Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73(6)] [Section 73] [Entire Act]

State of Kerala - Subsection

Section 73(6)(i) in The Kerala Agricultural Income Tax Act, 1991

(i)where the Chairman is not a member of that Bench either by the Chairman, or by the Chairman and any other member or members as the Chairman may direct; and