUSE', ELANGODE
            PO, PUTHOOR, KANNUR, PIN - 670692.

     2      PAVITHRAN K.P.,
            AGED 57 YEARS,
            SON OF GOVINDAN, 'KAKKOTT HOUSE',
            ELANGODE PO, PUTHOOR, KANNUR, PIN - 670692.


            BY ADVS.
            SHRI. AKASH S.
            SMT.DEVIKA JAYARAJ
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-110:-


     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
             AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
             682011.


     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV SHRI.M.N.MANMADAN, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-111:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 25991 OF 2023

PETITIONERS:

     1      SHYJA V.,
            AGED 47 YEARS,
            WIFE OF AJAYAN K P, 'VADAKKEPURAYINEVIDA',
            ANIYARAM PO, CHOKLI, KANNUR, PIN - 670672.

     2      AJAYAN K.P.,
            AGED 57 YEARS,
            SON OF NANU, 'KARIPPALI THAZHE KUNIYIL', MOKERI,
            KOORARA, KANNUR, PIN - 670694.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER DISTRICT MEDICAL OFFICE, ERNAKULAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-112:-


             PARK AVENUE, MARINE DRIVE, ERNAKULAM, KERALA,
             PIN - 682011.



     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADVS.
             O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF INDIA
             SMT.H.SUBHALEKSHMI, SENIOR PANEL COUNSEL



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-113:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 26087 OF 2023

PETITIONERS:

     1      DR.PRAVEENA REJI,
            AGED 51 YEARS,
            WIFE OF DR. REJI ABRAHAM, 'VADAKKEDATH',
            NEDUMKUNNAM PO, KOTTAYAM, PIN - 686545.

     2      DR.REJI ABRAHAM,
            AGED 47 YEARS,
            SON OF V A ABRAHAM, 'VADAKKEDATH',
            NEDUMKUNNAM PO, KOTTAYAM, PIN - 686545.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-114:-


     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
             AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
             682011.


     4       LIFELINE SUPER SPECIALTY HOSPITAL,
             REPRESENTED BY ITS MANAGING DIRECTOR, MELOOD PO,
             ADOOR, PATANAMTHITTA, PIN - 691554.


             BY ADV SHRI.JAGATH. N., CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-115:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 26207 OF 2023

PETITIONERS:

     1      JYOTHILAKSHMI C.H.,
            AGED 49 YEARS,
            WIFE OF SASIDHARAN C, 'BANGLAW PARAMBU',
            T B ROAD, THATHAMANGALAM, METTUPALAYAM,
            PALAKKAD,
            PIN - 678102.

     2      SASIDHARAN C,
            AGED 57 YEARS,
            SON OF GOVINDAN ADIYODI P, 'BANGLAW PARAMBU',
            T B ROAD, THATHAMANGALAM, METTUPALAYAM,
            PALAKKAD,
            PIN - 678102.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-116:-



     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
             AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
             682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.P.R.AJITH KUMAR, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-117:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 26494 OF 2023

PETITIONERS:

     1      DEEPTHI P.M.,
            AGED 43 YEARS,
            DAUGHTER OF DAMODARAN K, 'VANNATHAN VEETTIL',
            PATHAYAKKUNNU PO, KANNUR, PIN - 670691.

     2      SAJEEVENDRAN V A.,
            AGED 56 YEARS,
            SON OF V KRISHNAN, 'VANNATHAN VEETTIL',
            PATHAYAKKUNNU PO, KANNUR, PIN - 670691.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-118:-


     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
             AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
             682011.


     4       NCARE IVF CENTRE,
             REPRESENTED BY ITS MANAGING DIRECTOR, 1ST FLOOR,
             BALARAM MEMORIAL BUILDING, RAJIV GANDHI RD,
             PADANAPALAM, KANNUR, PIN - 670001.


             BY ADV SHRI.VISHNU J., CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-119:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 26888 OF 2023

PETITIONERS:

     1      SHIJINA V.,
            AGED 46 YEARS,
            WIFE OF ANISH KUMAR P, 2862, 'PARAMBALATH
            HOUSE',
            NEAR CHRIST HALL, MALAPARAMBA, CHEVAYOOR,
            KOZHIKODE, PIN - 673009.

     2      ANISH KUMAR P.,
            AGED 57 YEARS,
            SON OF SANTHA, 2862, 'PARAMBALATH HOUSE', NEAR
            CHRIST HALL, MALAPARAMBA, CHEVAYOOR, KOZHIKODE,
            PIN - 673009.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-120:-



     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
             AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
             682011.

     4       NAHAS CENTRE FOR ASSISTED REPRODUCTION AND
             ENDOSCOPY,
             REPRESENTED BY ITS MANAGING DIRECTOR, CALICUT
             ROAD, PARAPPANANGADI, MALAPPURAM, PIN - 676303.


             BY ADV SMT.CHANDINI G NAIR, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-121:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 26909 OF 2023

PETITIONERS:

     1      RUBY BROWN M S.,
            AGED 57 YEARS,
            DAUGHTER OF MOHAMMED, 'BROWN COTTAGE',
            KEEZHATTOOR, TALIPARAMBA, KANNOOR, PIN - 670141.

     2      S K STANLEY,
            AGED 52 YEARS,
            SON OF SAIMON, 'PUTHUSSERY HOUSE', THOZHUKKAL,
            NEYYATTINKARA, THIRUVANANTHAPURAM, PIN - 695121.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-122:-


             AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
             682011.


     4       LIFELINE SUPER SPECIALTY HOSPITAL,
             REPRESENTED BY ITS CHAIRMAN AND MANAGING
             DIRECTOR, MELOOD PO, ADOOR, PATHANAMTHITTA, PIN
             - 691554.


             BY ADVS.
             SHRI.PRADEEP KUMAR JOHN, CGC
             O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF INDIA
             SRI.SHAMEER P.M., GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-123:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 27372 OF 2023

PETITIONERS:

     1      NILEENA V.K.,
            AGED 50 YEARS,
            DAUGHTER OF NARAYANAN, 'SARADA MANDIRAM', MOKERI
            PO, KANNUR, PIN - 670692.

     2      MANOJAN KARIPALI,
            AGED 53 YEARS,
            SON OF V KRISHNAN, 'KARIPPALIYIL', KOORARA PO,
            CHEMBAD, KANNUR, PIN - 670694.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
            AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-124:-


             682011.


     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.K.K.SETHUKUMAR, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-125:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 27955 OF 2023

PETITIONERS:

     1      BIJI T G.,
            AGED 46 YEARS,
            DAUGHTER OF GOPINATHAN NAIR, 'THEKKEL
            CHEELANKALLEL', PULASSERY PO, KOPPAM, PALAKKAD,
            PIN - 679307.

     2      RAMESAN P.,
            AGED 55 YEARS,
            SON OF P N MADHAVAN NAIR, S7, ITI OFFICERS
            COLONY, CHANDRANAGAR PO, PALAKKAD, PIN - 678007.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-126:-


             AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
             682011.


     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.K.ARJUN VENUGOPAL, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-127:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 28059 OF 2023

PETITIONERS:

     1      VALSA JACOB,
            AGED 52 YEARS,
            WIFE OF JACOB CHACKO, 'KURUKOOTTE
            THATTARUPARAMPIL', NANGIARKULANGARA PO,
            CHINGOLI, KARTHIKAPPALLY, ALAPPUZHA, PIN -
            690513.

     2      JACOB CHACKO,
            AGED 57 YEARS,
            ‘MUNJANATTU ATHEN', CHEPPAD,
            NANGIARKULANGARA, ALAPPUZHA, PIN - 690513.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-128:-


     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
             AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
             682011.

     4       LIFELINE SUPER SPECIALTY HOSPITAL,
             REPRESENTED BY ITS CHAIRMAN AND MANAGING
             DIRECTOR, MELOOD PO, ADOOR, PATHANAMTHITTA, PIN
             - 691554.


             BY ADV SHRI.M.L.SURESH KUMAR, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-129:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 28296 OF 2023

PETITIONERS:

     1      MAYADEVI K.,
            AGED 50 YEARS,
            DAUGHTER OF K M SUKUMARAN, 'AMBEELAZHIKATHU',
            IVERKALA PO, KUNNATHUR, KOLLAM - 691 553.

     2      ANILKUMAR V.,
            AGED 52 YEARS,
            SON OF VISWAMITHRAN PANICKER,
            'PLAKKOOTTIL THEKKETHIL', MUDIYOORKONAM PO,
            PANDALAM, PATHANAMTHITTA, PIN - 689501.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE, SASTHRI
            BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-130:-


             AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
             682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.VISHNU J., CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-131:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 28309 OF 2023

PETITIONERS:

     1      PRASANNA RAMESH,
            AGED 54 YEARS,
            WIFE OF RAMESH, 'KUTTIKKALAYIL', MANNAR PO,
            KADUTHURUTHY, KOTTAYAM, PIN - 686604.

     2      RAMESAN K.K.,
            AGED 53 YEARS,
            SON OF KUNJU KUNJU, 'KUTTIKKALAYIL', MANNAR PO,
            KADUTHURUTHY, KOTTAYAM, PIN - 686604.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
            AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-132:-


             682011.


     4       LIFELINE SUPER SPECIALTY HOSPITAL,
             REPRESENTED BY ITS MANAGING DIRECTOR, MELOOD PO,
             ADOOR, PATHANAMTHITTA, PIN - 691554.


             BY ADV SHRI.K.ARJUN VENUGOPAL, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-133:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 28310 OF 2023

PETITIONERS:

     1      PRASEETHA M.,
            AGED 53 YEARS,
            WIFE OF RAJEEV K, 'KODAPPURATH HOUSE', IDACHIRA,
            KADALUNDI PO, KOZHIKODE, PIN - 673302.

     2      RAJEEV K.,
            AGED 57 YEARS,
            SON OF DAMODARAN, 'KODAPPURATH HOUSE', IDACHIRA,
            KADALUNDI PO, KOZHIKODE, PIN - 673302.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
            AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-134:-


             682011.


     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.K.ARJUN VENUGOPAL, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-135:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 28361 OF 2023

PETITIONERS:

     1      USHA SHAIJU,
            AGED 50 YEARS,
            WIFE OF SHYJU, 'THEMATTATHARA', THERATTIKUNNU
            PO, CHENGAMANAD, KUNNUKARA, ERNAKULAM - 683 578.

     2      SHYJU,
            AGED 51 YEARS,
            SON OF PADMANABHAN, 'THEMATTATHARA',
            THERATTIKUNNU PO, CHENGAMANAD,, KUNNUKARA,
            ERNAKULAM - 683 578.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-136:-


             AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
             682011.


     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.K.ARJUN VENUGOPAL, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-137:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 28618 OF 2023

PETITIONERS:

     1      RADHAMANI P R.,
            AGED 52 YEARS,
            WIFE OF DINESAN P.J, 35/95, PUTHUKULANGARA,
            ELAMAKKARA P.O., ERNAKULAM, PIN - 682026.

     2      DINESAN P J.,
            AGED 54 YEARS,
            SON OF JAYAN, 35/95, PUTHUKULANGARA, ELAMAKKARA
            P.O., ERNAKULAM, PIN - 682026.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
            AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-138:-


             682011.



     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.RAJAGOPALAN.A., CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-139:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 28681 OF 2023

PETITIONERS:

     1      MALINI S.V.,
            AGED 53 YEARS,
            WIFE OF PRAKASAN K C, 'MARATTETHU', KAITHA
            NORTH, CHETTIKULANGARA, MAVELIKKARA, ALAPPUZHA,
            PIN - 690106.

     2      PRAKASAN K C.,
            AGED 59 YEARS,
            SON OF KUNHI KANNAN NAMBIAR, 'MARATTETHU',
            KAITHA NORTH, CHETTIKULANGARA, MAVELIKKARA,
            ALAPPUZHA,
            PIN - 690106.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE, SASTHRI
            BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-140:-


     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011.

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV SHRI.K.VIJAYAN
             SRI.SHAMEER P.M., GP
             SMT.O.M.SHALINA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-141:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 29615 OF 2023

PETITIONERS:

     1      USHA K.,
            AGED 51 YEARS,
            DAUGHTER OF SHANKARAN K, 'CHINGAN HOUSE',
            AZHIKODE PO, KANNUR, PIN - 670009.

     2      GANGADHARAN,
            AGED 63 YEARS,
            SON OF ALAMI CHETTIYAR, 'NEELAMPARA HOUSE',
            ADOOR, PANDI, KASARGOD, PIN - 671543.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE, SASTHRI
            BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
            AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-142:-


             682011.


     4       DREAM FLOWER IVF CENTRE,
             REPRESENTED BY ITS CHAIRMAN AND MANAGING
             DIRECTOR,
             OPP. POLICE STATION, BANK ROAD, KASARGOD, PIN -
             671121.


             BY ADV SMT.M.S.KIRAN, SENIOR PANEL COUNSEL
             SRI.SHAMEER P.M., GP
             SMT.O.M.SHALINA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-143:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 29753 OF 2023

PETITIONERS:

     1      SATHY,
            AGED 49 YEARS,
            WIFE OF SASI, 'THANISSERY', MANATHALA,
            CHAVAKKAD, THRISSUR, PIN - 680506.

     2      SASI,
            AGED 66 YEARS,
            SON OF NANU, 'ODAMPARAMBIL', MANATHALA,
            CHAVAKKAD, THRISSUR, PIN - 680506.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-144:-


             AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
             682011.


     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673.


             BY ADV O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-145:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 29806 OF 2023

PETITIONERS:

     1      SALINI S.,
            AGED 40 YEARS,
            WIFE OF SAJEEVAN P, 'SREESAILAM', KARUMADY,
            AMBALAPPUZHA, ALAPPUZHA, PIN - 688561.

     2      SAJEEVAN P.,
            AGED 57 YEARS,
            SON OF PUSHKARAN, 'SREESAILAM', KARUMADY,
            AMBALAPPUZHA, ALAPPUZHA, PIN - 688561.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
            AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-146:-


             682011.


     4       LAKSHMI HOSPITAL,
             REPRESENTED BY ITS CHAIRMAN AND MANAGING
             DIRECTOR, DIWAN'S ROAD, ERNAKULAM, PIN - 682016.


             BY ADV O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-147:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 29808 OF 2023

PETITIONERS:

     1      SHEEBA,
            AGED 51 YEARS,
            WIFE OF JOY V K, 'VANDANPARAMBIL HOUSE',
            THIRUVAMKULAM PO, ERNAKULAM, PIN - 682305

     2      JOY V K.,
            AGED 54 YEARS,
            SON OF KUNJUMON, 'VANDANPARAMBIL HOUSE',
            THIRUVAMKULAM PO, ERNAKULAM, PIN - 682305.


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001.

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK
            AVENUE, MARINE DRIVE, ERNAKULAM, KERALA, PIN -
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-148:-


             682011.


     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA ., PIN - 686673.


             BY ADV SHRI.T.V.VINU, CGC
             SRI.SHAMEER P.M., GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-149:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 29842 OF 2023

PETITIONER:

            SHEEJA S R
            AGED 48 YEARS
            WIFE OF SIVAKUMAR, 'MAILAKKUNNIL VEEDU',
            NEAR GHSS, KILIMANOOR PO, THIRUVANANTHAPURAM,
            PIN - 695601

            BY ADVS.
            SRI.AKASH S.
            SRI.GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ

RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
            PARK AVENUE, MARINE DRIVE, ERNAKULAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-150:-


             KERALA, PIN - 682011

     4       LIFELINE MULTI SPECIALTY HOSPITAL,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             14TH MILE, MELOOD PO, ADOOR ,
             PATHANAMTHITTA DISTRICT, PIN - 691554


             BY ADVS.
             SRI.VISHNU RAJAGOPAL, CGC
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-151:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 29851 OF 2023

PETITIONERS:

     1      SHEEJA K
            AGED 50 YEARS
            DAUGHTER OF BHASKARAN, 'KANNACHI HOUSE',
            PUTHIYAPARA, AZHIKODE PO, KANNUR, PIN - 670009

     2      BALAKRISHNAN
            AGED 56 YEARS
            SON OF KANARAN, 'KOVVAPURATH', IRINGAL,
            KOZHIKODE, PIN - 673521

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-152:-


             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA,
             PIN - 686673


             BY ADV
             SRI.RAJAGOPALAN.A., CGC
             SRI.SHAMEER P.M, GP
             SMT.O.M.SHALINA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-153:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 29947 OF 2023

PETITIONERS:

     1      SAJEENA S
            AGED 46 YEARS
            WIFE OF ABDUL KABEER, 'RAYARA VEEDU',
            RAMANUJA NAGAR, KALLUMTHAZHAM PO,
            KOLLAM, PIN - 691004

     2      ABDUL KABEER M
            AGED 60 YEARS
            SON OF MOHAMMED KUNJU, 'KUNNATHU VEEDU',
            ARAFA NAGAR 28, ERAVIPURAM PO, KOLLAM,
            PIN - 691011

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.DEVIKA JAYARAJ


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-154:-


     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       LIFELINE SUPER SPECIALTY HOSPITAL,
             REPRESENTED BY ITS CHAIRMAN AND MANAGING
             DIRECTOR, MELOOD PO, ADOOR, PATHANAMTHITTA, PIN
             - 691554


             BY ADVS.
             SRI.K.ARJUN VENUGOPAL, CGC
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-155:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 32404 OF 2023

PETITIONERS:

     1      GIRIJA K
            AGED 51 YEARS
            DAUGHTER OF KITTA, 9/84, INDIRA NAGAR,
            IRUGUR, COIMBATORE, PIN - 641103

     2      SUBHAS BABU M
            AGED 61 YEARS
            SON OF ARUCHAMY, 9/84, INDIRA NAGAR,
            IRUGUR, COIMBATORE, PIN - 641103

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.RAJALAKSHMI.R.


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-156:-


             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV
             SMT.ALKA WARRIAR, CGC
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-157:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 32465 OF 2023

PETITIONER:

            ANITHA E.V.
            AGED 51 YEARS
            WIFE OF A K SUNILKUMAR, 'ARUKETTY',
            EATHAI, KUNDALIYUR, THRISSUR, PIN - 680616

            BY ADVS.
            SRI.AKASH S.
            SRI.GIRISH KUMAR M S
            SMT.RAJALAKSHMI.R.


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY, M
            INISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
            PARK AVENUE, MARINE DRIVE, ERNAKULAM,
            KERALA, PIN - 682011
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-158:-


     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV
             SMT.M.S.KIRAN, SENIOR PANEL COUNSEL
             SRI.SHAMEER P.M GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-159:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 32479 OF 2023

PETITIONERS:

     1      DAMAYANTHI
            AGED 51 YEARS
            DAUGHTER OF RAMAN, 'CHERIKKAL VEEDU',
            PAZHAMBALACODE, TARUR - I, PALAKKAD,
            PIN - 678544

     2      RADHAKRISHNAN A.K
            AGED 56 YEARS
            SON OF KRISHNANKUTTY, 'AINIKKATHARA HOUSE',
            JAWAHAR ROAD, ANCHERY, KURIACHIRA PO,
            THRISSUR, PIN - 680008

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.RAJALAKSHMI.R.


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-160:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673

             BY ADVS.
             SHRI.VISHNU RAJAGOPAL, CGC
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-161:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 32496 OF 2023

PETITIONERS:

     1      SHARMILA
            AGED 51 YEARS
            DAUGHTER OF VELAYUDHAN,
            'MUTTUCHIRA', NILAMPEROOR,
            EARA NORTH, KUTTANAD, ALAPPUZHA,
            PIN - 686534

     2      NADARAJAN C.B
            AGED 48 YEARS
            SON OF C DAMODARAN,
            'VETTATHUPARA', THALANAD PO,
            POONJAR, KOTTAYAM, PIN - 686580

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.RAJALAKSHMI.R.


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-162:-


             OFFICER
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011
     4       LIFELINE MULTISPECIALTY HOSPITAL
             REPRESENTED BY ITS MANAGING DIRECTOR,
             4TH MILE, MELOOD PO, ADOOR, PATHANAMTHITTA,
             PIN - 691544


             BY ADV
             SRI.JUSTUS S., CGC
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-163:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 32551 OF 2023

PETITIONERS:

     1      DEEPA T
            AGED 50 YEARS
            DAUGHTER OF GOVINDAN T,
            'THEMBARI HOUSE', NARIKKODE PO,
            MUZHAPPALA, MAMBA, KANNUR, PIN - 670611

     2      ANIL KUMAR T
            AGED 52 YEARS
            SON OF C DAMODARAN,
            'THETTATH HOUSE', KOODALI VILLAGE,
            KEEZHALLUR PO, THALASSERY,
            KANNUR, PIN - 670595

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.RAJALAKSHMI.R.


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-164:-



     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE,
             ERNAKULAM, KERALA, PIN - 682011

     4       NCARE IVF CENTRE
             REPRESENTED BY ITS MANAGING DIRECTOR,
             1ST FLOOR, BALARAM MEMORIAL BUILDING,
             RAJIV GANDHI ROAD, KANNUR, PIN - 670001


             BY ADV
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-165:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 32620 OF 2023

PETITIONERS:

     1      BEENA
            AGED 48 YEARS
            WIFE OF MOHANDAS, 'THENGUMPULLY HOUSE',
            AKALAD, PUNNAYUR, THRISSUR, PIN - 680518

     2      MOHANDAS
            AGED 58 YEARS
            SON OF GOPALAN, 'THENGUMPULLY HOUSE',
            AKALAD, PUNNAYUR, THRISSUR, PIN - 680518

            BY ADVS.
            SRI.AKASH S.
            SRI.GIRISH KUMAR M S
            SMT.RAJALAKSHMI.R.


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-166:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV
             SRI.M.A.SHAJI, CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-167:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 32632 OF 2023

PETITIONERS:

     1      VALSAMMA MAMACHAN
            AGED 63 YEARS
            WIFE OF MAMACHAN G,
            'JUBIN BHAVAN', PAVITHRESWARAM,
            NEAR MADHAVASERI, PUTHUR, KOLLAM,
            PIN - 691507

     2      MAMACHAN G
            AGED 60 YEARS
            HUSBAND OF VALSAMMA MAMACHAN,
            'JUBIN BHAVAN', PAVITHRESWARAM,
            NEAR MADHAVASERI, PUTHUR, KOLLAM,
            PIN - 691507

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.RAJALAKSHMI.R.


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-168:-



     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       LIFELINE MULTISPECIALTY HOSPITAL,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             4TH MILE, MELOOD PO, ADOOR,
             PATHANAMTHITTA, PIN - 691544

             BY ADV
             SMT.MINI GOPINATH, SENIOR PANEL COUNSEL
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-169:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 32699 OF 2023

PETITIONERS:

     1      SREELATHA PRASAD NAIR
            AGED 54 YEARS
            WIFE OF PRASAD GOPALAN NAIR,
            'PEEDIKAPARAMBIL HOUSE', RANNI PO,
            THOTTAMAN, PATHANAMTHITTA, PIN - 689672

     2      PRASAD GOPALAN NAIR
            AGED 61 YEARS
            SON OF GOPALAN NAIR,
            'PEEDIKAPARAMBIL HOUSE', RANNI PO,
            THOTTAMAN, PATHANAMTHITTA, PIN - 689672

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.RAJALAKSHMI.R.


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-170:-


             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       CIMAR THE WOMEN'S HOSPITAL,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             THYKKAVU, EDAPPALLY, CHERANALLOOR,
             ERNAKULAM, PIN - 682034


             BY ADVS.
             SMT.VANDANA P., CGC
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-171:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 32705 OF 2023

PETITIONERS:

     1      SUNITHA LALU
            AGED 40 YEARS
            WIFE OF LALU DEVASIA,
            'KIZHAKKAYIL PARACKAL',
            KOOTHUNKAL PO, RAJAKKAD,
            IDUKKI, PIN - 685566

     2      LALU DEVASIA
            AGED 58 YEARS
            SON OF DEVASIA,
            'KIZHAKKAYIL PARACKAL',
            KOOTHUNKAL PO, RAJAKKAD,
            IDUKKI, PIN - 685566

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.RAJALAKSHMI.R.


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-172:-


     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADVS.
             SHRI.TULASI PANICKER, CGC
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-173:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 34258 OF 2023

PETITIONERS:

     1      JESSY A.S
            AGED 56 YEARS
            WIFE OF JOHN M JOSEPH,
            'PAKANDATHIL JOY'S COTTAGE',
            POOVANNUM MOODU, KARITHOTTA PO,
            MEZHUVELI, PATHANAMTHITTA, PIN - 689514

     2      JOHN M JOSEPH
            AGED 59 YEARS
            SON OF JOSEPH MATHEW,
            'PAKANDATHIL JOY'S COTTAGE',
            POOVANNUM MOODU, KARITHOTTA PO,
            MEZHUVELI, PATHANAMTHITTA, PIN - 689514

            BY ADVS.
            SHRI. AKASH S.
            SMT.RAJALAKSHMI.R.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-174:-


             SECRETARIAT, THIRUVANANTHAPURAM,
             PIN - 695001

     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       LIFELINE MULTISPECIALTY HOSPITAL,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             4TH MILE, MELOOD PO, ADOOR,
             PATHANAMTHITTA, PIN - 691544


             BY ADV
             SRI.K.ARJUN VENUGOPAL
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-175:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 34281 OF 2023

PETITIONERS:

     1      SUGATHA KUMARI K.V,
            AGED 51 YEARS
            DAUGHTER OF KUTTIKRISHNAN,
            'KRISHNALAYAM', NECHOOLI PARAMB,
            NADAVATTAM, NORTH BEYPORE,
            KOZHIKODE - 673 015.

     2      SAJEEVAN,
            AGED 52 YEARS
            SON OF KUNHIKANNAN, 'PADIKKAPPURATH',
            VALLIKKAD,CHORODE, KOZHIKODE,
            PIN - 673106

            BY ADVS.
            SRI. AKASH S.
            SMT.RAJALAKSHMI.R.
            SRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-176:-


             PIN - 695001

     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       NCARE IVF CENTRE,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             ERANHIPALAM, MINI BYPASS, CALICUT, PIN - 673011


             BY ADVS.
             SHRI.VISHNU RAJAGOPAL, CGC
             O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-177:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 34306 OF 2023

PETITIONERS:

     1      JOICE LUKOSE
            AGED 58 YEARS
            W/O. GEORGE KUTTY, MADONA COTTAGE,
            KADAKAMPALLIL MANCHADIMOOLA,
            PIRAPPANCODE P.O., MANIKKAL,
            THIRUVANANTHAPURAM, PIN - 695697

     2      GEORGEKUTTY
            AGED 60 YEARS
            S/O. M. THOMAS, MADONA COTTAGE,
            KADAKAMPALLIL MANCHADIMOOLA,
            PIRAPPANCODE P.O., MANIKKAL,
            THIRUVANANTHAPURAM, PIN - 695607

            BY ADV
            SRI.S.S.RAJESH


RESPONDENTS:

     1      THE DIRECTOR
            SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD.
            MUVATTUPUZHA, ERNAKULAM DISTRICT,
            PIN - 686661

     2      THE AUTHORISED OFFICER
            UNDER THE ASSISTED REPRODUCTIVE TECHNOLOGY
            (REGULATIVE) ACT 2021, OFFICE OF THE DIRECTOR OF
            MEDICAL SERVICES, HEALTH DEPARTMENT, STATE OF
            KERALA,
            THIRUVANANTHAPURAM, PIN - 695034
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-178:-


     3       UNION OF INDIA
             REPRESENTED BY ITS SECRETARY,
             MINISTRY OF HEALTH AND FAMILY WELFARE,
             PARLIAMENT HOUSE, NEW DELHI, PIN - 110001


             BY ADV
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-179:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 34687 OF 2023

PETITIONERS:

     1      RUKKIYA
            AGED 46 YEARS
            POKKAKKILLATH HOUSE
            THOYAKKAVU PO THRISSUR,
            PIN - 680513

     2      ISMAYIL
            AGED 55 YEARS
            S/O N.P ZAINABA
            POKKAKKILLATH HOUSE
            THOYAKKAVU PO THRISSUR,
            PIN - 680513


            BY ADVS.
            SHRI.T.K.SANDEEP
            SMT.VEENA HARIKUMAR
            SMT.SWETHA R.


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE CHAIRMAN, NATIONAL MEDICAL COMMISSION
            POCKET-14, SECTOR 8, DWARAKA PHASE-I,
            NEW DELHI, PIN - 110077

     3      THE STATE OF KERALA
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-180:-


             REPRESENTED BY ITS SECRETARY,
             MINISTRY OF HEALTH AND FAMILY WELFARE,
             SECRETARIAT, THIRUVANANTHAPURAM,
             PIN - 695001

     4       THE DISTRICT REPRODUCTIVE CHILD HEALTH OFFICER
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK EVE, MARINE DRIVE, ERNAKULAM,
             KERALA,, PIN - 682011

     5       THE MANAGING DIRECTOR
             SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA,,
             PIN - 686673

             BY ADVS.
             SRI.K.ARJUN VENUGOPAL, CGC
             SRI.K.S.PRENJITH KUMAR, CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                  :-181:-


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 34770 OF 2023

PETITIONERS:

     1      AYSHAKUTTY M
            AGED 49 YEARS
            WIFE OF SIDHIQ V P, ‘VALAROTH PURAYIL',
            NEDIYANAD, NARIKKUNI, KOZHIKODE, PIN - 673585

     2      SIDHIQ
            AGED 55 YEARS
            SON OF AYAMADKUTTY V P, ‘VALAROTH
            PURAYIL', NEDIYANAD, NARIKKUNI, KOZHIKODE, PIN -
            673585


            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
            PARK AVENUE, MARINE DRIVE, ERNAKULAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-182:-


             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV
             SRI.K.SUDHINKUMAR
             SRI.SHAMEER P.M, GP
             SMT.O.M.SHALINA, DSGI

         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-183:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 34774 OF 2023

PETITIONERS:

     1      KOCHURANI THOMAS
            AGED 50 YEARS
            WIFE OF BIJOY VARGHESE,
            'MADATHY HOUSE', UPPUKANDAM,
            AIROOPADAM, KOTTAPPURAM, ERNAKULAM,
            PIN - 686692

     2      BIJOY VARGHESE
            AGED 51 YEARS
            SON OF M C VARGHESE, 'MADATHY HOUSE',
            UPPUKANDAM, AIROOPADAM, KOTTAPPURAM,
            ERNAKULAM, PIN - 686692

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-184:-


             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV
             SMT.M.SHAJNA, CGC
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-185:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 34790 OF 2023

PETITIONERS:

     1      SAKEENA
            AGED 47 YEARS
            WIFE OF SHARAFUDEEN K A,
            'KARAPPAMVEETTIL HOUSE', HASHMI NAGAR,
            THALIKKULAM, THRISSUR, PIN - 680569

     2      SHARAFUDEEN K.A
            AGED 55 YEARS
            SON OF ABDULRAHIMAN,
            'KARAPPAMVEETTIL HOUSE', HASHMI NAGAR,
            THALIKKULAM, THRISSUR, PIN - 680569

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-186:-


             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673

             BY ADV
             SRI.K.G.MANOJ KUMAR
             SRI.SHAMEER P.M, GP
             SMT.O.M.SHALINA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-187:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 34891 OF 2023

PETITIONERS:

     1      BINDU NOKACHERI
            AGED 49 YEARS
            WIFE OF ANILKUMAR PATTERI, 34/1438 A,
            'AMBADI', FLORICAN HILL ROAD, KARAPARMBA PO,
            ERNAKULAM, PIN - 673010

     2      ANIL KUMAR PATTERI
            AGED 55 YEARS
            HUSBAND OF BINDU NOKACHERI, 34/1438 A,
            'AMBADI', FLORICAN HILL ROAD, KARAPARMBA PO,
            ERNAKULAM, PIN - 673010


            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-188:-


     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADVS.
             SRI.K.G.MANOJ KUMAR
             SMT.MINI GOPINATH, SENIOR PANEL COUNSEL
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-189:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 34948 OF 2023

PETITIONERS:

     1      JASMI
            AGED 46 YEARS
            DAUGHTER OF LATE HASSAN KUNJU,
            'PULINTHARA', EDAKKUNNAM, PARATHODE,
            KOTTAYAM, PIN - 686512

     2      MUHAMED
            AGED 74 YEARS
            SON OF HAMEED, 'MATHILAKATH HOUSE',
            VENKITANGU, ENAMAKKAL, THRISSUR,
            PIN - 680510

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-190:-


             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA,
             PIN - 686673

             BY ADV
             SRI.RAMKUMAR J., CGC
             SRI.SHAMEER P.M, GP

         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-191:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 34963 OF 2023

PETITIONERS:

     1      SHEELA K
            AGED 50 YEARS
            W/O VALSARAJAN, VADASSERI HOUSE,
            ARAKKINAR, KOZHIKODE , KOZHIKODE DISTRICT.,
            PIN - 673028

     2      VALSARAJAN V
            AGED 55 YEARS
            S/O APPUTTY, VADASSERI HOUSE,
            ARAKKINAR, KOZHIKODE, KOZHIKODE DISTRICT.,
            PIN - 673028

            BY ADV
            SRI.M.K.DILEEP KUMAR


RESPONDENTS:

     1      UNION OF INDIA
            REPD. BY ITS SECRETARY,
            MINISTRY OF HEALTH, NEW DELHI.,
            PIN - 110001

     2      NATIONAL ASSISTED REPREDUCTIVE TECHNOLOGY AND
            SURROGAEY BOARD
            REPRESENTED BY ITS DIRECTOR, NEW DELHI,
            PIN - 110001

     3      STATE ASSISTED TECHNOLOGY AND SURROGACY BOARD
            REPRESENTED BY THE DIRECTOR OF HEALTH
            SERVICES,PALAYAM,THIRUVANAHTAPURAM.,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-192:-


             PIN - 695035

     4       N-CARE
             NAHAS HOSPITAL , REPRESENTED BY THE
             SUPERINTENDENT , PARAPPANGADI, MALAPPURAM
             DISTRICT,
             PIN - 676303

     5       KOKOORI LAPROSCOPIC & IVF CLINIC
             REPRESENTED BY ITS SUPERINTENDENT ,
             NEAR MALAPARAMBA HOUSING COLONY,
             KOZHIKODE DISTRICT., PIN - 673009

             BY ADV
             SMT.ALKA WARRIAR, CGC
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-193:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 35025 OF 2023

PETITIONERS:

     1      HAFSATH C
            AGED 40 YEARS
            DAUGHTER OF RAHIM, 'R R VILLA',
            CHOZHIYACODE PO, KULATHUPUZHA,
            KOLLAM, PIN - 691310

     2      SHAHUL HAMEED RAHIM
            AGED 61 YEARS
            SON OF SHAHUL HAMEED, 'R R VILLA',
            CHOZHIYACODE PO, KULATHUPUZHA,
            KOLLAM, PIN - 691310

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-194:-


             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673

             BY ADV
             SRI.ACHUTH KRISHNAN R., CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-195:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 35039 OF 2023

PETITIONERS:

     1      SHAJEENA M
            AGED 52 YEARS
            WIFE OF SANALKUMAR M, 'MADATHUMOOLA VEEDU',
            ANDOORKONAM PO, POTHENCODE, THIRUVANANTHAPURAM,
            PIN - 695584

     2      SANAL KUMAR P
            AGED 60 YEARS
            SON OF PRABHAKARAN NAIR A,
            'MADATHUMOOLA VEEDU', ANDOORKONAM PO,
            POTHENCODE, THIRUVANANTHAPURAM, PIN - 695584


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-196:-


     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011
     4       K.J.K. HOSPITAL
             REPRESENTED BY ITS MANAGING DIRECTOR,
             NALANCHIRA, THIRUVANANTHAPURAM, PIN - 695015

             BY ADVS.
             SMT.K.MALINI
             SRI.K.ARJUN VENUGOPAL, CGC
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-197:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 35098 OF 2023

PETITIONERS:

     1      K. SHEEBA
            AGED 51 YEARS
            DAUGHTER OF KELAPPAN, 'KALASSERI',
            THURAYUR, QUILANDY, KOZHIKODE, PIN - 673523

     2      VINODAN K
            AGED 49 YEARS
            SON OF KANNAN K, ‘KARUTHAMBATH',
            KOORACHUNDU, KAYAMA, KOZHIKODE, PIN - 673527


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-198:-


             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011


     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673

             BY ADV
             SRI.NAVANEETH.N.NATH, CGC
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-199:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 35329 OF 2023

PETITIONERS:

     1      K.P. BEENA
            AGED 54 YEARS
            WIFE OF PRAKASHAN, 'PUTHUKKUDI HOUSE',
            URUVACHAL PO, CHOVVA, KANNUR, PIN - 670006

     2      PRAKASHAN D K
            AGED 62 YEARS
            SON OF SEKHARAN K C, 'PUTHUKKUDI HOUSE',
            URUVACHAL, CHOVVA, KANNUR, PIN - 670006

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-200:-


             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV
             SRI.K.ARJUN VENUGOPAL, CGC
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-201:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 35484 OF 2023

PETITIONERS:

     1      DEVAKI.C
            AGED 57 YEARS
            213/VII/NM, VETHIRAMANA SUVARNAVLLY,
            PATTENA PUTHARIYADUKKAM (PO) KASARAGOD-,
            PIN - 671314

     2      GANAPATHY NAMBOODIRI. V
            AGED 65 YEARS
            213/VII/NM, VETHIRAMANA SUVARNAVLLY,
            PATTENA PUTHARIYADUKKAM (PO)
            KASARAGOD-, PIN - 671314


            BY ADVS.
            SMT.A.D.DIVYA
            SMT.NAVYA SONY
            SHRI.LLOYD JOHN


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE DIRECTOR,MEDICAL COUNCIL OF INDIA,
            POCKET - 14, SECTOR 8, DWARAKA PHASE - I,
            NEW DELHI (ADDRESS OF R2 IS CORRECTED AS
            THE CHAIRMAN, NATIONAL MEDICAL COMMISSION,
            POCKET-14, SECTOR 8, DWARAKA PHASE-I,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-202:-


             NEW DELHI-, PIN - 110077

     3       STATE OF KERALA
             REPRESENTED BY ITS SECRETARY,
             DEPARTMENT OF HEALTH & FAMILY WELFARE,
             SECRETARIAT, THIRUVANANTHAPURAM,
             PIN - 695001

     4       THE DIRECTOR, KERALA STATE MEDICAL COUNCIL,
             COMBINED COUNCIL BUILDING, RED CROSS ROAD,
             NEAR GENERAL HOSPITAL,THIRUVANANTHAPURAM,
             PIN - 695035

     5       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK EVE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 695001


             BY ADVS.
             SHRI.K.ARJUN VENUGOPAL, CGC
             SRI.N.RAGHURAJ (SR.)
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-203:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 35964 OF 2023

PETITIONERS:

     1      RAJAVALLY N.S
            AGED 50 YEARS
            WIFE OF MANOJ A K, 'NELLIKKUNNATHU HOUSE',
            KURICHIMUTTOM, KIDANGANNUR,
            PATHANAMTHITTA, PIN - 689532

     2      MANOJ A.K.
            AGED 49 YEARS
            SON OF ANANDHAKRISHNA PILLAI,
            'KOIKOLIL', NANGIARKULANGARA,
            CHINGOLI, ALAPPUZHA, PIN - 690513


            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-204:-


             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       THE LIFELINE SUPER SPECIALITY HOSPITAL,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             MELOOD PO, ADOOR, PATHANAMTHITTA, PIN - 691554

             BY ADV
             SRI.RAMKUMAR J., CGC
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-205:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 36032 OF 2023

PETITIONERS:

     1      GEETHA P
            AGED 55 YEARS
            WIFE OF K V RAMACHANDRAN, 'KEEZHEDATH',
            KOKKALLUR, BALUSSERI, KOZHIKODE,
            PIN - 673612

     2      K.V.RAMACHANDRAN,
            AGED 58 YEARS
            SON OF KUNHIKRISHNAN NAMBEESAN,
            CHANDANAM-PP6/5, MADATHIL,EDOOR ROAD,
            IRITTY, KANNUR, PIN - 670703

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-206:-


             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE,ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADVS.
             SRI.TULASI PANICKER, CGC
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP




         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-207:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 36857 OF 2023

PETITIONERS:

     1      SMITHA SHAJI
            AGED 47 YEARS
            BHAGAVATHIPARAMBIL HOUSE,
            CHIRAKKAKAM, VARAPUZHA P.O.,
            VARAPUZHA VILLAGE, PARAVUR TALUK,
            ERNAKULAM DISTRICT., PIN - 683517

     2      SHAJI B T
            AGED 55 YEARS
            BHAGAVATHIPARAMBIL HOUSE,
            CHIRAKKAKAM, VARAPUZHA P.O.,
            VARAPUZHA VILLAGE, PARAVUR TALUK,
            ERNAKULAM DISTRICT., PIN - 683517


            BY ADVS.
            SRI.SREEKANTH K.M.
            SMT.MANJUSHA.M.S.
            SMT.SIYAMOL N.P.


