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[Cites 0, Cited by 1] [Section 97(4)] [Section 97] [Entire Act]

State of West Bengal - Subsection

Section 97(4)(o) in West Bengal Municipal Corporation Act, 2006

(o)measures as may be required for fire prevention and fire safety under the West Bengal Fire Services Act, 1950 (West Ben. Act XVIII of 1950), and the rules made thereunder;