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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(7)(f) in Tamil Nadu Music and Fine Arts University Act, 2013

(f)ensure that the registers of buildings, lands, furniture and equipments are maintained upto date and that stock checking is conducted, of equipments and other consumable materials in all offices, special centres maintained by the University;