Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act] State of Punjab - Subsection Section 82(2)(ii) in Punjab Gram Panchayat Act, 1952 (ii)service fee including fee on cleaning of streets and lighting of streets and sanitation;