Section 34H(1)(b) in The Insurance Act, 1938

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Union of India - Subsection

Section 34H(1)(b) in The Insurance Act, 1938

(b)Any person to whom a requisition to produce any books, accounts or other documents as aforesaid has been or might be issued will not, or would not, produce or cause to be produced, any books, accounts or other documents which will be useful for, or relevant to, an investigation under sub-section (1) of section 33 or an inspection under sub-section (1A) of that section, or

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Union of India - Subsection

Section 34H(1)(b) in The Insurance Act, 1938