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State of Uttarakhand - Section

Section 13 in The Uttarakhand Unaided Private Professional Education Institution (Regulation of Admission and Fixation of Fee) (Amendment) Act, 2018

13. Amendment of Section 14.

- Section 14 of the principal Act shall be substituted as follows, namely-"The provisions of this Act shall have overriding effect notwithstanding anything inconsistent contained in any other Act.".