Section 6A(3)(c) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

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State of Rajasthan - Subsection

Section 6A(3)(c) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

(c)seven hundred rupees if he neither avails himself of the use of an official residence in Jaipur nor avails himself of the use of furniture to which he is entitled under the said sub-section; and

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State of Rajasthan - Subsection

Section 6A(3)(c) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956