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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(5) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(5)In addition to what has been stated in the table above, wherever the width of the road is less than 6[six] metres, the FAR shall be limited to 1.0 and the coverage shall be limited to 50% of the plot, irrespective of the size of the plot;