Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in The Merchant Shipping (Fire Appliances) Rules, 1969 16. Ships of Classes 11, 111, IV and V. - Rules 4 to 15 (both inclusive) shall apply to ships of Classes II, III, IV and V as they apply to ships of Class I.Ships other than passenger ships
