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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(b) in The University of Bikaner Act, 2003

(b)Authorities of the University:-
(i)the Board of Management,
(ii)the Academic Council,
(iii)the Faculties,
(iv)the Board of Studies, and
(v)such other authorities as may be declared by the Statutes to be the authorities of the University.