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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Daman and Diu - Subsection

Section 21(2) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(2)The working days and office hours of the Authority shall be the same as that of the normal working days and office hours of the other offices of the appropriate Government.