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Supreme Court - Daily Orders

Swiss Ribbons Pvt. Ltd. vs Union Of India on 9 January, 2019

Bench: Rohinton Fali Nariman, Navin Sinha

                                           1

     ITEM NOS.7+10+11               COURT NO.6                      SECTION X
     (Part-heard)
                    S U P R E M E C O U R T O F         I N D I A
                            RECORD OF PROCEEDINGS

                         Writ Petition(s)(Civil) No(s). 99/2018

     SWISS RIBBONS PVT. LTD. & ANR.                          Petitioner(s)

                                          VERSUS

     UNION OF INDIA & ORS.                                   Respondent(s)

     WITH

     W.P.(C) No. 100/2018 (X)
     (FOR       EX-PARTE      STAY      ON      IA      20708/2018
     FOR   [I/A FOR AMENDMENT OF THE WRIT PETITION] ON IA 103896/2018
     FOR PERMISSION TO FILE AMENDED WRIT PETITION ON IA 148006/2018)

     W.P.(C) No. 115/2018 (PIL-W)
     (FOR CLARIFICATION/DIRECTION ON IA 22623/2018)

     W.P.(C) No. 339/2018 (PIL-W)
     (FOR STAY APPLICATION ON IA 55055/2018
     FOR CLARIFICATION/DIRECTION ON IA 158358/2018)

     W.P.(C) No. 459/2018 (X)

     W.P.(C) No. 598/2018 (X)
     (FOR STAY APPLICATION ON IA 79949/2018)

     W.P.(C) No. 775/2018 (X)
     (IA No. 103051/2018-CLARIFICATION/DIRECTION)

     W.P.(C) No. 802/2018 (X)
     (FOR STAY APPLICATION ON IA 91670/2018
     FOR INTERVENTION/IMPLEADMENT ON IA 99564/2018
     FOR INTERVENTION APPLICATION ON IA 105439/2018
     FOR AD-INTERIM WRIT ON IA 115457/2018)

     W.P.(C) No. 849/2018 (X)
     (FOR STAY APPLICATION ON IA 98140/2018)

     W.P.(C) No. 822/2018 (X)
     (FOR APPLICATION FOR VACATION OF INTERIM ORDER ON IA 128863/2018)
Signature Not Verified


     SLP(C) No. 28623/2018 (XVII)
Digitally signed by R
NATARAJAN
Date: 2019.01.09

     (IA No.124485/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
16:57:43 IST
Reason:

     JUDGMENT and IA No.124484/2018-PERMISSION TO FILE PETITION (SLP)
     and    IA     No.124486/2018-PERMISSION  TO    FILE    ADDITIONAL
     DOCUMENTS/FACTS)
                                    2

W.P.(C) No. 1086/2018 (X)
(FOR INTERIM INJUNCTION ON IA 130515/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON IA
130778/2018)

W.P.(C) No. 1110/2018 (X)
(IA No.132781/2018-EX-PARTE AD-INTERIM RELIEF)

W.P.(C) No. 1124/2018 (X)
(IA No.133998/2018-EX-PARTY STAY)

W.P.(C) No. 1142/2018 (X)
(IA No.135636/2018-GRANT OF INJUNCTION)

W.P.(C) No. 1138/2018 (X)
(IA No.135486/2018-STAY APPLICATION)

W.P.(C) No. 1156/2018 (X)
(FOR GRANT OF INTERIM RELIEF ON IA 136787/2018)

W.P.(C) No. 1153/2018 (X)
(IA No.136631/2018-AD-INTERIM WRIT)

W.P.(C) No. 1166/2018 (X)
(IA No.138005/2018-INTERIM INJUNCTION)

W.P.(C) No. 1221/2018 (X)
(FOR STAY APPLICATION ON IA 142233/2018)

W.P.(C) No. 1206/2018 (X)
(FOR GRANT OF INTERIM RELIEF ON IA 141152/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON IA
148487/2018)

W.P.(C) No. 1212/2018 (X)
(IA No.141651/2018-GRANT OF INTERIM RELIEF)

W.P.(C) No. 1236/2018 (X)
(FOR ADMISSION and IA No.142984/2018-APPROPRIATE ORDERS/DIRECTIONS)

W.P.(C) No. 1296/2018 (X)

W.P.(C) No. 1310/2018 (X)
(FOR ADMISSION AND IA No.154748/2018-AD-EX-PARTE STAY)

SLP (C) No. 31421/2018 (X)
(FOR ADMISSION AND I.R. AND IA NO. 155279/2018-CONDONATION OF DELAY
IN FILING AND IA NO. 155281/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT AND IA NO. 155282/2018-PERMISSION TO FILE
ADDITIONAL DOCUMENTS)

W.P.(C) No. 1316/2018 (X)
(FOR ADMISSION and IA No.155187/2018-APPROPRIATE ORDERS/DIRECTIONS)
                                 3

W.P.(C) No. 1308/2018 (X)
(FOR ADMISSION and IA No.154478/2018-APPROPRIATE ORDERS/DIRECTIONS)

W.P.(C) No. 1359/2018 (X)
(FOR ADMISSION and IA No.161381/2018-STAY APPLICATION)

T.C.(C) No. 65/2018 (XVI-A)
(IN T.P. (C) No. 1404/2018)

W.P.(C) No. 1363/2018 (X)

W.P.(C) No. 1364/2018 (X)
(FOR ADMISSION and IA No.162516/2018-EX-PARTE STAY         and   IA
No.162517/2018-PERMISSION TO FILE LENGTHY LIST OF DATES)

W.P.(C) No. 1374/2018 (X)
(IA No.164071/2018-APPROPRIATE ORDERS/DIRECTIONS)

T.C.(C) No. 71/2018 (XVI-A)
(IN T.P. (CIVIL) NO. 1283/2018

T.C.(C) No. 73/2018 (XVI-A)
(IN T.P. (C) NO. 1285/2018)

T.C.(C) No. 72/2018 (XVI-A)
(IN T.P. (CIVIL) NO. 1284/2018, FOR INTERVENTION/IMPLEADMENT ON IA
169185/2018 FOR impleading party ON IA 169216/2018)

T.C.(C) No. 75/2018 (XVI-A)
(IN T.P. (C) No. 1287/2018)

T.C.(C) No. 76/2018 (XVI-A)
(IN T.P. (C) No. 1288/2018)

T.C.(C) No. 74/2018 (XVI-A)
(IN T.P. (C) No. 1286/2018)

T.C.(C) No. 70/2018 (XVI-A)
(IN T.P. (C) No. 1403/2018)

T.C.(C) No. 69/2018 (XVI-A)
(IN T.P. (C) No. 1402/2018)

T.C.(C) No. 68/2018 (XVI-A)
(IN T.P. (C) No. 1401/2018)

T.C.(C) No. 67/2018 (XVI-A)
(IN T.P. (C) No. 1400/2018)

T.C.(C) No. 66/2018 (XVI-A)
(IN T.P. (C) No. 1399/2018)
                                   4

W.P. (C) NO. 1383/2018
(FOR ADMISSION AND IA NO. 166018/2018-EX-PARTE STAY)

W.P.(C) No. 1402/2018 (X)
(FOR ADMISSION and IA No.168991/2018-STAY APPLICATION)

W.P.(C) No. 1400/2018 (X)
(FOR ADMISSION and IA No.168994/2018-STAY APPLICATION)

W.P.(C) No. 1391/2018 (X)
(FOR ADMISSION)

W.P.(C) No. 1411/2018 (X)
(FOR ADMISSION and IA No.171193/2018-APPROPRIATE ORDERS/DIRECTIONS)

W.P.(C) No. 1410/2018 (X)
(FOR ADMISSION and IA No.170527/2018-EX-PARTE STAY)

W.P.(C) No. 1438/2018 (X)
(FOR ADMISSION and IA No.173434/2018-EX-PARTE STAY)

W.P.(C) No. 1502/2018 (X)
(FOR ADMISSION and IA No.181595/2018-EX-PARTE STAY)

W.P.(C) No. 8/2019 (X)
(FOR ADMISSION and IA No.843/2018-EX-PARTE STAY)

Date : 09-01-2019 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
          HON'BLE MR. JUSTICE NAVIN SINHA

For Parties         Mr.   K.K. Venugopal, Attorney General for India
                    Mr.   Tushar Mehta, SG
                    Mr.   Vikramjit Banerjee, ASG
                    Ms.   Madhavi Diwan, ASG
                    Mr.   R. Balasubramanian, Adv.
                    Ms.   Hari Priya, Adv.
                    Ms.   Anil Katiyar, AOR
                    Mr.   Arvind Kumar Sharma, AOR

                    Mr.   Tushar Mehta, SG
                    Mr.   L.Vishwanathan, Adv.
                    Mr.   Bishwajit Dubey, Adv.
                    Mr.   Spandan Biswal, Adv.
                    Mr.   Manpreet Lamba, Adv.
                    Ms.   Srideepa Bhattacharyya, Adv.
                    Mr.   Prafful Goyal, Adv.
                    Mr.   Kanu Agarwal, Adv.
                    For   M/s. Cyril Amarchand Mangaldas, AOR
               5

