Bombay High Court
Ppg Asian Paints Private Limited vs Vicon Automobiles (I) Private Limited ... on 22 March, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.2907 OF 2021
IN
COMMERCIAL SUIT (L) NO.2905 OF 2021
PPG Asian Paints Private Limited .. Applicant/Plaintiff
v/s.
Vicon Automobiles (I) Private Limited
& Ors. .. Defendants
Ms. Pragya Khaitan i/b. Legalite Advisors LLP for the plaintiff.
Ms. Gaurangi Patil a/w Uma Chatterjee i/b. GP & Associates for the
defendants.
CORAM : A. K. MENON, J.
DATED : 22ND MARCH, 2021. P.C. :
1. Replies, if any, to be filed within one week from today.
2. S.O. to 30th March, 2021.
(A. K. MENON, J.) Digitally signed by Sandhya Sandhya Wadhwa Wadhwa Date:
2021.03.23 11:44:45 1/1 +0530
13.ial-2907-21.doc wadhwa