Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 148] [Entire Act] State of Manipur - Subsection Section 148(1) in The Manipur Co-operative Societies Act, 1976 (1)No court inferior to that of a Chief Judicial Magistrate or a Judicial Magistrate of First Class shall try any offence under this Act.
