Supreme Court - Daily Orders
Zuari Agro Chemicals Limited vs Mcdowell Holdings Limited on 18 February, 2019
Bench: Chief Justice, Sanjiv Khanna
ITEM NO.801 COURT NO.1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 4973/2019
(Arising out of impugned final judgment and order dated 28-01-2019
in MFA No. 807/2019 passed by the High Court Of Karnataka At
Bengaluru)
ZUARI AGRO CHEMICALS LIMITED Petitioner
VERSUS
MCDOWELL HOLDINGS LIMITED Respondent
Date : 18-02-2019 This matter was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner
Mr. Mukul Rohatgi, Sr. Adv. (mentioned by)
Mr. Rohan Batra, Adv.
Mr. S.S. Shroff, AOR
For Respondent
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board. List the matter on 20.2.2019 before the appropriate Bench as per the roster.
(Deepak Guglani) (Anand Prakash)
Court Master Court Master
Signature Not Verified
Digitally signed by
DEEPAK GUGLANI
Date: 2019.02.18
16:23:24 IST
Reason: