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[Cites 0, Cited by 0] [Section 62QH] [Entire Act]

State of Jharkhand - Subsection

Section 62QH(c) in Bihar Factories Rules, 1950

(c)a sufficient number of eye wash bottles filled with distilled water or suitable liquid, kept in boxes or cupboards conveniently situated and clearly indicated by a distinctive sign which be visible at all times.