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE CHAIRMAN,
            NATIONAL MEDICAL COMMISSION, POCKET - 14,
            SECTOR 8, DWARAKA PHASE - I, NEW DELHI.,
            PIN - 110001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-208:-



     3       STATE OF KERALA
             REPRESENTED BY ITS SECRETARY,
             MINISTRY OF HEALTH AND FAMILY WELFARE,
             SECRETARIAT, THIRUVANANTHAPURAM.,
             PIN - 695001

     4       KERALA STATE MEDICAL COUNCILS
             KERALA STATE MEDICAL COUNCIL FOR MODERN
             MEDICINE, COMBINED COUNCIL BUILDING, RED CROSS
             ROAD,
             NEAR GENERAL HOSPITAL, THIRUVANANTHAPURAM,
             PIN - 695035

     5       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK EVE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     6       CIMAR FERTILITY CENTRE
             REPRESENTED BY ITS MANAGING DIRECTOR CIMAR
             FERTILITY CENTRE, CIMAR COCHIN, NH-17,
             THYKKAVU BUS STOP, CHERANALLORE,
             EDAPPALLY, COCHIN, ERNAKULAM., PIN - 682034


             BY ADV
             SMT.SINDHUMOL.T.P., CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-209:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 37048 OF 2023

PETITIONERS:

     1      SHAKEELA
            AGED 45 YEARS
            W/O AZEEZ,PUTHIYAVEETTIL HOUSE
            CHALINGAD, KAIPAMANGALAM THRISSUR,
            PIN - 680681

     2      AZEEZ
            AGED 53 YEARS
            S/O., MOIDEEN KUNJI,
            PUTHIYAVEETTIL HOUSE CHALINGAD,
            KAIPAMANGALAM THRISSUR, PIN - 680681

            BY ADVS.
            SHRI.K.I.SAGEER
            SRI.MUHAMMED YASIL


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY
            MINISTRY OF HEALTH AND FAMILY WELFARE
            SHASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            HEALTH AND FAMILY WELFARE DEPARTMENT
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      DISTRICT REPRODUCTIVE AND CHILD HEALTH (RCH)
            OFFICER
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-210:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM PARKE EVE,
             MARINE DRIVE, ERNAKULAM, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PRIVATE
             LIMITED
             REPRESENTED BY ITS MANAGING DIRECTOR
             PEZHKKAPPALLY P.O, MUVATTUPPUZHA,
             PIN - 686673


             BY ADV
             SRI.K.V.SREE VINAYAKAN
             SRI.SHAMEER P.M, GP
             SMT.O.M.SHALINA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-211:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 38525 OF 2023

PETITIONERS:

     1      NARAYANAN P.V
            AGED 58 YEARS
            S/O. KUNHAMBU VAIDYAN, RESIDING AT
            PUTHIYAVALAPU HOUSE, VELLIKOTH,
            AJANOOR VILLAGE, HOSDURG TALUK,
            KASARAGOD DISTRICT, PIN - 671531

     2      LEELA V
            AGED 45 YEARS
            W/O.NARAYANAN P.V., RESIDING AT
            PUTHIYAVALAPU HOUSE, VELLIKOTH,
            AJANOOR VILLAGE, HOSDURG TALUK,
            KASARAGOD DISTRICT, PIN - 671531


            BY ADVS.
            SRI.T.MADHU
            SMT.C.R.SARADAMANI
            SHRI.RENJISH S. MENON
            SMT.VRINDA T.S.
            SMT.AISWARYA JAYAPAL


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            NIRMA BHAVAN, NEW DELHI, PIN - 110011
                                                  2026:KER:8120
WP((C) No.352/2023 & con. cases

                                  :-212:-


     2      THE CHAIRMAN
            NATIONAL MEDICAL COMMISSION, POCKET-14,
            SECTOR 8, DWARAKA PHASE-I, NEW DELHI,
            PIN - 110077


     3      THE CHAIRPERSON
            THE NATIONAL ASSISTED REPRODUCTIVE TECHNOLOGY
            AND SURROGACY BOARD, SECOND FLOOR,
            IRC BUILDING 1, RED CROSS ROAD,
            NEW DELHI, PIN - 110001

     4      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN
            - 695001

     5      THE REGISTRAR
            KERALA STATE MEDICAL COUNCIL FOR MODERN
            MEDICINE, COMBINED COUNCIL BUILDING, RED CROSS
            ROAD,
            NEAR GENERAL HOSPITAL, THIRUVANANTHAPURAM,
            PIN - 695035

     6      THE DISTRICT REPRODUCTIVE AND CHILD HEALTH
            ("RCH") OFFICER
            DISTRICT MEDICAL OFFICE, KARATTUVAYAL,
            KANHANGAD KASARAGOD DISTRICT, PIN - 671315

     7      THE APPROPRIATE AUTHORITY FORMED UNDER SECTION
            12 OF THE ASSISTED REPRODUCTIVE TECHNOLOGY
            (REGULATION) ACT 2021
            REPRESENTED BY ITS VICE CHAIRPERSON,
            OFFICE OF THE VICE CHAIRPERSON,
            DIRECTORATE OF HEALTH SERVICES,
            GENERAL HOSPITAL JUNCTION,
            THIRUVANANTHAPURAM, PIN - 695035

     8      THE MANAGING DIRECTOR
            DREAM FLOWER IVF CENTRE,
            OPPOSITE TOWN POLICE STATION, BANK ROAD,
            KASARAGOD, PIN - 671121

            BY ADVS.
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-213:-


            SRI.SHAMEER P.M, GP
            SMT.O.M.SHALINA, DSGI



      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-214:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 39190 OF 2023

PETITIONERS:

     1      S.LALITHAKUMARI
            AGED 54 YEARS
            W/O.S.AYYAPPAN, RESIDING AT TC 21/1737,
            LEKSHMI BHAVANAM, NEDUMCAUD, ELANGAM LANE,
            KARAMANA P.O., THIRUVANANTHAPURAM,
            PIN - 695002

     2      S.AYYAPPAN
            AGED 58 YEARS
            RESIDING AT TC 21/1737, LEKSHMI BHAVANAM,
            NEDUMCAUD, ELANGAM LANE, KARAMANA P.O.,
            THIRUVANANTHAPURAM, PIN - 695002


            BY ADVS.
            SRI.P.B.KRISHNAN (SR.)
            SRI.P.B.SUBRAMANYAN
            SRI.SABU GEORGE
            SRI.MANU VYASAN PETER
            SMT.CHITHIRA VENUGOPAL


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY THE SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE CHAIRMAN
            NATIONAL MEDICAL COMMISSION, POCKET -14,
            SECTOR 8, DWARAKA PHASE - I, NEW DELHI,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-215:-


             PIN - 110077

     3       STATE OF KERALA
             REPRESENTED BY THE SECRETARY TO THE
             MINISTRY OF HEALTH AND FAMILY WELFARE,
             SECRETARIAT, THIRUVANANTHAPURAM,
             PIN - 695001

     4       THE REGISTRAR
             KERALA STATE MEDICAL COUNCIL FOR MODERN
             MEDICINE, COMBINED COUNCIL BUILDING, RED CROSS
             ROAD,
             NEAR GENERAL HOSPITAL, THIRUVANANTHAPURAM,
             PIN - 695035

     5       THE DISTRICT REPRODUCTIVE & CHILD HEALTH (RCH)
             OFFICER
             DISTRICT MEDICAL OFFICE, RED CROSS ROAD,
             VANCHIYOOR P.O., THIRUVANANTHAPURAM,
             PIN - 695035

     6       THE MANAGING DIRECTOR
             PRIMS HOSPITAL, KANJIRAMPARA,
             THIRUVANANTHAPURAM, PIN - 695030


             BY ADV
             SRI.ACHUTH KRISHNAN R., CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-216:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 39411 OF 2023

PETITIONER:

            SREELA B.T
            AGED 54 YEARS
            W/O.JUSTIN JOHNSON J, RESIDING AT TC 21/1736,
            REVATHY, ERA (N) 26, ELANKOM LANE,
            KARAMANA P.O., THIRUVANANTHAPURAM,
            PIN - 695002


            BY ADVS.
            SMT.RESMA RACHEL ITTYIPE
            SHRI.T.M.DOLGOVE
            SMT.M.NEEMA
            SMT.ANASWARA SABU


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY THE SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE CHAIRMAN
            NATIONAL MEDICAL COMMISSION, POCKET -14,
            SECTOR 8, DWARAKA PHASE - I, NEW DELHI,
            PIN - 110077

     3      STATE OF KERALA
            REPRESENTED BY THE SECRETARY TO THE
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-217:-


             PIN - 695001

     4       THE REGISTRAR
             KERALA STATE MEDICAL COUNCIL FOR MODERN
             MEDICINE, COMBINED COUNCIL BUILDING, RED CROSS
             ROAD,
             NEAR GENERAL HOSPITAL, THIRUVANANTHAPURAM,
             PIN - 695035

     5       THE DISTRICT REPRODUCTIVE & CHILD HEALTH (RCH)
             OFFICER
             DISTRICT MEDICAL OFFICE, RED CROSS ROAD,
             VANCHIYOOR P.O., THIRUVANANTHAPURAM,
             PIN - 695035

     6       THE MANAGING DIRECTOR
             PRIMS HOSPITAL, KANJIRAMPARA,
             THIRUVANANTHAPURAM, PIN - 695030


             BY ADV
             SRI.P.R.AJITH KUMAR, CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-218:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 39532 OF 2023

PETITIONERS:

     1      CHITHRA.J
            AGED 52 YEARS
            W/O.RAJU T, RESIDING AT 405, RAJU BHAVAN,
            KANNARATHALA, PALAPPOORU, KALLIYOOR,
            VELLAYANI, THIRUVANANTHAPURAM, PIN - 695522

     2      RAJU.T
            AGED 52 YEARS
            S/O.THANKAYYAN, RESIDING AT 405, RAJU BHAVAN,
            KANNARATHALA, PALAPPOORU, KALLIYOOR,
            VELLAYANI, THIRUVANANTHAPURAM, PIN - 695522


            BY ADVS.
            SHRI.P.B.KRISHNAN (SR.)
            SRI.P.B.SUBRAMANYAN
            SRI.SABU GEORGE
            SRI.MANU VYASAN PETER
            SMT.CHITHIRA VENUGOPAL


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY THE SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE CHAIRMAN
            NATIONAL MEDICAL COMMISSION, POCKET -14,
            SECTOR 8, DWARAKA PHASE - I, NEW DELHI,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-219:-


             PIN - 110077

     3       STATE OF KERALA
             REPRESENTED BY THE SECRETARY TO THE
             MINISTRY OF HEALTH AND FAMILY WELFARE,
             SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     4       THE REGISTRAR
             KERALA STATE MEDICAL COUNCIL FOR MODERN
             MEDICINE, COMBINED COUNCIL BUILDING, RED CROSS
             ROAD,
             NEAR GENERAL HOSPITAL, THIRUVANANTHAPURAM,
             PIN - 695035

     5       THE DISTRICT REPRODUCTIVE & CHILD HEALTH (RCH)
             OFFICER
             DISTRICT MEDICAL OFFICE, RED CROSS ROAD,
             VANCHIYOOR P.O., THIRUVANANTHAPURAM,
             PIN - 695035

     6       THE MANAGING DIRECTOR
             PRIMS HOSPITAL, KANJIRAMPARA,
             THIRUVANANTHAPURAM, PIN - 695030


             BY ADV
             SMT.MAHESWARY.G.
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-220:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 39597 OF 2023

PETITIONERS:

     1      XXXXXXXXXX
            XXXXXXXXXX XXXXXXXXXX

     2      XXXXXXXXXX
            XXXXXXXXXX XXXXXXXXXX


            BY ADVS.
            SMT.S.KARTHIKA
            SMT.ANJANA M VADHYAR


RESPONDENTS:

     1      UNION OF INDIA
            DEPARTMENT OF HEALTH AND FAMILY WELFARE
            ROOM NO.348 'A WING', NIRMAN BHAVAN NEW DELHI,
            PIN - 110001

     2      STATE OF KERALA
            DEPARTMENT OF HEALTH AND FAMILY WELFARE
            SECRETARIAT THIRUVANANTHAPURAM,
            PIN - 695001

     3      NATIONAL ASSISTED REPRODUCTIVE TECHNOLOGY AND
            SURROGACY BOARD REPRESENTED BY DEPUTY SECRETARY
            TO THE GOVERNMENT OF INDIA
            MINISTRY OF HEALTH AND FAMILY WELFARE
            DEPARTMENT OF HEALTH RESEARCH 2ND FLOOR
            IRCS BUILDING NEW DELHI, PIN - 110001

     4      APPROPRIATE AUTHORITY SURROGACY REGULATION ACT
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-221:-


             2021 REPRESENTED BY CHAIRPERSON
             OFFICE OF THE JOINT SECRETARY, HEALTH AND
             FAMILY WELFARE DEPARTMENT, SECRETARIAT,
             THIRUVANANTHAPURAM, PIN - 695001

     5       CIMAR, REPRESENTED BY THE MANAGING DIRECTOR
             5TH FLOOR, EDAPPAL HOSPITALS PVT.LTD,
             MALAPPURAM DISTRICT, PIN - 679576


             BY ADV
             SMT.M.SHAJNA, CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-222:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 40324 OF 2023

PETITIONERS:

     1      GEETHA HARIKUMAR
            AGED 53 YEARS
            NANDHANAM, MADAVILAKAM, KULATHUKKAL,
            KACHANI, KARAKULAM P.O, THIRUVANANTHAPURAM,
            PIN - 695564

     2      HARIKUMAR
            AGED 56 YEARS
            NANDHANAM, MADAVILAKAM, KULATHUKKAL,
            KACHANI, KARAKULAM P.O, THIRUVANANTHAPURAM,
            PIN - 695564


            BY ADVS.
            SRI.M.R.SARIN
            SRI.P.SANTHOSHKUMAR (KARUMKULAM)
            SMT.PARVATHI KRISHNA
            SMT.SNEHA JOY


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE DIRECTOR
            KERALA STATE MEDICAL COUNCIL,
            COMBINED COUNCIL BUILDING,
                                                  2026:KER:8120
WP((C) No.352/2023 & con. cases

                                  :-223:-


            RED CROSS ROAD, NEAR GENERAL HOSPITAL,
            THIRUVANANTHAPURAM, PIN - 695035

     3      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     4      THE NATIONAL MEDICAL COMMISSION
            REPRESENTED BY ITS CHAIRMAN, POCKET-14,
            SECTOR 8, DWARAKA PHASE-I, NEW DELHI,
            PIN - 110077

     5      THE CHAIRMAN
            NATIONAL MEDICAL COMMISSION, POCKET-14,
            SECTOR 8, DWARAKA PHASE-I, NEW DELHI,
            PIN - 110077

     6      THE REGISTRAR
            KERALA STATE MEDICAL COUNCIL,
            COMBINED COUNCIL BUILDING, RED CROSS ROAD,
            NEAR GENERAL HOSPITAL, THIRUVANANTHAPURAM,
            PIN - 695035

     7      THE DIRECTOR
            KERALA STATE MEDICAL COUNCIL,
            COMBINED COUNCIL BUILDING,
            RED CROSS ROAD, NEAR GENERAL HOSPITAL,
            THIRUVANANTHAPURAM, PIN - 695035

     8      THE DISTRICT REPRODUCTIVE AND CHILD HEALTH
            OFFICER
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
            PARK EVE, MARINE DRIVE, ERNAKULAM,
            PIN - 682011

     9      THE DISTRICT MEDICAL OFFICER
            RED CROSS ROAD, VANCHIYOOR P.O,
            THIRUVANANTHAPURAM, PIN - 695035

     0      THE MANAGING DIRECTOR
            YANA WOMEN'S HOSPITAL ULLOOR, AKKULLAM ROAD
            MEDICAL COLLEGE PO THIRUVANTHAPURAM,
            PIN - 695011
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-224:-




            BY ADVS.
            SRI.K.V.SREE VINAYAKAN, CGC
            SRI.K.S.PRENJITH KUMAR, SC, NATIONAL MEDICAL
            COMMISSION
            SRI.SHAMEER P.M, GP




      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-225:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 40613 OF 2023

PETITIONERS:

     1      K. SUNANDA
            AGED 52 YEARS
            W/O. DINESHAN, NADUVILAKANDI,
            MOKERI, KOVUKKUNNU, KAYAKKODI,
            KAKKATTIL, KOZHIKODE, PIN - 673507

     2      DINESHAN
            AGED 57 YEARS
            S/O. KRISHNAN ADIYODI, NADUVILAKANDI,
            MOKERI, KOVUKKUNNU, KAYAKKODI, KAKKATTIL,
            KOZHIKODE, PIN - 673507


            BY ADVS.
            SRI.C.K.SREEJITH
            SHRI.BABU THOMAS(PERUMATTIKUNNEL)


RESPONDENTS:

     1      THE STATE OF KERALA
            REP. BY SECRETARY, HEALTH & FAMILY WELFARE
            GOVERNMENT SECRETARIAT, TRIVANDRUM, PIN - 695001

     2      DR. ARAVINDS IVF PVT. LTD
            FERTILITY PREGNANCY CENTRE,
            OPP. METRO HOSPITAL KINGALUR,
            KOZHIKODE REP.BY. ITS ZONAL MANAGER,
            PIN - 673014

     3      THE NATIONAL ASSISTED REPRODUCTIVE TECHNOLOGY
            SURROGACY BOARD, REP. BY ITS CHAIRMAN,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-226:-


            ANSARI NAGAR, NEW DELHI, PIN - 110029



            BY ADV
            SRI.R.MURALEEKRISHNAN (MALAKKARA), CGC
            SRI.SHAMEER P.M, GP


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-227:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 41885 OF 2023

PETITIONERS:

     1      HELEN .Y.S.,
            AGED 50 YEARS
            W/O BABU .T, ZION HOUSE,MULLERIA .P.O
            KASARGOD -, PIN - 671543

     2      BABU .T.,
            AGED 56 YEARS
            S/O THANKAYYAN NADAR, ZION HOUSE,
            MULLERIA .P.O KASARGOD, PIN - 671543


            BY ADV
            SMT.KEERTHI SOLOMON


RESPONDENTS:

     1      THE UNION OF INDIA REPRESENTED BY ITS SECRETARY
            MINISTRY OF HEALTH & FAMILY WELFARE ,
            SASTRI BHAVAN,NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA REPRESENTED BY ITS SECRETARY
            MINISTRY OF HEALTH & FAMILY WELFARE,
            SECRETARIAT,, THIRUVANANTHAPURA,
            PIN - 695001

            THE DISTRICT REPRODUCTIVE & CHILD HEALTH (RCH)
            OFFICER
            DISTRICT MEDICAL OFFICE (H),
            RED CROSS ROAD, VANCHIYOOR. P.O,
            THIRUVANANTHAPURAM, PIN - 695033
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-228:-



     4       PRIMS HOSPITAL
             REPRESENTED BY DR. AMAL CALIST,
             CONSULTANT OBSTETRICIAN & GYNAECOLOGIST
             KANJIRAMPARA, THIRUVANANTHAPURAM, PIN - 695030


             BY ADVS.
             O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF INDIA
             SRI.K.ARJUN VENUGOPAL, CGC
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-229:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 42431 OF 2023

PETITIONERS:

     1      PREETHA
            AGED 50 YEARS
            DAUGHTER OF A M MATHEW,
            'AENGAPPILLIL', NADAVAYAL PO,
            PANAMARAM, WAYANAD, PIN - 670721

     2      ZACHARIAS K.T
            AGED 54 YEARS
            SON OF THOMAS 'KAVIYIL',
            ENGAPPUZHA, PUTHUPPADI, KOZHIKODE,
            PIN - 673586

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-230:-


             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA,
             PIN - 686673


             BY ADV
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP,


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-231:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 42480 OF 2023

PETITIONERS:

     1      MERRY SURRAO FERNANDEZ
            AGED 49 YEARS
            WIFE OF RICHARD FERNANDEZ,
            'PALLIPURAYIDAM', SEA VIEW WARD,
            BAZAR, ALAPPUZHA, PIN - 688012

     2      RICHARD FERNANDEZ
            AGED 58 YEARS
            SON OF ANTONY FERNANDEZ, PALLIPURAYIDAM',
            SEA VIEW WARD, BAZAR, ALAPPUZHA,
            PIN - 688012

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-232:-


             OFFICER
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       KINDER WOMEN'S HOSPITAL AND FERTILITY CENTRE PVT
             LTD.
             REPRESENTED BY ITS MANAGING DIRECTOR,
             NEAR NH47, CHERTHALA PO, ALAPPUZHA,
             PIN - 688539


             BY ADV
             SMT.ALKA WARRIAR, CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-233:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 43271 OF 2023

PETITIONERS:

     1      SUMA
            AGED 45 YEARS
            WIFE OF DIVAKARAN NAMBOOTHIRI,
            'MOORKANATTU MANA', NANDIPULAM PO,
            MANJOOR ROAD, THRISSUR, PIN - 680312

     2      DIVAKARAN NAMBOOTHIRI
            AGED 55 YEARS
            SON OF RAMAN NAMBOOTHIRI,
            'MOORKANATTU MANA', NANDIPULAM PO,
            MANJOOR ROAD, THRISSUR, PIN - 680312

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-234:-


             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673

             BY ADVS.
             SRI.SHAMEER P.M, GP
             SMT.O.M.SHALINA, DSGI



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-235:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 43303 OF 2023

PETITIONERS:

     1      DHANANJAYA K.V
            AGED 47 YEARS
            WIFE OF SAJIMON P, 'PATTASSERIYIL',
            MAYITHARA MARKET PO, CHERTHALA SOUTH,
            ALAPPUZHA, PIN - 688539

     2      SAJIMON P
            AGED 55 YEARS
            SON OF PURUSHOTHAMAN, 'PATTASSERIYIL',
            MAYITHARA MARKET PO, CHERTHALA SOUTH,
            ALAPPUZHA, PIN - 688539

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-236:-


             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV
             SRI.JUSTUS S., CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-237:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 43525 OF 2023

PETITIONERS:

     1      SREEJA A.M
            AGED 48 YEARS
            WIFE OF KRISHNA PRASAD 'KAVUNGAL',
            PUTHENKOTTA KAITHAKKADU, PATTIMATTOM P.O,
            ERNAKULAM:, PIN - 683562

     2      KRISHNAPRASAD K.K
            AGED 55 YEARS
            'KAVUNGAL', PUTHENKOTTA KAITHAKKADU,
            PATTIMATTOM P.O, ERNAKULAM: 683562

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
            PARK AVENUE, MARINE DRIVE, ERNAKULAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-238:-


             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV
             SRI.VISHNU J., CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-239:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                          WP(C) NO. 3 OF 2024

PETITIONERS:

     1      SIJI MATHEW
            AGED 50 YEARS
            DAUGHTER OF MATHEW, 'CHOMIKKARA HOUSE',
            CHITTANAD, KUNNATHUNAD, ERNAKULAM,
            PIN - 683565

     2      SHIBI PAULOSE
            AGED 44 YEARS
            SON OF T.P.POULOSE, 'THOZHUTHUMKUDY',
            NJARALLOOR, KIZHAKKAMBALAM, ERNAKULAM,
            PIN - 683562

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-240:-


             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673

             BY ADVS.
             SMT.O.M.SHALINA, DSGI
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-241:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                          WP(C) NO. 9 OF 2024

PETITIONERS:

     1      MARY V C,
            AGED 44 YEARS
            WIFE OF SHAJAN M X, 'MALAKKARA HOUSE',
            KUMBALANGI, ERNAKULAM, PIN - 682007

     2      SHAJAN M X,
            AGED 54 YEARS
            SON OF M M XAVIER, 'MALAKKARA HOUSE',
            KUMBALANGI, ERNAKULAM, PIN - 682007

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
            PARK AVENUE, MARINE DRIVE, ERNAKULAM,
            KERALA, PIN - 682011
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-242:-



     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673

             BY ADVS.
             SRI.SHAMEER P.M, GP
             SMT. O.M.SHALINA, DSGI




         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-243:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                         WP(C) NO. 67 OF 2024

PETITIONERS:

     1      SANIJA V P,
            AGED 40 YEARS
            WIFE OF SAHADEVAN, 'MAMBALLY',
            POOVATHOOR PALAM, CHERUVANCHERY,
            KANNUR, PIN - 670650

     2      SAHADEVAN VALIYAPARAMBATH CHAKKARA
            AGED 56 YEARS
            SON OF KUMARAN K P,
            'MADAPALLI HOUSE', CHERUVANCHERY,
            KANNUR, PIN - 670650

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-244:-


             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673

             BY ADVS.
             SRI.SHAMEER P.M, GP
             SMT.O.M.SHALINA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-245:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 1182 OF 2024

PETITIONERS:

     1      JAGADEESWARI D
            AGED 50 YEARS
            DAUGHTER OF DAMODARAN T,
            'DAMODARAN SADAN', MAYYANNUR PO,
            VILLYAPPALLY, KOZHIKKODE, PIN - 673542

     2      RATHEESH E.K.
            AGED 41 YEARS
            SON OF BALAKRISHNAN E K, 'EDAYATH',
            THAZHEKUNI, MEMUNDA PO, KOZHIKKODE,
            PIN - 673104

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-246:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673

             BY ADVS.
             SRI.SHAMEER P.M, GP
             SMT.O.M.SHALINA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-247:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 1729 OF 2024

PETITIONERS:

     1      SINDHU M
            AGED 50 YEARS
            WIFE OF PRAVEEN R, 'KAUSTHUBHAM',
            CTRA A/15/1, MOONNAMKARA ROAD,
            CHERTHALA, ALAPPUZHA, PIN - 688524

     2      PRAVEEN RATHNAVADHYAR
            AGED 51 YEARS
            SON OF RATHNAVADHYAR, 'KAUSTHUBHAM',
            CTRA A/15/1, MOONNAMKARA ROAD,
            CHERTHALA, ALAPPUZHA, PIN - 688524


            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-248:-


     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673

             BY ADVS.
             SRI.SHAMEER P.M, GP
             SMT.O.M.SHALINA, DSGI



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-249:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 1745 OF 2024

PETITIONERS:

     1      SAJINI T MATHEW
            AGED 47 YEARS
            WIFE OF SASI P K,
            'PERUMBAKATTU HOUSE', ERUMELI NORTH,
            KANJIRAPPALLY, KOTTAYAM, PIN - 686513

     2      SASI P.K.
            AGED 56 YEARS
            SON OF KARUNAKARAN,
            'PERUMBAKATTU HOUSE', ERUMELI NORTH,
            KOTTAYAM, PIN - 686513


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-250:-


             PIN - 695001

     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM, PIN -
             682011

     4       LAKSHMI HOSPITAL
             REPRESENTED BY ITS MANAGING DIRECTOR,
             DIWAN'S ROAD, ERNAKULAM, PIN - 682016

             BY ADV
             SRI.M.JAYAKRISHNAN, CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-251:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 2701 OF 2024

PETITIONERS:

     1      THANKAMANY RAVI,
            AGED 56 YEARS
            W/O RAVI, THANDAL HOUSE ,
            THOZHUPADAM.P.O. CHELAKARA,
            THRISSUR, PIN - 680586

     2      RAVI
            AGED 59 YEARS
            S/O SANKARAN THANDAL HOUSE,
            THOZHUPADAM.P.O. CHELAKARA,
            THRISSUR, PIN - 680586

            BY ADV
            SRI.BIJU.P.N.


RESPONDENTS:

     1      THE UNION OF INDIA REPRESENTED BY ITS SECRETARY,

            MINISTRY OF HEALTH AND FAMILY WELFARE
            SASTRI BHAVAN ,NEW DELHI,, PIN - 110001

     2      THE CHAIRMAN,
            NATIONAL MEDICAL COMMISSION, POCKET -14,
            SECTOR .8, DWARKA PHASE -NEW DELHI -,
            PIN - 110077

     3      STATE OF KERALA
            REPRESENTED BY GOVERNMENT PLEADER,
            HIGH COURT OF KERALA, PIN - 682031
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-252:-


     4       THE REGISTRAR
             KERALA STATE MEDICAL COUNCIL FOR MODERN MEDICINE
             COMBINED COUNCIL BUILDING, RED CROSS ROAD,
             NEAR GENERAL HOSPITAL, THIRUVANDAPURAM,
             PIN - 695033

     5       THE DISTRICT REPRODUCTIVE & CHILD HEALTH
             (RCH)OFFICER,
             DISTRICT MEDICAL OFFICE , ERNAKULAM,
             MARINE DRIVE ,ERNAKULAM, PIN - 678201

     6       THE MANAGING DIRECTOR
             SABINE HOSPITAL AND RESEARCH CENTER PVT LTD,
             PEZHAKKAPPALLY P.O, MUVATUPUZHA,
             PIN - 686673

             BY ADVS.
             O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF INDIA
             SRI.N.RAGHURAJ (SR.)
             SRI.VIVEK MENON
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-253:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 3108 OF 2024

PETITIONERS:

     1      SANDHYA K
            AGED 50 YEARS
            WIFE OF SUNILKUMAR K, 'SIDHARTHA',
            GURUDEVA NAGAR - 40, ULIYAKOVIL PO,
            KOLLAM, PIN - 691019

     2      SUNILKUMAR K
            AGED 53 YEARS
            SON OF KRISHNANKUTTY 'SIDHARTHA',
            SREEBHADRA NAGAR 57A, ULIYAKOVIL PO,
            KOLLAM, PIN - 691019


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI
            SMT.RAJALAKSHMI.R.


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-254:-



     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       LIFELINE SUPER SPECIALTY HOSPITAL,
             REPRESENTED BY ITS CHAIRMAN AND MANAGING
             DIRECTOR, MELOOD PO, ADOOR, PATHANAMTHITTA, PIN
             - 691554


             BY ADV
             SRI.VISHNU J., CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-255:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 3375 OF 2024

PETITIONERS:

     1      SREELATHA P R
            AGED 49 YEARS
            WIFE OF SUJITHKUMAR N,
            'PUTHUKULLAM HOUSE',
            RAMAKKALMETTU PO, KARUNAPURAM,
            IDUKKI, PIN - 685552

     2      SUJITHKUMAR N
            AGED 55 YEARS
            SON OF M NARAYANAN,
            'THOTTINKARA PUTHEN VEEDU',
            CHERUKUNNAM, AYIROOR, VARKALA PO,
            THIRUVANANTHAPURAM, PIN - 695141

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI
            SMT.RAJALAKSHMI.R.


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-256:-



     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA,
             PIN - 686673


             BY ADV
             SRI.VISHNU J., CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-257:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 3515 OF 2024

PETITIONERS:

     1      PUSHPA
            AGED 49 YEARS
            WIFE OF VASU V P,
            'VARUGALAYI PARAMBIL HOUSE',
            THALAKKADATHUR, CHERIYAMUNDAM,
            MALAPPURAM, PIN - 676103

     2      VASU V P
            AGED 56 YEARS
            SON OF VELAYUDHAN,
            'VARUKALAYI PARAMBIL HOUSE',
            THALAKKADATHUR, CHERIYAMUNDAM,
            MALAPPURAM, PIN - 676103


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI
            SMT.RAJALAKSHMI.R.


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-258:-


             MINISTRY OF HEALTH AND FAMILY WELFARE,
             SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM, PIN -
             682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV
             SRI.VISHNU J., CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-259:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 3602 OF 2024

PETITIONERS:

     1      BEENA
            AGED 41 YEARS
            WIFE OF M M SUBAIR, 'MAROTTICKAL HOUSE',
            AMEERA MASJID ROAD, THATTAMPADY,
            EDAPPALLY, ERNAKULAM, PIN - 682024

     2      M M SUBAIR
            AGED 55 YEARS
            SON OF MUHAMMED, 'MAROTTICKAL HOUSE',
            AMEERA MASJID ROAD, THATTAMPADY,
            EDAPPALLY, ERNAKULAM, PIN - 682024

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-260:-


             OFFICER
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA,
             PIN - 686673

             BY ADVS.
             SRI.SHAMEER P.M, GP
             SMT.O.M.SHALINA, DSGI



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-261:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 3861 OF 2024

PETITIONER:

            RAJESWARI B
            AGED 49 YEARS
            WIFE OF SATHEESAN PILLAI,
            'PICHANATTU', EVOOR SOUTH,
            RAMAPURAM, PATHIYOOR, ALAPPUZHA,
            PIN - 690508


            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
            PARK AVENUE, MARINE DRIVE, ERNAKULAM,
            PIN - 682011
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-262:-


     4       LIFELINE SUPER SPECIALTY HOSPITAL
             REPRESENTED BY ITS CHAIRMAN AND
             MANAGING DIRECTOR, MELOOD PO, ADOOR,
             PATHANAMTHITTA, PIN - 691554

             BY ADV
             SRI.K.ARJUN VENUGOPAL, CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-263:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 5143 OF 2024

PETITIONERS:

     1      RAHEEMA N.
            AGED 50 YEARS
            DAUGHTER OF A M HASSAN,
            'THEKKINAKATHU VEEDU',
            PRAVACHAMBALAM ROAD, NEMOM PO,
            THIRUVANANTHAPURAM, PIN - 695020

     2      SEAN RAY C V
            AGED 54 YEARS
            SON OF CEN BOUDDHAR, 'SREE NIKETH',
            CHEMPAZHANTHY PO, ULIYAZHATHURA,
            THIRUVANANTHAPURAM, PIN - 695587


            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-264:-



     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM, PIN -
             682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673

             BY ADVS.
             SRI.SHAMEER P.M, GP
             SMT.O.M.SHALINA


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-265:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 6939 OF 2024

PETITIONERS:

     1      SANTHINI R
            AGED 31 YEARS
            DAUGHTER OF A T MOHANAN, PAVITHRAM',
            KAVUMPADU, NOORANAD, MAVELIKKARA,
            ALAPPUZHA, PIN - 690504

     2      BENNI THANKACHAN
            AGED 56 YEARS
            SON OF THANKACHAN O,KOTTAKUZHIYIL VEEDU',
            CHUNAKKARA, KOMALLOOR PO, ALAPPUZHA,
            PIN - 690505


            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-266:-


             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       SANJIVANI MULTISPECIALTY HOSPITAL
             REPRESENTED BY ITS MANAGING DIRECTOR,
             KOLLAKADAVU P.O, CHENGANNUR, ALAPPUZHA,
             PIN - 690509


             BY ADV
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-267:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 9085 OF 2024

PETITIONERS:

     1      USHA KUMARY
            AGED 51 YEARS
            WIFE OF SREEKUMARAN NAIR,
            'PUTHURETHU', CHUNAKKARA, ALAPPUZHA,
            PIN - 690534

     2      SREEKUMARAN NAIR
            AGED 53 YEARS
            SON OF SIVARAMAN NAIR, 'PUTHURETHU',
            CHUNAKKARA, ALAPPUZHA, PIN - 690534

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-268:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       LIFELINE MULTISPECIALTY HOSPITAL,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             14TH MILE, ADOOR, PATHANAMTHITTA,
             PIN - 691554

             BY ADV.
             SMT.CHANDINI G NAIR, CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-269:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 9104 OF 2024

PETITIONERS:

     1      AISHA
            AGED 50 YEARS
            WIFE OF BASHEER, 'THURUTHEL',
            KUSUMAGIRI PO, KAKKANAD, ERNAKULAM,
            PIN - 682030

     2      ABDULBASHEER T A ALIAS BASHEER
            AGED 54 YEARS
            SON OF T P ALIKUNJU, 'THURUTHEL',
            KUSUMAGIRI PO, KAKKANAD, ERNAKULAM,
            PIN - 682030

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-270:-


             OFFICER
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA,
             PIN - 686673

             BY ADV.
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-271:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 9199 OF 2024

PETITIONERS:

     1      HEMA RAMESH
            AGED 41 YEARS
            WIFE OF RAMESH P D, 491,'PANATT HOUSE',
            NEAR THAINAGAR, KAIPAMANGALAM PO,
            THRISSUR, PIN - 680681

     2      RAMESH P.D
            AGED 55 YEARS
            SON OF DHARMAN, 491, 'PANATT HOUSE',
            NEAR THAINAGAR, KAIPAMANGALAM PO,
            THRISSUR, PIN - 680681

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-272:-


     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA,
             PIN - 686673

             BY ADVS.
             SRI.P.M.SHAMEER, GP
             SMT.O.M.SHALINA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-273:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 9209 OF 2024

PETITIONERS:

     1      SHEEBA K
            AGED 51 YEARS
            DAUGHTER OF NARAYANAN K, 'KOTTARATHIL HOUSE',
            NADUVATTAM, BEYPORE, KOZHIKODE, PIN - 673015

     2      ANIL KUMAR K
            AGED 52 YEARS
            SON OF APPOOTTY, 'KOLLERI VEEDU',
            THANNEERPANTHAL PO, VENGERI,
            KORPOZHIKODE, KOZHIKODE, PIN - 673010

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-274:-


             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       N-CARE HOSPITAL
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PARAPPANANGADI PO, MALAPPURAM, PIN - 676303

             BY ADV
             SMT.CHANDINI G NAIR, CGC
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-275:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                        WP(C) NO. 9648 OF 2024

PETITIONERS:

     1      M.V. PRASEETHA
            AGED 49 YEARS
            WIFE OF SUNIL KUMAR, 'PALLATH HOUSE',
            KUTTIYATTOOR, CHOLA, KANNUR, PIN - 670602

     2      SUNIL KUMAR K
            AGED 56 YEARS
            SON KUNJURAMAN PILLAI,
            'KOLLAMVAYALIL VEEDU', MANAYIKULANGARA,
            MULAMKADAKAM, THIRUMULLAVARAM PO,
            KOLLAM, PIN - 691012

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-276:-



     2       THE STATE OF KERALA
             REPRESENTED BY ITS SECRETARY,
             MINISTRY OF HEALTH AND FAMILY WELFARE,
             SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       LIFELINE MULTISPECIALTY HOSPITAL
             REPRESENTED BY ITS MANAGING DIRECTOR,
             14TH MILE, ADOOR, PATHANAMTHITTA, PIN - 691554

             BY ADVS.
             SRI.SHAMEER P.M, GP
             SMT.O.M.SHALINA, DSGI



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-277:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 10413 OF 2024

PETITIONERS:

     1      LEELAVATHI
            AGED 40 YEARS
            DAUGHTER OF ARU K, 'CHEERIYANKD',
            PERUVEMBU, PALAKKAD, PIN - 680681

     2      NARAYANAN NATARAJAN THIRUNELLAI SESADRI
            AGED 56 YEARS
            SON OF NATARAJAN RAMANATHAN THIRUNELLAI,
            16/88(9), FINE ARTS BUILDING, THAREKKAD GRAMAM,
            PALAKKAD, PIN - 678001

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-278:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM, PIN -
             682011

     4       RUSIYA HEALTH CARE FERTILITY AND
             LAPAROSCOPY CENTRE
             REPRESENTED BY THE MANAGING DIRECTOR,
             GURUVAYOOR ROAD, NHANGATTIRI P.O, PATTAMBI,
             PALAKKAD, PIN - 679303

             BY ADVS.
             SMT.O.M.SHALINA, DSGI
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-279:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 10509 OF 2024

PETITIONERS:

     1      BINDHU.B
            AGED 49 YEARS
            W/O BINOD .G, PARVATHI VILASAM,
            MARAVOORKONAM, KOOTTUNKAL.P.O
            BALARAMAPURAM, THIRUVANANTHAPURAM,
            PIN - 695501

     2      BINOD G.S.
            AGED 55 YEARS
            S/O GOPALAKRISHNA PILLAI, PARVATHI VILASAM,
            MARAVOORKONAM, KOOTTUNKAL.P.O
            BALARAMAPURAM, THIRUVANANTHAPURAM,
            PIN - 695501

            BY ADV
            SMT.KEERTHI SOLOMON
RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH & FAMILY WELFARE,
            SASTRI BHAVAN,NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH & FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM-,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH
            (RCH) OFFICER DISTRICT MEDICAL OFFICE (H),
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-280:-


             RED CROSS ROAD, VANCHIYOOR.
             P.O,THIRUVANANTHAPURAM,
             PIN - 695035

     4       PRIMS HOSPITAL
             REPRESENTED BY DR. AMAL CALIST,
             CONSULTANT OBSTETRICIAN & GYNAECOLOGIST
             KANJIRAMPARA, THIRUVANANTHAPURAM,
             PIN - 695030

             BY ADV
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-281:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 10531 OF 2024

PETITIONERS:

     1      V V MOLY
            AGED 51 YEARS
            WIFE OF PREMAN C ANTONY, 'CHENGINIYADAN HOUSE',
            PAZHUKKARA, ANALLUR, THRISSUR, PIN - 680731

     2      PREMAN C ANTONY
            AGED 48 YEARS
            SON OF ANTONY, ‘ASHTAMICHIRA',
            ANALLUR, THRISSUR, PIN - 680731

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
            PARK AVENUE, MARINE DRIVE, ERNAKULAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-282:-


             PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV
             SRI.T.V.VINU
             SRI.SHAMEER P.M,GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-283:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 11301 OF 2024

PETITIONERS:

     1      BIJI P
            AGED 49 YEARS
            WIFE OF PRAVEEN P M, 'POLAMPARAMBATH
            MATTATH', ELATHUR, KOZHIKODE, PIN - 673303

     2      PRAVEEN P.M.
            AGED 54 YEARS
            SON OF NARAYANAN, 'POLAMPARAMBATH
            MATTATH', ELATHUR, KOZHIKODE, PIN - 673303

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-284:-


             PARK EVE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673

             BY ADVS.
             SRI.SHAMEER P.M, GP
             SMT.O.M.SHALINA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-285:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 13278 OF 2024

PETITIONERS:

     1      BLESSY J THAMPACHEN
            AGED 50 YEARS
            WIFE OF RAJAN THOMAS, 07/228,
            PARUMANNILKALAYIL VEEDU, AMBATTUBHAGOM,
            KALLOOPPARA, PATHANAMTHITTA,
            PIN - 689543

     2      RAJAN THOMAS
            AGED 53 YEARS
            SON OF K K DAS, 07/228,
            PARUMANNILKALAYIL VEEDU, AMBATTUBHAGOM,
            KALLOOPPARA, PATHANAMTHITTA,
            PIN - 689543

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-286:-


     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA,
             PIN - 686673

             BY ADVS.
             SRI.SHAMEER P.M, GP
             SMT. O.M.SHALINA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-287:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 13353 OF 2024

PETITIONERS:

     1      SAFOORA SHAREEF
            AGED 45 YEARS
            WIFE OF MOHAMMED SHAREEF,
            'KOCHENCHERY HOUSE', EDAKKAZHIYUR,
            THRISSUR, PIN - 680515

     2      MOHAMMED SHAREEF
            AGED 55 YEARS
            SON OF SAINUDHEEN, 'KARUPPANVEETTIL',
            CHAMMANUR, PUNNAYURKULAM, THRISSUR,
            PIN - 679561

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.V.S.VARALEKSHMI


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-288:-


             OFFICER
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       ABRAHAM'S INFERTILITY RESEARCH AND GYNAEC
             CENTRE,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             NEAR BISHOP PALACE, CHANANACHERY,
             KOTTAYAM, PIN - 686101

             BY ADV.
             SHRI.K.K.SETHUKUMAR, CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-289:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 13779 OF 2024

PETITIONERS:

     1      SREEJA RANI
            AGED 49 YEARS
            WIFE OF GIRIPRASAD A K, 'KADUKKARA VEEDU',
            NEAR ALAKKAL JN, CHERUMANGADU, PUTHOOR,
            KOLLAM, PIN - 691507

     2      GIRIPRASAD A K
            AGED 55 YEARS
            SON OF AYYAPPAN PILLAI, 'KADUKKARA VEEDU',
            NEAR ALAKKAL JN, CHERUMANGADU, PUTHOOR,
            KOLLAM, PIN - 691507

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-290:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       LIFELINE MULTISPECIALTY HOSPITAL,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             14TH MILE, ADOOR, PATHANAMTHITTA,
             PIN - 691554


             BY ADV.
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-291:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 15621 OF 2024

PETITIONERS:

     1      K I CHRISTEENA ALPHONSA
            AGED 51 YEARS
            DAUGHTER OF K G ISAAC, 'KOILPARAMBIL',
            KANDANAD, KOTHAD PO, CHITTOOR, ERNAKULAM,
            PIN - 682027

     2      MATHEW K A
            AGED 55 YEARS
            SON OF ANTONY, 1502/28A, 'KANNIPARAMBIL',
            NCC FLAT, JANAKEEYASUTHRANAM LANE,
            KADAVANTHARA, ERNAKULAM, PIN - 682020

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                  :-292:-


            DISTRICT MEDICAL OFFICE, ERNAKULAM,
            PARK AVENUE, MARINE DRIVE, ERNAKULAM, PIN -
            682011

     4      LEKSHMI HOSPITAL
            REPRESENTED BY THE MANAGING DIRECTOR,
            DIWAN'S ROAD, ERNAKULAM, PIN - 682016


            BY ADVs.
            SRI.PRAVEEN K.V., CGC
            SRI.SHAMEER P.M, GP
            SMT.O.M.SHALINA, DSGI

      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON   27.01.2026,   ALONG  WITH  W.P.(C)   NO.352/2023  AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-293:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 17441 OF 2024

PETITIONERS:

     1      ABDU
            AGED 56 YEARS
            S/O ABDURAHIMAN SAMSAM MAHAL,
            MADACHAL VAYAL, ELATHOOR VILLAGE,
            PUTHIYANGADI (PO), KOZHIKODE DISTRICT,
            PIN - 673021

     2      ROSINA
            AGED 42 YEARS
            W/O ABDU SAMSAM MAHAL, MADACHAL VAYAL,
            ELATHOOR VILLAGE, PUTHIYANGADI (PO)
            KOZHIKODE DISTRICT, PIN - 673021

            BY ADV
            SRI.JAMSHEED HAFIZ


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH & FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH & FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE APPROPRIATE AUTHORITY FORMED U/S 12OF THE
            ART (R) ACT
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-294:-


             REPRESENTED BY VICE CHAIRPERSON,
             DR. PREETHI, ADDITIONAL DIRECTOR OF HEALTH
             SERVICES (FW), PALAYAM- AIRPORT ROAD,
             NEAR GENERAL HOSPITAL ROAD JUNC.
             THIRUVANANTHAPURAM, KERALA, PIN - 695035

     4       THE DISTRICT REPRODUCTIVE & CHILD HEALTH (RCH)
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     5       BLISS FERTILITY CENTRE
             REPRESENTED BY ITS DIRECTOR, TIRUR,
             MALAPPURAM DISTRICT, PIN - 676107


             BY ADV.
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-295:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 17973 OF 2024

PETITIONERS:

     1      GIGIMOL S.,
            AGED 46 YEARS
            DAUGHTER OF SUMATHI K, 'SREEKRISHNA BHAVAN',
            SUCHIKKARANMUKKU, JANAKAPURAM,
            PALLITHOTTAM PO, KOLLAM, PIN - 691006

     2      ANIL P.,
            AGED 55 YEARS
            SON OF PURUSHOTHAMAN, 'KARTHIKA',
            KOLLAM,PANMANA, KOLLAM, PIN - 695583


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-296:-


             PARK AVENUE, MARINE DRIVE,ERNAKULAM,
             KERALA, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673

             BY ADV.
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-297:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 17992 OF 2024

PETITIONERS:

     1      SHAKKEELA H
            AGED 50 YEARS
            DAUGHTER OF K HAMSA, 'MATTUKAD HOUSE',
            MATTUKAD, COYALMANNA PO, PALAKKAD,
            PIN - 678702

     2      SHAJAHAN
            AGED 49 YEARS
            SON OF SAIDU MOHAMMED 16/11, 'STAR MAHAL'
            ALAMBALLAM, KALLEPPULLY PO, MARUTHA ROAD,
            PALAKKAD, PIN - 678005

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-298:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADVS.
             SMT.VANDANA P., CGC
             SRI.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-299:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 18001 OF 2024

PETITIONERS:

     1      KAVITHA
            AGED 47 YEARS
            DAUGHTER OF CHELLAPPAN, 'KANJIRAMTHOTTIYIL',
            KAIPPUZHA PO, KOTTAYAM, PIN - 686602

     2      SREEKUMAR V.S
            AGED 55 YEARS
            SON OF V M SURENDRANATHAN, #03,
            MEENAKASHI LAYOUT, PARAPPANA AGRAHAR JAIL ROAD,
            ELECTRONIC CITY, BENGALURU KARNATAKA,
            PIN - 560100

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-300:-


             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       LEKSHMI HOSPITAL
             REPRESENTED BY THE MANAGING DIRECTOR,
             DIWAN'S ROAD, ERNAKULAM, PIN - 682016


             BY ADV
             SRI.M.A.SHAJI, CGC
             SRI.SHAMER P.M, GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-301:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 18013 OF 2024

PETITIONERS:

     1      MISARY BAVA
            AGED 45 YEARS
            DAUGHTER OF BAVA, 'ELLATHUKUDIYIL', INCHOOR,
            KOZHIPPILLY, KOTHAMANGALAM, ERNAKULAM, PIN -
            686691

     2      BEERAN K K
            AGED 57 YEARS
            SON OF KOCHAHAMMED, KOPPARAMBIL, CHENGARA,
            PATTIMATTOM PO, ERNAKULAM, PIN - 683562

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE IOF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
            PARK AVENUE, MARINE DRIVE, ERNAKULAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-302:-


             PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-303:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 18015 OF 2024

PETITIONERS:

     1      REJANI M.V
            AGED 48 YEARS
            DAUGHTER OF M V KUNHAPPAN, ‘EDATTUMMAL
            HOUSE', NORTH THRIKKARIPUR, KASARAGOD, PIN -
            671310

     2      HARIDAS M.V.
            AGED 54 YEARS
            SON OF K M KESAVAN NAMBISSAN, ‘MANNIAN
            VEEDU', PUTHUR, ETTUKUDUKKA PO, PERALAM, KANNUR,
            PIN - 670521

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-304:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-305:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 18035 OF 2024

PETITIONERS:

     1      REKHA C
            AGED 47 YEARS
            DAUGHTER OF RAMADASAN, 33/418,
            POOKOT ALLENCHERY, PIPELINE ROAD,
            MALAPARAMBA, KOZHIKODE, PIN - 673009

     2      KRISHNA REESH P A
            AGED 56 YEARS
            SON OF SAVITHRI P A, 33/418,
            POOKOT ALLENCHERY, PIPELINE ROAD, F
            MALAPARAMBA, KOZHIKODE, PIN - 673009


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-306:-


             OFFICER
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       NAHAS CENTRE FOR ASSISTED REPRODUCTION AND
             ENDOSCOPY
             REPRESENTED BY THE MANAGING DIRECTOR, NAHAS
             HOSPITAL, PARAPPANANGADI, MALAPPURAM, PIN -
             676303


             BY ADV
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-307:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 18560 OF 2024

PETITIONERS:

     1      REENA V
            AGED 48 YEARS
            DAUGHTER OF KARAPPI K, 'VARTHETTIL',
            THALAPPARA, MOONNIYUR, MALAPPURAM,
            PIN - 676311

     2      K. RAJAN
            AGED 55 YEARS
            SON OF NAYADICHII, 'KUDILAKKATTIL',
            THADIYANPARAMBIL, ARIYALLUR, MALAPPURAM,
            PIN - 676312

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-308:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV.
             SRI.T.C.KRISHNA, SENIOR PANEL COUNSEL
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-309:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 19986 OF 2024

PETITIONERS:

     1      DEEPA P.K
            AGED 44 YEARS
            DAUGHTER OF RAJESHWARAN, 'DEEPA BHAVANAM',
            CHERAMANGALAM, KANJIKUZHI, CHERTHALA (S),
            ALAPPUZHA, PIN - 688539

     2      R. SHAJIMON
            AGED 56 YEARS
            SON OF RAVEENDRAN ACHARI, 'NEDUNGATTU',
            S L PURAM PO, KANJIKUZHI, MARARIKKULAM (N),
            ALAPPUZHA, PIN - 688523

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
            DISTRICT MEDICAL OFFICE, ERNAKULAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-310:-


             PARK AVENUE, MARINE DRIVE, ERNAKULAM, PIN -
             682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV.
             SMT.H.SUBHALEKSHMI
             SMT.O.M.SHALINA, DSGJ
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-311:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 20013 OF 2024

PETITIONERS:

     1      SUJA M
            AGED 48 YEARS
            DAUGHTER OF KRISHNAN M, 'SOJAS VILLA',
            NELLIYOTTIL, PARAMBA PUTHIYANGADI,
            KOZHIKODE, PIN - 673021

     2      RADHAKRISHNAN
            AGED 55 YEARS
            SON OF VIJAYAN, 'KOCHAN HOUSE',
            ANAVALAVU, VADANAPPALLY, CHAVAKKAD,
            THRISSUR, PIN - 680613

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
             OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-312:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV.
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M,GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-313:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 20319 OF 2024

PETITIONERS:

     1      SHYLA THOMAS
            AGED 50 YEARS
            WIFE OF JOMY MATHEW, 'KAROTTUKIZHAKKEL',
            PANNIYARKUTTY, PONMUDI PO, RAJAKKAD, IDUKKI,
            PIN - 695563

     2      JOMY MATHEW
            AGED 51 YEARS
            SON OF MATHEW, 'KAROTTUKIZHAKKEL',
            PANNIYARKUTTY, PONMUDI PO, RAJAKKAD, IDUKKI,
            PIN - 695563

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER
            DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-314:-


             MARINE DRIVE, ERNAKULAM, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV.
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-315:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 20506 OF 2024

PETITIONERS:

     1      MINI T
            AGED 50 YEARS
            DAUGHTER OF BALAN, 'DEVISREE',
            CHERUKALLAI, NEW MAHE, PIN - 673311

     2      RENJITH LAL T
            AGED 54 YEARS
            SON OF RAMAKRISHNAN, 6A - 30,
            'DEVISREE', CHERUKALLAI, NEW MAHE,
            PIN - 673311

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.RICHU THERESA ROBERT


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-316:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV.
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-317:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 21179 OF 2024

PETITIONERS:

     1      REMANI
            AGED 50 YEARS
            DAUGHTER OF THANKAPPAN, MATTAPPALLI,
            LAKSHAMVEEDU COLONY, ERAMALLOOR PO, EZHUPUNNA,
            ALAPPUZHA, PIN - 688537

     2      RAJESH P.M
            AGED 45 YEARS
            SON OF BHIMI, 'PADINJAREMADATHIL HOUSE',
            PANANGAD, KUMBALAM PO, ERNAKULAM, PIN - 682506


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.RICHU THERESA ROBERT


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-318:-


             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA,
             PIN - 686673

             BY ADV.
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-319:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 21199 OF 2024

PETITIONERS:

     1      SMITHA R
            AGED 46 YEARS
            DAUGHTER OF RAVEENDRANATHAN K G, 'SURABHI',
            KODUVAZHANNUR PO, PULIMATH, THIRUVANANTHAPURAM,
            PIN - 695612

     2      ANIL KUMAR N
            AGED 55 YEARS
            SON OF NARAYANAN NAIR, 'AMPALATHUMKALA
            PUTHEN VEEDU', PIDAVOOR, PATHANAPURAM,
            KOLLAM, PIN - 689695


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.RICHU THERESA ROBERT


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM,
            PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-320:-


     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673


             BY ADV.
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M,GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-321:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 22735 OF 2024

PETITIONERS:

     1      SREEJA.M.,
            AGED 50 YEARS
            WIFE OF RAMESAN, 'LEELALAYAM',
            AYANIKKAD,IRINGAL, KOZHIKODE,
            PIN - 673521

     2      RAMESAN,
            AGED 54 YEARS
            SON OF RAGHAVAN,'LEELALAYAM',
            AYANIKKAD,IRINGAL, KOZHIKODE,
            PIN - 673521

            BY ADVS.
            SRI. AKASH S.
            SRI. GIRISH KUMAR M S
            SMT.RICHU THERESA ROBERT


RESPONDENTS:

     1      UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,MINISTRY OF HEALTH
            AND FAMILY WELFARE,
            SECRETARIAT,THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-322:-


             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,PARK AVENUE,
             MARINE DRIVE,ERNAKULAM, PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673

             BY ADVS.
             SMT.O.M.SHALINA,DSGJ
             SRI.SHAMEER P.M,GP



         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-323:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 23271 OF 2024

PETITIONERS:

     1      KALA SUNUKUMAR
            AGED 50 YEARS
            WIFE OF SUNUKUMAR PURUSHOTHAMAN
            ‘KRITHIKA', OONNUKAL PO, CHENNEERKARA,
            PATHANAMTHITTA, PIN - 689647

     2      SUNUKUMAR PURUSHOTHAMAN
            AGED 51 YEARS
            SON OF M K PURUSHOTHAMAN, ‘KRITHIKA',
            OONNUKAL PO, CHENNEERKARA, PATHANAMTHITTA, PIN -
            689647


            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.RICHU THERESA ROBERT



RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-324:-


     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, PIN - 682011

     4       LIFELINE SUPER SPECIALTY HOSPITAL,
             REPRESENTED BY ITS MANAGING DIRECTOR, MELOOD PO,
             ADOOR, PATHANAMTHITTA, PIN - 691554


             BY ADV.
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M,GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES,        THE COURT ON         31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-325:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 23348 OF 2024

PETITIONERS:

     1      SREEDHANYA P.N
            AGED 49 YEARS
            WIFE OF RAMADAS, 'CHAZHUR KOVILAKAM',
            KOVILAKAM ROAD, CHAZHOOR PO, THRISSUR,
            PIN - 680571

     2      RAMADAS C K
            AGED 58 YEARS
            SON OF NARAYANAN BHATTATHIRI, '
            CHAZHUR KOVILAKAM', KOVILAKAM ROAD,
            CHAZHOOR PO, THRISSUR, PIN - 680571

            BY ADVS.
            SHRI. AKASH S.
            SHRI. GIRISH KUMAR M S
            SMT.RICHU THERESA ROBERT


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-326:-


     3       THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA,
             PIN - 686673


             BY ADV.
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER. P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-327:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 23973 OF 2024

PETITIONERS:

     1      BINDHU
            AGED 47 YEARS
            W/O VASU G K, MATHRUPILLY, VELLOOKKARA,
            THRISSUR, KERALA- 680661 PRESENTLY RESIDING AT
            GURUVILASAM HOUSE, PERUVAVALLIPADAM ROAD,
            IRINJALAKUDA P.O., IRINJALAKUDA (PART),THRISSUR,
            PIN - 680121

     2      VASU G K
            AGED 59 YEARS
            GURUVILASAM HOUSE, PERUVAVALLIPADAM ROAD,
            IRINJALAKUDA P.O., IRINJALAKUDA (PART),THRISSUR,
            PIN - 680121

            BY ADV SRI.ADITHYA RAJEEV


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
            OFFICER
            DISTRICT MEDICAL OFFICE, THRISSUR,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-328:-


             KEERANKULANGARA, THRISSUR, PIN - 680005

     4       KARE CENTRE, KRISHNA ASSISTED REPRODUCTION AND
             ENDOSCOPY CENTRE AND FOETAL CENTRE PRIVATE
             LIMITED
             PREMJI ROAD, NEAR OVER BRIDGE, PUNKUNNAM,
             THRISSUR DISTRICT., PIN - 680002


             BY ADV.
             SMT.M.S.KIRAN, SENIOR PANEL COUNSEL
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-329:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 27586 OF 2024

PETITIONERS:

     1      VASANTHAN S
            AGED 60 YEARS
            S/O RUDRANI J, PRAVAS HOUSE, CHANGARANKULANGARA,
            OACHIRA, KOLLAM DISTRICT KERALA., PIN - 690526

     2      PRAVADA S
            AGED 51 YEARS
            W/O VASANTHAN S, PRAVAS HOUSE,
            CHANGARANKULANGARA, OACHIRA, KOLLAM DISTRICT
            KERALA., PIN - 690526


            BY ADVS.
            SRI.JAMSHEED HAFIZ
            SMT.T.S.SREEKUTTY


RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            & FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
            - 110001

     2      THE STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            & FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE APPROPRIATE AUTHORITY FORMED U/S 12 OF THE
            ART (R) ACT. 2021,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-330:-


             REPRESENTED BY VICE CHAIRPERSON, DR. PREETHI,
             ADDITIONAL DIRECTOR OF HEALTH SERVICES (FW),
             PALAYAM- AIRPORT ROAD, N
             EAR GENERAL HOSPITAL ROAD JUNC.
             THIRUVANANTHAPURAM, KERALA, PIN - 695035

     4       THE DISTRICT REPRODUCTIVE & CHILD HEALTH (RCH)
             OFFICER,
             DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
             MARINE DRIVE, ERNAKULAM, KERALA, PIN - 682011

     5       SABINE HOSPITAL & RESEARCH CENTRE PVT. LTD,
             REPRESENTED BY ITS DIRECTOR, MUVATUPUZHA,
             ERNAKULAM DISTRICT, PIN - 686673


             BY ADV
             SRI.K.ARJUN VENUGOPAL, CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                  :-331:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 40119 OF 2024

PETITIONERS:

     1      K.BIJILA
            AGED 50 YEARS
            W/O. ANANDHAN.K, VINAYAKAM, KURICHIYIL P.O,
            TEMPLE GATE S.O, TEMPLE GATE ,KANNUR DISTRICT,
            KERALA, PIN - 670102

     2      ANANDAN.K
            AGED 56 YEARS
            S/O KELAPPAN NAIR, VINAYAKAM, KURICHIYIL P.O,
            TEMPLE GATE S.O, TEMPLE GATE ,KANNUR DISTRICT,
            KERALA, PIN - 670102

            BY ADVS.
            SRI.LIJIN THAMBAN
            SMT.ANAGHA SURESH
            SMT.AMRUTHA


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM DISTRICT, PIN - 695001

     3      THE DISTRICT RE-PRODUCTIVE AND CHILD HEALTH
            (RCH) OFFICER
            DISTRICT MEDICAL OFFICE, KANNUR, THAVAKKARA,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-332:-


             KANNUR DISTRICT, PIN - 670002

     4       ASIAN REPRODUCTIVE MEDICINE CENTRE
             GRAND PLAZA BUILDING, PRABHATH JUNCTION,
             FORT ROAD, PADANAPALAM, KANNUR DISTRICT, KERALA,
             PIN - 670001

             BY ADV
             SRI.J.VISHNU
             SRI.SHAMEER P.M,GP
             SMT.O.M.SHALINA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-333:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 44092 OF 2024

PETITIONERS:

     1      VIJAYALAKSHMI P P,
            AGED 54 YEARS
            W/O KUNHIRAMAN P,PADINHATTA PURAYIL
            ,VELLAVU,KUTTIYERI,KANNUR DITRICT, PIN - 670141

     2      KUNHIRAMAN P,
            AGED 62 YEARS
            S/O RAMAN ACHARI ,MANIKKAM
            NIVAS,OLIYAKKAL,ANANDASHRAMA,JANUR
            VILLAGE,HOSDURG TALUK,KASRGOD DISTRICT, PIN -
            671530

            BY ADVS.
            SMT.RESHMA E.
            SMT.ATHEENA ANTONY
            SMT.ANJITHA SANTHOSH
            SMT.ANJU JOSEPH


RESPONDENTS:

     1      THE UNION OF INDIA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRIBHAVAN, NEW DELHI,
            PIN - 110001

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, THIRUVANANTHAPURAM, PIN -
            695001

     3      THE DISTRICT REPRODUCTIVE AND CHILD HEALTH (RCH)
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-334:-


             OFFICER,
             DISTRICT HIOSPITAL,KAHNNGAD,KASRGOD DISTRICT,
             PIN - 671315

     4       DREAM FLOWER MV CLINIC,
             REPRESENTED BY ITS DIRECTOR,OPPOSITE TOWN POLICE
             STATION, BANK ROAD, KASARGOD, PIN - 671121

             BY ADV.
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M,GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-335:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 12380 OF 2025

PETITIONERS:

     1      GEETHAKUMARI
            AGED 51 YEARS
            W/O MANOJ KUMAR RESIDING AT KALLELIL VEEDU,
            MAVELIKKARA, ALAPPUZHA DISTRICT, PIN - 690101

     2      MANOJ KUMAR
            AGED 55 YEARS
            S/O VISWANATHAN NAIR, RESIDING AT KALLELIL
            VEEDU, MAVELIKKARA, ALAPPUZHA DISTRICT, PIN -
            690101


            BY ADVS.
            SHRI.A.JANI(KOLLAM)
            SMT.NISA FASIL(KOLLAM)
            SHRI.SYAMLAL S.
            SHRI.MUHAMMED KHAISE J.
            SMT.SANDRA ANIL


RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVANA, NEW DELHI
            -,
            PIN - 110001

     2      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIATE,
            THIRUVANANTHAPURAM,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-336:-


             PIN - 695001

     3       THE DISTRICT REPRODUCTIVE AND CHILD HEALTH (RCH)
             OFFICER,
             DISTRICT MEDICAL OFFICE, ALAPPUZHA,
             GENERAL HOSPITAL ROAD, IRON BRIDGE, ALAPPUZHA,
             PIN - 688011
     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT LTD,
             PEZHAKAPPILLY P.O, MUVATTUPUZHA,
             ERNAKULAM DISTRICT, REPRESEMMTED BY ITS
             MANAGING DIRECTOR, PIN - 686673

             BY ADV.
             SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
             INDIA
             SRI.SHAMEER P.M,GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-337:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 14623 OF 2025

PETITIONERS:

     1      NIJESH K.P.
            AGED 47 YEARS
            S/O. RAGHAVAN K.P., KIZHAKKE PARAMBATH HOUSE, CP
            ROAD, CHOKLI PO, KANNUR DISTRICT, PIN - 670672

     2      THUNDIKANDI VILASINI
            AGED 54 YEARS
            D/O. PARAPRATH ANANTHAN, PARAPRATH HOUSE,
            MOORIYAD PO, KUTHUPARAMBA, KANNUR DISTRICT, PIN
            - 670643

            BY ADVS.
            SHRI.T.P.SAJID
            SRI.K.P.MOHAMED SHAFI
            SHRI.ABDUL KAREEM CHELERI
            SMT.SHIFA LATHEEF
            SHRI.MUHAMMED HAROON A.N.
            SMT.SREESHMA B. CHANDRAN
            SHRI.HASHARURAHIMAN U.
            SHRI.MOHEMED FAVAS
            SHRI.MUHAMMED BILAL K.
            SHRI.VIJITH N.P.


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001

     2      THE CHAIRMAN
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-338:-


             NATIONAL MEDICAL COMMISSION, POCKET 14,
             SECTION 8, DWARKA PHASE - 1, NEW DELHI,
             PIN - 110077

     3       THE STATE OF KERALA
             REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
             AND FAMILY WELFARE, SECRETARIAT,
             THIRUVANANTHAPURAM,
             PIN - 695001

     4       THE REGISTRAR
             KERALA STATE MEDICAL COUNCIL FOR MODERN
             MEDICINE, COMBINED COUNCIL BUILDING, MERIT CROSS
             ROAD,
             NEAR GENERAL HOSPITAL, THIRUVANANTHAPURAM,
             PIN - 695035

     5       THE DISTRICT REPRODUCTIVE AND CHILD HEALTH (RCH)
             OFFICE
             REPRESENTED BY THE DISTRICT OFFICER,
             DISTRICT MEDICAL OFFICE, KANNUR DISTRICT,
             PIN - 670002

     6       THE MANAGING DIRECTOR
             BIRLA FERTILITY AND IVF/ARMC, ARMC IVF FERTILITY
             CENTRE, A UNIT OF ASLAM REPRODUCTIVE CENTRE PVT.
             LTD., FIRST FLOOR, GRAND PLAZA, NEAR PRABATH
             JUNCTION,
             FORT ROAD, KANNUR DISTRICT, PIN - 670001

             BY ADVS.
             SHRI.C.DINESH, CGC
             SHRI.K.S.PRENJITH KUMAR, SC, NATIONAL MEDICAL
             COMMISSION
             SMT.O.M.SAHALIMA, DSGI
             SRI.SHAMEER P.M,GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-339:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 16359 OF 2025

PETITIONERS:

     1      HAREESH K V
            AGED 58 YEARS
            S/O KUMARAN, 'DEVIKA', NEAR G H S SCHOOL, AROLI,
            P O AROLI, PAPPINISSERI, KANNUR DISTRICT, PIN -
            670561

     2      RASEENA P K
            AGED 48 YEARS
            W/O HAREESH K V, HARIPRIYA, MAVILAYI, P O
            MAVILAYI, KANNUR NOW RESIDING AT 'DEVIKA', NEAR
            G H S SCHOOL, P O AROLI, PAPPINISSERI, KANNUR
            DISTRICT, PIN - 670561

            BY ADV
            SRI.P.U.SHAILAJAN


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI,
            PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SECRETARIAT,
            THIRUVANANTHAPURAM DISTRICT, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH (RCH)
            OFFICER
            DISTRICT MEDICAL OFFICER, KERALA, KANNUR, PIN -
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-340:-


             670002

     4       ARMC IVF FERTILITY CENTRE
             1ST FLOOR, GRAND PLAZA, NEAR PRABHATH JUNCTION,
             FORT ROAD, KANNUR DISTRICT, REPRESENTED BY ITS
             MANAGING DIRECTOR., PIN - 670001


             BY ADV
             SRI.RAHUL VENUGOPAL
             SRI.SHAMEER P.M, GP
             SMT.O.M.SHALIMA, DSGI


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-341:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 21151 OF 2025

PETITIONERS:

     1      RAJESWARY.R
            AGED 46 YEARS
            W/O. RAMAKRISHNAN, MUKALUVILAKIZHAKKETHIL,
            KADAMPANAD.P.O., PATHANAMTHITTA, PIN - 691552

     2      RAMAKRISHNAN
            AGED 62 YEARS
            S/O. PARAMU ACHAJI, MUKALUVILAKIZHAKKETHIL,
            KADAMPANAD.P.O., PATHANAMTHITTA, PIN - 691552

            BY ADVS.
            SRI.RASHEED C.NOORANAD
            SRI.AADHIL RASHEED


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
            AND FAMILY WELFARE, SASTHRI BHAVAN,
            NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY MINISTRY OF HEALTH
            AND FAMILY WELFARE SECRETARIAT,
            THIRUVANANTHAPURAM,
            PIN - 695001

     3      THE DISTRICT REPRODUCTIVE AND CHILD HEALTH (RCH)
            OFFICER
            DISTRICT MEDICAL OFFICE, PARK AVENUE,
            MARINE DRIVE, ERNAKULAM, PIN - 682031
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-342:-



     4       LIFELINE MULTISPECIALTY HOSPITAL
             14TH MILE, MELOOD.P.O., ADOOR, PATHANAMTHITTA,
             REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
             DR.S.PAPPACHAN, GYNAECOLOGIST AND INFERTILITY
             SPECIALITY, REG.NO.11966., PIN - 691554

             BY ADV
             SMT.SREELAKSHMI SURESH, CGC
             SMT.O.M.SHALIMA, DSGI
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES,        THE COURT ON         31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-343:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 22557 OF 2025

PETITIONERS:

     1      PRAKASH BABU
            AGED 58 YEARS
            C/O. R. LIJIYA, UZHATHIL,
            THIRUMOOLAPURAM P.O, THIRUVALLA,
            PATHANAMTHITTA, PIN - 689101

     2      LIJIYA PRAKASH BABU
            AGED 51 YEARS
            W/O PRAKASH BABU UZHATHIL,
            THIRUMOOLAPURAM P.O, THIRUVALLA,
            PATHANAMTHITTA, PIN - 689101


            BY ADV
            SRI.ATHUL M.V.
RESPONDENTS:

     1      UNION OF INDIA
            MINISTRY OF HEALTH AND FAMILY WELFARE,
             BHAVAN, NEW DELHI, REPRESENTED BY ITS
            CHIEF SECRETARY, PIN - 110001

     2      NATIONAL ASSISTED REPRODUCTIVE TECHNOLOGY AND
            SURROGACY BOARD
            DEPARTMENT OF HEALTH RESEARCH, 2ND FLOOR,
            IRCS BUILDING 1, RED CROSS ROAD, NEW DELHI
            REPRESENTED BY ITS CHAIRMAN., PIN - 110001

            BY ADV
            SRI.K.ARJUN VENUGOPAL, CGC
            SRI.SHAMEER P.M, GP
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-344:-




      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-345:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 23300 OF 2025

PETITIONERS:

     1      YAMUNA.C
            AGED 50 YEARS
            W/O R.MADHU, KATTU VEEDU, ARATTUKADAVU,
            VEERANAKAVU P.O, VERRANAKAVU,
            THIRUVANANTHAPURAM., PIN - 695572

     2      R. MADHU
            AGED 50 YEARS
            S/O RAVINDRAN NAIR. KATTU VEEDU, ARATTUKADAVU,
            VEERANAKAVU P.O, VERRANAKAVU,
            THIRUVANANTHAPURAM., PIN - 695572

            BY ADVS.
            SHRI.FIRDOUSE.K.K
            SHRI.ALTHAF NABEEL
            SHRI.ARUN B.
            SHRI.SRIKANTH THAMBAN



RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,MINISTRY OF HEALTH
            AND FAMILY WELFARE,SASTRI BHAVAN, NEWDELHI, PIN
            - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,DEPARTMENT OF
            HEALTH AND FAMILY WELFARE, PIN - 682031

     3      SABINE HOSPITALS
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-346:-


            REPRESENTED BY ITS MANAGING DIRECTOR,SABINE
            JUNCTION, ANAYARA P.O, TRIVANDRUM DISTRICT., PIN
            - 695029


            BY ADV
            SRI.VISHNU J, CGC
            SRI.SHAMEER P.M, GP


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-347:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 35013 OF 2025

PETITIONERS:

     1      S KALADEVI
            AGED 53 YEARS
            W/O ANANDKUMAR N, SNEHA THEERAM, VAYAKKALOOR,
            VILAVANCODE P.O, KANJAPURAM DIST, KANNIYAKUMARI,
            PIN - 629154

     2      ANANDKUMAR N
            AGED 54 YEARS
            S/O LT. NARAYANA PILLAI, 25/27B,SNEHA THEERAM,
            VAYAKKALOOR, VILAVANCODE P.O, KANJAPURAM DIST,
            KANNIYAKUMARI, PIN - 629154

            BY ADVS.
            SHRI.ANANDAKRISHNAN K.
            SMT.HIMA S. NAIR
            SMT.JAYALEKSHMI JAYARAJ
            SHRI.VIGNESH R. BHAT


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY THE SECRETARY TO THE DEPARTMENT
            OF HEALTH AND FAMILY WELFARE ROOM NO. 402-D,
            NIRMAN BHAWAN, NEW DELHI, PIN - 110011

     2      DIRECTOR OF HEALTH SERVICES
            DIRECTORATE OF HEALTH SERVICES, GENERAL HOSPITAL
            JUNCTION, THIRUVANANTHAPURAM, PIN - 695035

     3      SAMAD HOSPITAL
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-348:-


            REPRESENTED BY MANAGING DIRECTOR V. V. ROAD,
            PATTOOR, THIRUVANANTHAPURAM, PIN - 695035



            BY ADV
            SRI.K.K.SETHUKUMAR, CGC
            SRI.SHAMEER P.M, GP


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-349:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 36167 OF 2025

PETITIONER:

            PREEJA SUNILKUMAR
            AGED 49 YEARS
            W/O A J SUNILKUMAR , RESIDING AT ANITHALAYAM,
            CMC 15,MARUTHORVATTOM,CHERTHALA,KOKKOTHAMANGALAM
            CHERTHALA, ALAPPUZHA ,KERALA, PIN - 688539

            BY ADVS.
            SHRI.ANANDAKRISHNAN K.
            SMT.HIMA S. NAIR


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY THE SECRETARY TO THE DEPARTMENT
            OF HEALTH AND FAMILY WELFARE ROOM NO. 402-D,
            NIRMAN BHAWAN, NEW DELHI -, PIN - 110011

     2      DIRECTOR OF HEALTH SERVICES
            DIRECTORATE OF HEALTH SERVICES, GENERAL HOSPITAL
            JUNCTION, THIRUVANANTHAPURAM -, PIN - 695035

     3      KINDER WOMEN'S HOSPITAL & FERTILITY CENTRE PVT
            LTD
            MARUTHORVATTAM TEMPLE ROAD, NEAR NH CHERTHALA -
            REPRESENTED BY ITS MANAGING DIRECTOR, PIN -
            688539


            BY ADV
            SMT.O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
            INDIA
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-350:-


            SRI.SHAMEER P.M, GP




      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-351:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 36427 OF 2025

PETITIONERS:

     1      PUSHPAKUMAR
            AGED 56 YEARS
            S/O NANAPPAN, MUTTAMMEL, KAVUNKAL,
            MANNANCHERRY, MANNANCHERRY.P.O,
            ALLAPPUZHA, KERALA, PIN - 688538

     2      SANDHYA.M.K
            AGED 45 YEARS
            W/O PUSHPAKUMAR, KAVARISAM PARAMBU,
            EZHUPUNNA SOUTH, EZHUPUNNA SOUTH.P.O,
            ALAPPUZHA, KERALA, PIN - 688537

            BY ADVS.
            KUM.GAYATHRI MURALEEDHARAN
            SMT.ARCHANA B.
            SHRI.AJIN K. KURIAKOSE
            SMT.SRUTHILAKSHMI SHAJI


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY FOR
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            NIRMAN BHAVAN, MAULANA AZAD ROAD, NEW DELHI,
            PIN - 110001

     2      STATE OF KERALA,
            REPRESENTED BY THE CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-352:-



     3       KERALA STATE ASSISTED REPRODUCTIVE TECHNOLOGY
             AND SURROGACY BOARD
             REPRESENTED BY ITS CHAIRPERSON,
             DIRECTORATE OF MEDICAL EDUCATION,
             MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM,
             PIN - 695011

     4       DISTRICT REPRODUCTIVE AND CHILD HEALTH OFFICER,
             4. ALAPPUZHA DISTRICT MEDICAL OFFICE (H),
             GENERAL HOSPITAL COMPOUND, IRON BRIDGE P.O.,
             ALAPPUZHA, PIN - 688011

     5       YANA IVF - YANA WOMEN'S HOSPITAL AND FERTILITY
             CENTRE
             THIRUVANANTHAPURAM, 1161-3, KOCHANNAN MUKK,
             MEDICAL COLLEGE, TC 96, ULLOOR - AKKULAM RD, PO,
             PSC NAGAR, ULLOOR, THIRUVANANTHAPURAM, KERALA,
             REPRESENTED BY ITS DIRECTOR, PIN - 695011


             BY ADV
             SMT.LAKSHMI MEENAKSHI P.R., CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-353:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 36703 OF 2025

PETITIONERS:

     1      REENA
            AGED 45 YEARS
            W/O DILEEP KUMAR MUTTATHUPARAMBIL,
            KULUKKALLUR P.O, PALAKKAD DIST.,
            PIN - 679337

     2      DILEEP KUMAR
            AGED 56 YEARS
            MUTTATHUPARAMBIL, KULUKKALLUR P.O,
            SHORNOOR, PALAKKAD DIST.-, PIN - 679337

            BY ADVS.
            SRI.P.ANOOP (MULAVANA)
            SMT.RAJITHA V.K


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA, REPRESENTED BY ITS SECRETARY
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH
            ("RCH") OFFICER, DISTRICT MEDICAL OFFICE,
            ERNAKULAM, PARK AVENUE, MARINE DRIVE,
            ERNAKULAM-, PIN - 682011
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-354:-


     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY P.O, MUVATTUPUZHA -, PIN - 686673

             BY ADV
             SMT.SREELAKSHMI SURESH, CGC
             SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-355:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 37156 OF 2025

PETITIONERS:

            HASEENA SIYAD
            AGED 48 YEARS
            W/O SIYAD S SHAILA MANZIL,
            ATHIPPARAMBU, VELLAKKINAR WARD,
            OPP.MICRO WAVE STATION , ALAPPUZHA,
            PIN - 688001

            BY ADV
            SMT.HIMA S. NAIR


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY THE SECRETARY TO THE DEPARTMENT
            OF HEALTH AND FAMILY WELFARE,ROOM NO. 402-D,
            NIRMAN BHAWAN, NEW DELHI, PIN - 110011

     2      DIRECTOR OF HEALTH SERVICES,
            DIRECTORATE OF HEALTH SERVICES,
            GENERAL HOSPITAL JUNCTION,
            THIRUVANANTHAPURAM, PIN - 695035

     3      KINDER WOMEN'S HOSPITAL AND FERTILITY CENTRE
            PVT.LTD
            REPRESENTED BY ITS MANAGING DIRECTOR
            MARUTHORVATTAM TEMPLE ROAD, NEAR N.H CHERTHALA,
            PIN - 688539


            BY ADV
            SMT.CHANDINI G NAIR, CGC
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-356:-


            SRI. SHAMEER P.M, GP




      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                    2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-357:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 37498 OF 2025

PETITIONERS:

     1      NARAYANAN.K
            AGED 57 YEARS
            S/O. KANNAN, MANATTUCHALIL HOUSE,
            THARIYERI, MANIYOOR, CHEKKIKULAM,
            KANNUR-, PIN - 670592

     2      RAJANI PANNEN
            AGED 53 YEARS
            W/O. NARAYANAN, MANATTUCHALIL HOUSE,
            THARIYERI, MANIYOOR, CHEKKIKULAM,
            KANNUR-, PIN - 670592

            BY ADVS.
            SRI.K.C.SANTHOSHKUMAR
            SMT.K.K.CHANDRALEKHA
            SMT.K.S.SUDHA
            SMT.ANUPAMA JOHNY


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI,, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-358:-


             ("RCH") OFFICER DISTRICT MEDICAL OFFICE,
             DISTRICT HOSPITAL, KANNUR -, PIN - 670001

     4       M/S. BIRLA FERTILITY & IVF
             ASIAN REPRODUCTIVE CENTRE PVT. LTD.
             IVF FERTILITY CENTRE, FIRST FLOOR,
             GRAND PLAZA, NEAR PRABATH JUNCTION,
             FORT ROAD, KANNUR DISTRICT -
             REPRESENTED BY THE MANAGER, PIN - 670001

             BY ADV
             SMT.JOLIMA GEORGE, CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-359:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 37560 OF 2025

PETITIONERS:

     1      NISHA.P.A
            AGED 52 YEARS
            W/O PRAMOD KUMAR.C.P, PERUMBANKUDY HOUSE,
            MANAKKAPPADY, THRIKKARIYOOR.P.O, ERNAKULAM,
            PIN - 686692

     2      PRAMOD KUMAR.C.P
            AGED 53 YEARS
            S/O C.K.PURUSHOTHAMAN PILLA,
            CHOORAMPILLIL HOUSE, CHOWARA.P.O,
            CHENGAMMANAD, ERNAKULAM, PIN - 683571


            BY ADVS.
            SRI.T.P.SANTHOSH KUMAR
            SRI.C.H.ABDUL RASAC


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH
            ("RCH") OFFICER
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-360:-


             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             PIN - 682011

     4       SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
             REPRESENTED BY ITS MANAGING DIRECTOR,
             PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673

             BY ADV
             SRI.ROHITH R. KARTHA, CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-361:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 38135 OF 2025

PETITIONERS:

     1      K. P. ASHOKAN
            AGED 57 YEARS
            S/O K. KRISHNAN, INDEEVARAM,
            KURENTE PEEDIKA, MUZHAPPALA (P.O),
            KANNUR DISTRICT., PIN - 670611

     2      RISHA K.P
            AGED 47 YEARS
            W/O K. P. ASHOKAN, INDEEVARAM,
            KURENTE PEEDIKA, MUZHAPPALA (P.O),
            KANNUR DISTRICT., PIN - 670711

            BY ADVS.
            SRI.JAWAHAR JOSE
            SRI.SANAND RAMAKRISHNAN
            SRI.AUGUSTINE P.
            SMT.CISSY MATHEWS
            SRI.GREGORY PRINCE MYLADI



RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI., PIN - 110001

     2      THE NATIONAL ASSISTED REPRODUCTIVE TECHNOLOGY
            AND SURROGACY BOARD
            REPRESENTED BY ITS SECRETARY,
            DEPARTMENT OF HEALTH RESEARCH,
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                  :-362:-


             2ND FLOOR, IRCS BUILDINGS - 1,
             RED CROSS ROAD, NEW DELHI., PIN - 110001


     3       THE SECRETARY
             MINISTRY OF HEALTH AND FAMILY WELFARE,
             GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.,
             PIN - 695001

     4       THE NATIONAL MEDICAL COMMISSION
             THE NATIONAL MEDICAL COMMISSION,
             REPRESENTED BY ITS CHAIRMAN, POCKET-14,
              8, DWARAKA PHASE - I, NEW DELHI.,
             PIN - 110077

     5       THE KERALA STATE MEDICAL COUNCIL FOR MODERN
             MEDICINE,
             REPRESENTED BY ITS REGISTRAR,
             COMBINED COUNCIL BUILDING, RED CROSS ROAD,
             NEAR GENERAL HOSPITAL, THIRUVANANTHAPURAM.,
             PIN - 695035

     6       THE DISTRICT REPRODUCTIVE & CHILD HEALTH OFFICER
             DISTRICT MEDICAL OFFICE, KASARAGOD., PIN -
             671121

     7       THE CITY INSTITUTE OF MEDICAL SCIENCES
             (KERALA) PRIVATE LIMITED
             REPRESENTED BY THE MANAGING DIRECTOR,
             KUSAVANKUNNU, RAM NAGAR ROAD, AJANUR (P.O),
             KASARAGOD., PIN - 671531

             BY ADVS.
             SRI.MANOJ KUMAR K.G., CGC
             SHRI.K.S.PRENJITH KUMAR, SC, NATIONAL MEDICAL
             COMMISSION
             SRI.VIVEK MENON
             SRI.JAGAN ABRAHAM M.GEORGE
             SRI.JOSEPH GEORGE (KANNAMPUZHA)
             SRI.YOHAAN KAITHARA XAVIER
             SRI.GEORGE JOSEPH
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-363:-



ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-364:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 39326 OF 2025

PETITIONERS:

     1      SEEMA VINOD
            AGED 52 YEARS
            W/O VINOD VASAVAN, V. N. BHAVAN,
            ERAVANKARA PO MAVELIKKARA,, PIN - 690108

     2      VINOD VASAVAN
            AGED 53 YEARS
            S/O LATE N. N VASAVAN, RESIDING AT V. N. BHAVAN,
            ERAVANKARA P.O MAVELIKKARA,, PIN - 690108


            BY ADVS.
            SHRI.MANU NAIR G.
            SHRI.BHARATH MURALI
            SRI.THOMAS P.MAKIL
            SHRI.AJAY SANKAR
RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110011

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,PIN - 695001

     3      THE DISTRICT REPRODUCTIVE & CHILD HEALTH (RCH)
            OFFICER, KOLLAM DISTRICT,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-365:-


             OFFICE OF THE DISTRICT MEDICAL OFFICER OF
             HEALTH, DISTRICT MEDICAL OFFICE COMPOUND,
             KOLLAM, PIN - 691001

     4       DR. HARI'S FERTILITY CLINIC
             REPRESENTED BY DR. HARIKUMAR G,
             CONSULTANT IN REPRODUCTIVE MEDICINE AND
             DIRECTOR IVF, UNNUNI TOWERS,
             NEAR SANKER'S HOSPITAL,
             OPPOSITE M. K. BRIDAL SIGNATURE,
             CHAMKKADA, KOLLAM, KERALA ., PIN - 691001

             BY ADVS.
             SHRI.K.K.SETHUKUMAR, CGC
             SRI.AJMAL A.
             SMT.ANANYA M.G.
             SRI.MANOJ SREEDHAR
             SMT.PRIYANKA SHARMA M.R.
             SRI.DHANUSH C.A.
             SMT.BENCY M. RAJ

             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-366:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 42430 OF 2025

PETITIONERS:

     1      CHANDRAN.B
            AGED 54 YEARS
            S/O BALAKRISHNAN ASHARY, UTHRAM NIVAS,
            PEYAD P.O., ALAKUNNAM, VILAPPIL,
            THIRUVANANTHAPURAM DISTRICT, PIN - 695573

     2      RAMANI.K
            AGED 50 YEARS
            W/O CHANDRAN.B UTHRAM NIVAS,
            PEYAD P.O., ALAKUNNAM, VILAPPIL,
            THIRUVANANTHAPURAM DISTRICT, PIN - 695573

            BY ADV
            SRI.LATHEESH SEBASTIAN
RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY THE SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            3RD & 4TH FLOOR INDIAN RED CROSS SOCIETY
            BUILDING, SANSAD MARG, 1, RED CROSS ROAD, SANSAD
            MARG AREA,
            NEW DELHI, DELHI ., PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY THE PRINCIPAL SECRETARY TO
            HEALTH AND FAMILY WELFARE DEPARTMENT,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 69500

     3      STATE ASSISTED REPRODUCTIVE TECHNOLOGY SURROGACY
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-367:-


             BOARD
             GENERAL HOSPITAL JUNCTION, THIRUVANANTHAPURAM
             REPRESENTED BY ITS SECRETARY, PIN - 695001

     4       VITHAYATHIL HEALTH CARE PVT. LTD.
             TC 96/1161-3, ULLOOR - AKKULAM ROAD,
             MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM,
             PIN - 695011

             BY ADV
             SMT.M.SANTHY, CGC
             SRI.SHAMEER P.M,GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-368:-




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 43035 OF 2025

PETITIONERS:

     1      MAHADEVA IYER S
            AGED 50 YEARS
            SHIVASAILAM, T V PURAM ROAD,
            NEAR UDAYANAPURAM U P SCHOOL,
            UDAYANAPURAM P O, VTC VADAKKEMURI,
            KOTTAYAM DISTRICT, PIN - 686143

     2      SHEEJA
            AGED 50 YEARS
            W/O MAHADEVA IYER S, AGED 50,
            SHIVASAILAM, T V PURAM ROAD,
            NEAR UDAYANAPURAM L P SCHOOL,
            UDAYANAPURAM P O, VTC VADAKKEMURI,
            KOTTAYAM DISTRICT, PIN - 686143

            BY ADVS.
            SMT.M.M.BABY
            SRI.S.JIJI
            SRI.JOHNY K. JOHN


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY SECRETARY TO GOVERNMENT
            MINISTRY OF HEALTH & FAMILY WELFARE,
            SASTHRY BHAVAN , NEW DELHI, PIN - 110001

     2      THE CHAIRMAN
            NATIONAL MEDICAL COMMISSION POCKET -14,
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-369:-


             SECTOR -8 DWARAKA PHASE-1, NEW DELHI,
             PIN - 110077

     3       STATE OF KERALA
             REPRESENTED BY SECRETARY
             MINISTRY OF HEALTH & FAMILY WELFARE
             GOVT.SECRETARIAT, THIRUVANANTHAPURAM,
             PIN - 695001

     4       THE DISTRICT REPRODUCTIVE AND CHILD HEALTH
             OFFICER
             DISTRICT MEDICAL OFFICE, COLLECTORATE, KOTTAYAM,
             KERALA, PIN - 686002

     5       THE MANAGING DIRECTOR
             CRAFT FERTILITY CENTRE PRIVATE LIMITED
             IMPERIAL AMITY, DOOR NO. 45/2444G
             CHALIKKAVATTOM, NH BYEPASS, ERNAKULAM,
             PIN - 682032

             BY ADVS.
             SMT.R.ASALATHA VARMA, CGC
             SRI.K.S.PRENJITH KUMAR, SC, NATIONAL MEDICAL
             COMMISSION
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-370:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 44588 OF 2025

PETITIONERS:

     1      REMESHAN VATAKKINIYIL
            AGED 57 YEARS
            S/O ROHINI V,VATAKKINIYIL HOUSE,
            ELAYAVOOR. P.O., VARAM S.O, KANNUR DISTRICT,
            KERALA, PIN - 670594

     2
            PREEJA MAYALAKKARA
            AGED 50 YEARS
            W/O REMESHAN VATAKKINIYIL, VATAKKINIYIL HOUSE,
            ELAYAVOOR. P.O., VARAM S.O, KANNUR DISTRICT,
            KERALA, PIN - 670594


            BY ADVS.
            SRI.V.R.GOPU
            SHRI.J.NARAYANA PILLAI
            SMT.URMILA.M.G
            SMT.K.PRIYADERSINI


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH & FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH & FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-371:-


     3       THE CHAIRMAN
             NATIONAL MEDICAL COMMISSION, POCKET-14.
             SECTOR-8, DWARAKA PHASE-I, NEW DELHI,
             PIN - 110077

     4       THE DISTRICT REPRODUCTIVE &
             CHILD HEALTH (RCH) OFFICER
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK AVENUE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     5       DREAM FLOWER IVF CENTRE
             OPPOSITE TOWN POLICE STATION,
             BANK ROAD, KASARGOD. REPRESENTED BY
             ITS DIRECTOR, PIN - 671121

             BY ADV
             SMT.GOWRI MENON, CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                     2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-372:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 44760 OF 2025

PETITIONERS:

     1      NUSAIBA C,
            AGED 46 YEARS
            W/O ASIM A. H., W/O ASIM A. H.,
            RESIDING AT THAQDEER MANZIL M.S WARD,
            ALAPPUZHA KERALA, PIN - 688001

     2      ASIM A.H
            AGED 56 YEARS
            S/O HUSSAIN, RESIDING AT THAQDEER MANZIL M.S
            WARD, ALAPPUZHA KERALA _, PIN - 688001

            BY ADV
            SMT.N.S.REHNA
RESPONDENTS:

     1      STATE OF KERALA
            REPRESENTED BY THE PRINCIPLE SECRETARY,
            HEALTH AND FAMILY WELFARE DEPARTMENT,
            GOVT. SECRETARIATE, THIRUVANANTHAPURAM,
            PIN - 695001

     2      STATE ART & SURROGACY BOARD (KERALA)
            REPRESENTED BY THE JOINT SECRETARY,
            GOVT. SECRETARIATE, THIRUVANANTHAPURA -,
            PIN - 695001

     3      KINDER WOMEN'S HOSPITAL AND FERTILITY CENTRE (P)
            LTD
            REPRESENTED BY ITS PUBLIC RELATIONS OFFICER,
            MARUTHORVATTOM, TEMPLE ROAD,
            NEAR NATIONAL HIGHWAY, CHERTHALA
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-373:-


            ALAPPUZHA, PIN -688 599.

            BY ADV
            SRI.SHAMEER P.M, GP


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                  :-374:-



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 44909 OF 2025

PETITIONERS:

     1      JAYA MURALI @ JAYA KARUNAKARAN
            AGED 50 YEARS
            W/O MURALI P T, PUNAKKAL THADATHIL HOUSE,
            KOTHALA PO, KOTTAYAM, PIN - 686502

     2      MURALI P T
            AGED 53 YEARS
            S/O SANKARAN THANKAPPAN, PUNAKKAL
            THADATHIL HOUSE, KOTHALA PO, KOTTAYAM,
            PIN - 686502

            BY ADV
            SRI.ANANTHAKRISHNAN A. KARTHA
RESPONDENTS:

     1      THE UNION OF INDIA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SASTHRI BHAVAN, NEW DELHI, PIN - 110001

     2      THE CHAIRMAN
            NATIONAL MEDICAL COMMISSION, POCKET - 14,
            SECTOR 8, DWARAKA PHASE - I, NEW DELHI,
            PIN - 110077

     3      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-375:-


     4       THE REGISTRAR
             KERALA STATE MEDICAL COUNCIL FOR MODERN
             MEDICINE, COMBINED COUNCIL BUILDING, RED CROSS
             ROAD,
             NEAR GENERAL HOSPITAL, THIRUVANANTHAPURAM,
             PIN - 695035

     5       THE DISTRICT REPRODUCTIVE &
             CHILD HEALTH (RCH) OFFICER
             DISTRICT MEDICAL OFFICE, ERNAKULAM,
             PARK EVE, MARINE DRIVE, ERNAKULAM,
             KERALA, PIN - 682011

     6       THE MANAGING DIRECTOR
             YANA IVF FERTILITY CENTRE,
             VITHAYATHIL HEALTHCARE PRIVATE LIMITED,
             MEDICAL COLLEGE PO, TRIVANDRUM, KERALA,
             PIN - 695011


             BY ADV
             SMT.SWATHYKRISHNA K., CGC
             SRI.SHAMEER P.M, GP


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
                                                   2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-376:-


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

 SATURDAY, THE 31ST DAY OF JANUARY 2026 / 11TH MAGHA, 1947

                       WP(C) NO. 45540 OF 2025

PETITIONERS:

     1      BEENA DAVID
            AGED 55 YEARS
            C/O MANOJ PT , PAVASSERIL KADAKKARAPALY
            CHERTHATA , ALAPPUZHA KERALA -,
            PIN - 688529

     2      MANOJ P T
            AGED 58 YEARS
            S/O: THOMAS, PAVASSERIL, KADAKKARAPALLY,
            ALAPPUZHA, KERALA, PIN - 688529

            BY ADVS.
            SHRI.ANANDAKRISHNAN K.
            SMT.HIMA S. NAIR
            SHRI.VIGNESH R. BHAT


RESPONDENTS:

     1      UNION OF INDIA
            REPRESENTED BY THE SECRETARY TO THE DEPARTMENT
            OF HEALTH AND FAMILY WELFARE ROOM NO. 402-D,
            NIRMAN BHAWAN, NEW DELHI -, PIN - 110011

     2      DIRECTOR OF HEALTH SERVICES
            DIRECTORATE OF HEALTH SERVICES, GENERAL HOSPITAL
            JUNCTION, THIRUVANANTHAPURAM -, PIN - 695035

     3      MANAGING DIRECTOR
            SABINE HOSPITAL,PEZHAKKEPPALY P.O,MUVATTUPUZHA
            -, PIN - 686673
                                                             2026:KER:8120
WP((C) No.352/2023 & con. cases

                                   :-377:-


     4       KINDER WOMEN'S HOSPITAL & FERTILITY CENTRE PVT
             LTD
             MARUTHORVATTAM TEMPLE ROAD, NEAR NH CHERTHALA -
             REPRESENTED BY ITS MANAGING DIRECTOR, PIN -
             688539


             BY ADV
             SRI.SHAMEER P.M, GOVERNMENT PLEADER
             SMT.R.ASALATHA VARMA, CGC


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON    27.01.2026,       ALONG     WITH       W.P.(C)   NO.352/2023   AND
CONNECTED CASES, THE COURT ON 31.01.2026 DELIVERED THE
FOLLOWING:
 WP(C) No.352/2023 & con. cases

                                        ..1..

           ------------------------------------------------------------------------
    W.P.(C) Nos.352/2023, 8806/2023, 11992/2023, 12992/2023,
  13416/2023, 13525/2023, 13628/2023, 13647/2023, 16106/2023,
  16107/2023, 16140/2023, 16173/2023, 16429/2023, 16431/2023,
  16496/2023, 16547/2023, 17635/2023, 18129/2023, 19054/2023,
  19143/2023, 19149/2023, 19238/2023, 19271/2023, 19611/2023,
  19860/2023, 19973/2023, 20357/2023, 20359/2023, 20504/2023,
  20748/2023, 20788/2023, 20902/2023, 20914/2023, 21079/2023,
  21084/2023, 21109/2023, 21346/2023, 21478/2023, 21783/2023,
  21804/2023, 22257/2023, 22788/2023, 22823/2023, 23019/2023,
  23418/2023, 24247/2023, 24748/2023, 24842/2023, 24912/2023,
  25037/2023, 25055/2023, 25072/2023, 25512/2023, 25780/2023,
  25970/2023, 25991/2023, 26087/2023, 26207/2023, 26494/2023,
  26888/2023, 26909/2023, 27372/2023, 27955/2023, 28059/2023,
  28296/2023, 28309/2023, 28310/2023, 28361/2023, 28618/2023,
  28681/2023, 29615/2023, 29753/2023, 29806/2023, 29808/2023,
  29842/2023, 29851/2023, 29947/2023, 32404/2023, 32465/2023,
  32479/2023, 32496/2023, 32551/2023, 32620/2023, 32632/2023,
  32699/2023, 32705/2023, 34258/2023, 34281/2023, 34306/2023,
  34687/2023, 34770/2023, 34774/2023, 34790/2023, 34891/2023,
  34948/2023, 34963/2023, 35025/2023, 35039/2023, 35098/2023,
  35329/2023, 35484/2023, 35964/2023, 36032/2023, 36857/2023,
  37048/2023, 38525/2023, 39190/2023, 39411/2023, 39532/2023,
  39597/2023, 40324/2023, 40613/2023, 41885/2023, 42431/2023,
 42480/2023, 43271/2023, 43303/2023, 43525/2023, 3/2024, 9/2024,
 67/2024, 1182/2024, 1729/2024, 1745/2024, 2701/2024, 3108/2024,
     3375/2024, 3515/2024, 3602/2024, 3861/2024, 5143/2024,
     6939/2024, 9085/2024, 9104/2024, 9199/2024, 9209/2024,
   9648/2024, 10413/2024, 10509/2024, 10531/2024, 11301/2024,
  13278/2024, 13353/2024, 13779/2024, 15621/2024, 17441/2024,
  17973/2024, 17992/2024, 18001/2024, 18013/2024, 18015/2024,
  18035/2024, 18560/2024, 19986/2024, 20013/2024, 20319/2024,
  20506/2024, 21179/2024, 21199/2024, 22735/2024, 23271/2024,
  23348/2024, 23973/2024, 27586/2024, 40119/2024, 44092/2024,
  12380/2025, 14623/2025, 16359/2025, 21151/2025, 22557/2025,
  23300/2025, 35013/2025, 36167/2025, 36427/2025, 36703/2025,
  37156/2025, 37498/2025, 37560/2025, 38135/2025, 39326/2025,
  42430/2025, 43035/2025, 44588/2025, 44760/2025, 44909/2025,
                                        45540/2025
                 ................................................................
 WP(C) No.352/2023 & con. cases

                                   ..2..



                                 JUDGMENT

These writ petitions are filed by the petitioners, who are husband and wife or either of them, having crossed the upper age limit of 50 years for women and 55 years for men prescribed under the Assisted Reproductive Technology (Regulation) Act, 2021 (for short, "the Act"). The Act prohibits the application of the Assisted Reproductive Technology services (ART services) to the persons above the prescribed age limit. Challenging the constitutional validity of Section 21(g) of the Act to the extent it prescribes maximum age for men and women to seek ART services from licensed clinics and also seeking a direction to the respondents to take immediate steps to provide ART services to the petitioners, they have approached this Court with the above writ petitions.

2. Since the petitioners in these writ petitions are similarly situated and the issue involved is one and the same, these writ petitions are heard together and being disposed of by this common judgment. For disposing of the writ petitions, WP(C) No.352 of 2023 is taken as the leading case.

3. In these writ petitions, as stated above, either the husband WP(C) No.352/2023 & con. cases ..3..

or the wife crossed the upper age limit prescribed under the Act. According to the petitioners, the prescription of an upper age limit for men and women is violative of Article 14 of the Constitution of India. The petitioners have also challenged the Act on the ground that it does not contain any transitional provision.

4. All these writ petitions were contested by the Union of India by filing counter affidavits and statements. In WP(C) No.352 of 2023, the Union of India filed a counter affidavit, contending that the Constitution of India mandates the State to act as parent's patria for the protection, wellbeing and welfare of all children. It is also contended that the core guiding force and the basic structure of the Act is completely allied with the other statutory provisions enacted for the welfare of the children. According to the Union of India, the issue regarding prescribing age limit for men and women has been considered by the Department Related Parliamentary Standing Committee on Health and Family Welfare and the same recommended the age criteria of 21 to 50 years for women and 21 to 55 years for men for availing ART services. It is also pointed out that the Single Bench of this Court, in Nandini K. v. Union of India [2023 (1) KHC 149], upheld the constitutional validity of Section 21(g) of the Act and WP(C) No.352/2023 & con. cases ..4..

the directions given therein were taken up with the National Board. It is also stated that Section 21(g) of Chapter-IV of the Act, prescribing the age limits for availing ART services is under consideration before the apex court in WP(C) No.756/2022 and connected IAs.

5. Thereafter, a statement dated 20.01.2026 was filed by the Union of India in WP(C) No.352 of 2023, stating that the learned Single Judge of this Court in Nandini K. (supra) had upheld the age limit fixed under Section 21(g) of the Act, and that, aggrieved by the directions passed therein, the Union of India filed appeals, which were allowed holding, "Thus for the reason aforementioned, we hereby allow the intra court appeal viz-a-viz the directions issued in the impugned judgment and uphold findings negating the challenge to provisions of Section 21(g) of the Act of 2021." According to the Union of India, since the Division Bench of this Court allowed the appeal filed by them, these writ petitions are only to be dismissed.

6. I have heard the respective learned counsel appearing for the petitioners in the writ petitions, the learned Deputy Solicitor General of India and the learned Government Pleader.

7. The learned counsel for the petitioners submitted that the Division Bench of this Court, by judgment dated 25.06.2025, WP(C) No.352/2023 & con. cases ..5..

dismissed WA No.1331 of 2025 filed by the Union of India against the judgment in Nandini (supra). It is further submitted that since another judgment dated 18.07.2025 was passed by another Division Bench of this Court in Union of India v. Nandini K. [2025 KHC OnLine 2087], allowing the appeal filed by the Union of India, the matter has to be referred to the Full Bench for consideration of the issue. According to the learned counsel for the petitioners, since the earlier judgment was dated 25.06.2025 and the subsequent judgment was dated 18.07.2025, the judgment dated 25.06.2025 has to be followed and the judgment dated 18.07.2025 is per incuriam. It is also submitted that while dismissing the appeal (WA No. 1331 of 2025) filed by the Union of India by judgment dated 25.06.2025, the Division Bench of this Court considered the delay of 864 days in filing the appeal, however, dissatisfied with the reasons stated in the affidavit for condoning the delay, this Court dismissed the delay petition. According to the learned counsel for the petitioners, the Division Bench of this Court considered WA No.1331 of 2025 on merits and dismissed the appeal, holding as follows:

"Even on merits, if at all it is considered, the learned Single Judge has not touched the validity of Section 21(g) of the ART Act; instead, he has issued certain directions to the appellant, on which they are required to take a just and proper decision."

WP(C) No.352/2023 & con. cases ..6..

It is argued that since the delay petition was dismissed, it amounts to confirmation of the judgment passed by the learned Single Judge. To substantiate the arguments, the learned counsel for the petitioners relied on Thambi v. Mathew [1987 KHC 599], wherein it is held as follows:

"Dismissal of an appeal on the ground of limitation was thus held as amounting to a confirmation of the decree of the trial court on the merits of the case and the decision of the appellate court is held to be res judicata on the question of title raised in the connected appeal. This decision of the Supreme Court would clearly indicate that the decree of the trial court gets merged in the appellate court's decree even when the appeal is dismissed on a preliminary ground or as time- barred. In Annapu Ramanna v. Ponduri Sreeramulu, AIR 1958 Andh Pra 768 dealing with a case of dismissal at the admission stage under Order 41. Rule 11, C.P.C. Subba Rao, C.J. observed at p. 771 :
"The aforesaid provisions provide two modes for the disposal of an appeal. They were conceived for the expeditious disposal of frivolous appeals without giving notice to the respondent and causing him unnecessary trouble and expense and for the decision of arguable appeals after giving notice to the respondent and giving him an opportunity to support the decision of the trial court. The difference between the two modes lies, only in the manner of disposal but not in the essence."

8. The learned DSGI, on the other hand, submitted that the judgment dated 25.06.2025 in WA No.1331 of 2025 was not rendered on merits. According to the learned DSGI, this Court considered only the delay petition filed by the Union of India; and having not satisfied with the reasons stated in the affidavit, the delay petition was WP(C) No.352/2023 & con. cases ..7..

dismissed, consequent to which the appeal was also dismissed; and hence, it cannot be considered as a judgment rendered on merits of the appeal, whereas the judgment dated 18.07.2025 in Union of India v. Nandini K. [2025 KHC OnLine 2087] was rendered by the Division Bench of this Court on merits. Hence, the learned DSGI submitted that since the afore judgment was passed on merits, it is the binding judgment of this Court, which has to be followed. The learned DSGI further relied on the judgment of the apex court in State of Orissa & others v. Md. Illiyas [2006 KHC 28], wherein it was held as follows:

"12 When the allegation is of cheating or deceiving, whether the alleged act is wilful or not depends upon the circumstances of the case concerned and there cannot be any straitjacket formula. The High Court unfortunately did not discuss the factual aspects and by merely placing reliance on an earlier decision of the Court held that prerequisite conditions were absent. Reliance on the decision without looking into the factual background of the case before it, is clearly impermissible. A decision is a precedent on its own facts. Each case presents its own features. It is not everything said by a Judge while giving judgment that constitutes a precedent. The only thing in a Judge's decision binding a party is the principle upon which the case is decided and for this reason it is important to analyse a decision and isolate from it the ratio decidendi. According to the well settled theory of precedents, every decision contains three basic postulates: (i) findings of material facts, direct and inferential.An inferential finding of facts is the inference which the Judge draws from the direct,or perceptible facts; (ii) statements of the principles of law applicable to the legal problems disclosed by the facts; and (iii) judgment based on the combined effect of the above. A decision is an authority for what it actually decides. What is of the essence in a decision is its ratio and not every observation found therein nor what logically flows from the various observations made in the judgment. The enunciation of the reason or principle on which a question before a court has been decided is alone binding as a precedent. (See State of Orissa v. WP(C) No.352/2023 & con. cases ..8..
Sudhansu Sekhar Misra (1968(2) SCR 154) and Union of India v. Dhanwanti Devi (1996 (6) SCC 44).) A case is a precedent and binding for what it explicitly decides and no more. The words used byJudges in their judgments are not to be read as if they are words in an Act ofParliament. In Quinn v. Leathem (1901 AC 495 : 85 LT 289) the Earl of Halsbury, L.C.observed that every judgment must be read as applicable to the particular facts proved or assumed to be proved, since the generality of the expressions which are found there are not intended to be the exposition of the whole law but governed and qualified by the particular facts of the case in which such expressions are found and a case is only an authority for what it actually decides."

Referring to the above, the learned DSGI submitted that the observations made in judgment dated 25.06.2025 are not on merits and hence, it cannot be treated as a precedent for this Court.

9. I have considered the rival contentions raised on both sides. The petitioners in all these writ petitions challenge the constitutional validity of Section 21(g) of the Act and also seek directions to permit the petitioners to avail ART services from licensed clinics. The case of the petitioners and the prayers made in the writ petitions are similar to that of the case in Nandini K. v. Union of India [2023 (1) KHC 149], which was considered by a learned Single Judge of this Court. It was found therein that it is difficult to hold the prescription of upper age limit in Section 21(g) of the Act to be so excessive and arbitrary as to warrant judicial interference. At the same time, it was held that the imposition of age restriction without even a transitional provision, to be irrational and WP(C) No.352/2023 & con. cases ..9..

arbitrary. In Nandini K. v. Union of India [2023 (1) KHC 149], the following directions were issued by the learned Single Judge:

"(i) Those among the petitioners who were undergoing ART services as on 25.01.2022 shall be permitted to continue their treatment.
(ii) The National Board shall alert the Central Government about the need for having a re-look at the upper age limit prescribed in Section 21(g) of the Act.
(iii) The National Board shall also bring to the notice of the Central Government the requirement of including a transitional provision in the ART Act.
(iv) The above directions shall be complied by the National Board within three months of receipt of a copy of this judgment.
(v) Those among the petitioners who are yet to commence their ART treatment shall await the decision of the Central Government on the upper age limit and the transitional provision.
(vi) The liberty of the petitioners to approach this Court at a later stage, if so necessitated, is reserved."

10. The Union of India, aggrieved by the directions in the afore judgment, approached the Division Bench of this Court; and the Division Bench, allowed the appeal on merits as per the judgment in Union of India v. Nandini K. [2025 KHC OnLine 2087], which was relied on by the learned DSGI, wherein it was held in paragraph nos.14 and 15 as follows:

"14. The direction No.1 would be construed only for the purpose of the patients, who had availed the ART services under the erstwhile guidelines and once the one cycle is over, it cannot be permitted to continue under the old cycle as by that time, the new Act with effect from 25/01/2022 had already come into force. Since the WP(C) No.352/2023 & con. cases ..10..
NationalBoard has already deliberated upon the directions and found the provisions of the Act to be intact the aforementioned directions, in our considered view have become otiose.
15. Thus for the reason aforementioned, we hereby allow the intra court appeal vis-a-vis the directions issued in the impugned judgment and uphold findings negating the challenge to provisions of S.21(g) of Act of 2021."

11. Earlier, the Division Bench of this Court, in WA No.1331 of 2025, had dismissed the appeal filed by the Union of India since there was a delay in filing the appeal. The delay in filing the appeal was not condoned, consequent to which, the appeal was dismissed. While dismissing the appeal, observations were made regarding the directions given by the learned Single Judge. However, the Division Bench has not considered anything on merits that was raised in the appeal. The dismissal of the delay petition resulted in the consequential dismissal of the appeal, whereas the judgment in WA No.696 of 2024 was rendered on merits on 18.07.2025. In WA No.696 of 2024, the Division Bench considered in detail the facts and merits of the case and found that the constitutional validity of Section 21(g) of the Act was upheld by the learned Single Judge. It was further observed therein that the learned Single Judge ought not to have issued further directions and that, there was no requirement to issue such directions directing the Union of India to incorporate the WP(C) No.352/2023 & con. cases ..11..

aforementioned provisions in the already enacted and promulgated Act.

12. In Md. Illiyas (supra), it is held that it is not everything said by a Judge while giving judgment that constitutes a precedent. The only thing in a Judge's decision binding a party is the principle upon which the case is decided and for this reason, it is important to analyse a decision and isolate from it the ratio decidendi. The Division Bench of this Court, while dismissing the delay petition, has not arrived at any ratio and not decided the appeal on merits. However, subsequently, another Division Bench of this Court entertained and allowed the appeal filed by the Union of India. It is true that when the delay petition is dismissed, the consequential dismissal of the appeal will amount to confirmation of the impugned judgment. At the time of hearing the appeal before the subsequent Division Bench, no issue regarding res judicata had been raised by the parties and the Division Bench considered the matter on merits and allowed the appeal. The judgment in WA No.696 of 2024 dated 18.07.2025 is decided on merits considering the factual as well as legal aspects. Hence, this Court is bound by the judgment in WA No.696 of 2024, Union of India v. Nandini K. [2025 KHC OnLine 2087], an appeal filed by the WP(C) No.352/2023 & con. cases ..12..

Union of India against the directions of the learned Single Judge, which was allowed, upholding the findings negating the challenge to provisions of Section 21(g) of the Act. Therefore, I find that the petitioners are not entitled to any reliefs as claimed and the writ petitions are liable to be dismissed.

Accordingly, the writ petitions are dismissed.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE bka/-

WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-1-:

APPENDIX OF WP(C) NO. 352 OF 2023 PETITIONER EXHIBITS Exhibit1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE ELECTION IDENTITY CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER, ISSUED BY THE GOVERNMENT MEDICAL COLLEGE HOSPITAL, THRISSUR, DATED 29.11.2011 Exhibit P4 TRUE COPY OF THE OBSTETRICS ULTRA SOUND SCAN CONDUCTED ON THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 05.07.2014 Exhibit P5 TRUE COPY OF THE REPORT OF THE FOLLICULAR STUDY CONDUCTED ON THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 29.10.2014 Exhibit P6 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE KARE HOSPITAL, THRISSUR, DATED 22.08.2015 Exhibit P7 TRUE COPY OF THE ULTRASOUND SCAN CONDUCTED ON THE OBSTETRICS REGION OF THE 1ST PETITIONER DATED 16.09.2016, AT THE 4TH RESPONDENT HOSPITAL Exhibit P8 TRUE COPY OF THE PRESCRIPTION OF THE DOCTOR AT THRISSUR DISTRICT PANCHAYAT RAMAVARMA DISTRICT AYURVEDA HOSPITAL, THRISSUR, DATED 29.05.2021 Exhibit P9 TRUE COPY OF THE ULTRASOUND SCAN CONDUCTED ON THE OBSTETRICS REGION OF THE 1ST PETITIONER DATED 29.07.2022, AT THE 4TH RESPONDENT HOSPITAL Exhibit P10 TRUE COPY OF THE IVF SUMMARY OF THE 1ST PETITIONER DATED 27.11.2022 ISSUED BY THE 4TH RESPONDENT HOSPITAL Exhibit P11 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-2-:
CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENTS EXHIBITS in WP(C) NO.352/2023 Exhibit R1(a) Relevant extract of Report No. 129 of Department Related Parliamentary Standing Committee Exhibit R1(b) A true copy of the minutes of meeting and email of the aforesaid meeting of expert members of National Board dated 19.01.2023 Exhibit R1(c) A true copy of the letter no.

U.11021/01/2023-HR (Part-I) dated 31.3.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-3-:

APPENDIX OF WP(C) NO. 8806 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE IVF TREATMENT SUMMARY DATED 25.11.2022 ISSUED BY THE 4TH RESPONDENT HOSPITAL Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 Exhibit P5 TRUE COPY OF THE TREATMENT CERTIFICATE ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 11.05.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-4-:
APPENDIX OF WP(C) NO. 11992 OF 2023 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE MARRIAGE CERTIFICATE DATED 26.05.2002 OF THE PETITIONERS Exhibit P2 THE DISCHARGE SUMMARY OF THE 1ST PETITIONER ISSUED BY THE LIFE LINE SUPER SPECIALTY HOSPITAL FOR MOTHER& CHILD, ADOOR ON 26.07.2010 Exhibit P3 THE TRUE COPY OF THE TREATMENT CERTIFICATE ISSUED BY THE REPRODUCTIVE MEDICINE CONSULTANT OF 6TH RESPONDENT HOSPITAL ON 26.01.2023 ExhibitP4 THE TRUE COPY OF THE ULTRA SOUND SCAN REPORTS OBTAINED AS PART OF THE TREATMENT ON 20.06.2015 FROM VARIOUS CENTRES Exhibit P4 (1) THE TRUE COPY OF THE ULTRA SOUND SCAN REPORTS OBTAINED AS PART OF THE TREATMENT ON 24.07.2015, FROM VARIOUS CENTRES Exhibit P4(2) THE TRUE COPY OF THE ULTRA SOUND SCAN REPORTS OBTAINED AS PART OF THE TREATMENT ON 27.07.2015 FROM VARIOUS CENTRES Exhibit P4(3) THE TRUE COPY OF THE ULTRA SOUND SCAN REPORTS OBTAINED AS PART OF THE TREATMENT ON 21.08.2015 FROM VARIOUS CENTRES Exhibit P4(4) THE TRUE COPY OF THE ULTRA SOUND SCAN REPORTS OBTAINED AS PART OF THE TREATMENT ON 22.02.2016 FROM VARIOUS CENTRES Exhibit P4(5) THE TRUE COPY OF THE ULTRA SOUND SCAN REPORTS OBTAINED AS PART OF THE TREATMENT ON 12.11.2018 FROM VARIOUS CENTRES WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-5-:
APPENDIX OF WP(C) NO. 12992 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE ULTRA SOUND SCAN REPORT OF THE PELVIC REGION OF THE 1ST PETITIONER DATED 02.07.2013 CONDUCTED AT MEDISCAN ULTRASOUND SCAN CENTRE, KOTTAYAM Exhibit P4 TRUE COPY OF THE IUI CHART MAINTAINED AT THE GOVERNMENT MEDICAL COLLEGE HOSPITAL, KOTTAYAM LAST ENTRY DATED 07.01.2017 Exhibit P5 TRUE COPY OF THE ULTRA SOUND SCAN REPORT OF THE PELVIC REGION OF THE 1ST PETITIONER DATED 15.06.2018 CONDUCTED AT MEDISCAN ULTRASOUND SCAN CENTRE, KOTTAYAM Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 Exhibit P7 TRUE COPY OF THE CERTIFICATE ISSUED BY THE KUTTOOR VILLAGE PANCHAYAT DATED 18.04.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-6-:
APPENDIX OF WP(C) NO. 13416 OF 2023 PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE IDENTITY CARD ISSUED BY THE ELECTION COMMISSION OF INDIA TO THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE TREATMENT RECORDS OF THE 1ST PETITIONER COMMENCING FROM 20.08.2016, AT THE AMMA IVF AND FERTILITY CENTRE, ERNAKULAM Exhibit P4 TRUE COPY OF THE MEDICAL PRESCRIPTION ISSUED TO THE 1ST PETITIONER DATED 13.07.2017, FROM THE AMMA IVF AND FERTILITY CENTRE, ERNAKULAM Exhibit P5 TRUE COPY OF THE MEDICAL PRESCRIPTION ISSUED TO THE 1ST PETITIONER DATED 22.08.2017, FROM THE AMRITA INSTITUTE OF MEDICAL SCIENCES, ERNAKULAM Exhibit P6 TRUE COPY OF THE TREATMENT RECORDS OF THE 1ST PETITIONER COMMENCING FROM 05.01.2018, AT THE AMRITA INSTITUTE OF MEDICAL SCIENCES, ERNAKULAM Exhibit P7 TRUE COPY OF THE SSG REPORT OF THE 1ST PETITIONER DATED 17.02.2018, FROM THE AMRITA INSTITUTE OF MEDICAL SCIENCES, ERNAKULAM Exhibit P8 TRUE COPY OF THE ULTRA SOUND SCAN REPORT OF THE PELVIC REGION OF THE 1ST PETITIONER DATED 19.11.2020 CONDUCTED AT THE 4TH RESPONDENT HOSPITAL Exhibit P9 TRUE COPY OF THE LABORATORY RESULTS OF THE 1ST PETITIONER CONDUCTED AT THE 4TH RESPONDENT HOSPITAL DATED 22.12.2020 Exhibit P10 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE SREE NARAYANA INSTITUTE OF MEDICAL SCIENCES, ERNAKULAM DATED 11.08.2021 Exhibit P11 TRUE COPY OF THE GYNECOLOGY CHART OF THE 1ST PETITIONER DATED NIL, ISSUED BY THE SREE NARAYANA INSTITUTE OF MEDICAL SCIENCES, ERNAKULAM ON 11.08.2021 Exhibit P12 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-7-:
APPENDIX OF WP(C) NO. 13525 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAR CARD NO.49941725 5912 OF THE 1 ST PETITIONER Exhibit P2 TRUE COPY OF THE CERTIFICATE OF MARRIAGE OF THE PETITIONERS REGISTERED ON 26.06.2019 AND ISSUED BY REGISTRAR OF MARRIAGES.

Exhibit P3 TRUE COPY OF THE AADHAR CARD BEARING NO.4306 0395 0174 OF THE 2ND PETITIONER. Exhibit P4 TRUE COPY OF THE LETTER DATED 27.3.2023 FROM RESPONDENT NO.6.

WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-8-:

APPENDIX OF WP(C) NO. 13628 OF 2023 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE MEDICAL CERTILFICATE ISSUED BY DR. K V SEETHALEKSHMI, DOCTOR AT THE TELLICHERRY COOPERATIVE HOSPITAL, THALASSERY DATED 08.04.2023 Exhibit P4 TRUE COPY OF THE ULTRA SOUND SCAN CONDUCTED ON THE PELVIC REGION OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL, DATED 22.02.2022 Exhibit P5 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL, DATED 24.02.2022 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-9-:
APPENDIX OF WP(C) NO. 13647 OF 2023 PETITIONERS EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE ULTRA SOUND SCAN REPORT OF THE PELVIC REGION OF THE 1ST PETITIONER DATED 05.07.2014 CONDUCTED AT RAJENDRA NURSING HOME, KOZHIKODE Exhibit P4 TRUE COPY OF THE MEDICAL PRESCRIPTION ISSUED BY THE DOCTORS AT THE 4TH RESPONDENT HOSPITAL, DATED 30.04.2019, Exhibit P5 TRUE COPY OF THE LABORATORY REPORT OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL, DATED 14.05.2019 Exhibit P6 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER, ISSUED BY THE 4TH RESPONDENT, DATED 02.11.2020 Exhibit P7 TRUE COPY OF THE ULTRA SOUND SCAN REPORT OF THE PELVIC REGION OF THE 1ST PETITIONER DATED 01.07.2022 CONDUCTED AT THE 4TH RESPONDENT HOSPITAL Exhibit P8 TRUE COPY OF THE SUMMARY OF THE IVF PROCEDURE CONDUCTED ON THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 23.09.2022 Exhibit P9 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-10-:
APPENDIX OF WP(C) NO. 16106 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE LABORATORY REPORT OF THE 1ST PETITIONER DATED 18.01.2019 CONDUCTED AT ARMC IVF FERTILITY CENTRE, KOZHIKODE Exhibit P4 TRUE COPY OF THE MEDICAL RECORDS THAT WOULD INDICATED TREATMENT OF THE 1ST PETITIONER AT THE BABY MEMORIAL HOSPITAL, KOZHIKODE, DATED 07.11.2019 Exhibit P5 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER, MAINTAINED AT THE NCARE IVF CENTRE, MALAPPURAM, DATED 05.06.2021 Exhibit P6 TRUE COPY OF THE REPORTS OF A SERIES OF TESTS CONDUCTED ON THE 1ST PETITIONER, AT THE NAHAS HOSPITAL, MALAPPURAM ON 05.06.2021 Exhibit P7 TRUE COPY OF THE MEDICAL RECORDS AT IQRAA HOSPITAL, MALAPPURAM DATED 16.05.2022 Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1 Relevant extract of Report no. 129 of Department Related Parliamentary Standing Committee Exhibit R1(a) A copy of the minutes of meeting and email of the aforesaid meeting of expert members of National Board dated 19.01.2023 Exhibit R1(b) Instructions vide letter no.U.11021/01/2023-

HR (Part-I) dated 31.3.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-11-:

APPENDIX OF WP(C) NO. 16107 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER DATED 29.09.2018 AT TRIVANDRUM INFERTILITY CENTRE, THIRUVANANTHAPURAM Exhibit P4 TRUE COPY OF THE REPORT OF THE FOLLICULAR STUDY CONDUCTED ON THE 1ST PETITIONER DATED 22.04.2019 AT TRIVANDRUM INFERTILITY CENTRE, THIRUVANANTHAPURAM Exhibit P5 TRUE COPY OF THE REPORT OF THE FOLLICULAR STUDY CONDUCTED ON THE 1ST PETITIONER DATED 24.05.2019 AT TRIVANDRUM INFERTILITY CENTRE, THIRUVANANTHAPURAM Exhibit P6 TRUE COPY OF THE MEDICAL RECORD OF THE 1ST PETITIONER AT THE TRIVANDRUM INFERTILITY CENTRE, THIRUVANANTHAPURAM DATED 12.03.2021 Exhibit P7 TRUE COPY OF THE REPORT OF THE ABDOMEN AND PELVIC SCAN CONDUCTED ON THE 1ST PETITIONER AT THE DR. GOPINATH'S DIAGNOSTIC SERVICES, THIRUVANANTHAPURAM DATED 16.03.2021 Exhibit P8 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE TREATING DOCTOR AT THE TRIVANDRUM INFERTILITY CENTRE, THIRUVANANTHAPURAM DATED 08.05.2023 Exhibit P9 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-12-:
APPENDIX OF WP(C) NO. 16140 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE DOCTOR AT THE 4TH RESPONDENT HOSPITAL Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1 (a) True copy of the Relevant extract of Report no. 129 of Department Related Parliamentary Standing Committee.

Exhibit R1 (b) A true copy of the minutes of meeting and email of the aforesaid meeting of expert members of National Board dated 19.01.2023 Exhibit R1 (c) A true copy of the instructions issued by this department vide letter no.

U.11021/01/2023-HR (Part-I) dated 31.3.2023.

WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-13-:

APPENDIX OF WP(C) NO. 16173 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF TEH AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF TEH AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE ANTI MULLERIN HORMONE TEST REPORT OF THE 1ST PETITIONER DATED 17.05.2018 CONDUCTED AT NCARE IVF CENTRE, MALAPPURAM Exhibit P4 TRUE COPY OF THE TREATMENT RECORDS OF THE 1ST PETITIONER AT NCATE IVF CENTRE, MALAPPURAM, DATED 20.11.2018 Exhibit P5 TRUE COPY OF THE SUMMARY OF THE IVF PROCEDURE CONDUCTED AT NCARE IVF CENTRE, MALAPPURAM, DATED 05.01.2019 Exhibit P6 TRUE COPY OF THE REPORT OF THE FOLLOW-UP CHECK-UP, FERTILITY HORMONAL ASSAY, CONDUCTED AT NCARE IVF CENTRE, MALAPPURAM, ON THE 1ST PETITIONER, Exhibit P7 TRUE COPY OF THE REPORT OF SEMEN ANALYSIS OF THE 2ND RESPONDENT AT THE 4TH RESPONDENT HOSPITAL DATED 24.08.2020 Exhibit P8 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 06.09.2020 Exhibit P9 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-14-:
APPENDIX OF WP(C) NO. 16429 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF TEH AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF TEH AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER DATED 10.03.2002 CONDUCTED AT CARITAS HOSPITAL, KOTTAYAM Exhibit P4 TRUE COPY OF THE IUI REPORT OF THE 1ST PETITIONER AT MATHA HOSPITAL, KOTTAYAM, DATED 05.11.2012, Exhibit P5 TRUE COPY OF THE ULTRA SOUND SCAN REPORT OF THE PELVIC REGION OF THE 1ST PETITIONER DATED 14.04.2015, AT THE 4TH RESPONDENT HOSPITAL Exhibit P6 TRUE COPY OF THE ULTRA SOUND SCAN REPORT OF THE PELVIC REGION OF THE 1ST PETITIONER DATED 01.09.2016, AT THE 4TH RESPONDENT HOSPITAL Exhibit P7 TRUE COPY OF THE ULTRA SOUND SCAN REPORT OF THE PELVIC REGION OF THE 1ST PETITIONER DATED 20.07.2019, AT THE 4TH RESPONDENT HOSPITAL Exhibit P8 TRUE COPY OF THE ULTRA SOUND SCAN REPORT OF THE PELVIC REGION OF THE 1ST PETITIONER DATED 16.04.2021, AT THE 4TH RESPONDENT HOSPITAL Exhibit P9 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE TREATING DOCTOR AT THE 4TH RESPONDENT, TO THE 1ST PETITIONER, DATED 08.05.2023 Exhibit P10 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-15-:
APPENDIX OF WP(C) NO. 16431 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS OF THE PETITIONERS AT THE NYLE WOMEN'S AND CHILDREN'S SUPER SPECIALTY HOSPITAL, THRISSUR DATED 23.07.2018 Exhibit P4 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER, AT THE DOCTOR'S CLINIC, KUNNAMKULAM DATED 20.01.2020 Exhibit P5 TRUE COPY OF THE REPORT OF THE ULTRA SOUND SCAN ON THE PELVIC REGION OF THE 1ST PETITIONER AT THE ELITE MISSION HOSPITAL, THRISSUR, DATED 14.01.2022 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-16-:
APPENDIX OF WP(C) NO. 16496 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS OF THE PETITIONERS AT THE LLM HOSPITAL, KIDANGOOR COMMENCING FROM 11.04.2015 Exhibit P4 TRUE COPY OF THE REPORT OF THE ULTRA SOUND SCAN ON THE PELVIC REGION OF THE 1ST PETITIONER AT THE LLM HOSPITAL, KIDANGOOR, DATED 22.04.2015 Exhibit P5 TRUE COPY OF THE ULTRA SOUND SCAN ON THE ABDOMINAL REGION OF THE 1ST PETITIONER AT THE MICROLAB LABORATORIES DATED 30.12.2021 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS EXHIBIT R1(a) Relevant extract of Report No. 129 of Department Related Parliamentary Standing Committee EXHIBIT R1(b) A copy of the minutes of meeting and email of the aforesaid meeting of expert members of National Board dated 19.01.2023 EXHIBIT R1(c) A copy of the above Letter No.U.11021/01/2023-HR dated 24.012.2023 along with its annexure EXHIBIT R1(d) True copy of the letter no.
U.11021/01/2023-HR (Part-I) dated 31.3.2023 Annexure A1 A TRUE COPY OF THE JUDGMENT DATED 18.07.2025 IN WRIT APPEAL NOS. 696 OF 2024 Annexure A2 A TRUE COPY OF THE JUDGMENT DATED 18.07.2025 IN WRIT APPEAL NO. 2038 OF 2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-17-:
APPENDIX OF WP(C) NO. 16547 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE REPORT OF THE ULTRA SOUND SCAN ON THE PELVIC REGION OF THE 1ST PETITIONER AT THE DOCTOR'S MEDICAL CENTER, CALICUT, DATED 12.07.2019 Exhibit P4 TRUE COPY OF THE FOLLICULAR STUDY REPORT DATED 15.06.2020 OF THE 1ST PETITIONER, CONDUCTED AT THE DOCTOR'S MEDICAL CENTER, CALICUT Exhibit P5 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE MODERN MULTI SPECIALTY HOSPITAL, KANNUR DATED 21.09.2021 Exhibit P6 TRUE COPY OF THE REPORT OF THE ULTRA SOUND SCAN ON THE PELVIC REGION OF THE 1ST PETITIONER AT THE DOCTOR'S MEDICAL CENTER, CALICUT, AT THE ADVISE OF THE DOCTOR AT MODERN MULTI SPECIALTY HOSPITAL, KANNUR, DATED 04.10.2021 Exhibit P7 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE MODERN MULTI SPECIALTY HOSPITAL, KANNUR DATED 15.12.2021 Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-18-:
APPENDIX OF WP(C) NO. 17635 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE REPORT OF THE HYSTEROSALPINGOGRAPHY OF THE 1ST PETITIONER AT THE ARMC, CALICUT, DATED 13.03.2012 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER, AT THE KASTHURBA HOSPITAL, MANIPAL, DATED 09.05.2012 Exhibit P5 TRUE COPY OF THE PATIENT CONTACT PROGRAM MEDICAL TRIAGE FORM AT THE BOURN HALL CLINIC DATED (NIL) AND THE PETITIONERS RECOLLECT TO BE DATED 04.03.2014 Exhibit P6 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 20.05.2023 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-19-:
APPENDIX OF WP(C) NO. 18129 OF 2023 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 THE TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 THE TRUE COPY OF THE MEDICAL RECORDS INDICATING TREATMENT FOR INFERTILITY AT THE MEDICAL COLLEGE HOSPITAL, CALICUT DATED 06.03.1998 Exhibit P4 THE TRUE COPY OF THE MEDICAL RECORDS INDICATING TREATMENT FOR INFERTILITY AT THE MEDICAL COLLEGE HOSPITAL, CALICUT DATED 17.07.1999 Exhibit P5 THE TRUE COPY OF THE MEDICAL RECORDS REFLECTING THE TREATMENT BY DR. A M INDIRA DATED 17.04.2003 Exhibit P6 THE TRUE COPY OF THE MEDICAL RECORDS REFLECTING THE TREATMENT BY DR. A M INDIRA DATED 05.09.2003 Exhibit P7 THE TRUE COPY OF THE MEDICAL RECORDS REFLECTING THE TREATMENT BY DR. A M INDIRA DATED 20.09.2005 Exhibit P8 THE TRUE COPY OF THE OBSTETRIC SCAN REPORT INDICATING THAT THE 1ST PETITIONER WAS PREGNANT, DATED 28.01.2008 Exhibit P9 THE TRUE COPY OF THE MEDICAL RECORDS DATED 20.10.2020 MAINTAINED BY DR. A M INDIRA Exhibit P10 THE TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-20-:
APPENDIX OF WP(C) NO. 19054 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE REPORT OF THE ULTRA SOUND SCAN ON THE PELVIC REGION OF THE 1ST PETITIONER AT THE MADRAS MEDICAL MISSION HOSPITAL, CHENNAI, DATED 11.01.2016 Exhibit P4 TRUE COPY OF THE SEMEN ANALYSIS REPORT DATED 12.01.2016 OF THE 2ND PETITIONER, CONDUCTED AT THE MADRAS MEDICAL MISSION HOSPITAL, CHENNAI Exhibit P5 TRUE COPY OF THE PROCEDURE SUMMARY OF THE 1ST PETITIONER, ISSUED BY THE MADRAS MEDICAL MISSION HOSPITAL, CHENNAI, DATED 29.01.2016 Exhibit P6 TRUE COPY OF THE MEDICAL REPORTS OF THE 2ND PETITIONER AT THE GLENEAGLES GLOBAL HEALTH CITY, CHENNAI DATED 06.12.2019 Exhibit P7 TRUE COPY OF THE ULTRA SOUND SCAN REPORT OF THE 1ST PETITIONER, DATED 16.03.2022, CONDUCTED AT THE 4TH RESPONDENT HOSPITAL Exhibit P8 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 25.05.2023 Exhibit P9 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-21-:
APPENDIX OF WP(C) NO. 19143 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE REPORT OF THE ULTRA SOUND SCAN ON THE PELVIC REGION OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL, DATED 05.04.2022 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER, ISSUED BY THE 4TH RESPONDENT HOSPITAL, DATED 14.04.2022 Exhibit P5 TRUE COPY OF THE IVF SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL, DATED 12.07.2022 Exhibit P6 TRUE COPY OF THE REPORT OF THE ULTRA SOUND SCAN ON THE PELVIC REGION OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL, THAT CONFIRMED HER PREGNANCY, DATED 13.08.2022 Exhibit P7 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 16.08.2022 Exhibit P8 TRUE COPY OF THE IVF SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL, DATED 26.03.2023 Exhibit P9 TRUE COPY OF THE REPORT OF THE ULTRA SOUND SCAN ON THE PELVIC REGION OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL, DATED 14.04.2023 Exhibit P10 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-22-:
APPENDIX OF WP(C) NO. 19149 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE CERTIFICATE OF MARRIAGE OF THE PETITIONERS DATED 17.01.2022 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS EXHIBIT R1(d) True copy of the instructions vide letter no. U.11021/01/ 2023-HR (Part-I) dated 31.3.2023 EXHIBIT R1(a) Relevant extract of Report no. 129 of Department Related Parliamentary Standing Committee EXHIBIT R1(b) True copy of the email dated 19.01.2023 EXHIBIT R1(c) True copy of the Letter No. U.11021/ O1/ 2023-HR dated 09.03.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-23-:
APPENDIX OF WP(C) NO. 19238 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE INFERTILITY CHART OF THE 1ST PETITIONER, MAINTAINED BY THE ABRAHAM'S ADVANCED INFERTILITY RESEARCH CENTRE, CHANGANASSERY, DATED 01.09.2019 Exhibit P4 TRUE COPY OF THE IVF/ICSI REPORT ISSUED BY ABRAHAM'S ADVANCED INFERTILITY RESEARCH CENTRE, CHANGANASSERY DATED 08.06.2017 Exhibit P5 TRUE COPY OF THE MEDICAL RECORDS OF THE 4TH RESPONDENT HOSPITAL, DATED 29.01.2021 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-24-:
APPENDIX OF WP(C) NO. 19271 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS OF THE 4TH RESPONDENT HOSPITAL, DATED 02.02.2021 Exhibit P4 TRUE COPY OF THE MEDICAL RECORDS OF THE 4TH RESPONDENT HOSPITAL, DATED 06.05.2021 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit The relevant extract of Report No. 129 of the R1(a) Department Related Parliamentary Standing Committee Exhibit A copy of email dated 19.01.2023 sharing the R1(b) Minutes of the virtual meeting held on 18.01.2023 of Expert Members of the National Board and accepting the same by its members vide their different dates emails Exhibit A copy of the above Letter No. U.11021/01/2023-

R1(c) HR dated 09.03.2023, along with its annexures Exhibit department issued instructions vide letter no. R1(d) U.11021/01/2023-HR (Part-I) dated 31.3.2023 Annexure A copy of judgment dated 18.07.2025 passed by R1(e) the Division bench of High Court of Kerala in WA 696 of 2024 Annexure A copy of judgment Dated 18.07.2025 passed by R1(f) the Division bench of High Court of Kerala in WA 701 of 2024 Annexure R1 A copy of judgment Dated 18.07.2025 passed by

(g) the Division bench of High Court of Kerala in WA 1989 of 2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-25-:

APPENDIX OF WP(C) NO. 19611 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE REPORT OF THE ULTRA SOUND SCAN ON THE PELVIC REGION OF THE 1ST PETITIONER AT ABRAHAM'S ADVANCED INFERTILITY RESEARCH CENTRE, CHANGANASSERY DATED 29.03.2015 Exhibit P4 TRUE COPY OF THE ULTRA SOUND SCAN ON THE PELVIC REGION OF THE 1ST PETITIONER NCARE IVF CENTRE, KANNUR DATED 15.08.2018 Exhibit P5 TRUE COPY OF THE THE IVF TREATMENT SUMMARY AT THE NCARE IVF CENTRE, KANNUR DATED 09.12.2018 Exhibit P6 TRUE COPY OF THE IVF TREATMENT SUMMARY AT THE NCARE IVF CENTRE, KANNUR DATED 10.07.2019 Exhibit P7 TRUE COPY OF THE THE IVF TREATMENT SUMMARY AT THE NCARE IVF CENTRE, KANNUR DATED 25.11.2019 Exhibit P8 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE EDAPPAL HOSPITAL, MALAPPURAM DATED 19.03.2020 Exhibit P9 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE EDAPPAL HOSPITAL, MALAPPURAM DATED 04.04.2020 Exhibit P10 TRUE COPY OF THE LETTER OF THE TREATING DOCTOR AT NCARE IVF CENTRE, KANNUR DATED 21.08.2021 TO THE CARDIOLOGIST Exhibit P11 TRUE COPY OF THE IVF TREATMENT SUMMARY AT THE NCARE IVF CENTRE, KANNUR DATED 03.09.2021 Exhibit P12 TRUE COPY OF THE IVF TREATMENT SUMMARY AT THE NCARE IVF CENTRE, KANNUR DATED 04.05.2022 Exhibit P13 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-26-:
RESPONDENT EXHIBITS EXHIBIT Report of Parliamentary Standing Commitee dated R1(a) 19-03-2021 EXHIBIT E mail of the minutes of the meeting of expert R1(b) members of National Board dated 19-01-2023 EXHIBIT DEpartmental Instructions regarding ART dated R1(c) 31-03-2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-27-:
APPENDIX OF WP(C) NO. 19860 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD NO.766694026667 OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO.574543038716 OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY ISSUED BY THE CHIEF CONSULTANT AT KJK HOSPITAL PVT LTD, THIRUVANANTHAPURAM DATED 07.06.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) True copy of the relevant extract of Report No. 129 of the Department Related Parliamentary Standing Committee Exhibit R1(b) A copy of email dated 19.01.2023 sharing the Minutes of the virtual meeting held on 18.01.2023 of Expert Members of the National Board and accepting the same by its members vide their different dates emails Exhibit R1(c) A copy of the above Letter No. U.11021/01/2023-HR dated 09.03.2023, along with its annexures Exhibit R1(d) True copy of the the department issued instructions vide letter no. U.11021/01/2023-

HR (Part-I) dated 31.3.2023 which Exhibit R1(e) A copy of judgment dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 696 of 2024 Exhibit R1(f) A copy of judgment Dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 701 of 2024 Exhibit R1(g) A copy of judgment Dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 1989 of 2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-28-:

APPENDIX OF WP(C) NO. 19973 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 03.02.2017 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL, DATED 17.09.2020 Exhibit P5 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL, DATED 15.04.2021 Exhibit P6 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 06.06.2023 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-29-:
APPENDIX OF WP(C) NO. 20357 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.563770171563 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.739593859512 Exhibit P3 TRUE COPY OF THE OP CARD WHEREIN THE TREATING DOCTOR HAS DESCRIBED THE TREATMENT AVAILED BY THE PETITIONERS SO FAR, DATED 08.06.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT ANNEXURES Annexure R1(a) A true copy of the relevant extract of Report no. 129 of Department Related Parliamentary Standing Committee Annexure R1(b) A true copy of the minutes of meeting and email of the aforesaid meeting of expert members of National Board dated 19.01.2023 Annexure R1(c) A true copy of the letter no.

U.11021/01/2023-HR (Part-I) dated 31.3.2023 Annexure R1(a) True copy of the relevant extract of Report no. 129 of Department Related Parliamentary Standing Committee Annexure R1(b) True copy of the minutes of the meeting and emails of the meeting of expert members of National Board dated 19.01.2023 Annexure R1(c) True copy of the letter no.

U.11021/01/2023-HR (Part-I) dated 31.3.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-30-:

APPENDIX OF WP(C) NO. 20359 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.469270970998 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.864587503568 Exhibit P3 TRUE COPY OF THE TREATMENT RECORDS OF THE 1ST PETITIONER, AT THE FW 159, GENERAL HOSPITAL, FEROZPUR, PUNJAB DATED 01.07.1998 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE ARMED FORCES MEDICAL COLLEGE, PUNE DATED 12.05.2001 Exhibit P5 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE ARMED FORCES MEDICAL COLLEGE, PUNE DATED 14.10.2001 Exhibit P6 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE ARMY HOSPITAL RESEARCH AND REFERRAL, DELHI CANTONMENT DATED 29.06.2007 Exhibit P7 TRUE COPY OF THE REPORT OF THE ULTRA SOUND SCAN CONDUCTED ON THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL, DATED 27.06.2019 Exhibit P8 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER, DATED 26.07.2019 Exhibit P9 TRUE COPY OF THE SUMMARY OF IVF PROCEDURE ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 29.12.2019 Exhibit P10 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-31-:
Exhibit R1 (a) True copy of the Relevant extract of Report no. 129 of Department Related Parliamentary Standing Committee. Exhibit R1 (b) A true copy of the minutes of meeting and email of the aforesaid meeting of expert members of National Board dated 19.01.2023.

Exhibit R1 (c) A true copy of the instructions issued by this department vide letter no.

U.11021/01/2023-HR (Part-I) dated 31.3.2023.

WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-32-:

APPENDIX OF WP(C) NO. 20504 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.268775085447 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.609694366894 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE KJK HOSPITAL, THIRUVANANTHAPURAM DATED 13.10.2014 Exhibit P4 TRUE COPY OF THE REFERENCE LETTER OF THE TREATING DOCTOR AT KIMS HOSPITAL, KOLLAM DATED 23.12.2018 Exhibit P5 TRUE COPY OF THE CASE SUMMARY DATED 12.01.2019 ISSUED BY THE KIMS HOSPITAL, KOLLAM AFTER THE BABY DIED ON 25.12.2018 Exhibit P6 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER ISSUED BY THE PAUL'S HOSPITAL, ERNAKULAM, DATED 15.08.2019 Exhibit P7 TRUE COPY OF THE REPORT OF THE IVF SUMMARY ISSUED BY THE N S MEMORIAL INSTITUTE OF MEDICAL SCIENCES, KOLLAM DATED 10.02.2020 Exhibit P8 TRUE COPY OF THE MEDICAL CERTIFICATE OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 21.06.2023 Exhibit P9 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-33-:
APPENDIX OF WP(C) NO. 20748 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.267934608086 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.626142270333 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE NCARE IVF CENTRE, KANNUR, DATED 29.07.2020 Exhibit P4 TRUE COPY OF THE SUMMARY OF IVF PROCEDURE AT NCARE IVF CENTRE, KANNUR DATED 03.01.2021 Exhibit P5 TRUE COPY OF THE TREATMENT RECORDS DATED 19.11.2021 AT NCARE IVF CENTRE, KANNUR Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) A true copy of the minutes of meeting of the expert members of National Board received by email dated 19.01.2023 Exhibit R1(b) A true copy of the instructions issued by the Department vide letter no.

U.11021/01/2023-HR (Part-I) dated 31.03.2023 with Annexure WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-34-:

APPENDIX OF WP(C) NO. 20788 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF JUDGMENT DATED 9.7.2012 IN O.P. NO.2074/2011 BY WHICH THE MARRIAGE WAS DISSOLVED BY MUTUAL CONSENT BY FAMILY COURT, THIRUVANANTHAPURAM Exhibit P2 TRUE COPY OF CERTIFICATE OF MARRIAGE DATED 26.11.2018 OF PETITIONERS BY THE LOCAL REGISTRAR OF THIRUVANANTHAPURAM CORPORATION Exhibit P3 TRUE COPY OF PRESCRIPTION DATED 23.12.2020 WHILE THE 2ND PETITIONER WAS AT THE AGE OF 50 WHEN SHE DIAGNOSED FIBROID UTERUS AT PRAN FERTILITY AND WELL WOMEN CENTRE Exhibit P4 TRUE COPY OF DISCHARGE SUMMARY OF 2ND PETITIONER DATED 11.4.2023 AS REGARD UNDERGOING PRE-IVF HYSTEROSCOPY AT 5TH RESPONDENT CENTRE Exhibit P5 TRUE COPY OF COMMUNICATION NIL DATED FROM 5TH RESPONDENT EXPRESSING THE INABILITY TO PROVIDE INFERTILITY TREATMENT TO PETITIONERS Exhibit P6 TRUE COPY OF ORDER DATED 18.11.2022 IN W.P. (C) NO.36347/2022 OF THE HON'BLE HIGH COURT OF KERALA Exhibit P7 TRUE COPY OF THE RESULT (MR NO.003963918) DATED 13.7.2023 AS REGARD SERUM AND BLOOD SAMPLE TEST OF 2ND PETITIONER BY KIMS HEALTH Exhibit P8 TRUE COPY OF RESULT OF DOPPLER TEST CONDUCTED ON 7.8.2023 ON 2ND PETITIONER (PATIENT ID 003963918) BY KIMS HEALTH Exhibit P9 TRUE COPY OF REPORT OF MAMMOGRAPHY CONDUCTED ON 28.7.2023 ON 2ND PETITIONER (MR NO.003963918) KIMS HEALTH Exhibit P10 TRUE COPY OF REPORT OF US - 3D PELVIS SHOW CONDUCTED ON 14.8.2023 ON 2ND PETITIONER (MR NO.003963918) BY KIMS HEALTH Exhibit P11 TRUE COPY OF WRITTEN OBJECTION DATED 14.8.2023 TO INFERTILITY TREATMENT ON PETITIONERS (MR NUMBER OF 1ST PETITIONER 003963918) BY KIMS HEALTH WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-35-:
APPENDIX OF WP(C) NO. 20902 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.8848 7502 6680 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.6705 8364 4729 Exhibit P3 TRUE COPY OF THE LABORATORY RESULT OF THE 1ST PETITIONER AT THE ARMC IVF FERTILITY CENTRE, KOZHIKODE DATED 21.01.2018 Exhibit P4 TRUE COPY OF THE SEMEN ANALYSIS REPORT OF THE 2ND PETITIONER, AT THE ARMC IVF FERTILITY CENTRE, KOZHIKODE, DATED 31.01.2018 Exhibit P5 TRUE COPY OF THE OUT PATIENT CARD OF THE 1ST PETITIONER AT THE ARMC IVF FERTILITY CENTRE, KOZHIKODE DATED 16.10.2021 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) True copy of the relevant extract of Report No. 129 of Department Related Parliamentary Standing Committee Exhibit R1(b) True copy of the minutes of meeting and emails of the aforesaid meeting of Expert Members of National Board dated 19.01.2023 Exhibit R1(c) True copy of the instructions issued by this Department vide letter no.

U.11021/01/2023-HR (Part-I) dated 31.3.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-36-:

APPENDIX OF WP(C) NO. 20914 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.2009 5240 2472 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.8683 0498 4208 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER, AT THE PAUL'S HOSPITAL, ERNAKULAM DATED 15.09.2018 Exhibitm P4 TRUE COPY OF THE EXAMINATION REPORT, THAT SUMMARISES THE IVF PROCEDURE, OF THE 1ST PETITIONER AT THE MITERA HOSPITAL, KOTTAYAM DATED 23.07.2019 Exhibit P5 TRUE COPY OF THE EXAMINATION REPORT, THAT SUMMARISES THE IVF PROCEDURE, OF THE 1ST PETITIONER AT THE MITERA HOSPITAL, KOTTAYAM DATED 19.09.2019 Exhibit P6 TRUE COPY OF THE SCAN REPORT OF THE 1ST PETITIONER, AT THE 4TH RESPONDENT HOSPITAL DATED 22.03.2023 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-37-:
APPENDIX OF WP(C) NO. 21079 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.8886 1131 6082 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.3816 5656 1555 Exhibit P3 TRUE COPY OF THE CERTIFICATE OF MARRIAGE DATED 09.09.2020 Exhibit P4 TRUE COPY OF THE TREATMENT CERTIFICATE ISSUED BY THE DOCTOR AT LIFELINE SUPER SPECIALTY HOSPITAL, ADOOR DATED 20.06.2023 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-38-:
APPENDIX OF WP(C) NO. 21084 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.4594 4334 8543 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.5957 5889 7557 Exhibit P3 TRUE COPY OF THE ULTRA SOUND SCAN CONDUCTED ON THE ABDOMINAL AND PELVIC AREA OF THE 1ST PETITIONER DATED 16.02.2021 Exhibit P4 TRUE COPY OF THE MEDICAL RECORDS DATED 08.10.2021 MAINTAINED BY THE 4TH RESPONDENT HOSPITAL Exhibit P5 TRUE COPY OF THE INFERTILITY CHART OF THE PETITIONERS AT THE 4TH RESPONDENT HOSPITAL DATED 08.10.2021 Exhibit P6 TRUE COPY OF THE DIAGNOSTIC RECORDS OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL, DATED 08.10.2021 AND THEREON Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) The relevant extract of Report No. 129 of the Department Related Parliamentary Standing Committee Exhibit R1(b) A copy of email dated 19.01.2023 sharing the Minutes of the virtual meeting held on 18.01.2023 of Expert Members of the National Board and accepting the same by its members vide their different dates emails Exhibit R1(c) A copy of the above Letter No. U.11021/01/2023-HR dated 09.03.2023, WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-39-:
along with its annexures Exhibit R1(d) Copy of letter no. U.11021/01/2023-HR (Part-I) dated 31.3.2023 Exhibit R1(e) A copy of judgment dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 696 of 2024 Exhibit R1(f) A copy of judgment Dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 701 of 2024 Exhibit R1(g) A copy of judgment Dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 1989 of 2024 Exhibit R1(h) A copy of judgment Dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 1683 of 2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-40-:
APPENDIX OF WP(C) NO. 21109 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.5477 4602 8277 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.6903 3032 2641 Exhibit P3 TRUE COPY OF THE TREATMENT CERTIFICATE ISSUED BY THE 4TH RESPONDENT HOSPITAL, DATED 18.06.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-41-:
APPENDIX OF WP(C) NO. 21346 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.4197 3988 2570 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.6897 6993 9830 Exhibit P3 TRUE COPY OF THE ULTRA SOUND SCAN REPORT OF THE 1ST PETITIONER, AT THE AMMA CENTRE FOR DIAGNOSIS AND PREVENTIVE MEDICINE, THRIPPUNITHURA, ERNAKULAM DATED 02.05.2011 Exhibit P4 TRUE COPY OF THE FET SUMMARY, THAT SUMMARISES THE IVF PROCEDURE, OF THE 1ST PETITIONER AT THE CIMAR FERTILITY CENTRE, KOCHI DATED 20.09.2014 Exhibit P5 TRUE COPY OF THE FET SUMMARY, THAT SUMMARISES THE IVF PROCEDURE, OF THE 1ST PETITIONER AT THE CIMAR FERTILITY CENTRE, KOCHI DATED 24.11.2014 Exhibit P6 TRUE COPY OF THE FET SUMMARY, THAT SUMMARISES THE IVF PROCEDURE, OF THE 1ST PETITIONER AT THE CIMAR FERTILITY CENTRE, KOCHI DATED 07.03.2015 Exhibit P7 TRUE COPY OF THE ABDOMINAL ULTRA SOUND SCAN REPORT OF THE 1ST PETITIONER AT THE DDIC SCANS AND DIAGNOSTICS, ERNAKULAM, DATED 19.05.2016 Exhibit P8 TRUE COPY OF THE ABDOMINAL ULTRA SOUND SCAN REPORT OF THE 1ST PETITIONER AT THE DDIC SCANS AND DIAGNOSTICS, ERNAKULAM, DATED 29.09.2017 Exhibit P9 TRUE COPY OF THE ABDOMINAL ULTRA SOUND SCAN REPORT OF THE 1ST PETITIONER AT THE DDIC SCANS AND DIAGNOSTICS, ERNAKULAM, DATED 31.01.2018 Exhibit P10 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-42-:
(NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) True Copy of the Relevant extract of Report No. 129 of Department Related Parliamentary Standing Committee Exhibit R1(c) True copy of the above Letter No.U.11021/01/2023-HR dated 09.03.2023 along with its annexure Exhibit R1(d) True copy of the instructions vide letter no. U.11021/01/2023-HR (Part-I) dated 31.3.2023 issued by the respondent EXHIBIT.R1(b) A copy of the minutes of meeting and email of the aforesaid meeting of expert members of National Board dated 19.01.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-43-:
APPENDIX OF WP(C) NO. 21478 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.2886 9137 8355 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.4931 6408 7764 Exhibit P3 TRUE COPY OF THE LABORATORY REPORT ISSUED BY THE 4TH RESPONDENT HOSPITAL, DATED 24.01.2022 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-44-:
APPENDIX OF WP(C) NO. 21783 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.9113 4111 8191 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.7008 5428 8993 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF OOCYTE RETRIEVAL PROCEDURE CONDUCTED ON THE 1ST PETITIONER, AT THE CRAFT HOSPITAL, DATED 27.03.2019 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY ISSUED BY THE CRAFT HOSPITAL, DATED 30.12.2019 Exhibit P5 TRUE COPY OF THE SUMMARY OF THE HYSTEROSCOPY PROCEDURE AT THE CRAFT HOSPITAL, DATED 11.03.2021 Exhibit P6 TRUE COPY OF TEH OBSTETRICS SCAN REPORT, CONFIRMING THE PREGNANCY OF THE 1ST PETITIONER, CONDUCTED AT THE CRAFT HOSPITAL, DATED 07.09.2022 Exhibit P7 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE TREATING DOCTOR OF THE 1ST PETITIONER AT AR MEDICAL CENTRE, KODUNGALLOOR DATED 02.10.2022 Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-45-:
APPENDIX OF WP(C) NO. 21804 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.2976 1988 7227 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.2823 1877 9153 Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER, AT THE NCARE IVF CENTRE, KOZHIKODE, DATED 19.07.2018 Exhibit P4 TRUE COPY OF THE SUMMARY OF THE IVF PROCEDURE ISSUED BY THE NCARE HOSPITAL, MALAPPURAM, DATED 30.07.2019 Exhibit P5 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER, AT THE NCARE IVF CENTRE, KOZHIKODE, DATED 20.10.2020 Exhibit P6 TRUE COPY OF THE SUMMARY OF THE IVF PROCEDURE ISSUED BY THE NCARE HOSPITAL, MALAPPURAM, DATED 19.01.2021 Exhibit P7 TRUE COPY OF THE OBSTETRICS SCAN REPORT, CONFIRMING THE PREGNANCY OF THE 1ST PETITIONER, CONDUCTED AT THE NCARE HOSPITAL, MALAPPURAM DATED 20.02.2021 Exhibit P8 TRUE COPY OF THE NOTES BY THE TREATING DOCTOR OF THE 1ST PETITIONER AT NCARE HOSPITAL, MALAPPURAM DATED 06.03.2021 Exhibit P9 TRUE COPY OF THE ULTRA SOUND SCAN ON THE OBSTETRICS REGION OF THE 1ST PETITIONER CONDUCTED AT THE 4TH RESPONDENT HOSPITAL DATED 27.10.2022 Exhibit P10 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-46-:
APPENDIX OF WP(C) NO. 22257 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.4521 8683 0795 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.3433 0055 5709 Exhibit P3 TRUE COPY OF THE OPERATION NOTES AT THE DEEN HOSPITAL REGARDING THE PROCEDURE CONDUCTED ON THE 1ST PETITIONER, DATED 24.12.2013 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY ISSUED BY THE N S MEMORIAL INSTITUTE OF MEDICAL SCIENCES, DATED 28.04.2017 Exhibit P5 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE TREATING DOCTOR OF THE 1ST PETITIONER AT GOVERNMENT TALUK HOSPITAL, KUNDARA DATED 06.04.2023 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-47-:
APPENDIX OF WP(C) NO. 22788 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS AT THE MANZOOR HOSPITAL AND FERTILITY CENTRE, KASARAGOD, DATED 23.05.2011 Exhibit P4 TRUE COPY OF THE MEDICAL RECORDS AT THE MANZOOR HOSPITAL AND FERTILITY CENTRE, KASARAGOD, DATED NIL Exhibit P5 TRUE COPY OF THE MEDICAL RECORDS AT THE MANZOOR HOSPITAL AND FERTILITY CENTRE, KASARAGOD, DATED 20.11.2012 Exhibit P6 TRUE COPY OF THE MEDICAL RECORDS AT THE MANZOOR HOSPITAL AND FERTILITY CENTRE, KASARAGOD, DATED NIL Exhibit P7 TRUE COPY PF THE SUMMARY OF THE IVF PROCEDURE AT THE UDAYAM SUNRISE HOSPITAL, KANHANGAD DATED 20.06.2018 Exhibit P8 TRUE COPY OF THE REPORT OF THE IMMUNOASSAY INVESTIGATION CONDUCTED ON THE 1ST PETITIONER DATED 07.07.2018 Exhibit P9 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-48-:
APPENDIX OF WP(C) NO. 22823 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE ULTRA SOUND SCAN REPORT OF THE 1ST PETITIONER AT THE CIMAR HOSPITAL DATED 20.05.2012 Exhibit P4 TRUE COPY OF THE SUMMARY OF THE IVF PROCEDURE ON THE 1ST PETITIONER AT THE CIMAR HOSPITAL DATED 24.08.2012 Exhibit P5 TRUE COPY OF THE MEDICAL ENTRIES MADE BY THE TREATING DOCTOR AT THE 4TH RESPONDENT HOSPITAL DATED 07.02.20214 Exhibit P6 TRUE COPY OF THE ULTRA SOUND SCAN REPORT OF THE PELVIC REGION OF THE 1ST PETITIONER DATED 01.10.2019 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-49-:
APPENDIX OF WP(C) NO. 23019 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.7273 3458 8306 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8905 0973 2648 Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS AT THE DR. GOVINDAN'S HOSPITAL, THIRUVANANTHAPURAM, DATED 08.10.2018 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER, ISSUED BY THE ANADIYIL HOSPITAL, THIRUVANANTHAPURAM DATED 09.01.2019 Exhibit P5 TRUE COPY OF THE SCAN REPORT OF THE 1ST PETITIONER, ISSUED BY THE AMMA ULTRA SOUND SCAN AND RESEARCH CENTRE, THIRUVANANTHAPURAM DATED 21.01.2019 Exhibit P6 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED TO THE 1ST PETITIONER, BY THE TREATING DOCTOR AT ANADIYIL HOSPITAL, THIRUVANANTHAPURAM, DATED 11.07.2023 Exhibit P7 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE TREATING DOCTOR AT SREE UTHRADOM THIRUNAL HOSPITAL, THIRUVANANTHAPURAM, DATED 13.03.2021 Exhibit P8 TRUE COPY OF THE TREATMENT SUMMARY ISSUED BY THE TREATING DOCTOR AT SREE UTHRADOM THIRUNAL HOSPITAL, THIRUVANANTHAPURAM, DATED 15.06.2021 Exhibit P9 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-50-:
RESPONDENTS' ANNEXURES Annexure R1 The copy of the relevant extract of Report No. 129 of the Department Related Parliamentary Standing Committee Annexure- R1(b) A copy of the above Letter No. U.11021- 01-2023-HR dated 09.03.2023, Annexure R1(c) The department issued instructions vide letter no. U.11021/01/2023-HR (Part-I) dated 31.3.2023 Annexure R1(d) A copy of judgment dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 696 of 2024 Annexure R1(e) A copy of judgment Dated 18.07.2025 passed by the Division Bench of High Court of Kerala in WA 701 of 2024 Annexure- R1(f) A true copy of judgment dated 18.07.2025 passed by the Division Bench of High Court of Kerala in WA 1989 of 2024 Annexure- R1(a) A copy of email dated 19.01.2023 sharing the Minutes of the virtual meeting held on 18.01.2023 of Expert Members of the National Board and accepting the same by its members vide their different dates emails WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-51-:
APPENDIX OF WP(C) NO. 23418 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6041 3029 6428 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8670 8390 5854 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE CITY HOSPITAL, KAYAMKULAM DATED 25.06.2020 Exhibit P4 TRUE COPY OF THE ULTRASOUND SCAN REPORT CONDUCTED ON THE 1ST PETITIONER AT THE GOVERNMENT T D MEDICAL COLLEGE, ALAPPUZHA DATED 10.03.2021 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT ANNEXURES ANNEXURE/R-1 Relevant extract of Report no. 129 of DEPARTMENT-RELATED PARLIAMENTARY STANDING COMMITTEE ON HEALTH AND FAMILY WELFARE ANNEXURE/R-III The department issued instructions vide letter no. U.11021/01/2023-HR (Part-I) dated 31.3.2023 ANNEXURE/R-II A copy of the minutes of meeting and email of the aforesaid meeting of expert members of National Board dated 19.01.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-52-:
APPENDIX OF WP(C) NO. 24247 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6289 0735 4514 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8919 6371 6979 Exhibit P3 TRUE COPY OF THE INFERTILITY CHART OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 04.04.2021 Exhibit P4 TRUE COPY OF THE TREATMENT RECORDS OF THE PETITIONERS AT THE 4TH RESPONDENT HOSPITAL COMMENCING ON 23.04.2021 Exhibit P5 TRUE COPY OF THE INFERTILITY CHART OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 01.06.2021 Exhibit P6 TRUE COPY OF THE INFERTILITY CHART OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 28.07.2021 Exhibit P7 TRUE COPY OF THE INFERTILITY CHART OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 15.10.2021 Exhibit P8 TRUE COPY OF THE INFERTILITY CHART OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 02.12.2021 Exhibit P9 TRUE COPY OF THE INFERTILITY CHART OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 19.01.2022 Exhibit P10 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-53-:
APPENDIX OF WP(C) NO. 24748 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.8009 2734 0886 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5587 5429 4995 Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE CIMAR FERTILITY CENTRE, ERNAKULAM DATED 23.01.2020 Exhibit P4 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE CIMAR FERTILITY CENTRE, ERNAKULAM DATED 09.06.2020 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS ANNEXURE R1(a) A true copy of the Relevant extract of Report no. 129 of Department Related Parliamentary Standing Committee ANNEXURE R1(b) A true copy of the minutes of meeting and email of the aforesaid meeting of expert members of National Board dated 19.01.2023 ANNEXURE R1(c) A true copy of the letter no. U.1 from the Deputy to Government of India to Prl. Secretary(Health and Services) to all nodal officers-ART -Surrogacy(States UTs) ANNEXURE R1(d) A true copy of the government letter numbered as U.11019-133-2022-HR dated 24.1.2023 issued by the Director(Coordination) to the Principal Secretary (Health)- Secretary(Health) WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-54-:
Exhibit R1(a) Relevant Extract of Report No.129 of the Department Related Parliamentary Standing Committee Exhibit R1(b) Copy of the minutes of the meeting and email of the aforesaid meeting of the expert members of National Board dated 19.01.2023 Exhibit R1(c) True copy of the letter No.U.11021/01/2023-HR dated 09.03.2023 along with its annexure communicated by the Ministry of Health and Family Welfare to the Deputy Solicitor General.

Exhibit R1(d) True copy of the instruction issued vide letter no.U. 11021/01/2023-HR(Part 1) dated 31.03.2023 by the Ministry of Health and Family Welfare to the Principal Secretary(Health ) of all States/UT Annexure A1 A TRUE COPY OF THE SAID JUDGMENT DATED 18.07.2025 IN WRIT APPEAL NOS. 696 OF 2024 IS Annexure A2 A TRUE COPY OF THE SAID JUDGMENT DATED 18.07.2025 IN WRIT APPEAL NOS. 104 OF 2025 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-55-:

APPENDIX OF WP(C) NO. 24842 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.5329 7807 9761 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.3955 4981 1341 Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 27.07.2018 Exhibit P4 TRUE COPY OF THE IVF/ICSI TREATMENT SUMMARY OF 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 05.12.2018 Exhibit P5 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 19.02.2019 Exhibit P6 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 07.07.2019 Exhibit P7 TRUE COPY OF THE IVF/ICSI TREATMENT SUMMARY OF 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 10.07.2019 Exhibit P8 TRUE COPY OF THE REPORT OF ULTRASOUND SCAN ON THE ABDOMINAL REGION OF THE 1ST PETITIONER CONDUCTED AT DEEPTHI SCAN CENTRE, THRISSUR ON 18.11.2019 Exhibit P9 TRUE COPY OF THE LABORATORY REPORT OF THE 1ST PETITIONER FURTHER TO THE TESTS CONDUCTED AT JUBILEE MISSION MEDICAL COLLEGE HOSPITAL, THRISSUR DATED

19.12.2019 Exhibit P10 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 15.01.2020 Exhibit P11 TRUE COPY OF THE IVF/ICSI TREATMENT SUMMARY OF 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 09.02.2020 Exhibit P12 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-56-:

GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-57-:
APPENDIX OF WP(C) NO. 24912 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.3272 3264 1789 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.2569 2248 9595 Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE ARC INTERNATIONAL FERTILITY AND RESEARCH CENTRE AT ERMAKULAM DATED 28.02.2021 Exhibit P4 TRUE COPY OF THE RESULTS OF THE SPERM ANALYSIS OF THE 2ND PETITIONER, AT THE TERATOZOOSPERMIA AT THE ARC INTERNATIONAL FERTILITY AND RESEARCH CENTRE AT ERNAKULAM DATED 10.03.2021 Exhibit P5 TRUE COPY OF THE ULTRASOUND SCAN OF THE PELVIC REGION OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 16.01.2023 Exhibit P6 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 06.02.2023 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS EXHIBIT R1(A) True copy of the Relevant extract of Report No. 129 of Department Related Parliamentary Standing Committee EXHIBIT R1(b) A copy of the minutes of meeting and email of the aforesaid meeting of expert members of National Board dated 19.01.2023 EXHIBIT R1(c) A copy of the above Letter WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-58-:
U.11021/01/2023-HR dated 24.01.2023 along with its annexure EXHIBIT R1(d) True copy of the letter no.
U.11021/01/2023-HR (Part-I) dated 31.3.2023 EXHIBIT R1(a) A true copy of the judgment dated 18.07.2025 in Writ Appeal Nos.696 of 2024.
Exhibit R1(b) A TRUE COPY OF THE JUDGMENT DATED 18.07.2025 IN WRIT APPEAL NO. 92 OF 2025 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-59-:
APPENDIX OF WP(C) NO. 25037 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.2044 7426 6554 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO.2673 4918 5828 Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST AND 2ND PETITIONER AT THE INDIRA GANDHI COOPERATIVE HOSPITAL, THALASSERY DATED 15.10.2015 Exhibit P4 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER, AT THE INDIRA GANDHI COOPERATIVE HOSPITAL, THALASSERY DATED 26.10.2015 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-60-:
APPENDIX OF WP(C) NO. 25055 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.4471 4689 8001 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.4526 6476 9209 Exhibit P3 TRUE COPY OF THE SUMMARY OF THE LAST IVF PROCEDURE UNDERWENT BY THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 15.11.2021 Exhibit P4 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE TREATING DOCTOR AT THE 4TH RESPONDENT HOSPITAL DATED 27.07.2023 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT ANNEXURES Annexure R1(a) True copy of the relevant extract of Report no. 129 of Department Related Parliamentary Standing Committee Annexure R1(b) True copy of email dated 19.01.2023 sharing the minutes of virtual meeting held on 18.01.2023 by the Expert Members of the National Board and acceptance of the same by its members vide their emails Annexure R1(c) True copy of the instructions issued by this Department vide letter no.

U.11021/01/2023-HR (Part-I) dated 31.3.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-61-:

APPENDIX OF WP(C) NO. 25072 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.3176 5152 0025 Exhibit P2 AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.7871 2227 0655 Exhibit P3 TRUE COPY OF THE SCAN REPORT OF THE 1ST PETITIONER AT THE CRAFT HOSPITAL AND RESEARCH CENTRE, KODUNGALLUR, DATED 20.01.2010 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER ISSUED BY THE MALABAR INSTITUTE OF MEDICAL SCIENCES LTD, CALICUT DATED 12.08.2010 Exhibit P5 TRUE COPY OF THE SCAN REPORT OF THE 1ST PETITIONER AT THE CEEYAM HOSPITAL, VATAKARA DATED 26.08.2021 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-62-:
APPENDIX OF WP(C) NO. 25512 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER,BEARING NO.3403 2459 7399 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER,BEARING NO.8721 9688 5480 Exhibit P3 TRUE COPY OF THE IUI CHART OF THE 1ST PETITIONER AT THE ABRAHAM'S INFERTILITY RESEARCH AND GYNAEC CENTRE, CHANGANACHERRY DATED 23.06.2005 Exhibit P3(a) TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY ABRAHAM'S INFERTILITY RESEARCH AND GYNAEC CENTRE, CHANGANACHERRY DATED 21.08.2004 Exhibit P4 TRUE COPY OF THE RESULTS OF THE SPERM ANALYSIS OF THE 2ND PETITIONER, AT THE PRANAVAM HOSPITAL, PUNALUR DATED 31.07.2010 Exhibit P5 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE TREATING DOCTOR AT VIJAYA HOSPITAL, KOTTARAKKARA DATED 22.07.2023 Exhibit P6 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 09.12.2022 Exhibit P7 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED TO THE 1ST PETITIONER BY THE 4TH RESPONDENT HOSPITAL DATED 10.07.2023 Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-63-:
APPENDIX OF WP(C) NO. 25780 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.2713 6542 2657 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.3404 2063 5182 Exhibit P3 TRUE COPY OF THE CERTIFICATE OF MARRIAGE OF THE PETITIONERS DATED 26.09.2014 Exhibit P4 TRUE COPY OF THE IVF-ICSI DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE MATHA HOSPITAL, KOTTAYAM, DATED 06.03.2015 Exhibit P5 TRUE COPY OF THE DISCHARGE CARD OF THE 1ST PETITIONER ISSUED BY THE INDIRA IVF CENTRE PVT LTD, UDAIPUR DATED 26.10.2018 Exhibit P6 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER DATED 14.11.2018 AT THE MONILEK HOSPITAL AND RESEARCH CENTRE, JAIPUR Exhibit P7 TRUE COPY OF THE TEST RESULTS AND THE MEDICAL RECORDS OF THE 1ST PETITIONER ISSUED BY SRL DIAGNOSTICS DATED 14.01.2019 Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) True copy of the Relevant extract of Report no. 129 of Department Related Parliamentary Standing Committee.

Exhibit R1(b) True copy of email dated 19.01.2023 sharing the minutes of virtual meeting held on 18.01.2023 of Expert Members of National Board and accepting the same by WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-64-:

its members vide their different dates emails.
Exhibit R1(c) True copy of the instructions issued by this Department vide letter no. U.11021/01/2023-HR (Part-I) dated 31.3.2023.

WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-65-:

APPENDIX OF WP(C) NO. 25970 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.8524 5074 9608 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.7994 4976 2349 Exhibit P3 TRUE COPY OF THE REPORT OF THE HYSTERO-
LAPAROSCOPY PROCEDURE CONDUCTED ON THE 1ST PETITIONER AT THE CENTRE FOR INFERTILITY MANAGEMENT AND ASSISTED REPRODUCTION AT EDAPPAL HOSPITALS, MALAPPURAM, DATED 03.12.2005 Exhibit P4 TRUE COPY OF THE REPORT OF THE SEMEN ANALYSIS CONDUCTED ON THE 2ND PETITIONER AT THE ARMC IVF FERTILITY CENTRE, KANNUR, DATED 25.04.2016 Exhibit P5 TRUE COPY OF THE REPORT OF THE HEMATOLOGY CONDUCTED ON THE 1ST PETITIONER AT THE ARMC IVF FERTILITY CENTRE, KANNUR, DATED 15.12.2016, Exhibit P6 TRUE COPY OF THE REPORT OF THE HORMONE ANALYSIS CONDUCTED ON THE 1ST PETITIONER AT THE ARMC IVF FERTILITY CENTRE, KANNUR, DATED 06.02.2018, Exhibit P7 TRUE COPY OF THE FOLLICULAR STUDY REPORT OF THE 1ST PETITIONER DATED 01.04.2019 AT THE MEDINOVA SCANNING CENTRE, THALASSERY, Exhibit P8 TRUE COPY OF THE FOLLICULAR STUDY REPORT OF THE 1ST PETITIONER DATED 08.10.2019 AT THE MEDINOVA SCANNING CENTRE, THALASSERY Exhibit P9 TRUE COPY OF THE FOLLICULAR STUDY REPORT OF THE 1ST PETITIONER DATED 17.02.2021 AT THE MALABAR SCANNING CENTRE, PANOOR Exhibit P10 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-66-:
(NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-67-:
APPENDIX OF WP(C) NO. 25991 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.9473 7015 7706 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.8835 4817 3439 Exhibit P3 TRUE COPY OF THE REPORT OF THE ULTRASOUND SCAN UNDERWENT BY THE 1ST PETITIONER AT THE TELLICHERRY CO- OPERATIVE HOSPITAL, THALASSEY DATED 22.02.2010 Exhibit P4 TRUE COPY OF THE MEDICAL RECORDS DATED 29.06.2013 INDICATING THAT THE 1ST PETITIONER UNDERWENT IUI PROCEDURE Exhibit P5 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE ARMC IVF FERTILITY CENTRE, KANNUR, DATED 23.01.2017 Exhibit P6 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE ARMC IVF FERTILITY CENTRE, KANNUR, DATED 13.04.2017 Exhibit P7 TRUE COPY OF THE MEDICAL RECORDS INDICATING THE TREATMENT UNDERWENT BY THE 1ST PETITIONER, THROUGH 2019, COMMENCING ON 08.10.2019 Exhibit P8 TRUE COPY OF THE REPORT OF THE ULTRA SOUND SCAN UNDERWENT BY THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL ON 06.02.2020 Exhibit P9 TRUE COPY OF THE REPORT OF SEMEN ANALYSIS UNDERWENT BY THE 2ND PETITIONER AT THE 4TH RESPONDENT HOSPITAL ON 06.02.2020 Exhibit P10 TRUE COPY OF THE THE LABORATORY REPORT OF 1ST PETITIONER CONDUCTED AT THE 4TH RESPONDENT HOSPITAL ON 06.02.2020 Exhibit P11 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-68-:
COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-69-:
APPENDIX OF WP(C) NO. 26087 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.6928 0292 0423 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2N PETITIONER BEARING NO.4885 2947 0069 Exhibit P3 TRUE COPY OF THE THE ULTRA SOUND SCAN REPORT OF THE 1ST PETITIONER AT 4TH RESPONDENT HOSPITAL, DATED 18.02.2015 Exhibit P4 TRUE COPY OF THE PRESCRIPTION OF MEDICINES TO THE 1ST PETITIONER TO PREPARE THE 1ST PETITIONER FOR IUI PROCEDURE AT THE 4TH RESPONDENT HOSPITAL DATED 04.06.2015 Exhibit P5 TRUE COPY OF THE MEDICAL RECORDS INDICATING THE 1ST PETITIONER UNDERWENT IUI PROCEDURE AT THE 4TH RESPONDENT HOSPITAL DATED 17.06.2015 Exhibit P6 TRUE COPY OF THE SUMMARY OF THE TREATMENT OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 03.08.2023 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-70-:
APPENDIX OF WP(C) NO. 26207 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.4114 0337 2427 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.6822 8388 4442 Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE MOULANA IVF, MOULANA HOSPITAL, PERINTHALMANNA DATED 12.03.2012 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY DATED 17.09.2014 INDICATING THAT THE 1ST PETITIONER UNDERWENT FROZEN EMBRYO TRANESFER PROCEDURE AT THE BOURN HALL CLINIC, KOCHI Exhibit P5 TRUE COPY OF THE MEDICAL RECORDS INDICATING THE 1ST PETITIONER UNDERWENT EMBRYO TRANSFER AT THE KARE CENTRE, THRISSUR, DATED 22.11.2016 Exhibit P6 TRUE COPY OF THE MEDICAL RECORDS INDICATING THE 1ST PETITIONER UNDERWENT FOLLICULAR ASPIRATION AT THE KARE CENTRE, THRISSUR, DATED 22.05.2017 Exhibit P7 TRUE COPY OF THE MEDICAL RECORDS INDICATING THE 1ST PETITIONER UNDERWENT EMBRYO TRANSFER AT THE KARE CENTRE, THRISSUR, DATED 03.08.2017 Exhibit P8 TRUE COPY OF THE MEDICAL RECORDS INDICATING THE 1ST PETITIONER UNDERWENT FOLLICULAR ASPIRATION AT THE KARE CENTRE, THRISSUR, DATED 30.11.2017 Exhibit P9 TRUE COPY OF THE MEDICAL RECORDS INDICATING THE INTRACYTOPLASMIC SPERM INJECTION ('ICSI') PROCEDURE WAS CONDUCTED AT THE KARE CENTRE, THRISSUR, DATED 30.11.2017 Exhibit P10 TRUE COPY OF THE MEDICAL RECORDS INDICATING THE 1ST PETITIONER UNDERWENT EMBRYO TRANSFER AT THE KARE CENTRE, THRISSUR, DATED 02.11.2017 Exhibit P11 TRUE COPY OF THE RECORDS NOTING THE VISITS MADE BY THE PETITIONERS FOR WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-71-:
CONSULTATION WHILE UNDERGOING INFERTILITY TREATMENT, COMMENCING ON 08.12.2020 Exhibit P12 TRUE COPY OF THE REPORT OF THE ABDOMINAL AND PELVIC SCAN UNDERWENT BY THE 1ST PETITIONER AT THE ADVISE OF THE TREATING DOCTOR DATED 02.12.2020 Exhibit P13 TRUE COPY OF THE REPORT OF THE SEMEN ANALYSIS UNDERWENT BY THE 2ND PETITIONER AT THE ADVISE OF THE TREATING DOCTOR DATED 29.01.2021 Exhibit P14 TRUE COPY OF THE REPORT OF THE FOLLICULAR STUDY UNDERWENT BY THE 1ST PETITIONER AT THE ADVISE OF THE TREATING DOCTOR DATED 16.02.2021 Exhibit P15 TRUE COPY OF THE REPORT OF THE FOLLICULAR STUDY UNDERWENT BY THE 1ST PETITIONER AT THE ADVISE OF THE TREATING DOCTOR DATED 18.11.2021 Exhibit P16 TRUE COPY OF THE OUT PATIENT CARD THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 17.02.2022 Exhibit P17 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-72-:
APPENDIX OF WP(C) NO. 26494 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.9729 6422 3618 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.9208 5656 2186 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE MIMS HOSPITAL, CALICUT DATED 29.05.2010 Exhibit P4 TRUE COPY OF THE ART TREATMENT SUMMARY DATED 12.02.2016 INDICATING THAT THE 1ST PETITIONER UNDERWENT FROZEN EMBRYO TRANESFER PROCEDURE AT THE CIMAR HOSPITAL, KOCHI Exhibit P5 TRUE COPY OF THE DISCHARGE SUMMARY DATED 01.06.2017 INDICATING THAT THE 1ST PETITIONER UNDERWENT INTRACYTOPLASMIC SPERM INJECTION ('ICSI') PROCEDURE AT THE CIMAR HOSPITAL, KOCHI Exhibit P6 TRUE COPY OF THE MEDICAL RECORDS INDICATING THE 1ST PETITIONER UNDERWENT HYSTEROSCOPY AT THE KIMST HOSPITAL, KANNUR, DATED 01.11.2017 Exhibit P7 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE CHRISTU RAJ HOSPITAL, THOKKILANGADI DATED 24.11.2020 Exhibit P8 TRUE COPY OF THE ADVISE OF THE TREATING DOCTOR TO APPROACH THE 4TH RESPONDENT HOSPITAL, DATED 28.04.2022 Exhibit P9 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-73-:
APPENDIX OF WP(C) NO. 26888 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.5486 7438 5407 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO.7197 1904 6904 Exhibit P3 TRUE COPY OF THE FERTILITY HORMONAL ASSAY REPORT OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 18.01.2014 Exhibit P4 TRUE COPY OF THE IUI TREATMENT SUMMARY DATED 20.03.2014 AT THE 4TH RESPONDENT HOSPITAL Exhibit P5 TRUE COPY OF THE IUI TREATMENT SUMMARY DATED 22.04.2014 AT THE 4TH RESPONDENT HOSPITAL Exhibit P6 TRUE COPY OF THE IVF TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 28.02.2015, Exhibit P7 TRUE COPY OF THE IVF TREATMENT SUMMARY OF THE 1ST PETITIONER DATED 21.04.2016, AT THE 4TH RESPONDENT HOSPITAL Exhibit P8 TRUE COPY OF THE MEDICAL RECORDS INDICATING THE PETITIONERS WERE UNDER TREATMENT AT THE KOKOORI LAPAROSCOPIC AND IVF CLINIC, CALICUT, DATED 14.07.2020 Exhibit P9 TRUE COPY OF THE ULTRASOUND SCAN REPORT OF THE 1ST PETITIONER AT THE KOKOORI LAPAROSCOPIC AND IVF CLINIC, CALICUT, DATED 14.07.2020 Exhibit P10 TRUE COPY OF THE MEDICAL RECORDS INDICATING THE PETITIONERS WERE UNDER TREATMENT AT THE KOKOORI LAPAROSCOPIC AND IVF CLINIC, CALICUT, DATED 23.10.2020 Exhibit P11 TRUE COPY OF THE EMBRYO TRANSFER SUMMARY OF THE 1ST PETITIONER AT THE KOKOORI LAPAROSCOPIC AND IVF CLINIC, CALICUT, DATED 28.10.2020 Exhibit P12 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER DATED 22.02.2021, AT THE WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-74-:
4TH RESPONDENT HOSPITAL Exhibit P13 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER DATED 01.03.2022, AT THE 4TH RESPONDENT HOSPITAL Exhibit P14 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-75-:
APPENDIX OF WP(C) NO. 26909 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.4444 9642 5494 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.7409 4770 5597 Exhibit P3 TRUE COPY OF THE BIRTH CERTIFICATE OF THE SON OF THE PETITIONERS DATED 17.06.2021 Exhibit P4 TRUE COPY OF THE NOTES OF THE TREATING DOCTOR, AFTER ULTRASOUND SCAN WAS DONE ON THE 1ST PETITIONER DATED 06.10.2021 Exhibit P5 TRUE COPY OF THE PRESCRIPTION OF MEDICINES FOR INFERTILITY BY THE TREATING DOCTOR AT THE 4TH RESPONDENT HOSPITAL, DATED 06.10.2021 Exhibit P6 TRUE COPY OF THE NOTES OF THE TREATING DOCTOR, AFTER ULTRASOUND SCAN WAS DONE ON THE 1ST PETITIONER DATED 18.10.2021 Exhibit P7 TRUE COPY OF THE TREATMENT CERTIFICATE DATED 10.08.2023 ISSUED BY THE TREATING DOCTOR AT THE 4TH RESPONDENT HOSPITAL Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-76-:
APPENDIX OF WP(C) NO. 27372 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE PASSPORT OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 05.08.2016 Exhibit P4 TRUE COPY OF THE SEMEN ANALYSIS REPORT OF THE 2ND PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 22.09.2019 Exhibit P5 TRUE COPY OF THE REPORT OF THE ULTRA SOUND SCAN CONDUCTED ON THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 22.09.2019 Exhibit P6 TRUE COPY OF THE IVF TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 27.09.2019 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) The relevant extract of Report No. 129 of the Department Related Parliamentary Standing Committee Exhibit R1(b) A copy of email dated 19.01.2023 sharing the Minutes of the virtual meeting held on 18.01.2023 of Expert Members of the National Board and accepting the same by its members vide their different dates emails Exhibit R1(c) A copy of the above Letter No. WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-77-:
U.11021/01/2023-HR dated 09.03.2023, along with its annexures Exhibit R1(d) letter no. U.11021/01/2023-HR (Part-I) dated 31.3.2023 Exhibit R1(e) A copy of judgment dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 696 of 2024 Exhibit R1(f) A copy of judgment Dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 701 of 2024 Exhibit R1(g) A copy of judgment Dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA1989 of 2024 Exhibit R1(h) A copy of judgment Dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 768 of 2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-78-:
APPENDIX OF WP(C) NO. 27955 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.5960 7841 2353 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO.2673 7407 5571 Exhibit P3 TRUE COPY OF THE ULTRA SOUND SCAN REPORT OF THE 1ST PETITIONER AT THE ALATHUR MATERNITY AND CHILDREN'S HOSPITAL, ALATHUR DATED 17.05.2018 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER CONSEQUENT TO THE ABORTION AT THE SREE BALAJI HOSPITAL, PALAKKAD DATED 22.05.2018 Exhibit P5 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE LEKSHMI HOSPITAL, PALAKKAD DATED 12.02.2020 Exhibit P6 TRUE COPY OF THE DISCHARGE CARD OF THE 1ST PETITIONER CONSEQUENT TO THE ABORTION AT THE LEKSHMI HOSPITAL, PALAKKAD DATED 20.03.2020 Exhibit P7 TRUE COPY OF THE ULTRASOUND PELVIC SCAN OF THE 1ST PETITIONER AT THE SEVANA HOSPITAL AND RESEARCH CENTRE, PATTAMBI DATED 30.10.2021 Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-79-:
APPENDIX OF WP(C) NO. 28059 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.4653 0777 2442 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8445 2281 8664 Exhibit P3 TRUE COPY OF THE TREATMENT CERTIFICATE OF THE 1ST PETITIONER ISSUED BY THE TREATING DOCTOR AT THE 4TH RESPONDENT HOSPITAL DATED 19.08.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-80-:
APPENDIX OF WP(C) NO. 28296 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.6332 3035 4491 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO.6744 3246 0641 Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 04.02.2021 Exhibit P4 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE SAT HOSPITAL, MEDICAL COLLEGE, THIRUVANANTHAPURAM DATED 08.02.2021 Exhibit P5 TRUE COPY OF THE ULTRA SOUND SCAN REPORT CONDUCTED ON THE 1ST PETITIONER AT THE SAT HOSPITAL, MEDICAL COLLEGE, THIRUVANANTHAPURAM DATED 15.02.2021 Exhibit P6 TRUE COPY OF THE IVF SUMMARY OF THE 1ST PETITIONER ISSUED BY THE TREATING DOCTOR AT THE 4TH RESPONDENT HOSPITAL DATED 03.06.2023 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT ANNEXURES Annexure R1a A true copy of the email dated 19.01.2023 containing minutes of meeting of the expert members of National Board Annexure R1b A true copy of the letter No.U.11019/133/2022-HR dated 24.01.2023 issued by the MoH and FW Annexure R1c A true copy of the instructions issued by the Department vide letter no.

U.11021/01/2023-HR (Part-I) along with Annexure dated 31.03.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-81-:

APPENDIX OF WP(C) NO. 28309 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO,7264 5955 8850 Exhibit P2 TRUE COPY OF THE TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO,9799 9523 2448 Exhibit P3 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE DOCTOR AT THE 4TH RESPONDENT HOSPITAL DATED 31.07.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-82-:
APPENDIX OF WP(C) NO. 28310 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6724 3478 7077 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.9959 0254 3795 Exhibit P3 TRUE COPY OF THE CLINICAL EXAMINATION REPORT AND MEDICAL RECORDS OF THE 1ST PETITIONER AT THE KOKOORI LAPAROSCOPIC AND IVF CLINIC, KOZHIKODE DATED 13.10.2017 Exhibit P4 TRUE COPY OF THE EMBRYO TRANSFER CERTIFICATE OF THE 1ST PETITIONER AT THE KOKOORI LAPAROSCOPIC AND IVF CLINIC, KOZHIKODE DATED 20.01.2018 Exhibit P5 TRUE COPY OF THE MEDICAL RECORDS OF THE PETITIONERS AT THE NAHAS CENTRE FOR ASSISTED REPRODUCTION AND ENDOSCOPY, MALAPPURAM DATED 05.01.2021 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-83-:
APPENDIX OF WP(C) NO. 28361 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.8647 6029 4368 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.4200 2821 7409 Exhibit P3 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE DOCTOR AT THE 4TH RESPONDENT HOSPITAL DATED 21.08.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-84-:
APPENDIX OF WP(C) NO. 28618 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER,BEARING NO.2641 8816 3669 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER,BEARING NO.6387 6930 7030 Exhibit P3 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE DOCTOR AT THE 4TH RESPONDENT HOSPITAL DATED 17.08.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT ANNEXURES Annexure R1(a) The relevant extract of Report No. 129 of the Department Related Parliamentary Standing Committee Annexure R1(b) A copy of email dated 19.01.2023 sharing the Minutes of the virtual meeting held on 18.01.2023 of Expert Members of the National Board and accepting the same by its members vide their different dates emails Annexure R1(c) A copy of the above Letter No. U.11021/01/2023-HR dated 09.03.2023, along with its annexures Annexure R1(d) Accordingly, this department issued instructions vide letter no.

U.11021/01/2023-HR (Part-I) dated 31.3.2023 Annexure R1(e) A copy of judgment dated 18.07.2025 passed by the Division bench of this Honourable Court in WA 696 of 2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-85-:

Annexure R1(f) A copy of judgment Dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 701 of 2024 Annexure R1(g) A copy of judgment Dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 1989 of 2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-86-:
APPENDIX OF WP(C) NO. 28681 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.5261 3400 2351 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5428 8478 8518 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE K J K HOSPITAL, THIRUVANANTHAPURAM DATED 27.06.2013 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE K J K HOSPITAL, THIRUVANANTHAPURAM DATED 16.02.2015 Exhibit P5 TRUE COPY OF THE SUMMARY OF THE INTRAUTERINE CYTOPLASMIC SPERM INJECTION TREATMENT CONDUCTED ON THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 13.03.2015 Exhibit P6 TRUE COPY OF THE EMBRYO TRANSFER SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 05.05.2015 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE PASSPORT OF THE 2ND PETITIONER Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT ANNEXURES Annexure-R1 The true copy of relevant extract of Report No. 129 of the Department Related Parliamentary Standing Committee Annexure-R1(a) A copy of email dated 19.01.2023 sharing WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-87-:
the Minutes of the virtual meeting held on 18.01.2023 of Expert Members of the National Board and accepting the same by its members vide their different dates emails Annexure-R1(b) A copy of the above Letter No. U.11021/01/2023-HR dated 09.03.2023, along with its annexures, Annexure-R1(d) A copy of judgment dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 696 of 2024 Annexure-R1(c) True copy copy of the letter no.
U.11021/01/2023-HR (Part-I) dated 31.3.2023 Annexure-R1(f) A copy of judgment Dated 18.07.2025 passed by the Division Bench of High Court of Kerala in WA 1989 of 2024 Annexure-R1(e) A copy of judgment Dated 18.07.2025 passed by the Division Bench of High Court of Kerala in WA 701 of 2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-88-:
APPENDIX OF WP(C) NO. 29615 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.5329 0284 7284 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.7906 2300 4172 Exhibit P3 TRUE COPY OF THE TREATMENT RECORDS OF THE 1ST PETITIONER FOLLOWING THE EMBRYO TRANSFER AT THE ARMC IVF FERTILITY CENTRE, MANGALORE DATED 05.10.2019 Exhibit P4 TRUE COPY OF THE TREATMENT RECORDS OF THE 1ST PETITIONER FOLLOWING THE EMBRYO TRANSFER AT THE ARMC IVF FERTILITY CENTRE, MANGALORE DATED 03.12.2019 Exhibit P5 TRUE COPY OF THE LABORATORY REPORT OF THE 1ST PETITIONER AT THE ARMC IVF FERTILITY CENTRE, MANGALORE DATED 17.12.2019 Exhibit P6 TRUE COPY OF THE SUMMARY OF THE EMBRYO TRANSFER CONDUCTED ON THE 1ST PETITIONER AT THE UDAYAM SUNRISE IVF UNIT, SUNRISE HOSPITAL, KANHANGAD DATED 14.04.2022 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-89-:
APPENDIX OF WP(C) NO. 29753 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.4380 5222 2393 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8941 8133 3226 Exhibit P3 TRUE COPY OF THE THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 08.09.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-90-:
APPENDIX OF WP(C) NO. 29806 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.8586 1696 5190 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.2814 7480 2471 Exhibit P3 TRUE COPY OF THE SUMMARY OF THE IVF PROCEDURE UNDERWENT BY THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 02.07.2019 Exhibit P4 TRUE COPY OF THE SCAN REPORT OF THE 1ST PETITIONER, CONDUCTED AT THE 4TH RESPONDENT HOSPITAL, REVEALING THAT SHE SUFFERED MISCARRIAGE DATED 22.07.2021 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-91-:
APPENDIX OF WP(C) NO. 29808 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6479 5287 2046 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8457 7015 1508 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER, ISSUED BY THE TREATING DOCTOR AT THE 4TH RESPONDENT HOSPITAL DATED 17.08.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) True copy of the relevant extract of Report No. 129 of the Department Related Parliamentary Standing Committee Exhibit R1(b) True copy of email dated 19.01.2023 sharing the Minutes of the virtual meeting held on 18.01.2023 Exhibit R1(C) True copy of the Letter No. U.l 1021/01/2023-HR dated 09.03.2023, along with its annexurcs Exhibit R1(d) True copy of Letter No. U.l 1021/01/2023- HR (Part-I) dated 31.03.2023 Exhibit R1(e) True copy of judgment dated 18.07.2025 passed by the Division Bench of this Hon'ble Court in WA 696 of 2024 Exhibit R1(f) True copy of judgment dated 18.07.2025 passed by the Division Bench of this Hon'ble Court in WA 701 of 2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-92-:
Exhibit R1(g) True copy of the judgment dated 18.07.2025 passed by the Division Bench of this Hon'ble Court in WA 1989 of 2024 Exhibit R1(h) True copy of the judgment dated 18.07.2025 in WA 2146 of 2024 passed by the Division Bench of this Hon'ble Court WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-93-:
APPENDIX OF WP(C) NO. 29842 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE PETITIONER, BEARING NO.2525 8942 2713 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE HUSBAND OF THE PETITIONER, BEARING NO.5814 3700 0050 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE PETITIONER, ISSUED BY THE TREATING DOCTOR AT THE 4TH RESPONDENT HOSPITAL DATED 08.09.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT ANNEXURES Annexure R1(a) True copy of the relevant extract of Report no. 129 of Department Related Parliamentary Standing Committee Annexure R1(b) True copy of the minutes of the meeting and emails of the meeting of expert members of National Board dated 19.01.2023 Annexure R1(c) True copy of the letter no.
U.11021/01/2023-HR (Part-I) dated 31.3.2023 PETITIONER EXHIBITS Exhibit P5 TRUE COPY OF THE SECONDARY SCHOOL LEAVING CERTIFICATE OF THE HUSBAND OF THE PETITIONER, MR. SIVAKUMAR S WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-94-:
APPENDIX OF WP(C) NO. 29851 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.9310 8851 8512 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.6343 5014 3976 Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-95-:
APPENDIX OF WP(C) NO. 29947 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.2317 8648 0953 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.4219 9131 1153 Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 28.07.2023 Exhibit P4 TRUE COPY OF THE DEATH CERTIFICATE OF MS. ANSI A ALIAS ANSI KABEER DATED 17.11.2021, THE DAUGHTER OF THE 2ND PETITIONER Exhibit P5 TRUE COPY OF THE NURSES RECORDS OF THE 1ST PETITIONER MAINTAINED AT THE N S COOPERATIVE HOSPITAL, KOLLAM DATED 11.12.2020 Exhibit P6 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER DATED 20.05.2021 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-96-:
APPENDIX OF WP(C) NO. 32404 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.4785 2601 6314 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8752 8109 5946 Exhibit P3 TRUE COPY OF THE DEATH CERTIFICATE OF THE PETITIONERS' SON MR. ADARSH DATED 11.06.2023 Exhibit P4 TRUE COPY OF THE MEDICAL RECORDS OF THE PETITIONERS AT THE ISWARYA FERTILITY CENTRE, COIMBATORE DATED NIL Exhibit P5 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER DATED 03.10.2022 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-97-:
APPENDIX OF WP(C) NO. 32465 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE PETITIONER, BEARING NO.4082 0137 9832 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE HUSBAND OF THE PETITIONER, BEARING NO.7882 5691 8516 Exhibit P3 TRUE COPY OF THE TREATMENT RECORDS OF THE PETITIONER, MAINTAINED AT THE JUBILEE MISSION MEDICAL COLLEGE AND RESEARCH INSTITUTE, THRISSUR, COMMENCING FROM 24.01.2019 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-98-:
APPENDIX OF WP(C) NO. 32479 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.8564 1769 9584 Exhibit P2 TRUE COPY OF THE TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO.8215 3643 8041 Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS OF THE PETITIONERS DATED 29.11.2010 Exhibit P4 TRUE COPY OF THE LABORATORY EXAMINATION REPORT OF THE 1ST PETITIONER AT THE DOCTORS' RESEARCH LABORATORY, THRIUSSUR, DATED 29.11.2010 Exhibit P5 TRUE COPY OF THE LABORATORY EXAMINATION REPORT OF THE 2ND PETITIONER AT THE DOCTORS' RESEARCH LABORATORY, THRIUSSUR, DATED 29.03.2011 Exhibit P6 TRUE COPY OF THERELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT ANNEXURES Annexure R1(a) Annexure R1(a) : True copy of the relevant extract of Report no. 129 of Department Related Parliamentary Standing Committee Annexure R1(b) True copy of the minutes of the meeting and emails of the meeting of expert members of National Board dated 19.01.2023 Annexure R1(c) True copy of the letter no.

U.11021/01/2023-HR (Part-I) dated 31.3.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-99-:

APPENDIX OF WP(C) NO. 32496 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6473 1969 2260 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.3345 8513 1175 Exhibit P3 TRUE COPY OF THE HYSTERON-LAPAROSCOPY RECORD INDICATING OF THE 1ST PETITIONER, ISSUED BY SABINE HOSPITAL AND RESEARCH CENTRE, MOOVATTUPUZHA, DATED 31.12.2018 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE SABINE HOSPITAL AND RESEARCH CENTRE, MOOVATTUPUZHA, DATED 01.01.2019 Exhibit P5 TRUE COPY OF THE IVF TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE SABINE HOSPITAL AND RESEARCH CENTRE, MOOVATTUPUZHA, DATED 25.01.2020 Exhibit P6 TRUE COPY OF THE TREATMENT RECORDS OF THE 1ST PETITIONER AT THE MATHA HOSPITAL, KOTTAYAM DATED 21.04.2021 Exhibit P7 TRUE COPY OF THE TREATMENT RECORDS OF THE 1ST PETITIONER AT THE MATHA HOSPITAL, KOTTAYAM DATED 14.04.2022 Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-100-:
APPENDIX OF WP(C) NO. 32551 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.7853 1020 3984 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.7749 4213 5551 Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 05.05.2016 Exhibit P4 TRUE COPY OF THE MEDICAL RECORDS OF THE TREATING DOCTOR, REFERRING THE 1ST PETITIONER FOR ADVANCED TREATMENT, DATED 21.08.2020 Exhibit P5 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE AKG MEMORIAL COOPERATIVE HOSPITAL, KANNUR DATED 10.08.2021 Exhibit P6 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE AKG MEMORIAL COOPERATIVE HOSPITAL, KANNUR DATED 01.10.2021 Exhibit P7 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE AKG MEMORIAL COOPERATIVE HOSPITAL, KANNUR DATED 22.12.2021 Exhibit P8 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE AKG MEMORIAL COOPERATIVE HOSPITAL, KANNUR DATED 13.04.2022 Exhibit P9 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE AKG MEMORIAL COOPERATIVE HOSPITAL, KANNUR DATED 22.12.2022 Exhibit P10 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE AKG MEMORIAL COOPERATIVE HOSPITAL, KANNUR DATED 20.03.2023 Exhibit P11 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE AKG MEMORIAL COOPERATIVE HOSPITAL, KANNUR DATED 17.04.2023 Exhibit P12 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-101-:
SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-102-:
APPENDIX OF WP(C) NO. 32620 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.9160 6356 4886 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5273 9939 9236 Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS OF THE PETITIONERS AT THE CIMAR FERTILITY CENTRE, COMMENCING FROM 19.04.2017 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-103-:
APPENDIX OF WP(C) NO. 32632 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.5626 4876 6919 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8948 4963 2879 Exhibit P3 TRUE COPY OF THE DEATH CERTIFICATE OF MR. JUBIN MAMACHAN, DATED 01.09.2018 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-104-:
APPENDIX OF WP(C) NO. 32699 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6459 5567 5342 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.2598 5198 0750 Exhibit P3 TRUE COPY OF THE TREATMENT CERTIFICATE OF THE PETITIONERS AT THE LIFELINE MULTISPECIALTY HOSPITAL, ADOOR DATED 28.09.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS EXHIBIT R1(a) Report of Parliamentary Standing Commitee dated 19-03-2021 EXHIBIT R1(b) E mail of the minutes of the meeting of expert members of National Board dated 19-01-2023 EXHIBIT R1(c) Intimation to Dy Solicitor General Of India dated 09-03-2023 relating to the Honourable High Court Directions on ART EXHIBIT R1(d) Departmental Instructions regarding ART dated 31-03-2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-105-:
APPENDIX OF WP(C) NO. 32705 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.2744 0542 6157 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.2661 9902 1383 Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS OF THE PETITIONERS AT THE SEVEN HILLS HOSPITAL, VISAKHAPATTANAM DATED 16.02.2006 Exhibit P4 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE MEDICAL COLLEGE HOSPITAL, KOTTAYAM, DATED 07.04.2006 Exhibit P5 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE SEVEN HILLS HOSPITAL, VISAKHAPATTANAM, DATED 19.02.2007 Exhibit P6 TRUE COPY OF THE SCAN REPORT DATED 13.04.2019 OF THE 1ST PETITIONER AT A SCAN CENTRE ANNEXED TO THE MEDICAL COLLEGE HOSPITAL, KOTTAYAM Exhibit P7 TRUE COPY OF THE IVF REPORT - FET SUMMARY OF THE 1ST PETITIONER AT THE ARC INTERNATIONAL FERTILITY AND RESEARCH CENTRE, ERNAKULAM DATED 09.11.2021 Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-106-:
APPENDIX OF WP(C) NO. 34258 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6448 5948 0450 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.7422 4746 4050 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE CIMAR HOSPITAL, KOCHI DATED 06.10.2023 Exhibit P4 TRUE COPY OF TEH TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 26.09.2023 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-107-:
APPENDIX OF WP(C) NO. 34281 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.4500 6177 6242 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8178 4797 5533 Exhibit P3 TRUE COPY OF THE ONE-AND-THE-SAME CERTIFICATE ISSUED TO THE 1ST PETITIONER BY THE VILLAGE OFFICER, CHOORODE DATED 13.09.2023 Exhibit P4 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 18.09.2020 Exhibit P5 TRUE COPY OF THE SCAN REPORT OF THE 1ST PETITIONER AT THE ASHA HOSPITAL, KOZHIKODE DATED 09.02.2021 Exhibit P6 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE ASHA HOSPITAL, KOZHIKODE DATED 09.02.2021 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT ANNEXURES Annexure R1(a) True copy of the relevant extract of Report no. 129 of Department Related Parliamentary Standing Committee Annexure R1(b) True copy of the minutes of the meeting and emails of the meeting of expert members of National Board dated 19.01.2023 Annexure R1(c) True copy of the letter no.
U.11021/01/2023-HR (Part-I) dated 31.3.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-108-:
APPENDIX OF WP(C) NO. 34306 OF 2023 PETITIONER EXHIBITS Exhibit P-1 TRUE COPY OF THE AADHAR CARD NO.
816247586844 OF THE 1ST PETITIONER Exhibit P-2 TRUE COPY OF THE AADHAR CARD NO.
543510377007 OF THE 2ND PETITIONER Exhibit P-3 TRUE COPY OF THE PATIENT REGISTRATION CARD NO. MRD NO. 191564 DATED 16/8/2021 ISSUED TO THE 1ST PETITIONER FROM THE 1ST RESPONDENT HOSPITAL Exhibit P-4 TRUE COPY OF THE REPRESENTATION DATED 10/10/2023 SENT BY THE PETITIONERS TO THE 2ND RESPONDENT Exhibit P-5 TRUE COPY OF THE JUDGMENT DATED 10/2/2023 IN WP(C) NO. 4774/2023 OF THIS HON'BLE COURT WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-109-:
APPENDIX OF WP(C) NO. 34687 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAR CARD OF THE 1 ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAR CARD OF THE 2 ND PETITIONER Exhibit P3 TRUE COPY OF THE LABORATORY RESULT OF THE 1 ST PETITIONER DATED 21.01.2023 FROM ARMC IVF FERTILITY CENTER Exhibit P4 TRUE COPY OF THE SEMEN ANALYSIS REPORT OF THE 2 ND PETITIONER DATED 27.02.2023 FROM ARMC IVF FERTILITY CENTER RESPONDENT ANNEXURES Annexure R1(a) True copy of the relevant extract of Report no. 129 of Department Related Parliamentary Standing Committee Annexure R1(b) True copy of email dated 19.01.2023 sharing the minutes of virtual meeting held on 18.01.2023 of Expert Members of National Board and accepting the same by its members vide their email of different dates.
Annexure R1(c) True copy of the Letter No. U11021/01/2023-HR dated 09.03.202. Annexure R1(d) True copy of the instructions issued by Department of Health Research vide letter no. U.11021/01/2023-HR (Part-I) dated 31.3.2023.
WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-110-:
APPENDIX OF WP(C) NO. 34770 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.5766 0788 3680 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.9525 3977 5520 Exhibit P3 TRUE COPY OF THE DISCHARGE OF THE 1ST PETITIONER AT THE ARMC HOSPITAL, KOZHIKODE DATED 07.02.2013 Exhibit P4 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE TREATING DOCTOR AT THE 4TH RESPONDENT HOSPITAL DATED 01.10.2023 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-111-:
APPENDIX OF WP(C) NO. 34774 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.5792 9283 6134 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5648 5103 3764 Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 11.10.2018 Exhibit P4 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 12.10.2023 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS EXHIBIT.R1(a) A copy of the Relevant extract of Report No. 129 of Department Related Parliamentary Standing Committee EXHIBIT.R1(b) A copy of the minutes of meeting and email of the aforesaid meeting of expert members of National Board dated 19.01.2023 EXHIBIT.R1(c) A copy of the above Letter No.U.11021/01/2023-HR dated 24.01.2023 along with its annexure EXHIBIT.R1(d) True copy of the letter no.
U.11021/01/2023-HR (Part-I) dated 31.3.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-112-:
APPENDIX OF WP(C) NO. 34790 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.8787 3875 6569 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8056 2455 2093 Exhibit P3 TRUE COPY OF THE SUMMARY OF THE EMBRYO TRANSFER OF THE 1ST PETITIONER AT THE CIMAR HOSPITAL, THRISSUR DATED 31.01.2017 Exhibit P4 TRUE COPY OF THE ULTRASOUND SCAN REPORT OF THE 1ST PETITIONER DATED 24.11.2017 AT THE CIMAR HOSPITAL, THRISSUR Exhibit P5 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE CIMAR HOSPITAL, DATED 27.11.2017 Exhibit P6 TRUE COPY OF THE SUMMARY OF THE EMBRYO TRANSFER OF THE 1ST PETITIONER AT THE CIMAR HOSPITAL, THRISSUR DATED 06.04.2018 Exhibit P7 TRUE COPY OF THE SCAN REPORT OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 15.05.2023 Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-113-:
APPENDIX OF WP(C) NO. 34891 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.5669 82212101 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.3191 4408 9204 Exhibit P3 TRUE COPY OF THE SCAN REPORT OF THE 1ST PETITIONER AT THE VINDHYA DIAGNOSTIC SERVICES, KOZHIKODE DATED 19.04.2001 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE MIMS HOSPITAL, KOZHIKODE DATED 26.06.2012 Exhibit P5 TRUE COPY OF THE SCAN REPORT OF THE 1ST PETITIONER AT THE ASWINI POLY CLINIC, CALICUT DATED 19.01.2013 Exhibit P6 TRUE COPY OF THE LABORATORY REPORT OF THE 2ND PETITIONER AT THE MEDIWIN LABORATORY, KOZHIKODE DATED 04.05.2017 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-114-:
APPENDIX OF WP(C) NO. 34948 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.8173 7357 0361 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.3114 6695 0687 Exhibit P3 TRUE COPY OF THE ULTRASOUND SCAN REPORT IN THE ABDOMINAL AND PELVIC REGION OF THE 1ST PETITIONER AT THE CHANDRAMATHY AMMA MEMORIAL HOSPITAL, THRISSUR DATED 18.01.2020 Exhibit P4 TRUE COPY OF THE SUMMARY OF THE FOLLICULAR STUDY OF THE 1ST PETITIONER AT THE CHANDRAMATHY AMMA MEMORIAL HOSPITAL, THRISSUR DATED 11.03.2020 Exhibit P5 TRUE COPY OF THE ULTRASOUND SCAN REPORT IN THE ABDOMINAL AND PELVIC REGION OF THE 1ST PETITIONER AT THE CHANDRAMATHY AMMA MEMORIAL HOSPITAL, THRISSUR DATED 03.04.2021 Exhibit P6 TRUE COPY OF THE ULTRASOUND SCAN REPORT IN THE ABDOMINAL AND PELVIC REGION OF THE 1ST PETITIONER AT THE ARMC IVF FERTILITY CENTRE, THRISSUR DATED 30.09.2021 Exhibit P7 TRUE COPY OF TEH LABORATORY RESULT OF THE 1ST PETITIONER AT THE ARMC IVF FERTILITY CENTRE, THRISSUR DATED 20.01.2022 Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-115-:
OF THE YEAR 2005 RESPONDENT EXHIBITS EXHIBIT R1(a) A true copy of the relevant extract of Report No. 129 of Department Related Parliamentary Standing Committee on Health and Family Welfare EXHIBIT R1(b) A true copy of email dated 19.01.2023 sharing the minutes of virtual meeting held on 18.01.2023 of Expert Members of National Board EXHIBIT R1(c) A true copy of the above Letter No. U-
11021/01/2023-HR dated 09.03.2023 EXHIBIT R1(d) A true copy of the instructions issued by Department of Health Research and Family Welfare vide letter No. U.11021/01/2023-HR (Part-I) dated 31.3.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-116-:
APPENDIX OF WP(C) NO. 34963 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 22.02.2019 Exhibit P2 TRUE COPY OF THE PRESCRIPTION DATED 09- 10-2018 ISSUED BY THE NAHAS HOSPITAL , 4TH RESPONDENT Exhibit P3 TUE COPY OF THE CLINICAL DATA DATED 19- 07-2021 ISSUED BY THE KOKOORI LAPROSCOPIC & LVF CLINIC , 5TH RESPONDENT WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-117-:
APPENDIX OF WP(C) NO. 35025 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.6375 5966 3728 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.8441 6492 3318 Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 17.10.2023 Exhibit P4 TRUE COPY OF THE MEDICAL RECORDS OF THE 2ND PETITIONER DATED 11.11.2021 UNDER DR.SMITHA MADHAVAN, GYNAECOLOGIST AND JR. CONSULTANT, TALUK HOSPITAL, KADAKKAL Exhibit P5 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER ON DECEMBER 2021, UNDER DR.SMITHA MADHAVAN, GYNAECOLOGIST AND JR. CONSULTANT, TALUK HOSPITAL, KADAKKAL Exhibit P6 TRUE COPY OF THE ULTRASOUND SCAN REPORT OF THE 1ST PETITIONER DATED 04.01.2022 AT TRIMS DIAGNOSTIC SERVICES, KADAKKAL Exhibit P7 TRUE COPY OF THE TREATMENT RECORDS OF THE 1ST PETITIONER DATED 24.01.2022 Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) True copy of the relevant extract of Report No.129 of Department Related Parliamentrary Standing Committee Exhibit R1(b) True copy of the minutes of meeting and emails of the aforesaid meeting of Expert Members of National Board dated 19.01.2023 Exhibit R1(c) True copy of the letter No. U.11021/01/2023-HR dated 09.03.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-118-:
Exhibit R1(d) True copy of the instructions issued by this Department vide letter No.U.11021/01/2023-HR(Part-I) dated 31.03.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-119-:
APPENDIX OF WP(C) NO. 35039 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.3708 3201 1705 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.4068 3786 1039 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE SAT HOSPITAL, THIRUVANANTHAPURAM DATED 07.07.2023 Exhibit P4 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE CREDENCE HOSPITAL, THIRUVANANTHAPURAM DATED 01.07.2023 Exhibit P5 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL, THIRUVANANTHAPURAM DATED 05.09.2023 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-120-:
APPENDIX OF WP(C) NO. 35098 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.8516 1180 5589 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5649 5865 0593 Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 18.09.2019 Exhibit P4 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER DATED 29.02.2020 Exhibit P5 TRUE COPY OF THE FOLLICULAR STUDY REPORT OF THE 1ST PETITIONER DATED 07.03.2020 Exhibit P6 TRUE COPY OF THE THE LABORATORY REPORT OF THE 1ST PETITIONER AT THE NCARE IVF AND FETAL MEDICINE HOSPITAL, CALICUT DATED 28.09.2021 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-121-:
APPENDIX OF WP(C) NO. 35329 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.2364 1082 3608 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.4055 2751 6903 Exhibit P3 TRUE COPY OF THE DEATH CERTIFICATE OF MR. AMAL PRAKASH, THE SON OF THE PETITIONERS, DATED 23.10.2021 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-122-:
APPENDIX OF WP(C) NO. 35964 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.3693 6501 8863 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.9262 4180 1707 Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 18.05.2020 Exhibit P4 TRUE COPY OF THE TREATMENT CERTIFICATE ISSUED TO THE 1ST PETITIONER BY THE TREATING DOCTOR AT THE YANA IVF AND FERTILITY CENTRE, KAYAMKULAM DATED 30.10.2023 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS EXHIBIT R1(a) A true copy of the relevant extract of Report No. 129 of Department Related Parliamentary Standing Committee on Health and Family Welfare EXHIBIT R1(b) A true copy of email dated 19.01.2023 sharing the minutes of virtual meeting held on 18.01.2023 of Expert Members of National Board EXHIBIT R1(c) A true copy of the Letter No. U-

11021/01/2023-HR dated 09.03.2023 EXHIBIT R1(d) A true copy of the instructions issued by the Department of Health Research and Family Welfare vide letter No. U.11021/01/2023-HR (Part-I) dated 31.3.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-123-:

APPENDIX OF WP(C) NO. 36032 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.7586 4396 3462 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.9431 7866 5124 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 23.10.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-124-:
APPENDIX OF WP(C) NO. 36857 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY THE FIRST PETITIONER AADHAAR CARD Exhibit P2 TRUE COPY THE SECOND PETITIONER AADHAAR CARD Exhibit P3 TRUE COPY OF THE REPORT OF GYNAECOLOGICAL SONOGRAPHY HELD AT DR.WILLIAM G FULLINFAW CLINIC OF THE 1ST PETITIONER DATED 31/08/2012 Exhibit P4 TRUE COPY OF THE LAB REPORT OF THE 2ND PETITIONER DATED 17/10/2012 ISSUED BY HI TECH DIAGNOSTIC CENTRE, KOCHI-25 Exhibit P5 TRUE COPY OF AUTOMATED SEMEN ANALYSIS TEST REPORT (SQA) DATED 27/10/2022 OF 2ND PETITIONER ISSUED BY SABINE HOSPITAL & RESEARCH CENTRE PVT.LTD., MUVATTUPUZHA Exhibit P5 (a) TRUE COPY OF LABORATORY REPORT DATED 27/10/2022 OF 1ST PETITIONER ISSUED BY SABINE HOSPITAL & RESEARCH CENTRE PVT.LTD., MUVATTUPUZHA Exhibit P6 TRUE OF THE CERTIFICATE DATED 23/05/2023 OF THE PETITIONERS ISSUED BY CIMAR FERTILITY CENTRE, CHERANALLORE, EDAPPALY, ERNAKULAM Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES OF ACCREDITATION SUPERVISION AND REGULATION OF ART CLINICS IN INDIA (‘NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL SCIENCES RESEARCH (‘ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCE (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-125-:
APPENDIX OF WP(C) NO. 37048 OF 2023 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE 4TH RESPONDENT Exhibit-P2 A TRUE COPY OF THE USG PELVIS REPORT OF THE 1ST PETITIONER DATED 15.06.2023 Exhibit-P3 A TRUE COPY OF THE SEMEN REPORT DATED 15.06.2023 OF THE 2ND PETITIONER Exhibit-P4 A TRUE COPY OF THE INTERIM ORDER DATED 21.08.2023 IN W.P(C) NO.352/2023 OF THIS HON'BLE COURT WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-126-:
APPENDIX OF WP(C) NO. 38525 OF 2023 PETITIONER EXHIBITS Exhibit-P1 THE TRUE COPY OF THE MARRIAGE CERTIFICATE DATED 30/10/2017 ISSUED BY THE KANHANGAD MUNICIPALITY Exhibit-P2 THE TRUE COPY OF THE PRESCRIPTION ISSUED BY DR.SABEENA ABOOBACKER OF MEDICARE SPECIALTY CENTRE, KANHANGAD DATED 5/4/2018 Exhibit-P3 THE TRUE COPY OF THE LAB REPORT DATED 6/2/2019 OF THE FIRST PETITIONER Exhibit-P4 THE TRUE COPY OF THE PRESCRIPTION DATED 29/9/2020 ISSUED BY DR. HARIKRISHNA V.K., CHIEF MEDICAL OFFICER, SOUKHYAM AYURVEDA, KANHANGAD Exhibit-P5 THE TRUE COPY OF THE LAB REPORT DATED 22/9/2021 ISSUED TO THE FIRST PETITIONER BY THE MEDITEK DIAGNOSTIC CENTRE, KANHANGAD Exhibit-P6 THE TRUE COPY OF THE LAB REPORT DATED 24/9/2022 ISSUED BY THE KIMS SUNRISE HOSPITAL, KASARAGOD Exhibit-P7 THE TRUE COPY OF THE LAB INVESTIGATION REPORT ISSUED BY THE JANARDAN HOSPITAL, KASARAGOD DATED 24/9/2022 Exhibit-P8 THE TRUE COPY OF THE LAB INVESTIGATION REPORT DATED 27/10/2023 ISSUED TO THE SECOND PETITIONER BY THE JANARDAN HOSPITAL, KASARAGOD Exhibit-P9 THE TRUE COPY OF THE TREATMENT RECORD OF THE SECOND PETITIONER DATED 24/9/2022 ISSUED BY THE EIGHTH RESPONDENT Exhibit-P10 THE TRUE COPY OF THE LAB REPORT OF THE FIRST PETITIONER DATED 6/11/2023 ISSUED BY THE EIGHTH RESPONDENT Exhibit-P11 THE TRUE COPY OF THE REPORT DATED 6/11/2023 ISSUED BY THE 8TH RESPONDENT WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-127-:
APPENDIX OF WP(C) NO. 39190 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 THE CERTIFICATE ISSUED BY DR.AMAL CALIST B, CONSULTANT OBSTETRICIAN AND GYNAECOLOGIST AT PRIMS HOSPITAL DATED 05-10-2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-128-:
APPENDIX OF WP(C) NO. 39411 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE PETITIONER Exhibit P2 THE CERTIFICATE ISSUED BY DR.AMAL CALIST B, CONSULTANT OBSTETRICIAN AND GYNAECOLOGIST AT PRIMS HOSPITAL DATED 04-10-2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-129-:
APPENDIX OF WP(C) NO. 39532 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 THE CERTIFICATE ISSUED BY DR.AMAL CALIST B, CONSULTANT OBSTETRICIAN AND GYNAECOLOGIST AT PRIMS HOSPITAL, KANJIRAMPARA DATED 12-09-2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-130-:
APPENDIX OF WP(C) NO. 39597 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD DATED 02.11.2021 ISSUED BY UNIQUE IDENTIFICATION AUTHORITY OF INDIA TO THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD DATED 08.06.2012 ISSUED BY UNIQUE IDENTIFICATION AUTHORITY OF INDIA TO THE 2ND PETITIONER Exhibit P3 TRUE COPY OF DEATH CERTIFICATE DATED 05.03.2014 ISSUED BY THE NARIPPATTA GRAMA PANCHAYATH Exhibit P4 TRUE COPY OF THE MEDIAL RECORD DATED 06.07.2019 ISSUED BY THE INSTITUTE OF MATERNAL AND CHILD HEALTH, GOVT. MEDICAL COLLEGE, KOZHIKODE TO THE 2ND PETITONER Exhibit P5 TRUE COPY OF THE MEDIAL RECORD DATED 09.11.2019 ISSUED BY THE INSTITUTE OF MATERNAL AND CHILD HEALTH, GOVT. MEDICAL COLLEGE, KOZHIKODE TO THE 2ND PETITONER Exhibit P6 TRUE COPY OF THE MEDIAL RECORD DATED 03.12.2019 ISSUED BY THE INSTITUTE OF MATERNAL AND CHILD HEALTH, GOVT. MEDICAL COLLEGE, KOZHIKODE TO THE 2ND PETITONER Exhibit P7 TRUE COPY OF THE MEDIAL TREATMENT RECORD DATED 23.11.2021 ISSUED BY THE MALABAR MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE, KOZHIKODE TO THE 2ND PETITONER Exhibit P8 TRUE COPY OF DEATH CERTIFICATE DATED 21.04.2022 ISSUED BY THE NARIPPATTA GRAMA PANCHAYATH Exhibit P9 TRUE COPY OF THE MEDIAL CERTIFICATE DATED 07.06.2023 ISSUED BY THE CIMAR, HOSPITAL EDAPPAL TO THE 2ND PETITONER.

RESPONDENT EXHIBITS Exhibit R1(a) Report of Parliamentary Standing Committee dated 19.03.2021 Exhibit R1(b) E mail of teh minutes of the meeting of expert members of National Board darted 19.01.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-131-:

Exhibit R1(c) Intimation to Dy Solicitor General of India dated 09.03.2023 relating to the Honourable High Court Directions on ART Exhibit R1(d) Departmental Instructions regarding ART dated 31.03.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-132-:
APPENDIX OF WP(C) NO. 40324 OF 2023 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF INVESTIGATION REPORT ISSUED BY PRAN HOSPITAL, PRAN FERTILITY AND WELL WOMEN CENTRE TRIVANDRUM DATED ON 12.06.2020 TO THE 1ST PETITIONER Exhibit P2 THE TRUE COPY OF LABORATORY REPORT ISSUED BY YANA WOMEN'S HOSPITAL AND INFERTILITY CENTRE, ULLOOR, THIRUVANANTHAPURAM DATED ON 06.05.2022 Exhibit P3 THE TRUE COPY OF THE JUDGEMENT REPORTED IN NANDINI K VS UNION OF INDIA 2023[1] KHC 149 OF THIS HON'BLE HIGH COURT Exhibit P4 THE TRUE COPY OF REPRESENTATION LETTER FILED BY THE 1ST PETITIONER BEFORE THE 9TH RESPONDENT DATED ON 03.11.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-133-:
APPENDIX OF WP(C) NO. 40613 OF 2023 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE CERTIFICATE ISSUED BY THE 2ND RESPONDENTDT.NIL Exhibit P2 THE TRUE COPY OF THE ASSISTED REPRODUCTIVE TECHNOLOGY (REGULATION) ACT 2021DT. 30/4/2022 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-134-:
APPENDIX OF WP(C) NO. 41885 OF 2023 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE AADHAR CARD OF THE FIRST PETITIONER Exhibit P2 A TRUE COPY OF THE AADHAR CARD OF THE SECOND PETITIONER Exhibit P3 . A TRUE COPY OF THE MEDICAL PRESCRIPTION ISSUED BY DR.AMAL CALIST , SP FORT HOSPITAL DATED 10.12.2021 Exhibit P4 A TRUE COPY OF THE LABORATORY TEST REPORT DATED 14.09.2023 OF THE FIRST PETITIONER Exhibit P5 A TRUE COPY OF THE MEDICAL PRESCRIPTION ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 29.09.2023 Exhibit P6 THE CERTIFICATE ISSUED BY 4TH RESPONDENT HOSPITAL DATED 24.11.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-135-:
APPENDIX OF WP(C) NO. 42431 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.7857 6154 4895 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.7392 8838 0418 Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 25.06.2020 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE ARMC IVF FERTILITY CENTRE, KOZHIKODE DATED 11.06.2020 Exhibit P5 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 08.12.2023 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-136-:
APPENDIX OF WP(C) NO. 42480 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO. 2307 9823 0736 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO. 3507 5812 0949 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER, FOLLOWING A LAPAROSCOPY PROCEDURE AT THE LIFELINE SUPER SPECIALTY HOSPITAL, ADOOR DATED 28.12.2019 Exhibit P4 TRUE COPY OF THE SUMMARY OF EMBRYO TRANSFER PROCEDURE CONDUCTED ON THE 1ST PETITIONER AT THE LIFELINE SUPER SPECIALTY HOSPITAL, ADOOR DATED 04.07.2020 Exhibit P5 TRUE COPY OF THE TREATMENT SUMMARY OF THE PETITIONERS AT THE LIFELINE SUPER SPECIALTY HOSPITAL, ADOOR DATED 12.12.2023 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-137-:
APPENDIX OF WP(C) NO. 43271 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.5299 8981 1445 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.3403 1474 5430 Exhibit P3 TRUE COPY OF THE SCAN REPORT OF THE 1ST PETITIONER, AT THE 4TH RESPONDENT HOSPITAL DATED 07.07.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-138-:
APPENDIX OF WP(C) NO. 43303 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.3941 5017 5623 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.9639 3520 6232 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER, ISSUED BY THE TREATING DOCTOR AT THE 4TH RESPONDENT HOSPITAL DATED 14.12.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-139-:
APPENDIX OF WP(C) NO. 43525 OF 2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAR CARD OF THE 1ST PETITIONER BEARING NO.2957 0468 5769 Exhibit P2 TRUE COPY OF THE AADHAR CARD OF THE 2ND PETITIONER BEARING NO.3550 2631 7679 Exhibit P3 TRUE COPY OF THE DEATH CERTIFICATE DATED 16.11.2023 Exhibit P4 TRUE COPY TREATMENT RECORDS OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 17.12.2023 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) A true copy of the relevant extract of 129th report of the Parliamentary Standing Committee Exhibit R1(b) A true copy of email dated 19.01.2023 sharing minutes of the meeting of the Expert Members Exhibit R1(c) A true copy of the communication from the Ministry to the DSG, High Court of Kerala, dated 09.03.2023 Exhibit R1(d) A true copy of the letter No.U.11021/01/2023-HR (Part-I) dated 31.03.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-140-:
APPENDIX OF WP(C) NO. 3 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.5988 9018 9750 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.2245 0990 0500 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE PETITIONERS AT THE 4TH RESPONDENT HOSPITAL DATED 10.12.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-141-:
APPENDIX OF WP(C) NO. 9 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.7575 3248 0531 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8937 9411 5774 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER, AT THE 4TH RESPONDENT HOSPITAL DATED 08.07.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-142-:
APPENDIX OF WP(C) NO. 67 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.9015 2270 2638 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.4770 4316 1810 Exhibit P3 TRUE COPY OF THE DEATH CERTIFICATE OF THE DAUGHTER OF THE PETITIONERS DATED 26.12.2023 Exhibit P4 TRUE COPY OF THE SCAN REPORT OF THE 1ST PETITIONER, AT THE NATIONAL HOSPITAL, KOZHIKODE DATED 26.07.2021 Exhibit P5 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE NATIONAL HOSPITAL, KOZHIKODE DATED 15.09.2021 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-143-:
APPENDIX OF WP(C) NO. 1182 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6927 6874 8693 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.4415 9437 0696 Exhibit P3 TRUE COPY OF THE CERTIFICATE OF MARRIAGE OF THE PETITIONERS DATED 12.10.2023 Exhibit P4 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE NAHAS CENTRE FOR ASSISTED REPRODUCTION & ENDOSCOPY HOSPITAL, KANNUR DATED 24.12.2022 Exhibit P5 TRUE COPY OF THE SCAN REPORT OF THE 1ST PETITIONER AT THE NAHAS CENTRE FOR ASSISTED REPRODUCTION & ENDOSCOPY HOSPITAL, KANNUR DATED 06.01.2023 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-144-:
APPENDIX OF WP(C) NO. 1729 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.7080 1179 7179 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.9226 9867 3179 Exhibit P3 TRUE COPY OF THE IVF PROCEDURE SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 16.01.2022 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE KINDER WOMEN'S HOSPITAL AND FERTILITY CENTRE, CHERTHALA, DATED 13.05.2023 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-145-:
APPENDIX OF WP(C) NO. 1745 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.7415 2644 0713 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.6973 0004 4351 Exhibit P3 TRUE COPY OF THE MEDICAL CERTIFICATE OF THE 1ST PETITIONER, OBTAINED FROM THE TREATING DOCTOR AT THE 4TH RESPONDENT HOSPITAL DATED 15.11.2021 Exhibit P4 TRUE COPY OF THE THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-146-:
APPENDIX OF WP(C) NO. 2701 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ADAHAR CARDS OF THE FIRST PETITIONER Exhibit P2 TRUE COPY OF THE ADAHAR CARDS OF THE SECOND PETITIONER Exhibit P3 TRUE COPY OF TREATMENT SCHEDULE, THE ULTRA SOUND SCAN TAKEN BY THE HOSPITAL Exhibit P4 TRUE COPY OF THE RELEVANT EXTRACT OF THE NATIONAL GUIDELINE PREPARED BY THE ICMR AND NAMS Exhibit P7 TRUE COPY OF THE TREATMENT HISTORY ISSUED BY THE 6TH RESPONDENT WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-147-:
APPENDIX OF WP(C) NO. 3108 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6149 6402 3664 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.9319 1003 0648 Exhibit P3 TRUE COPY OF THE CERTIFIED TRANSLATION OF THE DEATH CERTIFICATE OF MR. SIDHARTH SUNIL KUMAR DATED 26.06.2023, PROVIDED BY THE INDIAN EMBASSY IN RUSSIA Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) True copy of the relevant extract of Report No. 129 of the Department Related Parliamentary Standing Committe Exhibit R1(b) A true copy of the email dated 19.01.2023 sharing the Minutes of the virtual meeting held on 18.01.2023 of Expert Members of the National Board Exhibit R1(c) A true copy of the above Letter No.U.11O2l lOl /2O23-HR dated
09.O3.2O23, along with its annexures Exhibit R1(d) A true copy of the letter no. U. 1 102 I /Ol /2O23-HR (Part-I) dated 3l.3.2023 sent by the Ministry of Health and Family Welfare to Principal Secretaries of all states, with annexure WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-148-:
APPENDIX OF WP(C) NO. 3375 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.7986 9120 8000 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8477 6494 0414 Exhibit P3 TRUE COPY OF THE CERTIFICATE OF MARRIAGE OF THE PETITIONERS DATED 15.10.2011 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) A true copy of the relevant extract of 129th report of the Parliamentary Standing Committee Exhibit R1(b) A true copy of email dated 19.01.2023 sharing minutes of the meeting of the Expert Members Exhibit R1(c) A true copy of the communication from the Ministry to the DSG, High Court of Kerala, dated 09.03.2023 Exhibit R1(d) A true copy of the letter No.U.11021/01/2023-HR (Part-I) dated 31.03.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-149-:
APPENDIX OF WP(C) NO. 3515 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.3827 3987 5405 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.9103 4327 1992 Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 02.07.2019 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE 'NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) A true copy of the relevant extract of Report No. 129 of the Department Related Parliamentary Standing Committee Exhibit R1(b) A true copy of email dated 19.01.2023 sharing the Minutes of the virtual meeting held on 18.01.2023 of Expert Members of the National Board and accepting the same by its members vide their different dates emails Exhibit R1(c) A true copy of the Letter No. U.11021 / 01 /2023- HR dated 09.03.2023, along with its annexures Exhibit R1(d) A true copy of letter no. U.11021/01 / 2023-HR (Part-I) dated 31.3.2023 issued by the Ministry WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-150-:
APPENDIX OF WP(C) NO. 3602 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6296 7444 9335 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5289 1050 3831 Exhibit P3 TRUE COPY OF THE ULTRASOUND SCAN REPORT OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 14.11.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-151-:
APPENDIX OF WP(C) NO. 3861 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE PETITIONER , BEARING NO.6355 3691 4479 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE HUSBAND OF THE PETITIONER BEARING NO.6258 5468 5791 Exhibit P3 TRUE COPY OF THE DEATH CERTIFICATE OF THE SON OF THE PETITIONER, MR. ANANDHU S PILLAI DATED 16.06.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE 'NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-152-:
APPENDIX OF WP(C) NO. 5143 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.2812 8318 1960 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.9553 9157 1109 Exhibit P3 TRUE COPY OF THE TREATMENT CERTIFICATE ISSUED BY THE TREATING DOCTOR AT THE PRAN FERTILITY AND WELL WOMEN CENTRE PVT. LTD. DATED 06.02.2024 Exhibit P4 TRUE COPY OF TEH RELEVANT PAGES OF THE 'NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-153-:
APPENDIX OF WP(C) NO. 6939 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.8779 8830 2770 Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE 2ND PETITIONER'S PASSPORT Exhibit P3 TRUE COPY OF THE OVERSEAS CITIZENS OF INDIA CARD OF THE 2ND PETITIONER Exhibit P4 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 01.02.2024 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-154-:
APPENDIX OF WP(C) NO. 9085 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.8540 3826 6069 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5676 1587 5999 Exhibit P3 TRUE COPY OF THE DEATH CERTIFICATE OF THE DAUGHTER OF THE PETITIONERS, MS. SREERANJINI S DATED 03.01.2024 Exhibit P4 TRUE COPY OF THE DEATH CERTIFICATE OF THE SON OF THE PETITIONERS, MR. SREERAJ S DATED 02.02.2024 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) The relevant extract of Report No. 129 of the Department Related Parliamentary Standing Committee Exhibit R1(b) A copy of email dated 19.01.2023 sharing the Minutes of the virtual meeting held on 18.01.2023 of Expert Members of the National Board and accepting the same by its members vide their different dates emails Exhibit R1(c) copy of the above Letter No. U.11021/01/2023-HR dated 09.03.2023, along with its annexures Exhibit R1(d) Copy of the instructions vide letter no.
U.11021/01/2023- HR (Part-I) dated 31.3.2023 Exhibit R1(e) A copy of judgment dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 696 of 2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-155-:
Exhibit R1(f) A copy of judgment Dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 701 of 2024 Exhibit R1(g) A copy of judgment Dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 1989 of 2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-156-:
APPENDIX OF WP(C) NO. 9104 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER,BEARING NO.9885 1555 0435 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER,BEARING NO.2720 6758 0756 Exhibit P3 TRUE COPY OF THE THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-157-:
APPENDIX OF WP(C) NO. 9199 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.7312 3559 1279 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.7428 9185 6410 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 18.01.2020 Exhibit P4 TRUE COPY OF THE ULTRASOUND SCAN REPORT OF THE 1ST PETITIONER, DATED 01.03.2020, CONDUCTED AT THE 4TH RESPONDENT HOSPITAL Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-158-:
APPENDIX OF WP(C) NO. 9209 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.4208 5395 3124 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5198 5417 5451 Exhibit P3 TRUE COPY OF THEMARRIAGE CERTIFICATE OF THE PETITIONERS DATED 06.07.2022 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-159-:
APPENDIX OF WP(C) NO. 9648 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.5118 1370 7301 Exhibit P1(a) TRUE COPY OF THE RELEVANT PAGE OF THE SSLC CERTIFICATE OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.4098 4997 2629 Exhibit P3 TRUE COPY OF THE TREATMENT RECORDS OF THE 1ST PETITIONER AT THE LAKSHMI HOSPITAL, ERNAKULAM, DATED 11.12.2017 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-160-:
APPENDIX OF WP(C) NO. 10413 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF TEH AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.8511 7454 6445 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.7134 5456 9463 Exhibit P3 TRUE COPY OF THE THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-161-:
APPENDIX OF WP(C) NO. 10509 OF 2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE AADHAR CARD OF THE FIRST PETITIONER Exhibit P2 A TRUE COPY OF THE AADHAR CARD OF THE SECOND PETITIONER Exhibit P3 A TRUE COPY OF THE MEDICAL PRESCRIPTION FROM TRIVANDRUM INFERTILITY CENTRE DATED 03.06.2013 OF THE FIRST PETITIONER Exhibit P4 A TRUE COPY OF THE MEDICAL PRESCRIPTION ISSUED BY DR.AMAL CALIST,TRIVANDRUM FERTILITY & IVF CENTRE DATED 23.10.2020 Exhibit P5 TRUE COPY OF THE MEDICAL PRESCRIPTIONS ISSUED BY DR.AMAL CALIST DATED FROM THE YEAR 2022 TO 2024 TO THE FIRST PETITIONER Exhibit P6 THE CERTIFICATE ISSUED BY 4TH RESPONDENT HOSPITAL DATED 21.02.2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-162-:
APPENDIX OF WP(C) NO. 10531 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.5387 3932 4632 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.6181 0447 8219 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 05.02.2024 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) The relevant extract of Report No. 129 of the Department Related Parliamentary Standing Committee Exhibit R1(b) A copy of email dated 19.01.2023 sharing the Minutes of the virtual meeting held on 18.01.2023 of Expert Members of the National Board and accepting the same by its members vide their different dates emails Exhibit R1(c) A copy of Letter No. U.11021/01 /2023-HR dated 09.03.2023, along with its annexures Exhibit R1(d) True copy of letter No. U.11021/01 /2023-

HR(Part-I) dated 31.3.2023, Exhibit R1(e) A copy of judgment dated 18.07.2025 passed by the Division Bench of this Honourable Court in WA 696 of 2024 Exhibit R1(f) A copy of judgment dated 18.07.2025 passed by the Division bench of this Honourable Court in WA 701 of 2024 Exhibit R1(g) True copy of judgment dated 18.07.2025 passed by the Division Bench of this Honourable Court in WA 1989 of 2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-163-:

APPENDIX OF WP(C) NO. 11301 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.8856 7054 7719 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.8193 9389 0983 Exhibit P3 TRUE COPY OF THE SUMMARY OF IVF PROCEDURE CONDUCTED AT THE CRAFT HOSPITAL AND RESEACH CENTRE, KODUNGALLOOR DATED 30.01.2008 Exhibit P4 TRUE COPY OF THE TREATMENT SUMMARY AFTER AN IVF PROCEDURE WAS CONDUCTED AT THE CENTRE FOR INFERTILITY MANAGEMENT AND ASSISTED REPRODUCTION, EDAPPAL, MALAPPURAM DATED 18.09.2013 Exhibit P5 TRUE COPY OF THE TREATMENT SUMMARY AFTER AN IVF PROCEDURE WAS CONDUCTED AT THE CENTRE FOR INFERTILITY MANAGEMENT AND ASSISTED REPRODUCTION, EDAPPAL, MALAPPURAM DATED 27.08.2014 Exhibit P6 TRUE COPY OF THE TREATMENT SUMMARY AFTER AN IVF PROCEDURE WAS CONDUCTED AT THE CENTRE FOR INFERTILITY MANAGEMENT AND ASSISTED REPRODUCTION, EDAPPAL, MALAPPURAM DATED 24.10.2014 Exhibit P7 TRUE COPY OF THE IVF SUMMARY ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 10.02.2022 Exhibit P8 TRUE COPY OF THE IVF SUMMARY ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED

20.08.2022 Exhibit P9 TRUE COPY OF THE IVF SUMMARY ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 28.09.2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-164-:

APPENDIX OF WP(C) NO. 13278 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.4025 3802 5398 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.7467 1741 7784 Exhibit P3 TRUE COPY OF THE RATION CARD THAT PROVIDES THE PRESENT ADDRESS OF THE PETITIONERS Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-165-:
APPENDIX OF WP(C) NO. 13353 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.2086 3275 7968 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.7966 6520 6825 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE ARMC IVF FERTILITY CENTRE, THRISSUR, FOLLOWING AN EMBRYO TRANSFER ON 23.01.2017, Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 RESPONDENT EXHIBITS Exhibit R1(a) The relevant extract of Report No. 129 of the Department Related Parliamentary Standing Committee Exhibit R1(b) A copy of email dated 19.01.2023 sharing the Minutes of the virtual meeting held on 18.01.2023 of Expert Members of the National Board and accepting the same by its members vide their different dates emails Exhibit R1(c) A copy of the above Letter No. U.11021/01/2023-HR dated 09.03.2023, along with its Exhibits Exhibit R1(d) Instructions vide letter no.

