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[Cites 0, Cited by 0] [Section 50B(1)] [Section 50B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50B(1)(i) in The M.P. Co-Operative Societies Rules, 1962

(i)in the case of the balance-sheet, of the state of society's affairs, as at the end of the cooperative year upto which the accounts are made up and examined by him, and