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Union of India - Section

Section 42 in Prevention Of Collision On National Waterways Regulations, 2002

42. Application of the provisions of Inland Vessels Act, 1917 (1 of 1917).-

Notwithstanding anything mentioned above, the provisions of Chapter VII of the Inland Vessels Act, 1917 (1 of 1917) shall also apply mutatis mutandis, to the mechanically propelled vessel making voyage on National Waterways as they apply to mechanically propelled vessels in any inland water.