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[Cites 0, Cited by 0] [Section 3A(2)] [Section 3A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3A(2)(c) in Uttar Pradesh Value Added Tax Act, 2008

(c)such sale or purchase, or sale or purchase of such goods by such class of dealers, as may be specified in the notification issued by the State Government under clause(c) of section7.