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Supreme Court - Daily Orders

Zuari Agro Chemicals Limited vs Mcdowell Holdings Limited on 18 February, 2019

Bench: Chief Justice, Sanjiv Khanna

     ITEM NO.801                                  COURT NO.1                     SECTION IV-A

                                  S U P R E M E C O U R T O F          I N D I A
                                          RECORD OF PROCEEDINGS

                         Petition for Special Leave to Appeal (C) No. 4973/2019

     (Arising out of impugned final judgment and order dated 28-01-2019
     in MFA No. 807/2019 passed by the High Court Of Karnataka At
     Bengaluru)

     ZUARI AGRO CHEMICALS LIMITED                                            Petitioner

                                                       VERSUS

     MCDOWELL HOLDINGS LIMITED                                               Respondent

     Date : 18-02-2019 This matter was MENTIONED today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE SANJIV KHANNA

     For Petitioner
                                      Mr. Mukul Rohatgi, Sr. Adv. (mentioned by)
                                      Mr. Rohan Batra, Adv.
                                      Mr. S.S. Shroff, AOR

     For Respondent


                              UPON hearing the counsel the Court made the following
                                                O R D E R

On mentioning, the matter is taken on Board. List the matter on 20.2.2019 before the appropriate Bench as per the roster.





                           (Deepak Guglani)                            (Anand Prakash)
                             Court Master                                Court Master




Signature Not Verified

Digitally signed by
DEEPAK GUGLANI
Date: 2019.02.18
16:23:24 IST
Reason: