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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(3B) in Aircraft Rules, 1937

(3B)[ A fee of rupees ten thousand shall be payable for reserving a registration mark and such reservation may further be extended on payment of ten thousand rupees at a time.] [Inserted by Notification No. G.S.R. 289(E), dated 08.04.2022 (w.e.f. 23.03.1937).]