Madhya Pradesh High Court
Madhu @ Mehrajbee vs The State Of Madhya Pradesh on 23 June, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
1 MCRC-28135-2021 The High Court Of Madhya Pradesh MCRC-28135-2021 (MADHU @ MEHRAJBEE Vs THE STATE OF MADHYA PRADESH) MCRC/23815/2021 1 Indore, Dated : 23-06-2021 Heard through Video Conferencing. Shri SI Ansari, learned counsel for the applicants. Shri Zeeshan Khan, learned PL for the State. Counsel for the applicants submits that he has filed the bail order of co-accused yesterday.
List this matter with the said order on 28/06/2021.
(SUJOY PAUL) JUDGE soumya Digitally signed by SOUMYA RANJAN DALAI Date: 2021.06.24 13:56:16 +05'30'