Mr.   Mukul Rohatgi, Sr. Adv.
Mr.   K.V. Viswanathan, Sr. Adv.
Mr.   Mahesh Agarwal, Adv.
Mr.   Rishi Agrawala, Adv.
Mr.   Karan Luthra, Adv.
Ms.   Devika Mohan, Adv.
Mr.   Raghav Shankar, Adv.
Mr.   Simranjeet Singh, Adv.
Ms.   Aastha Mehta, Adv.
Mr.   Divyang Chandiramani, Adv.
Ms.   Vrinda Bhandari, Adv.
Mr.   Ravi Raghunath, Adv.
Mr.   Himanshu Satija, Adv.
Mr.   Anshuman Srivastava, Adv.
Mr.   Sikhil Suri, Adv.
Mr.   Soumik Ghosal, Adv.
Mr.   Rajesh Kumar, Adv.
Ms.   Neeha Nagpal, Adv.
Ms.   Devanshi Singh, Adv.
Mr.   Arshit Anand, Adv.
Mr.   Gunjan Adhwani, Adv.
Ms.   Shally Bhasin, Adv.
Ms.   Aastha Mehta, Adv.
Mr.   Nishant Rao, Adv.
Ms.   Vrinda Bhandari, Adv.
Mr.   Ravi Raghunath, Adv.
Mr.   E. C. Agrawala, AOR

Mr. Vipin Kumar Jai, AOR
Mr. Vipul Jai, Adv.
Shailly Dinkar, Adv.

Mr. O. P. Gaggar, AOR
Mr. Aditya Gaggar, Adv.

Mr.   Rakesh Dwivedi, Sr. Adv.
Mr.   Vivek Shetty, Adv.
Mr.   Jahan Chokshi, Adv.
Ms.   Liz Mathew, AOR
Ms.   Sansriti Pathak, Adv.
Mr.   Eklavya Dwivedi, Adv.
Mr.   Navneet R., Adv.
Mr.   Raghav Mehrotra, Adv.

Mr. Rajesh Singh, AOR
Mr. Hitesh Kr. Sharma, Adv.

Ms. Diksha Rai, AOR
Ms. Palak Mahajan, Adv.
Mr. Ishan Bisht, Adv.

Mr. Anurag Kishore, AOR
Mr. Anurag Sharma, Adv.
               6


Mr.   Rajesh Kumar-I, Adv.
Mr.   Anant Gautam, Adv.
Ms.   Shruti Vats, Adv.
Ms.   Khushboo Aggarwal, Adv.
Mr.   Anmol Mehta, Adv.

Mr.   Arvind Kumar Shukla, Adv.
Mr.   Alok Shukla, AOR
Ms.   Neena Shukla, Adv.
Mr.   Nihal Ahmad, Adv.
Mr.   Kunal Yadav, Adv.
Ms.   Reetu Sharma, Adv.
Mr.   N.P. Gaur, Adv.
Mr.   Hardik Luthra, Adv.

Mr.   P.V. Dinesh, Adv.
Ms.   T.P. Sindhu, Adv.
Mr.   Mukund P. Unny, Adv.
Mr.   Bineesh K., Adv.
For   M/s India Law, AOR

Mr.   Tushar Mehta, SG
Mr.   Rajat Nair, Adv.
Mr.   Kanu Agrawal, Adv.
Mr.   Manan Popli, Adv.
Mr.   Ranvijay Singh, Adv.
Mr.   Rajeev Ranjan, Adv.
Ms.   Swarupama Chaturvedi, Adv.
Mr.   B.N. Dubey, Adv.

Ms. Madhumita Bhattacharjee, AOR
Ms. Srija Choudhury, Adv.

Milanka Chaudhary, Adv.
Sarojanand Jha, Adv.
Ashly Cherian, Adv.

Mr. Rajendra Beniwal, Adv.
Mr. Rajesh P., AOR

Mr.   Sajan Poovayya, Sr. Adv.
Mr.   V. Mukherjee, Adv.
Mr.   Pukhrambam Ramesh Kumar, AOR
Mr.   Ameya Vikram Mishra, Adv.
Ms.   Catherine Ayallore, Adv.
Mr.   Priyadarshi Banerjee, Adv.
Mr.   Pratibhanu Singh Kharola, Adv.

Mr.   C.U. Singh, Sr.Adv.
Mr.   P.S. Sudheer, AOR
Mr.   Rishi Maheshwari, Adv.
Ms.   Anne Mathew, Adv.
               7

Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.

Mr. Naresh Kaushik, Adv.
Mr. Vardhman Kaushik, Adv.
Mr. Manoj Joshi, Adv.
Mr. Rahul Sharma, Adv.
Mr. Siddhant Manral, Adv.
Mr. Devik Singh, Adv.
Mr. Omungraj Gupta, Adv.
Ms. Rebbeca Dais, Adv.
Mrs. Lalita Kaushik, AOR

Ms.   Pragya Ohri, Adv.
Mr.   Abhirup Dasgupta, Adv.
Mr.   Ishaan Duggal, Adv.
Mr.   Mohit D. Ram, AOR

Mr. Amit Shukla, Adv.
Ms. Kamudini Shukla, Adv.
Mr. Anupam Lal Das, AOR

Mr.   Shyam Diwan, Sr. Adv.
Mr.   Ananga Bhattacharyya, Adv.
Mr.   Rohit Rao N., Adv.
Mr.   K. Kiran Kumar, Adv.
For   M/s Veritas Legis, AOR

Mr.   Chetan Sharma, Sr. Adv.
Mr.   Saad M. Shervani, Adv.
Mr.   Abhishek Singh, Adv.
Mr.   Vanshdeep Dalmia, AOR
Mr.   Ytharth Kumar, Adv.

Mr. Tushar Mehta, SG
Mrs. Misha, Adv.
Mr. Siddhant Kant, Adv.
Ms. Srishti Khare, Adv.
Ms. Jasveen Kaur, Adv.
Mr. S. S. Shroff, AOR

Mr. D.K. Devesh, AOR

Mr. Ashish Rana, AOR
Mr. Harshit Garg, Adv.

Mr. Anil Kumar Singh, Adv.

Mr. Mahesh K. Chaudhary, Adv.
Ms. Kusum Lata, AOR

Mr. Sarvesh Bisaria, Adv.
Mr. Ashish Azad, Adv.
               8

Mr. Prakash Chandra Sharma, Adv.
Mrs. S. Usha Reddy, AOR

Mr. Arul Sharma, Adv.
Arveena Sharma, Adv.
Mr. Abhishek Agarwal, AOR

Mr. Raghav Bansal, Adv.
Mr. Mrinal Harshvardhan, Adv.
For M/s. Parekh & Co., AOR

Mr. Vishwas singh, Adv.
Masoom Shah, Adv.
Mr. Pulkit Deora, Adv.
Mr. Udit Gupta, Adv.
For M/s. Udit Kishan And Associates, AOR

Mr. Kanwal Chaudhary, Adv.

Mr. Abhishek Sharma, Adv.
Pranaya Goyal, AOR

Ms.   Suruchi Aggarwal, Adv.
Mr.   K.K. Gupta, Adv.
Ms.   Ankita Prakash, Adv.
Mr.   Bijendra Singh, Adv.

Ms. Divya Roy, AOR
Mr. Lakshyajit Singh Bbagdwal, Adv.

Mr. A. Venayagam Balan, AOR

Mr. Mayank Pandey, AOR

Mr. Sandeep Sudhakar Deshmukh, AOR

M/s. Karanjawala & Co., AOR

Mr. Vinod Sharma, AOR

Mr. T. Mahipal, AOR

Mr. Nikhil Jain, AOR

Mr. Balaji Srinivasan, AOR

Mr. Rajiv Shankar Dvivedi, AOR

Mr. Sanjay Kapur, AOR

Mr. Som Raj Choudhury, AOR

Ms. Meera Mathur, AOR
                                     9


                     Mr. Sudarsh Menon, AOR

                     M/s. Dharmaprabhas Law Associates, AOR

                     Mr. T. V. S. Raghavendra Sreyas, AOR

                     Mr. Arun Aggarwal, AOR

                     Mr. Aakarsh Kamra, AOR

           UPON hearing the counsel the Court made the following
                              O R D E R

Status quo, as of today, shall be maintained in the meantime in W.P. (C) No. 1221/2018.

Heard the arguments of Mr. K.K. Venugopal, learned Attorney General for India, Mr. Tushar Mehta, learned Solicitor General and Mr. Rakesh Dwivedi, learned senior counsel appearing for the respondents.

List all the matters tomorrow i.e. Thursday, the 10th January, 2019, for further arguments as part heard at 10:30 a.m. (R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR