Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 322(1)] [Section 322] [Entire Act] Union of India - Subsection Section 322(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (a)[Reduced in rank] [Substitued by S.R.O. 192, dated 10th September, 1973]