Gujarat High Court
Dilipsinh Jaywantsinh Vaghela vs State Of Gujarat on 13 March, 2018
Author: R.M. Chhaya
Bench: R.M.Chhaya
C/SCA/1542/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 1542 of 2017
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DILIPSINH JAYWANTSINH VAGHELA
Versus
STATE OF GUJARAT
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Appearance:
MR ROHIT N PATEL(6045) for the PETITIONER(s) No. 1
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 13/03/2018
ORAL ORDER
Notice returnable on 16.4.2018. Direct service is permitted.
(R.M. CHHAYA, J.) mrp Page 1 of 1