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[Cites 0, Cited by 2] [Section 134(2)] [Section 134] [Entire Act]

State of West Bengal - Subsection

Section 134(2)(d) in The West Bengal Co-Operative Societies Act, 1983

(d)any dispute [required to be] [Words inserted by West Bengal Act 27 of 1989.] referred to the Registrar under section 95; or