Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs State Bank Of Patiala The Mall Patiala on 11 December, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.22 COURT NO.6 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36413/2017
(Arising out of impugned final judgment and order dated 22-05-2017
in ITA No. 194/2017 passed by the High Court Of Punjab & Haryana At
Chandigarh)
THE PRINCIPAL COMMISSIONER OF INCOME TAX
PATIALA PUNJAB Petitioner(s)
VERSUS
STATE BANK OF PATIALA THE MALL PATIALA Respondent(s)
(FOR ADMISSION and I.R. and IA No.130981/2017-CONDONATION OF DELAY
IN FILING)
Date : 11-12-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Gurikrishna Kumar, Sr. Adv.
Ms. Rekha Pandey, Adv.
Mr. Parthiv Goswami, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 04.01.2018 along with SLP(C) No.32405/2017 and other connected matters.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2017.12.12 16:37:54 IST Reason: