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[Cites 0, Cited by 0] [Section 193(1)] [Section 193] [Entire Act]

State of Chattisgarh - Subsection

Section 193(1)(c) in The Chhattisgarh Municipalities Act, 1961

(c)the impracticability of scavenging, attended with risk of disease to the persons residing in such huts or in the neighbourhood thereof;