Allahabad High Court
Uma Shankar Dixit 604 (Fafo )2007 vs The Oriental Insurance ... on 14 March, 2014
Bench: Rajiv Sharma, Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- REVIEW PETITION DEFECTIVE No. - 374 of 2013 Petitioner :- Uma Shankar Dixit 604 (Fafo )2007 Respondent :- The Oriental Insurance Comp.Ltd.Lko.And Ors. Counsel for Petitioner :- P.S.Pandey Counsel for Respondent :- Illigible,U.P.S. Kushwaha Hon'ble Rajiv Sharma,J.
Hon'ble Mahendra Dayal,J.
The case is adjourned at the request of learned counsel for the petitioner.
Order Date :- 14.3.2014 Anurag/-