Supreme Court - Daily Orders
Swiss Ribbons Pvt. Ltd. vs Union Of India on 9 January, 2019
Bench: Rohinton Fali Nariman, Navin Sinha
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ITEM NOS.7+10+11 COURT NO.6 SECTION X
(Part-heard)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 99/2018
SWISS RIBBONS PVT. LTD. & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
WITH
W.P.(C) No. 100/2018 (X)
(FOR EX-PARTE STAY ON IA 20708/2018
FOR [I/A FOR AMENDMENT OF THE WRIT PETITION] ON IA 103896/2018
FOR PERMISSION TO FILE AMENDED WRIT PETITION ON IA 148006/2018)
W.P.(C) No. 115/2018 (PIL-W)
(FOR CLARIFICATION/DIRECTION ON IA 22623/2018)
W.P.(C) No. 339/2018 (PIL-W)
(FOR STAY APPLICATION ON IA 55055/2018
FOR CLARIFICATION/DIRECTION ON IA 158358/2018)
W.P.(C) No. 459/2018 (X)
W.P.(C) No. 598/2018 (X)
(FOR STAY APPLICATION ON IA 79949/2018)
W.P.(C) No. 775/2018 (X)
(IA No. 103051/2018-CLARIFICATION/DIRECTION)
W.P.(C) No. 802/2018 (X)
(FOR STAY APPLICATION ON IA 91670/2018
FOR INTERVENTION/IMPLEADMENT ON IA 99564/2018
FOR INTERVENTION APPLICATION ON IA 105439/2018
FOR AD-INTERIM WRIT ON IA 115457/2018)
W.P.(C) No. 849/2018 (X)
(FOR STAY APPLICATION ON IA 98140/2018)
W.P.(C) No. 822/2018 (X)
(FOR APPLICATION FOR VACATION OF INTERIM ORDER ON IA 128863/2018)
Signature Not Verified
SLP(C) No. 28623/2018 (XVII)
Digitally signed by R
NATARAJAN
Date: 2019.01.09
(IA No.124485/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
16:57:43 IST
Reason:
JUDGMENT and IA No.124484/2018-PERMISSION TO FILE PETITION (SLP)
and IA No.124486/2018-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS)
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W.P.(C) No. 1086/2018 (X)
(FOR INTERIM INJUNCTION ON IA 130515/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON IA
130778/2018)
W.P.(C) No. 1110/2018 (X)
(IA No.132781/2018-EX-PARTE AD-INTERIM RELIEF)
W.P.(C) No. 1124/2018 (X)
(IA No.133998/2018-EX-PARTY STAY)
W.P.(C) No. 1142/2018 (X)
(IA No.135636/2018-GRANT OF INJUNCTION)
W.P.(C) No. 1138/2018 (X)
(IA No.135486/2018-STAY APPLICATION)
W.P.(C) No. 1156/2018 (X)
(FOR GRANT OF INTERIM RELIEF ON IA 136787/2018)
W.P.(C) No. 1153/2018 (X)
(IA No.136631/2018-AD-INTERIM WRIT)
W.P.(C) No. 1166/2018 (X)
(IA No.138005/2018-INTERIM INJUNCTION)
W.P.(C) No. 1221/2018 (X)
(FOR STAY APPLICATION ON IA 142233/2018)
W.P.(C) No. 1206/2018 (X)
(FOR GRANT OF INTERIM RELIEF ON IA 141152/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON IA
148487/2018)
W.P.(C) No. 1212/2018 (X)
(IA No.141651/2018-GRANT OF INTERIM RELIEF)
W.P.(C) No. 1236/2018 (X)
(FOR ADMISSION and IA No.142984/2018-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 1296/2018 (X)
W.P.(C) No. 1310/2018 (X)
(FOR ADMISSION AND IA No.154748/2018-AD-EX-PARTE STAY)
SLP (C) No. 31421/2018 (X)
