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[Cites 0, Cited by 0] [Section 152(2)] [Section 152] [Entire Act]

Union of India - Subsection

Section 152(2)(b) in The Air Force Rules, 1969

(b)when in irons, he may be attached for a period or periods not exceeding two hours in any one day to a fixed object, but he must not be so attached during more than three out of any four consecutive days nor during more than twenty-one days in all.