Section 32(1)(a) in Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Rules, 1973

[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

(a)by delivering or tendering the notice or order to the person concerned or his counsel or authorised agent or some adult member of his family; or

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