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Calcutta High Court (Appellete Side)

13080W/2011 on 4 January, 2012

Author: Biswanath Somadder

Bench: Biswanath Somadder

    05                    WP No. 13080 (W) of 2011
04.01.2012
   pg.

                      Mr. Anindya Bose as proxy advocate
                                     ... For the Petitioner

                      Mr. Tarun Kumar Ray
                      Mr. Sudhindra Nath
                                 ... For the respondent nos.1,3,4 & 5

Leave granted for filing of report in the form of an affidavit in terms of the order dated 5th December, 2011. Let a copy of the same be handed over to the petitioner. On the prayer of the proxy advocate appearing on behalf of the advocate for the petitioner, let this matter stand adjourned till next Tuesday (i.e. on 10.01.2012).

(Biswanath Somadder, J.)