(FOR ADMISSION AND I.R. AND IA NO. 155279/2018-CONDONATION OF DELAY
IN FILING AND IA NO. 155281/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT AND IA NO. 155282/2018-PERMISSION TO FILE
ADDITIONAL DOCUMENTS)
W.P.(C) No. 1316/2018 (X)
(FOR ADMISSION and IA No.155187/2018-APPROPRIATE ORDERS/DIRECTIONS)
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W.P.(C) No. 1308/2018 (X)
(FOR ADMISSION and IA No.154478/2018-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 1359/2018 (X)
(FOR ADMISSION and IA No.161381/2018-STAY APPLICATION)
T.C.(C) No. 65/2018 (XVI-A)
(IN T.P. (C) No. 1404/2018)
W.P.(C) No. 1363/2018 (X)
W.P.(C) No. 1364/2018 (X)
(FOR ADMISSION and IA No.162516/2018-EX-PARTE STAY and IA
No.162517/2018-PERMISSION TO FILE LENGTHY LIST OF DATES)
W.P.(C) No. 1374/2018 (X)
(IA No.164071/2018-APPROPRIATE ORDERS/DIRECTIONS)
T.C.(C) No. 71/2018 (XVI-A)
(IN T.P. (CIVIL) NO. 1283/2018
T.C.(C) No. 73/2018 (XVI-A)
(IN T.P. (C) NO. 1285/2018)
T.C.(C) No. 72/2018 (XVI-A)
(IN T.P. (CIVIL) NO. 1284/2018, FOR INTERVENTION/IMPLEADMENT ON IA
169185/2018 FOR impleading party ON IA 169216/2018)
T.C.(C) No. 75/2018 (XVI-A)
(IN T.P. (C) No. 1287/2018)
T.C.(C) No. 76/2018 (XVI-A)
(IN T.P. (C) No. 1288/2018)
T.C.(C) No. 74/2018 (XVI-A)
(IN T.P. (C) No. 1286/2018)
T.C.(C) No. 70/2018 (XVI-A)
(IN T.P. (C) No. 1403/2018)
T.C.(C) No. 69/2018 (XVI-A)
(IN T.P. (C) No. 1402/2018)
T.C.(C) No. 68/2018 (XVI-A)
(IN T.P. (C) No. 1401/2018)
T.C.(C) No. 67/2018 (XVI-A)
(IN T.P. (C) No. 1400/2018)
T.C.(C) No. 66/2018 (XVI-A)
(IN T.P. (C) No. 1399/2018)
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W.P. (C) NO. 1383/2018
(FOR ADMISSION AND IA NO. 166018/2018-EX-PARTE STAY)
W.P.(C) No. 1402/2018 (X)
(FOR ADMISSION and IA No.168991/2018-STAY APPLICATION)
W.P.(C) No. 1400/2018 (X)
(FOR ADMISSION and IA No.168994/2018-STAY APPLICATION)
W.P.(C) No. 1391/2018 (X)
(FOR ADMISSION)
W.P.(C) No. 1411/2018 (X)
(FOR ADMISSION and IA No.171193/2018-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 1410/2018 (X)
(FOR ADMISSION and IA No.170527/2018-EX-PARTE STAY)
W.P.(C) No. 1438/2018 (X)
(FOR ADMISSION and IA No.173434/2018-EX-PARTE STAY)
W.P.(C) No. 1502/2018 (X)
(FOR ADMISSION and IA No.181595/2018-EX-PARTE STAY)
W.P.(C) No. 8/2019 (X)
(FOR ADMISSION and IA No.843/2018-EX-PARTE STAY)
Date : 09-01-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Parties Mr. K.K. Venugopal, Attorney General for India
Mr. Tushar Mehta, SG
Mr. Vikramjit Banerjee, ASG
Ms. Madhavi Diwan, ASG
Mr. R. Balasubramanian, Adv.
Ms. Hari Priya, Adv.
Ms. Anil Katiyar, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. Tushar Mehta, SG
Mr. L.Vishwanathan, Adv.
Mr. Bishwajit Dubey, Adv.
Mr. Spandan Biswal, Adv.
Mr. Manpreet Lamba, Adv.
Ms. Srideepa Bhattacharyya, Adv.
