Section 6(1)(ii) in Assam State Acquisition of Zamindaries Act, 1951

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State of Assam - Subsection

Section 6(1)(ii) in Assam State Acquisition of Zamindaries Act, 1951

(ii)Buildings, together with lands on which they stand, other than buildings vesting in the State under section 4 above which (a) are used for purpose of trade, commerce or agriculture, or (b) are let out on hire or rent, and are in his possession on the date of vesting ; and

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State of Assam - Subsection

Section 6(1)(ii) in Assam State Acquisition of Zamindaries Act, 1951