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[Cites 0, Cited by 5] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(ii) in Bihar Secretariat Service Act, 2007

(ii)'Secretariat Service' means the posts of Secretariat Assistants,Section Officers grade and the posts of Under-Secretary and Deputy-Secretary promoted from them and such other posts which may be included in this from time to time;