Mr. Prafful Goyal, Adv.
Mr. Kanu Agarwal, Adv.
For M/s. Cyril Amarchand Mangaldas, AOR
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Mr. Mukul Rohatgi, Sr. Adv.
Mr. K.V. Viswanathan, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Karan Luthra, Adv.
Ms. Devika Mohan, Adv.
Mr. Raghav Shankar, Adv.
Mr. Simranjeet Singh, Adv.
Ms. Aastha Mehta, Adv.
Mr. Divyang Chandiramani, Adv.
Ms. Vrinda Bhandari, Adv.
Mr. Ravi Raghunath, Adv.
Mr. Himanshu Satija, Adv.
Mr. Anshuman Srivastava, Adv.
Mr. Sikhil Suri, Adv.
Mr. Soumik Ghosal, Adv.
Mr. Rajesh Kumar, Adv.
Ms. Neeha Nagpal, Adv.
Ms. Devanshi Singh, Adv.
Mr. Arshit Anand, Adv.
Mr. Gunjan Adhwani, Adv.
Ms. Shally Bhasin, Adv.
Ms. Aastha Mehta, Adv.
Mr. Nishant Rao, Adv.
Ms. Vrinda Bhandari, Adv.
Mr. Ravi Raghunath, Adv.
Mr. E. C. Agrawala, AOR
Mr. Vipin Kumar Jai, AOR
Mr. Vipul Jai, Adv.
Shailly Dinkar, Adv.
Mr. O. P. Gaggar, AOR
Mr. Aditya Gaggar, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Vivek Shetty, Adv.
Mr. Jahan Chokshi, Adv.
Ms. Liz Mathew, AOR
Ms. Sansriti Pathak, Adv.
Mr. Eklavya Dwivedi, Adv.
Mr. Navneet R., Adv.
Mr. Raghav Mehrotra, Adv.
Mr. Rajesh Singh, AOR
Mr. Hitesh Kr. Sharma, Adv.
Ms. Diksha Rai, AOR
Ms. Palak Mahajan, Adv.
Mr. Ishan Bisht, Adv.
Mr. Anurag Kishore, AOR
Mr. Anurag Sharma, Adv.
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Mr. Rajesh Kumar-I, Adv.
Mr. Anant Gautam, Adv.
Ms. Shruti Vats, Adv.
Ms. Khushboo Aggarwal, Adv.
Mr. Anmol Mehta, Adv.
Mr. Arvind Kumar Shukla, Adv.
Mr. Alok Shukla, AOR
Ms. Neena Shukla, Adv.
Mr. Nihal Ahmad, Adv.
Mr. Kunal Yadav, Adv.
Ms. Reetu Sharma, Adv.
Mr. N.P. Gaur, Adv.
Mr. Hardik Luthra, Adv.
Mr. P.V. Dinesh, Adv.
Ms. T.P. Sindhu, Adv.
Mr. Mukund P. Unny, Adv.
Mr. Bineesh K., Adv.
For M/s India Law, AOR
Mr. Tushar Mehta, SG
Mr. Rajat Nair, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Manan Popli, Adv.
Mr. Ranvijay Singh, Adv.
Mr. Rajeev Ranjan, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. B.N. Dubey, Adv.
Ms. Madhumita Bhattacharjee, AOR
Ms. Srija Choudhury, Adv.
Milanka Chaudhary, Adv.
Sarojanand Jha, Adv.
Ashly Cherian, Adv.
Mr. Rajendra Beniwal, Adv.
Mr. Rajesh P., AOR
Mr. Sajan Poovayya, Sr. Adv.
Mr. V. Mukherjee, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Ameya Vikram Mishra, Adv.
Ms. Catherine Ayallore, Adv.
Mr. Priyadarshi Banerjee, Adv.
Mr. Pratibhanu Singh Kharola, Adv.
Mr. C.U. Singh, Sr.Adv.
Mr. P.S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
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Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
Mr. Naresh Kaushik, Adv.
Mr. Vardhman Kaushik, Adv.
Mr. Manoj Joshi, Adv.
