Section 2(k) in THE UTTAR PRADESH EDUCATIONAL INSTITUTIONS (RESERVATION IN TEACHERS' CADRE) ACT, 2021
(k)" State Educational Institution" means—(i)a State University established or incorporated by or under a State Act;(ii)an institution receiving aid from the State Government and affiliated, associated to or constituent of a State University established or incorporated by or under a State Act;(iii)a medical educational institution established under the Societies Registration Act, 1860 (Act No. 21 of 1860) and receiving aid from the State Government ;(iv)a composite group of government educational institutions where common state level cadre has been created by the Government ;
