Section 51(2) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993
(2)An employee on half pay leave will be entitled to leave salary equal to half the amount specified in sub-rule (i) above subject to a maximum of Rs. 3,000/- :Provided that this limits shall not apply if the leave is taken on medical certificate or for pursuing an approved course of study otherwise than on study leave terms.
