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Bombay High Court

Ppg Asian Paints Private Limited vs Vicon Automobiles (I) Private Limited ... on 22 March, 2021

Author: A. K. Menon

Bench: A. K. Menon

                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION


                                INTERIM APPLICATION (L) NO.2907 OF 2021
                                                  IN
                                 COMMERCIAL SUIT (L) NO.2905 OF 2021


      PPG Asian Paints Private Limited                           .. Applicant/Plaintiff
                       v/s.
      Vicon Automobiles (I) Private Limited
      & Ors.                                                     .. Defendants



      Ms. Pragya Khaitan i/b. Legalite Advisors LLP for the plaintiff.

      Ms. Gaurangi Patil a/w Uma Chatterjee i/b. GP & Associates for the
      defendants.


                                                    CORAM : A. K. MENON, J.

DATED : 22ND MARCH, 2021. P.C. :

1. Replies, if any, to be filed within one week from today.
2. S.O. to 30th March, 2021.

(A. K. MENON, J.) Digitally signed by Sandhya Sandhya Wadhwa Wadhwa Date:

2021.03.23 11:44:45 1/1 +0530
13.ial-2907-21.doc wadhwa