Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(1)(i) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(i)The State Government may appoint Chief Inspector as the Member Secretary to the State Advisory Committee and appoint such other staff being in the service of the Government, as it may think necessary, to enable such Committee to carry out its functions.