(1)The Finance Committee shall consist of the following person; namely :-(a)the Chancellor;(b)the Pro-Vice-Chancellor, if any appointed;(c)the Secretary to the Government of Uttar Pradesh in the Finance Department or his nominee not below the rank of a Joint Secretary;(d)the Secretary to the Government of Uttar Pradesh in the Technical Education Department or his nominee not below the rank of Joint Secretary;(e)five persons to be nominated by the Syndicate by a resolution, out of who two shall b the persons other than the members of Syndicate, who have interest in education and finance;(f)the Chief Accounts Officers;(g)the Registrar.
