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Gujarat High Court

Dilipsinh Jaywantsinh Vaghela vs State Of Gujarat on 13 March, 2018

Author: R.M. Chhaya

Bench: R.M.Chhaya

        C/SCA/1542/2017                             ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            SPECIAL CIVIL APPLICATION NO. 1542 of 2017

==========================================================
                   DILIPSINH JAYWANTSINH VAGHELA
                                Versus
                          STATE OF GUJARAT
==========================================================
Appearance:
MR ROHIT N PATEL(6045) for the PETITIONER(s) No. 1
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
RESPONDENT(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA

                          Date : 13/03/2018

                           ORAL ORDER

Notice returnable on 16.4.2018. Direct service  is permitted. 

(R.M. CHHAYA, J.) mrp Page 1 of 1