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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Central Rules, 1980

(2)The licensing officer shall determine the amount of the security to be furnished by such person, after considering the solvency of such a person, not exceeding 40 per cent. of the amount estimated by him in accordance with sub-rule (1) above.