Mr. Rahul Sharma, Adv.
Mr. Siddhant Manral, Adv.
Mr. Devik Singh, Adv.
Mr. Omungraj Gupta, Adv.
Ms. Rebbeca Dais, Adv.
Mrs. Lalita Kaushik, AOR
Ms. Pragya Ohri, Adv.
Mr. Abhirup Dasgupta, Adv.
Mr. Ishaan Duggal, Adv.
Mr. Mohit D. Ram, AOR
Mr. Amit Shukla, Adv.
Ms. Kamudini Shukla, Adv.
Mr. Anupam Lal Das, AOR
Mr. Shyam Diwan, Sr. Adv.
Mr. Ananga Bhattacharyya, Adv.
Mr. Rohit Rao N., Adv.
Mr. K. Kiran Kumar, Adv.
For M/s Veritas Legis, AOR
Mr. Chetan Sharma, Sr. Adv.
Mr. Saad M. Shervani, Adv.
Mr. Abhishek Singh, Adv.
Mr. Vanshdeep Dalmia, AOR
Mr. Ytharth Kumar, Adv.
Mr. Tushar Mehta, SG
Mrs. Misha, Adv.
Mr. Siddhant Kant, Adv.
Ms. Srishti Khare, Adv.
Ms. Jasveen Kaur, Adv.
Mr. S. S. Shroff, AOR
Mr. D.K. Devesh, AOR
Mr. Ashish Rana, AOR
Mr. Harshit Garg, Adv.
Mr. Anil Kumar Singh, Adv.
Mr. Mahesh K. Chaudhary, Adv.
Ms. Kusum Lata, AOR
Mr. Sarvesh Bisaria, Adv.
Mr. Ashish Azad, Adv.
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Mr. Prakash Chandra Sharma, Adv.
Mrs. S. Usha Reddy, AOR
Mr. Arul Sharma, Adv.
Arveena Sharma, Adv.
Mr. Abhishek Agarwal, AOR
Mr. Raghav Bansal, Adv.
Mr. Mrinal Harshvardhan, Adv.
For M/s. Parekh & Co., AOR
Mr. Vishwas singh, Adv.
Masoom Shah, Adv.
Mr. Pulkit Deora, Adv.
Mr. Udit Gupta, Adv.
For M/s. Udit Kishan And Associates, AOR
Mr. Kanwal Chaudhary, Adv.
Mr. Abhishek Sharma, Adv.
Pranaya Goyal, AOR
Ms. Suruchi Aggarwal, Adv.
Mr. K.K. Gupta, Adv.
Ms. Ankita Prakash, Adv.
Mr. Bijendra Singh, Adv.
Ms. Divya Roy, AOR
Mr. Lakshyajit Singh Bbagdwal, Adv.
Mr. A. Venayagam Balan, AOR
Mr. Mayank Pandey, AOR
Mr. Sandeep Sudhakar Deshmukh, AOR
M/s. Karanjawala & Co., AOR
Mr. Vinod Sharma, AOR
Mr. T. Mahipal, AOR
Mr. Nikhil Jain, AOR
Mr. Balaji Srinivasan, AOR
Mr. Rajiv Shankar Dvivedi, AOR
Mr. Sanjay Kapur, AOR
Mr. Som Raj Choudhury, AOR
Ms. Meera Mathur, AOR
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Mr. Sudarsh Menon, AOR
M/s. Dharmaprabhas Law Associates, AOR
Mr. T. V. S. Raghavendra Sreyas, AOR
Mr. Arun Aggarwal, AOR
Mr. Aakarsh Kamra, AOR
UPON hearing the counsel the Court made the following
O R D E R
Status quo, as of today, shall be maintained in the meantime in W.P. (C) No. 1221/2018.
Heard the arguments of Mr. K.K. Venugopal, learned Attorney General for India, Mr. Tushar Mehta, learned Solicitor General and Mr. Rakesh Dwivedi, learned senior counsel appearing for the respondents.
List all the matters tomorrow i.e. Thursday, the 10th January, 2019, for further arguments as part heard at 10:30 a.m. (R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR