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[Cites 0, Cited by 0] [Section 703] [Entire Act]

Bengal Presidency - Subsection

Section 703(m) in Police Regulations, Bengal , 1943

(m)When an escape takes place from an escort party, the escort commander shall give prompt notice at the nearest police-station and proceed with the remaining prisoners. If recapture be not immediately effected, the warrant and documents relating to the prisoner and his property shall be returned to the jail whence he was despatched.