Section 35 in Tamil Nadu Dr. Ambedkar Law University Statutes
35. General. - The Senior Deputy Registrar, the Controller of Examinations, Deputy Registrars and Assistant Registrars shall be governed as regards leave, Provident Fund, Gratuity, Pension and Retirement by the statutes ordinances governing conditions of service of the establishment of the University contained in Chapter IX of the Law of the University in so far as they are applicable.
