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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(c) in Allotment/Transfer of built up Booths on lease hold basis in Chandigarh Scheme, 1993

(c)To re-enter, re-take or resume possession of any built-up booth whenever required or to order removal of person in unauthorised occupation of built-up booth;