Patna High Court - Orders
M/S Jmd Alloys Ltd. (10Aaacj7070J1Zt) vs Union Of India on 6 August, 2024
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.15940 of 2023
======================================================
M/s JMD Alloys Ltd. (10AAACJ7070J1ZT)
... ... Petitioner/s
Versus
Union of India
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Viveka Nand, Advocate
For the Respondent/s : Mr. Additional Solicitor General
Mr. Anshuman Singh, SR. SC
Mr. Devansh Shankar Singh, Advocate
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
9 06-08-2024As prayed by learned Counsel for the State, post this matter on 13.08.2024.
(K. Vinod Chandran, CJ) ( Partha Sarthy, J) Harsh/-
U