Jharkhand High Court
M/S Hv Axels Limited vs State Of Jharkhand & Ors on 14 November, 2011
Author: P.P. Bhatt
Bench: Chief Justice, P.P. Bhatt
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (T) No. 5868 of 2011
M/s HV Axels Limited. ...... ... ... Petitioner
Versus
The State of Jharkhand & Ors ..... ..... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE
HON'BLE MR JUSTICE P.P. BHATT
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For the Petitioner : Mr. Sumeet Gadodia
For the State : A.A.G.
Order No. 02 ------ Dated 14th November, 2011
Admit.
As the respondents have put in appearance, there is no need to issue notice to them List this matter along with W.P. (T) No. 5000 of 2011.
(Prakash Tatia, C J) (P.P. Bhatt, J) Alankar/-Sudhir-