U.11021/01/2023-HR (Part-I) dated 31.3.2023 Exhibit R1(e) A copy of judgment dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 696 of 2024 Annexure R1(f) A copy of judgment Dated 18.07.2025 passed by the Division bench of High WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-166-:

Court of Kerala in WA 701 of 2024 Exhibit R1(g) A copy of judgment Dated 18.07.2025 passed by the Division bench of High Court of Kerala in WA 1989 of 2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-167-:
APPENDIX OF WP(C) NO. 13779 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.8739 8065 6930 Exhibit P2 TRUE COPY OF THE THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8126 5924 0319 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL, DATED 01.04.2024 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-168-:
APPENDIX OF WP(C) NO. 15621 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.8862 1614 8707 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.9793 6531 3246 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 04.04.2024 Exhibit P3(a) TRUE COPY OF THE ONE AND THE SAME CERTIFICATE DATED 22.02.2023 THAT WOULD INDICATE THE NAME MENTIONED IN EXT.P3 IS OF THE 1ST PETITIONER Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE 'NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-169-:
APPENDIX OF WP(C) NO. 17441 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE AADHAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE CERTIFICATE ISSUED BY THE 5TH RESPONDENT TO THE PETITIONERS DATED NIL Exhibit P4 TRUE COPY OF THE NOTIFICATION DATED 20/01/2022 AS PER THE ASSISTED REPRODUCTIVE TECHNOLOGY (REGULATION) ACT, 2021 Exhibit P5 TRUE COPY OF THE GAZETTE NOTIFICATION OF THE ASSISTED REPRODUCTIVE TECHNOLOGY (REGULATION) ACT, 2021 Exhibit P6 TRUE COPY OF THE SAID INTERIM ORDER DATED, 27.03.2024 IN W.P.(C) NO.12920 / 2024 OF THE HON'BLE HIGH COURT OF KERALA Exhibit P7 TRUE COPY OF THE JUDGMENT DATED 19.12.2022 IN W.P.(C) NO. 36347/2022 OF THE HON'BLE HIGH COURT OF KERALA WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-170-:
APPENDIX OF WP(C) NO. 17973 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE GAZATTE NOTIFICATION, BEARING NUMBER G.S.R 179(E) DATED 14.03.2023 Exhibit P2 TRUE COPY OF THE INTERIM ORDER ISSUED BY THIS HON'BLE COURT IN WP(C) NO. 37874 OF 2023 AND CONNECTED MATTERS DATED 04.12.2023 Exhibit P3 TRUE COPY OF THE INTERIM ORDER ISSUED BY THIS HON'BLE COURT IN WP(C) NO. 28382 OF 2023 DATED 04.12.2023 Exhibit P4 TRUE COPY OF THE CERTIFICATE OF MEDICAL INDICATION, ISSUED BY THE DISTRICT MEDICAL BOARD DATED 11.01.2024 Exhibit P5 TRUE COPY OF THE GAZATTE NOTIFICATION, BEARING NUMBER G.S.R .179(E) DATED 21.02.2024 Exhibit P6 TRUE COPY OF THE CERTIFICATE OF MEDICAL INDICATION, ISSUED BY THE DISTRICT MEDICAL BOARD DATED 26.03.2024 Exhibit P7 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.4003 2352 0649 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-171-:
APPENDIX OF WP(C) NO. 17992 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.4179 5682 1115 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.6160 4519 9090 Exhibit P3 TRUE COPY OF THE OP CARD ISSUED BY THE CAREWELL HOMOEOPATHIC FERTILITY CLINIC TO THE PETITIONERS DATED NIL Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-172-:
APPENDIX OF WP(C) NO. 18001 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.4308 6433 7389 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO.2166 7804 5839 Exhibit P3 TRUE COPY OF THE SUMMARY OF INTRA CYTOPLASMIC SPERM INJECTION ('ICSI) PROCEDURE UNDERWENT BY THE 1ST PETITIONER AT THE SABINE HOSPITAL AND RESEARCH CENTRE, MUVATTUPUZHA, DATED 10.01.2021 Exhibit P4 TRUE COPY OF THE SUMMARY OF THE IVF PROCEDURE UNDERWENT BY THE 1ST PETITIONER AT THE SABINE HOSPITAL AND RESEARCH CENTRE, MUVATTUPUZHA, DATED 18.08.2021 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-173-:
APPENDIX OF WP(C) NO. 18013 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.8834 8107 5153 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.6679 2061 1004 Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 01.03.2021 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-174-:
APPENDIX OF WP(C) NO. 18015 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.8065 3290 8002 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.4539 9058 7895 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY, FOLLOWING THE INTRA UTERINE INSEMINATION PROCEDURE UNDERWENT BY THE 1ST PETITIONER AT THE UDAYAM SUNRISE HSOPITAL, KASARAGOD, DATED 18.04.2015 Exhibit P4 TRUE COPY OF THE TREATMENT SUMMARY, FOLLOWING THE IVF PROCEDURE UNDERWENT BY THE 1ST PETITIONER AT THE NCARE, NAHAS HOSPITAL, MALAPPURAM, DATED 30.07.2016 Exhibit P5 TRUE COPY OF THE TREATMENT SUMMARY, FOLLOWING THE IVF PROCEDURE UNDERWENT BY THE 1ST PETITIONER AT THE DREAM FLOWER HOSPITAL, KASARAGOD, DATED 02.09.2021 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE 'NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-175-:
APPENDIX OF WP(C) NO. 18035 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.5142 0723 0863 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO.3043 2530 7504 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY, FOLLOWING THE IVF PROCEDURE UNDERWENT BY THE 1ST PETITIONER AT THE ARMC IVF AND FERTILITY CENTRE, KOZHIKODE, DATED 23.06.2020 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY, FOLLOWING THE IVF PROCEDURE UNDERWENT BY THE 1ST PETITIONER AT THE ARMC IVF AND FERTILITY CENTRE, KOZHIKODE, DATED 17.06.2021 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-176-:
APPENDIX OF WP(C) NO. 18560 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.7269 6248 0870 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.9928 7125 7291 Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER AT THE CIMAR HOSPITAL, KOCHI DATED 27.08.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-177-:
APPENDIX OF WP(C) NO. 19986 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.8984 0009 0734 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.4774 7442 5418 Exhibit P3 TRUE COPY OF THE CERTIFICATE OF MARRIAGE, BEARING NO.
400404/CRCM02/GENERAL ADMINISTRATION/2024/3034, OF THE PETITIONERS, DATED 31.05.2024 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE 'NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-178-:
APPENDIX OF WP(C) NO. 20013 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.3792 7568 4581 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.4220 0761 2890 Exhibit P3 TRUE COPY OF THE CERTIFICATE OF MARRIAGE OF THE PETITIONERS, BEARING NUMBER 8127/2014 DATED 02.05.2014 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE 'NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-179-:
APPENDIX OF WP(C) NO. 20319 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.7296 1309 1528 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO.2369 9061 0307 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 16.11.2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE 'NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-180-:
APPENDIX OF WP(C) NO. 20506 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.7173 2923 7866 Exhibit P1(A) TRUE COPY OF THE PAN CARD OF THE 1ST PETITIONER BEARING NO.EVEPM 6962E Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.8883 9811 8154 Exhibit P3 TRUE COPY OF THE IVF SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 14.05.2024 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-181-:
APPENDIX OF WP(C) NO. 21179 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, HAVING NO.6179 4028 7872 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, HAVING NO.2778 3902 2772 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 05.02.2024 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-182-:
APPENDIX OF WP(C) NO. 21199 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.4968 0840 7322 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.2302 3794 7081 Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE NUMBER 1778/2018 DATED 01.03.2018 OF THE PETITIONERS Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE DEEN HOSPITAL, PUNALUR, DATED 28.12.2021 Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-183-:
APPENDIX OF WP(C) NO. 22735 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER ,BEARING NO.9355 5067 6303 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.7554 8872 5031 Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-184-:
APPENDIX OF WP(C) NO. 23271 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.7809 8068 6478 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.4878 4045 6400 Exhibit P3 TRUE COPY OF THE DEATH CERTIFICATE OF THE DAUGHTER OF THE PETITIONERS DATED 23.05.2024 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 Exhibit P5 TRUE COPY OF THE E-MAIL COMMUNICATION DATED 19.01.2023 THAT WAS PRODUCED BY THE 1ST RESPONDENT IN THEIR ADDITIONAL AFFIDAVIT FILED ON 08.05.2024 BEFORE THE HON'BLE APEX COURT IN ARUN MUTHUVEL V UNION OF INDIA, (WP(C) NO. 756/2022) Exhibit P6 TRUE COPY OF THE INSTRUCTIONS ISSUED BY THE DEPUTY SECRETARY, ON BEHALF OF THE 1ST RESPONDENT, DATED 31.03.2023, THAT WAS PRODUCED BY THE 1ST RESPONDENT IN THEIR ADDITIONAL AFFIDAVIT FILED ON 08.05.2024 BEFORE THE HON'BLE APEX COURT IN ARUN MUTHUVEL V UNION OF INDIA, (WP(C) NO. 756/2022) WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-185-:
APPENDIX OF WP(C) NO. 23348 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.9068 7684 2198 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO.7857 1394 3110 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER FROM CIMAR FERTILITY CENTRE DATED 10.04.2017 Exhibit P3(a) TRUE COPY OF THE SCAN REPORT OF THE 1ST PETITIONER DATED 08.11.2021 Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 Exhibit P5 TRUE COPY OF THE E-MAIL COMMUNICATION DATED 19.01.2023 THAT WAS PRODUCED BY THE 1ST RESPONDENT IN THEIR ADDITIONAL AFFIDAVIT FILED ON 08.05.2024 BEFORE THE HON'BLE APEX COURT IN ARUN MUTHUVEL V UNION OF INDIA, (WP(C) NO. 756/2022) Exhibit P6 TRUE COPY OF THE INSTRUCTIONS ISSUED BY THE DEPUTY SECRETARY, ON BEHALF OF THE 1ST RESPONDENT, DATED 31.03.2023, THAT WAS PRODUCED BY THE 1ST RESPONDENT IN THEIR ADDITIONAL AFFIDAVIT FILED ON 08.05.2024 BEFORE THE HON'BLE APEX COURT IN ARUN MUTHUVEL V UNION OF INDIA, (WP(C) NO. 756/2022) WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-186-:
APPENDIX OF WP(C) NO. 23973 OF 2024 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE AADHAR CARD OF THE 1ST PETITIONER BEARING NO. 216661601346 Exhibit-P2 A TRUE COPY OF THE AADHAR CARD OF THE 2ND PETITIONER BEARING NO. 715244716236 Exhibit-P3 A TRUE COPY OF THE PELVIC ULTRASOUND REPORT DATED 16.12.2023 ISSUED BY THE 4TH RESPONDENT Exhibit-P4 A TRUE COPY OF THE CERTIFICATE DATED 16.04.2024 ISSUED BY THE 4TH RESPONDENT Exhibit-P5 A TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' FORMULATED BY ICMR AND NAMS Exhibit-P6 A TRUE COPY OF THE INTERIM ORDER DATED 19-12-2023 IN W.P.(C) 34770 OF 2023 AND OTHER CONNECTED MATTERS OF THIS HON'BLE COURT WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-187-:
APPENDIX OF WP(C) NO. 27586 OF 2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF HIS AADHAR CARD OF 1ST PETITONER Exhibit P2 TRUE COPY OF THE AADHAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE CERTIFICATE ISSUED BY THE 5TH RESPONDENT DENYING ART TREATMENT TO THE PETITIONERS DATED 15.07.2024 Exhibit P4 TRUE COPY OF THE NOTIFICATION DATED 20/01/2022 BY APPOINTING 25TH DAY OF JANUARY, 2022 Exhibit P5 TRUE COPY OF THE GAZETTE NOTIFICATION OF THE ASSISTED REPRODUCTIVE TECHNOLOGY (REGULATION) ACT, 2021 Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED, 27.03.2024 IN W.P. (C) NO. 12920/2024 Exhibit P7 TRUE COPY OF THE JUDGMENT DATED 19.12.2022 IN W.P.(C) NO. 36347/2022OF THIS HON'BLE COURT RESPONDENT EXHIBITS Exhibit R1(a) True copy of the relevant extract of Report No. 129 of Department related Parliamentary Standing Committee dated 19.03.2021 Exhibit R1(b) True copy of E-mail dated 19.01.2023 sharing of the Minutes of the virtual meeting held on 18.01.2023 of Expert Members of the National Board and accepting the same by its members vide their different dates emails Exhibit R1(c) True copy of the Judgment dated 18.7.2025 in WA No. 696 of 2024 Exhibit R1(d) True copy of the judgment dated 18.7.2025 in WA No. 701 of 2024 Exhibit R1(e) True copy of the judgment dated 18.7.2025 in WA No. 1989 of 2024 Exhibit R1(f) True copy of the letter No. U 11021/01/2023/HR dated 9.3.2023 along with its annexures Exhibit R1(g) True copy of the letter No. U 11021/01/2023/HR (Part 1)dated 31.3.2023 .

WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-188-:

APPENDIX OF WP(C) NO. 40119 OF 2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO. 5176 1945 0884 Exhibit P2 A TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.5949 4001 6862 Exhibit P3 TRUE COPY OF THE TREATMENT RECORD DATED 3/2/2024 ISSUED BY THE 4TH RESPONDENT TO THE 1ST PETITIONER Exhibit P4 TRUE COPY OF THE TREATMENT RECORD DATED 6/2/2024 ISSUED BY THE 4TH RESPONDENT TO THE 2ND PETITIONER Exhibit P5 A TRUE COPY OF THE RELEVANT PAGES OF THE ‘NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION AND REGULATION OF ART CLINICS IN INDIA' ('NATIONAL GUIDELINES'), PREPARED BY THE INDIAN COUNCIL FOR MEDICAL RESEARCH ('ICMR') AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE, OF THE YEAR 2005 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-189-:
APPENDIX OF WP(C) NO. 44092 OF 2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE AADHAR CARD OF THE 1ST PETITIONER Exhibit P2 THE TRUE COPY OF THE AADHAR CARD OF THE 2ND PETITIONER Exhibit P3 THE TRUE COPY OF SEMEN ANALYSIS REPORT DATED 18.02.2016 ISSUED BY THE DEPARTMENT OF PATHOLOGY, TALIPARAMBA CO- OPERATIVE HOSPITAL SOCIETY Exhibit P4(a) THE TRUE COPY OF PRESCRIPTION OF N CARE IVF CENTRE KANNUR DATED 30.09.2018 Exhibit P4(b) THE TRUE COPY OF PRESCRIPTION OF N CARE IVF CENTRE KANNUR DATED 17.03.2019 Exhibit P4(c) THE TRUE COPY OF PRESCRIPTION OF N CARE IVF CENTRE KANNUR DATED 21.09.2019 Exhibit P4(d) THE TRUE COPY OF PRESCRIPTION OF N CARE IVF CENTRE KANNUR DATED 08.09.2021 Exhibit P5 THE TRUE COPY OF THE REPORT DATED 17-11- 2024 FROM 4TH RESPONDENT HOSPITAL Exhibit P6 THE TRUE COPY OF JUDGMENT IN NANDINI K. V UNION OF INDIA AND CONNECTED MATTERS, 2023 (1) KHC 149 Exhibit P7 A TRUE COPY OF THE JUDGMENT IN WA NO.696 OF 2024 DATED 18.07.2025 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-190-:
APPENDIX OF WP(C) NO. 12380 OF 2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE CERTIFICATE DATED 27/08/2023 ISSUED BY THE PALLIYARA SREE BHAGAVATHY TEMPLE COMMITTEE Exhibit P2 A TRUE COPY OF THE DEATH CERTIFICATE DATED 08/06/2020 ISSUED BY THE HEALTH SUPERVISOR, KOCHI CORPORATION Exhibit P3 A TRUE COPY OF THE AADHAR CARD ISSUED BY THE UNIQUE IDENTIFICATION AUTHORITY OF INDIA Exhibit P4 A TRUE COPY OF THE AADHAR CARD ISSUED BY THE UNIQUE IDENTIFICATION AUTHORITY OF INDIA Exhibit P5 A TRUE COPY OF THE TREATMENT CERTIFICATE DATED 25/11/2024 ISSUED BY THE FOURTH RESPONDENT TO THE PETITIONER Exhibit P6 A TRUE COPY OF THE RELEVANT PAGES OF THE NATIONAL GUIDELINES FOR ACCREDITATION, SUPERVISION, AND REGULATION OF ART CLINICS IN INDIA, NATIONAL GUIDELINES- 2005, PREPARED BY THE INDIAN COUNCIL OF MEDICAL RESEARCH (ICMR) AND NATIONAL ACADEMY OF MEDICAL SCIENCES (NAMS), ON BEHALF OF THE UNION MINISTRY OF HEALTH AND FAMILY WELFARE WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-191-:
APPENDIX OF WP(C) NO. 14623 OF 2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE MARRIAGE CERTIFICATE DATED 20/5/2014 Exhibit P2 TRUE COPY OF THE ADHAAR CARD OF THE 1ST PETITIONER HAVING NO. 2235 1315 268 Exhibit P3 TRUE COPY OF THE VOTER'S ID CARD ISSUED BY THE GOVERNMENT OF INDIA TO THE 2ND PETITIONER HAVING NO. 4087 0090 2278 Exhibit P4 TRUE COPY OF THE MEDICAL PRESCRIPTION DATED 24/03/2025 ISSUED TO THE 2ND PETITIONER VILASINI Exhibit P5 TRUE COPY OF THE GAZETTE NOTIFICATION DATED 20/12/2021 Exhibit P6 TRUE COPY OF THE JUDGMENT DATED 19/12/2022 IN PASSED BY THIS HON'BLE COURT IN W.P.(C). NO. 24058/2022 Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 25/05/2023 PASSED BY THIS HON'BLE COURT IN W.P.(C). NO. 15912/2023 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-192-:
APPENDIX OF WP(C) NO. 16359 OF 2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ADHAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE ADHAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE CERTIFICATE OF DISABILITY DATED 16.9.2015 ISSUED BY THE GOVERNMENT OF KERALA, DEPARTMENT OF HEALTH SERVICES, GOVERNMENT GENERAL HOSPITAL, THALASSERI NO.2722/2015 Exhibit P4 TRUE COPY OF THE CERTIFICATE DATED 10.12.2024 ISSUED BY THE 4TH RESPONDENT Exhibit P5 TRUE COPY OF THE INTERIM ORDER IN W.P.(C) NO.25658/2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA DT.17.7.2024 Exhibit P6 THE TRUE COPY OF THE MEDICAL PRESCRIPTION DATED 28/04/2025 Exhibit P7 THE TRUE COPY OF THE RESULTS OF THE VARIOUS TESTS ALONG WITH BILLS Exhibit P8 THE TRUE COPY OF THE PRESCRIPTION DATD 7.5.2025 RESPONDENT EXHIBITS Annexure-R1 A true copy of the Relevant extract of 129th Report of the PSC Annexur-R1(A) A true copy of the printout of email dated 19-01-2023 sharing the Minutes of the meeting of Expert Members of the National Board and acceptance of the same by its members Annexur-R1(B) A true copy of the said communication dated 09.03.2023 Annexur-R1(C) A true copy of the letter No.U.11021/01/2023-HR(Part-I) dated 31-3- 2023

Annexur-R1(D) A true copy of the Judgment dated 18-07-2025 Passed by the Division Bench of High Court of Kerala, Annexur-R1(E) A true copy of the Judgment dated 18-07-2025 in W.A.No.701/2024 Passed by the Division WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-193-:

Bench of High Court of Kerala, Annexur-R1(F) A true copy of the order dated 26 08 2025 in W A NO 2009 OF 2025 Before the Honble High Court of Kerala at Ernakulam WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-194-:
APPENDIX OF WP(C) NO. 21151 OF 2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF MARRIAGE CERTIFICATE ISSUED BY THE LOCAL REGISTRAR OF MARRIAGES, PALAMEL GRAMA PANCHAYAT DATED 04-06-2025 Exhibit P2 A TRUE COPY OF THE AADHAAR CARD OF THE 1 ST PETITIONER Exhibit P3 A TRUE COPY OF THE AADHAAR CARD OF THE 2 ND PETITIONER Exhibit P4 A TRUE COPY OF THE PATIENT REFERENCE LETTER ISSUED BY THE 4 TH RESPONDENT'S HOSPITAL DATED 01-05-2025 RESPONDENT EXHIBITS Exhibit R1 A True copy of the judgment passed by the Honorable High Court of Madras in WP No. 35158 of 2024 (Kavitha Anand Vs. State of Tamil Nadu and Ors Exhibit R1 B Relevant extract of 129th Report of the Parliamentary Standing Committee Exhibit R1 C copy of email dated 19.Ot.2O23 sharing the Minutes of the meeting of Expert Members of the Nationa.l Board and acceptance of the same by its members, vide their emails of different dates Exhibit R1 D copy of the said communication dated
09.O3.2023 Exhibit R1 E Instructions issued by Respondnet No.1 via letter no. U.l7o2l /Ol /2023- HR (Part-I) dated 37.3.2023 Exhibit R1 F Copy of judgment in WA NO. 696 0F 2024 dated 18.07.2025 passed by the Division bench of high Court of Kerala Exhibit R1 G copy of judgment in WA NO. 701 0F 2024Dated 18.O7.2025 passed by the Division bench of High Court of Kerala Exhibit R1 H copy of order in WA NO. 2009 0F 2024dated 26.08.2025 passed by the Division bench of High Court of Kerala WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-195-:
APPENDIX OF WP(C) NO. 22557 OF 2025 PETITIONER EXHIBITS Exhibit P-1 A TRUE COPY OF THE DEATH CERTIFICATE DATED 22.09.2024 OF THE PETITIONERS' SON ISSUED FROM THE KALAMASSERY MUNICIPALITY Exhibit P-2 A TRUE COPY OF THE OP SUB-VISIT TICKET DATED 28.03.2024 ISSUED TO THE 2ND PETITIONER FROM THE KINDER WOMEN'S HOSPITAL AND FERTILITY CENTRE PVT.

LTD.

Exhibit P-3 A TRUE COPY OF THE AADHAR CARD IS ISSUED TO THE 1ST PETITIONER Exhibit P-4 A TRUE COPY OF THE AADHAR CARD IS ISSUED TO THE 2ND PETITIONER Exhibit P-5 A TRUE COPY OF THE 1ST PAGE OF THE SSLC BOOK ISSUED TO THE 2ND PETITIONER Exhibit P-6 A TRUE COPY OF THE JUDGMENT DATED 19.12.2022 IN W.P(C) 24058/2022AND CONNECTED CASES (NANDHINI K VS. UNION OF INDIA 2023 (1) KHC 149) Exhibit P-7 A TRUE COPY OF THE INTERIM ORDER DATED 06.08.2204 IN W.A NO. 696/2024 Exhibit P-8 A TRUE COPY OF THE ANNEXURE A1 PRODUCED BY THE 1ST RESPONDENT IN W. A NO. 696/2024 Exhibit P-9 A TRUE COPY OF THE ANNEXURE A2 PRODUCED BY THE 1ST RESPONDENT IN W.A NO. 696/2024 RESPONDENT EXHIBITS Exhibit R1(a) True copy of the relevant extract of Report No. 129 of the Department related Parliamentary Standing Committee.

Exhibit R1(b) True copy of the e-mail dated 19.01.2023 of Expert Members of the National Board and accepting the same by its members vide their different dates emails Exhibit R1(c) True copy of the Letter No. U.11021/01/2023HR dated 9.3.2023 along with its annexures Exhibit R1(d) True copy of the letter No. U.11021/01/2023 HR (part-I) dated 31.3.2023 Exhibit R1(e) True copy of the Judgment dated 18.7.2025 in W.A.No. 696 of 2024 Exhibit R1(f) True copy of the Judgment dated 18.7.2025 in W.A.No. 701 of 2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-196-:

Exhibit R1(g) True copy of the Judgment dated 18.7.2025 in W.A.No. 1989 of 2024 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-197-:
APPENDIX OF WP(C) NO. 23300 OF 2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE MARRIAGE CERTIFICATE ISSUED BY THE LOCAL REGISTRAR OF MARRIAGES, ATTINGAL MUNICIPALITY. Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE FIRST PETITIONER, REFLECTING HER DATE OF BIRTH.
Exhibit P3 TRUE COPY OF THE AADHAAR CARD OF THE SECOND PETITIONER, REFLECTING HIS DATE OF BIRTH.
Exhibit P4 TRUE COPY OF THE INITIAL TREATMENT SUMMARY ISSUED BY THE THIRD RESPONDENT, DETAILING THE PETITIONERS' MEDICAL ASSESSMENT AND TREATMENT PLAN. Exhibit P5 A TRUE COPY OF THE CERTIFICATE ISSUED BY LIFELINE MULTISPECIALITY HOSPITAL DATED 30-06-2025, SHOWING THE DATE OF COMMENCEMENT OF INFERTILITY TREATMENT. RESPONDENT EXHIBITS Exhibit R1(a) A true copy of the Relevant extract of 129th Report of the Parliamentary Standing Committee Exhibit R1(b) A true copy of email dated 19.01.2023 sharing the Minutes of the meeting of the Expert Members Exhibit R1(c) A true copy of the communication from the Ministry to the DSG, High Court of Kerala, dated 09.03.2023 with enclosure Exhibit R1(d) A true copy of the letter no.
U.11021/01/2023-HR (Part-I) dated 31.3.2023 with enclosure issued by the Ministry to Principal Secretaries of States WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-198-:
APPENDIX OF WP(C) NO. 35013 OF 2025 PETITIONER EXHIBITS Exhibit P1 DOCTOR'S PRESCRIPTION TO THE PETITIONER CITING THE DETAILED MEDICAL HISTORY DATED 26/08/2025 Exhibit P2 MARRIAGE CERTIFICATES ISSUED BY JAYAMESH KALYANAMANDAPAM , PARASALA DATED 24.5.2000 Exhibit p3 EXTRACT OF MARRIAGE CERTIFICATE OF THE PETITIONER OF HINDU MARRIAGE REGISTER KEPT BY THE HINDU MARRIAGE REGISTRAR KOLLENCODE DATED 12.06.2000 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-199-:
APPENDIX OF WP(C) NO. 36167 OF 2025 PETITIONER EXHIBITS Exhibit P1 CERTIFICATE ISSUED BY THE THIRD RESPONDENT DATE 08/08/2025 IS PRODUCED HEREWITH AND MARKED AS EXHIBIT P1. Exhibit P2 MARRIAGE CERTIFICATE OF THE PETITIONER DATED 31/12/2008 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-200-:
APPENDIX OF WP(C) NO. 36427 OF 2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF AADHAAR CARD OF THE 1ST PETITIONER Exhibit P1(a) TRUE COPY OF AADHAAR CARD OF THE 2ND PETITIONER Exhibit P2 THE TRUE COPY OF THE MARRIAGE CERTIFICATE ISSUED BY THE LOCAL REGISTRAR OF MARRIAGES, KODAMTHURUTH GRAMA PANCHAYAT, DATED 09.11.2023 Exhibit P3 THE TRUE COPY OF THE LETTER ISSUED BY THE 5TH RESPONDENT HOSPITAL DATED 01.07.2025 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-201-:
APPENDIX OF WP(C) NO. 36703 OF 2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 A TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER Exhibit P3 A TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE 4TH RESPONDENT DATED 16.09.2025 Exhibit P4 RELEVANT EXTRACTS OF THE GUIDELINES WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-202-:
APPENDIX OF WP(C) NO. 37156 OF 2025 PETITIONER EXHIBITS Exhibit P1 DOCTOR'S CERTIFICATE TO THE PETITIONER CITING THE MEDICAL CONDITION DATED 08/05/2025 Exhibit P2 MARRIAGE CERTIFICATE OF THE PETITIONERS ISSUED BY THE IRSHADUL MUSLIM ASSOCIATION NUMBERED 120/2008 DATED 25/07/2008 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-203-:
APPENDIX OF WP(C) NO. 37498 OF 2025 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE RELEVANT PAGES OF SECONDARY SCHOOL LEAVING CERTIFICATE OF THE 1ST PETITIONER Exhibit P2 THE TRUE COPY OF THE SCHOOL ADMISSION REGISTER OF THE 2ND PETITIONER Exhibit P3 THE TRUE COPY OF THE MARRIAGE CERTIFICATE DATED 20-04-2024 ISSUED BY THE LOCAL REGISTRAR OF MARRIAGES (COMMON) KUTTIATTOOR GRAMA PANCHAYATH Exhibit P4 THE TRUE COPY OF THE PRESCRIPTIONS ISSUED FROM THE 4TH RESPONDENT INSTITUTION Exhibit P5 THE TRUE COPY OF THE PRESCRIPTIONS ISSUED FROM THE 4TH RESPONDENT INSTITUTION Exhibit P6 THE TRUE COPY OF THE CLINICAL LABORATORY REPORTS MADE AVAILABLE TO THE 1ST PETITIONER DATED 5/3/2025 Exhibit P7 THE TRUE COPY OF THE CLINICAL LABORATORY REPORTS MADE AVAILABLE TO THE 1ST PETITIONER DATED 5/3/2025 Exhibit P8 THE TRUE COPY OF THE CLINICAL LABORATORY REPORTS MADE AVAILABLE TO THE 1ST PETITIONER DATED 5/3/2025 Exhibit P9 THE TRUE COPY OF THE CLINICAL LABORATORY REPORTS MADE AVAILABLE TO THE 1ST PETITIONER DATED 5/3/2025 Exhibit P10 THE TRUE COPY OF THE CLINICAL LABORATORY REPORTS MADE AVAILABLE TO THE 1ST PETITIONER DATED 5/3/2025 Exhibit P11 THE TRUE COPY OF THE CLINICAL LABORATORY REPORT IN RESPECT OF THE 2ND PETITIONER DATED 3/3/2025 Exhibit P12 THE TRUE COPY OF THE CLINICAL LABORATORY REPORT IN RESPECT OF THE 2ND PETITIONER DATED 3/3/2025 Exhibit P13 THE TRUE COPY OF THE CLINICAL LABORATORY REPORT IN RESPECT OF THE 2ND PETITIONER DATED 3/3/2025 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-204-:
Exhibit P14 THE TRUE COPY OF THE CLINICAL LABORATORY REPORT IN RESPECT OF THE 2ND PETITIONER DATED 3/3/2025 Exhibit P15 THE TRUE COPY OF THE CLINICAL LABORATORY REPORT IN RESPECT OF THE 2ND PETITIONER DATED 3/3/2025 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-205-:
APPENDIX OF WP(C) NO. 37560 OF 2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ADHAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE ADHAR CARD OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE TREATMENT RECORD OF THE PETITIONERS AT CHAITHANYA HOSPITAL, NORTH PARAVUR Exhibit P4 TRUE COPY OF THE TREATMENT RECORD OF THE PETITIONERS AT SABINE HOSPITAL, MUVATTUPUZHA WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-206-:
APPENDIX OF WP(C) NO. 38135 OF 2025 PETITIONER EXHIBITS Exhibit -P1 TRUE COPY OF THE DISCHARGE SUMMARY DATED 27-12-2024 ISSUED BY DR. SRIDEVI. P, SENIOR CONSULTANT, OBSTETRICIAN AND GYNAECOLOGIST, ASTER MIMS HOSPITAL, KANNUR.
Exhibit -P2 TRUE COPY OF THE CERTIFICATE DATED 26-9- 2025 ISSUED BY DR.RAGHAVENDRA PRASAD, OBSTETRICIAN AND GYNAECOLOGIST, WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-207-:
APPENDIX OF WP(C) NO. 39326 OF 2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAR CARD OF THE 1ST PETITIONER SHOWING HER DATE OF BIRTH Exhibit P2 TRUE COPY OF THE AADHAR CARD OF THE 2ND PETITIONER SHOWING HIS DATE OF BIRTH Exhibit P3 TRUE COPY OF THE MARRIAGE INVITATION CARD DATED NIL Exhibit P4 A TRUE COPY OF THE LABORATORY REPORT DATED 13.06.2020 Exhibit P5 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER SHOWING DATE OF DISCHARGE FROM LIFELINE HOSPITAL, ADOOR, AS 09.11.2020 Exhibit P6 TRUE COPY OF THE SEMEN ANALYSIS REPORT OF THE 2ND PETITIONER DATED 16.03.2021 Exhibit P7 TRUE COPY OF THE SEMEN ANALYSIS REPORT OF THE 2ND PETITIONER DATED 09.10.2021 Exhibit P8 TRUE COPY OF THE MEDICAL RECORD ISSUED BY DR. M. SUKUMARAN, CONSULTANT OBSTETRICIAN AND GYNAECOLOGIST, FOR THE PERIOD FROM 16.01.2021 TILL 25.10.2021 Exhibit P9 TRUE COPY OF THE FERTILITY HORMONE REPORT UNDERTAKEN AT SABINE HOSPITAL, MUVATTUPUZHA DATED 30.12.2021 Exhibit P10 TRUE COPY OF THE BILL ISSUED TO THE PETITIONERS FOR UNDERGOING THE HORMONE PANEL AND FOLLICULAR STUDY (IVF) DATED 26.03.2022 Exhibit P11 TRUE COPY OF THE BILL ISSUED BY SANJIVANI MULTI-SPECIALITY HOSPITAL, CHENNGANNUR TO THE PETITIONERS ON THE SAID OCCASSION DATED 24.05.2022 Exhibit P12 TRUE COPY OF THE PRESCRIPTION AND PHARMACY BILL ISSUED TO THE PETITIONERS ON THE OCCASSION DATED 11.08.2022 Exhibit P13 TRUE COPY OF THE CERTIFICATE ATTESTING TO THESE FACTS ISSUED BY SANJIVANI MULTI-SPECIALITY HOSPITAL, CHENNGANNUR TO THE PETITIONERS DATED 09.10.2025 Exhibit P14 TRUE COPY OF THE JUDGMENT OF THIS WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-208-:
HON'BLE COURT IN W.P.(C) NO. 31161 OF 2024, DATED 24.02.2025 Exhibit P15 TRUE COPY OF THE DECISION OF THIS HON'BLE COURT IN W.P.(C) NO.24058 OF 2022 & CONNECTED CASES DATED 19.12.2022 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-209-:
APPENDIX OF WP(C) NO. 42430 OF 2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE CERTIFICATE OF MARRIAGE ISSUED BY THE REGISTRAR OF MARRIAGE, CHIRAYINKEZHU GRAMA PANCHAYAT DATED 22.02.2020 Exhibit P2 TRUE COPY OF THE TREATMENT CERTIFICATE OF THE PETITIONERS AT ATTUKAL DEVI HOSPITAL DATED 12.05.2024 Exhibit P3 TRUE COPY OF THE CERTIFICATE ISSUED BY THE 4TH RESPONDENT DATED 16.07.2025 Exhibit P4 TRUE COPY OF THE AADHAR CARD OF THE 2ND PETITIONER WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-210-:
APPENDIX OF WP(C) NO. 43035 OF 2025 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE AADHAR CARD OF THE 1ST PETITIONER Exhibit P2 TRUE COPY OF AADHAR CARD OF THE 2ND PETITIONER Exhibit P3 THE TRUE COPY OF THE CERTIFICATE DATED 21.10.2025 ISSUED FROM CONCEIVE, THE GYNAECOLOGY & FERTILITY CLINIC Exhibit P4 THE TRUE COPY OF THE CERTIFICATE DATED 24.10.2025 ISSUED FROM THE YANA IVF FERTILITY CENTRE - THIRUVANANTHAPURAM Exhibit P5 THE TRUE COPY OF THE TREATMENT RECORDS OF THE BLISS, THE FERTILITY CENTER, VADAVATHOOR, KOTTAYAM Exhibit P6 THE TRUE COPY OF THE LETTER DATED 06.10.2025 ISSUED BY THE 5TH RESPONDENT CLINIC Exhibit P7 THE TRUE COPY OF THE REQUEST DATED 27.10.2025 SUBMITTED BEFORE THE 4TH RESPONDENT Exhibit P8 THE TRUE COPY OF THE INTERIM ORDER DATED 21.05.2024 IN WPC NO. 18183 OF 2024 OF THE HIGH COURT OF KERALA WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-211-:
APPENDIX OF WP(C) NO. 44588 OF 2025 PETITIONER EXHIBITS Exhibit P1 THE ABDOMINAL SONOGRAPHY REPORT IN FAVOUR OF 2ND RESPONDENT DATED 21.07.2005 Exhibit P2 THE ULTRASONOGRAPHY REPORT IN FAVOUR OF 2ND PETITIONER DATED 12.12.2006 Exhibit P3 THE ULTRASONOGRAPHY REPORT IN FAVOUR OF 2ND PETITIONER DATED 28.08.2007 Exhibit P4 THE TRUE COPY OF THE USG FOLLICULAR STUDY DONE IN DELMON POLYCLINIC TO THE 2ND PETITIONER FROM 23.01.2017 ONWARDS Exhibit P5 THE TRUE COPY OF THE OP REGISTRATION IN FAVOUR OF PETITIONERS IN THE YEAR 2020 DATED NIL Exhibit P6 THE TRUE COPY OF THE PRESCRIPTION ISSUED BY THE DOCTOR IN RAJIV GANDHI AYURVEDA MEDICAL COLLEGE HOSPITAL, MAHE DATED 29.06.2021 Exhibit P7 THE TRUE COPY OF THE HISTOPATHOLOGY DONE FOR 2ND PETITIONER AT R-CELL DIAGNOSTICS AND RESEARCH CENTRE DATED 16.01.2021 Exhibit P8 THE ULTRA SONOGRAPHY REPORT IN FAVOUR OF 2ND PETITIONER DATED 01.07.2021 Exhibit P9 THE TRUE COPY OF THE SCANNED REPORT OF 2ND PETITIONER AS REFERRED BY DR.

JAYALAKSHMI SURAJ OF THE 5TH RESPONDENT IVF CENTRE DATED 01.09.2025 Exhibit P10 THE LETTER ISSUED BY THE DR. JAYALAKSHMI SURAJ OF 5TH RESPONDENT IVF CENTRE Exhibit P11 THE TRUE COPY OF THE 1ST PETITIONER'S ADHAAR CARD NO.4219 5678 9147 Exhibit P12 THE TRUE COPY OF THE 2ND PETITIONER'S ADHAAR CARD NO.3026 8537 4222 WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-212-:

APPENDIX OF WP(C) NO. 44760 OF 2025 PETITIONER EXHIBITS Exhibit -P1 THE TRUE COPY OF MARRIAGE CERTIFICATE DATED 16.11.2025 ISSUED BY THE PANATHUMMAL MAHALLU COMMITTEE OF KARUVARAKKUNDU, MALAPPURAM Exhibit -P2 THE TRUE COPY OF TREATMENT RECORDS DATED 21.10.2025 OF ‘KINDER HOSPITAL, ALAPPUZHA' WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-213-:
APPENDIX OF WP(C) NO. 44909 OF 2025 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE CERTIFICATE DATED 20- 07-2025 ISSUED BY THE DOCTOR WP(C) No.352/2023 & con.cases 2026:KER:8120 ;-214-:
APPENDIX OF WP(C) NO. 45540 OF 2025 PETITIONER EXHIBITS Exhibit P1 DOCTOR'S CERTIFICATE TO THE PETITIONER CITING THE DETAILED MEDICAL HISTORY BY THE 4TH RESPONDENT DATED 12/11/2025 Exhibit P2 DOCTOR'S CERTIFICATE TO THE PETITIONER CITING THE DETAILED MEDICAL HISTORY BY THE 3RD RESPONDENT DATED 27/10/2025 Exhibit P3 MARRIAGE CERTIFICATE OF THE PETITIONER DATED 07/05/2013 Exhibit P4 DEATH CERTIFICATE OF THE 2ND PETITIONER'S FIRST BROTHER DATED 22/09/2022 Exhibit P5 DEATH CERTIFICATE OF THE 2ND PETITIONER'S SECOND BROTHER DATED 25/09/2023 Exhibit P6 DISCHARGE SUMMARY TO THE PETITIONER , POST EMBRYO TRANSFER AT THE 4TH RESPONDENT DATED 09/12/2019 Exhibit P7 AADHAR CARD OF THE FIRST PETITIONER Exhibit P8 THE AADHAR CARD OF THE SECOND PETITIONER