Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Jharkhand - Subsection Section 97(ix) in Bihar Education Code, 1961 (ix)to sanction the transfer of pupils from Girls' Middle schools and Pardanashin Primary schools within her jurisdiction to other schools of similar status without prejudice to compete for scholarships within the next two years;
