Andhra Pradesh High Court - Amravati
Bayina Laxmi Dasu vs The State Of Andhra Pradesh on 2 December, 2022
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE: WRIT PETITION No.39116 of 2022
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE.
1.02.12.2022 NJS,J W.P. No.39116 of 2022 List the matter along with Writ Petition Nos.39034 and 39038 of 2022.
In the meanwhile, learned Assistant Government Pleader for Revenue to secure instructions in the matter.
_________ NJS,J vasu